The Bihar State University Service Commission (Amendment) Act, 2018

Bihar · state statute
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[ BIHAR ACT 5 OF 2018 ] 
Bihar State University Service Commission (Amendment) Act,  2018  
AN 
ACT 
to amend Bihar State University Service Commission Act 2017 (Bihar Act 21, 2017) 
Be it enacted by the Legislature of the State of Bi har in the Sixty ninth year of the Republic 
of India as follows— 
1.  Short title, extent and commencement.—  (1)  This Act may be called the Bihar State 
University Service Commission (Amendment) Act,  2018. 
 (2)  It shall extend to the whole of the State of Bihar. 
 (3) It shall come in force with effect from the da te, which the State Government , by 
notification, may fix. 
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2.  Amendment in section-11 of Bihar Act 21, 2017 .—The following proviso shall be 
added after sub section (1) of Section- 11 of the Bihar Act 21, 2017. 
"Provided that at present on going appointment proc ess to the post of Assistant 
Professors on the basis of the advertisements alrea dy published by the Bihar Public Service 
Commission shall be completed only by the Bihar Public Service Commission.  ". 
By order of the Governor of Bihar, 
MANOJ KUMAR, 
Joint Secretary to the Government.  
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Website: http://egazette.bih.nic.in     

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