/g466/uni092C /g466/uni092C /g466/uni092C /g466/uni092C /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 801) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E
laŒ ,y0th0&01&26 @2017
vf/kfu;e] ftlij egkefge jkT;iky fnukad 30 vxLr
loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915
/uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
13 /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F 1939 (/uni0936/uni0936 /uni0936/uni09360)
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni0938/uni094B/uni092E /uni0938/uni094B/uni092E /uni0938/uni094B/uni092E /uni0938/uni094B/uni092E/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 , 44 44 /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C/uni0930/uni0930 /uni0930/uni0930 2017
fof/k foHkkx
———
vf/klwpuk,a
4 flrEcj 2017
@2017 @174@yst% A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr
jkT;iky fnukad 30 vxLr 2017 dks vuqefr ns pqds
lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
eukst
ljdkj ds
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
dks vuqefr ns pqds gSa] blds }kjk
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017
[fcgkj vf/kfu;e 20 fcgkj vf/kfu;e 20 fcgkj vf/kfu;e 20 fcgkj vf/kfu;e 20] 2017 ] 2017 ] 2017 ] 2017 ]
fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ¼le;≤ ij ;Fkk la'kksf/kr½ dk laa'kks/ku fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ¼le;≤ ij ;Fkk la'kksf/kr½ dk laa'kks/ku fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ¼le;≤ ij ;Fkk la'kksf/kr½ dk laa'kks/ku fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ¼le;≤ ij ;Fkk la'kksf/kr½ dk laa'kks/ku
djus ds fy, djus ds fy, djus ds fy, djus ds fy, vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;eAA AA
izLrkouk %& izLrkouk %& izLrkouk %& izLrkouk %& p¡wfd] jkT; ljdkj us ladYi la[;k 1846 f nukad 21-11-2008 ds }kjk foÙk jfgr f'k{kk uhfr dks
lekIr djus rFkk fMxzh egkfo|ky; lfgr laLFkkuksa dks vuqnku nsus dk fu.kZ; fy;k gSA dkykUrj esa lac) fM xzh
egkfo|ky;ksa ds f'k{kdksa ds chp vuqnku jkf'k ds for j.k ds Øe esa ,slk ns[kk x;k gS fd mDr dksfV ds
egkfo|ky;ksa esa yach vof/k ls dk;Zjr vusd f'k{kdks a dh fu;qfDr 'kklh fudk; }kjk dh xbZ FkhA gkykafd] dfri;
dkj.kksa ls mDr dksfV ds f'k{kdksa ds ekeys esa rRd kyhu fcgkj dkWyst lsok vk;ksx dh vuq'kalk izkIr ugh a dh xbZ
Fkh]
vkSj] pw¡fd] rRdkyhu fcgkj dkWyst lsok vk;ksx vfLr Ro esa ugha gS ,oa fcgkj jkT; fo'ofo|ky;
vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ;Fkk v|ru la'kksf/kr esa lac) fMxzh egkfo|ky;ksa esa f'k{kdks a dh
fu;qfDr ds fufeÙk egkfo|ky; Lrj ij vuq'kalk nsus gs rq ,d ubZ laLFkk ;Fkk ^^p;u lfefr** dk izko/kku fd;k
x;k gS]
pw¡fd] vf/kfu;e ds izko/kkuksa dks f'kfFky fd;s cx Sj] p;u lfefr ds fy, O;fDrokj ekeyksa dh leh{kk
djuk O;kogkfjd :i esa laHko ugha gS]
pw¡fd] yksdfgr esa p;u lfefr dks fcgkj dkWyst lsok vk;ksx dh vuq'kalk ds cxSj lHkh dk;Zjr~ f'k{kdksa
ds ekeys dh tk¡p djus gsrq l'kfDrdj.k ds fy, izko/kku djuk vko';d gSA
Hkkjr x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/k ku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%&
1 1 11---- Lkaf{kIr uke ,oa izkjEHkA& Lkaf{kIr uke ,oa izkjEHkA& Lkaf{kIr uke ,oa izkjEHkA& Lkaf{kIr uke ,oa izkjEHkA&¼1½ ;g vf/kfu;e fcgkj jkT ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dgk
tk ldsxkA
¼2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjUr izo`Ùk gksxkA
2 2 22---- fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esasa la'kks /ku & fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esasa la'kks/ ku & fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esasa la'kks/ ku & fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esasa la'kks/ ku & ¼fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d
dh mi/kkjk&¼6½ fuEufyf[kr }kjk izfrLFkkfir dh tk,xh %&
Þ¼ 6½ bl vf/kfu;e ds v/khu jgrs gq,] p;u lfefr] lac) fMx zh egkfo|ky;ksa esa fnukad 19-04-2007 ds
iwoZ fcgkj dkWyst lsok vk;ksx dh vuq'kalk ds cxSj f u;qDr f'k{kdksa ds ekeys dh leh{kk] ,sls f'k{kdksa dh fu;qfDr
ds le; ykxw vgÙkkZ ds vk/kkj ij fnukad 31-03-2018 r d iwjh dj ysxh] vU;Fkk ,slh fu;qfDr;k¡ oS/k ugha ek uh
tk,xhA rRi'pkr~ egkfo|ky; ds 'kklh fudk; p;u lfefr }kjk vuq'kaflr ukeksa dks Lohdkj djsxh] ftls lacaf/kr
fo'ofo|ky; }kjk vafre :i ls vuqeksfnr fd;k tk,xkA
fnukad 31-03-2018 rd jkT; ljdkj }kjk LohÑr vuqnku d h jkf'k dk forj.k] lacaf/kr lac) fMxzh
egkfo|ky;ksa esa dk;Zjr f'k{kdksa ds chp] mudh 'kklh fudk; ds }kjk fd;k tk,xkAÞ
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
4 flrEcj 2017
la0 ,y0th0&01&26@2017@175@yst%A
—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky
}kjk fnukad 30 vxLr 2017 dks vuqer fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dk fuEufyf[kr
vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
Bihar State University (Amendment) Act, 2017
[Bihar Act 20, 2017]
AN
ACT
To Amend the Bihar State Universities Act, 1976
(Bihar Act 23, 1976) (as amended from time to time)
Preamble:- Whereas, the State Government has taken a policy decision to abolish the
Vitta Rahit Shiksha Niti and to provide grant to th e institutions including Degree Colleges
vide Resolution No 1846, dated 21-11-2008. In cours e of distribution of grant amongst the
teachers of the Affiliated Degree colleges, it has been noticed that the many of the teachers
3 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
working in such colleges for long duration were app ointed by the Governing Body of the
Colleges. However, erstwhile Bihar College Service Commision's recommendation in
respect of them was not obtained for various reasons;
And whereas, since erstwhile Bihar College Service Commission has ceased to exist
and a new body namely selection committee at colleg e level has been created for making
recommendation with regard to the appointment of te achers of the Affiliated Degree
Colleges under The Bihar State University Act, 1976 (Bihar Act 23, 1976) as amended from
time to time;
Whereas it is practically not possible for the sel ection committee to scrutinize
individual cases unless relaxation is permitted.
whereas, it is necessary in public interest to pro vide for empowerment to the
selection committee to scrutinize the cases of all those working teachers appointed without
the recommendation of the Bihar College Service Commission.
Now, therefore, Be it enacted by the legislature o f The State of Bihar in the sixty
eight year of the Republic of India as follows:-
1. Short title, extent and commencement.– (1) This Act may be called The Bihar
State Universities (Amendment) Act, 2017.
(2) It shall extend to the whole of the Sta te of Bihar.
(3) It shall come into force with immediate effect.
2. Amendment in Section 57A of the Bihar Act 23, 1 976 .- Sub-section (6) of Section
57A of The Bihar Act 23 of 1976 shall be substituted by the following:-
“(6) Subject to this Act, The Selection Committee shall complete the scrutiny of the
cases of the teacher's appointed without the recomm endation of the Bihar College Service
Commission prior to 19.04.2007 in the Affiliated De gree Collleges on the basis of the
qualifications enforced at time of the appointment of such teachers till 31.03.2018.
Otherwise such appointments will not be treated val id. Thereafter the Governing Body of
the college will accept the names recommended by th e Selection Committee, which shall be
finally approved by the concerned University.
Distribution of grant amount sanctioned by the Sta te Government till 31.03.2018
shall be made amongst the teachers working in the c oncerned affiliated degree colleges by
its Governing Body.”
By order of the Governor of Bihar,
MANOJ KUMAR,
Joint Secretary to Government.
————
अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 , स/uni093Fचव/uni093Eलय स/uni093Fचव/uni093Eलय स/uni093Fचव/uni093Eलय स/uni093Fचव/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय ,
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 , पटन/uni093E पटन/uni093E पटन/uni093E पटन/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 एवंएवंएवंएवं /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 गजट गजट गजट गजट (अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण ) 80 1-571+400 -/uni0921/g547 /uni0921/g547 /uni0921/g547 /uni0921/g547 0ट/g547 ट/g547 ट/g547 ट/g547 0प/uni0940 प/uni0940 प/uni0940 प/uni0940 0/uni0964/uni0964 /uni0964/uni0964
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