The Bihar State Archaeology & Museum Service Rules, 2014

Bihar · state statute
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/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40  
 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F  
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915  
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924  
 
 25 25 25 25    /uni0906/uni0937/uni093E/uni095D /uni0906/uni0937/uni093E/uni095D /uni0906/uni0937/uni093E/uni095D /uni0906/uni0937/uni093E/uni095D     1936 1936 1936 1936 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) )) 
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 0 0 0 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 598 598 598 598) ) ) )  /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E, , , ,     /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930, , , , 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 dyk] laLd`fr ,oa ;qok foHkkx 
&&&&&&& 
vf/klwpuk,a 
11 tqykbZ 2014 
la0 1@i-5&01@2010&792— Hkkjr ds lafo/kku ds vuqPNsn & 309 ds ijUrqd ds v/k hu iznÙk 'kfDr;ksa 
dk iz;ksx djrs gq, fcgkj ds jkT;iky ,rn~ }kjk ^fcgk j iqjkrRo ,oa laxzgky; lsok esa HkrhZ ,oa lsok 'kŸk ksZa dks 
fofu;fer djus ds fy, fuEukafdr fu;ekoyh cukrs gSa %& 
fcgkj iqjkrRo ,oa laxzgky; lsok fu;ekoyh] 2014 
v/;k; & 1 
izkjafHkd 
1- laf{kIr uke] foLrkj ,oa izkjEHk ¼1½& ;g fu;ekoyh **fcgkj iqjkrRo ,oa laxzgky; lsok fu;ek oyh] 
2014 dgh tk;sxhA   
¼2½     bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA 
¼3½     ;g rqjUr izo`r gksxhA  
2-
 ifjHkk"kk l & bl fu;ekoyh esa tc rd lanHkZ esa vU;Fkk visf{kr u gks  
¼i½     ^^jkT; ljdkj** ls vfHkizsr gS] fcgkj ljdkj( 
¼ii ½    ^^jkT;iky** ls vfHkizsr gS] fcgkj ds jkT;iky( 
¼iii ½   ^^foHkkx** ls vfHkizsr gS] dyk] laLd`fr ,oa ;qok foHkkx(  
¼iv ½   ^^vk;ksx** ls vfHkizsr gS] fcgkj yksd lsok vk;ksx( 
¼v½   ^^fu;qfDr izkf/kdkj** ls vfHkizsr gS] fcgkj ljdkj(  
¼vi ½   ^^fu;a=h izkf/kdkj** ls vfHkizsr gS] dyk] LkaLd`fr ,oa ;qok foHkkx( 
¼vii ½   ^^funs'kky;** ls vfHkizsr gS] iqjkrRo funs'kky; ,oa laxzgky; funs'kky;] fcgkj(  
¼viii ½  ^^lsok** ls vfHkizsr gS] iqjkrRo funs’kky; ds v/khu fcgkj iqjkrRo lsok ,oa laxzgky; funs'kky; ds 
  v/khu fcgkj laxzgky; lsok ( 
¼ix ½  ^lnL;* ls vfHkizsr gS] fcgkj iqjkrRo ,oa laxzgky; lsok esa fu;qDr O;fDr( 
 2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 ¼x½  ^^ojh;rk lwph** ls vfHkizsr gS] iqjkrRo funs'kky ; ds iqjkrRo lsok ,oa laxzgky; funs'kky; ds laxzgky ; lsok 
ds  fy, rS;kj dh tkusokys ojh;rk lwph( rFkk 
¼xi ½  ^^ifjoh{kk/khu inkf/kdkjh** ls vfHkizsr gS] LFkk ;h inksa ds fo#) ewydksfV esa uofu;qDr izf'k{k.k izk Ir dj jgs] 
fcgkj iqjkrRo lsok ,oa fcgkj laxzgky; lsok ds inkf/kdkjh( 
¼xii ½  ^lsok* ls vfHkizsr gS fcgkj iqjkrRo ,oa laxzgky; lsok( 
¼xiii ½ ^v/khuLFk lsok* ls vfHkizsr gS fcgkj ljdkj ds dyk ] laLd`fr ,oa ;qok foHkkx ds fu;a=.kk/khu iqjkrRo 
funs'kky; ,oa laxzgky; funs'kky; ds eq[;ky; ,oa {ks =h; dk;kZy;ksa ds fy, fu;qDr ojh; rduhdh 
lgk;d@rduhdh lgk;d] nh?kkZ lgk;d] 'kks/k lgk;d] xkb ZM] eqnzkrRofon~ ¼voj lsok inkf/kdkjh½ dh 
lsokA 
3- lsok dk xBu  ¼1½& ;g  lsok dyk] laLd`fr ,oa ;qok foHkkx ds iz'kklh fu;a=.k ds v/khu jkT; lsok gksxhA 
¼2½   bl lsok dh fofHkUu dksfV ds in vuqlwph 1 ds v uqlkj gksaxs vkSj mDr inksa dk osru ogh gksxk] tks 
le;≤ ij ljdkj }kjk vo/kkfjr fd;k tk,A 
¼3½  jkT; ljdkj le;≤ ij bl lsok dh fofHkUu dksfV ;ksa ds cy ,oa inuke dk fu/kkZj.k jkti= esa 
vf/klwpuk izdkf'kr djds dj ldsxh vkSj Lohd`r inksa d s vfrfjDr bl lsok esa LFkk;h@vLFkk;h inksa ds 
l`tu@foyksiu dh Lohd`fr ns ldsxhA 
¼4½  bl fu;ekoyh ds vkjaHk dh frfFk ls vuqlwph esa mfYyf[kr inksa ij iwoZ ls fu;qDr ,oa dk;Zjr inkf/kd kjh 
Lor% bl lsok ds lnL; le>s tk;saxsA 
v/;k; & 2 
HkÙkhZ 
4- HkÙkhZ dk lzksr ¼1½& vU;Fkk micaf/kr ds flok;] bl lsok esa HkÙkhZ fuEu izdkj ls dh tk;sxh%&   
¼d½  bl fu;ekoyh ds v/;k;& 3 ds izko/kkuksa ds vuqlkj lh/kh HkÙkhZ }kjkA 
¼[k½  bl fu;ekoyh ds v/;k;& 4 ds vuqlkj izksUufr ds }kjkA 
5- vkj{k.k ¼1½& lsok esa fu;qfDr ,oa izzksUufr  ds fy,] jkT; ljdkj }kjk jkT; lsokvksa ds fy, le;≤ 
ij fofgr vkj{k.k vf/kfu;e ds izko/kku ykxw gksaxsA    
6- fjfDr;ksa dk vo/kkj.k ,oa vk;ksx dks lwfpr djuk& 
iz'kklh foHkkx izR;sd o"kZ 1yh vizSy dks ml o"kZ es a bl lsok esa lh/kh fu;qfDr }kjk Hkjh tkus okyh 
fjfDr;ksa dk la[;k fu/kkZfjr djsxk rFkk bl izdkj fu /kkZfjr fjfDr;ksa dh vf/k;kpuk 30 vizSy rd vk;ksx 
dks nsxkA ;fn fdlh o"kZ esa vf/k;kpuk nsus ;k lh/kh fu;qfDr }kjk in Hkjus dh dkjZokbZ ugha dh tkrh gS] 
rc Hkh lh/kh fu;qfDr }kjk Hkjs tkus okys inksa dh x .kuk o"kZokj dh tk,xh vkSj mls vxys o"kZ ds fy,] 
fiNys o"kZ dh fjfDr ekurs gq,] vxzxf.kr fd;k tk;sxkA 
v/;k; & 3 
lh/kh HkÙkhZ 
7- lh/kh HkÙkhZ dk lzksr ¼1½& bl lsok dh ewy dksfV ds 75 izfr'kr in lh/kh HkÙkhZ ls Hkjs tk;saxsA 
8- lh/kh HkÙkhZ gsrq vgÙkkZ ¼1½& vH;FkhZ dh vk;q % U;wure vk;q 21 o"kZ gksxh rFkk vf/kdre vk;q ogh 
gksxh tks jkT; ljdkj ds lkekU; iz'kklu foHkkx ds }kjk] le;≤ ij] vo/kkfjr dh tk,A 
¼2½ vH;FkhZ dh U;wure 'kS{kf.kd ;ksX;rk& vfuok;Z vgZrk, ¡& izkphu Hkkjrh; bfrgkl ,oa 
laLd`fr@iqjkrRo vFkok izkphu Hkkjrh; ,oa ,f'k;kbZ v /;;u@izkphu Hkkjrh; bfrgkl ,oa dyk bfrgkl esa 
LukrdksÙkj dh fMxzh] iksLV xzstq,V fMIyksek&bu&E;wft;ksykWth@iksLV xzstq,V fMIyksek&bu&vkfdZ;ksykWth esa 
U;wure 55% vad ds lkFkA  
9- p;u dk vk/kkj ¼1½& bl lsok ds ewy dksfV ds in] vk;ksx ds }kjk foHkkx dh vf/k;kpuk ds vkyksd esa 
ijh{kk@lk{kkRdkj ds ek/;e ls Hkjs tk;saxsA 
10- ijh{kk ds fo"k; ,oa ikB~;Øe ¼1½& vk;ksx }kjk yh tkus okyh ijh{kk@lk{kkRdkj ds f o"k; ,oa 
ikB~;Øe dk fu/kkZj.k vfuok;Z ,oa okafNr ;ksX;rk ds fo"k;kuqlkj foHkkx }kjk vk;ksx ds ijke'kZ ls fd;k 
tk;sxkA 
11-  fpfdRlk&ijh{kk ¼1½& fu;qfDr ds fy, pqus x;s izR;sd vH;FkhZ dks jkT ; ljdkj ds }kjk xfBr 
fpfdRlk cksMZ ds le{k fpfdRlk ijh{kk ds fy, tkuk gksx kA inh; dÙkZO;ksa dk n{krkiwoZd fu"ikfnr djus 
dh n`f"V ls tks vH;FkhZ viuh visf{kr 'kkjhfjd ;ksX; rk ds lEcU/k esa fpfdRlk cksMZ dks larq"V djus esa 
vlQy gksxk mls fu;qDr ugha fd;k tk;sxkA fpfdRlk cksM Z Lo;a blds fy, oLrqfu"B ekun.M fu/kkZfjr 
djsxkA 
12- vk;ksx }kjk vH;fFkZ;ksa dh vuq'kalk ¼1½& vk;ksx fyf[kr ijh{kk rFkk lk{kkRdkj esa izkIr vadksa ds 
vk/kkj ij ,d es/kk lwph rS;kj djsxhA ,slh rS;kj dh x;h lwph esa ls vk;ksx vH;fFkZ;ksa dh mruh gh 
la[;k dh vuq'kalk jkT; ljdkj dks djsxk] ftruh la[;k  esa fjfDr;k¡ izfrosfnr dh x;h gksaA fdlh 
 3 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
 vH;FkhZ ds ;ksxnku u djus dh fLFkfr esa lwph esa vU ; vH;kFkhZ dk uke es/kklwph ds vuqlkj vuq'kaflr 
fd;k tk ldsxkA  
   ¼2½ vk;ksx ls izkIr es/kk lwph] foHkkx esa bldh izkfIr dh frfFk ls vkxkeh ,d o"kZ rd ds fy, oS/k gksxhA 
v/;k; & 4 
izksUufr }kjk HkÙkhZ 
13- izksUufr }kjk HkÙkhZ ds lzksr ¼1½&  dyk] laLd`fr ,oa ;qok foHkkx ds v/khu laxzgky; funs 'kky; ,oa 
{ks=h; dk;kZy;ksa esa ojh; rduhdh lgk;d@rduhdh lgk; d] nh?kkZ lgk;d] xkbZM] eqnzkrRofon~ 
¼v/khuLFk lsok inkf/kdkjh½ ds inksa ij fu;qDr ,oa d k;Zjr dfeZ;ksa ls] bl lsok dh ewy dksfV ds 25 
izfr'kr in( fcgkj yksd lsok vk;ksx ds v/;{k@lnL; dh  v/;{krk esa xfBr foHkkxh; izksUufr lfefr 
ds }kjk] ojh;rk&lg&es/kk ds vk/kkj ij] dh x;h vuq'kalk ds vkyksd esa] izksUufr }kjk Hkjs tk;saxsA  
¼2½    bl fu;ekoyh ds izo`r gksus ds izHkko ls bl l sok dh ewy dksfV ls fHkUu mPprj inksa ij iwoZ ls lh /ks 
fu;qDr bl lsok ds lnL;] lEcfU/kr in ij ewy:i esa in LFkkfir le>s tk;xs rFkk blls mPprj dksfV 
ds inksa dks buds in cy ds vuqlkj ojh;rk&lg&es/kk ds vk/kkj ij budh izksUufr ls Hkjk tk;sxkA 
¼3½  bl lsok esa vjktif=r inkf/kdkjh ¼vf/kuLFk laxz gky; lsok ,oa vf/kuLFk iqjkrRo lsok½ ls ewydksfV ds  
jktif=r inksa ij izksUufr] fcgkj yksd lsok vk;ksx ¼ dk;Z lheu½    fofu;ekoyh ds fu;e& 7 ¼l½ ds 
izko/kkuksa ds vuqlkj vk;ksx dh vuq'kalk ds vk/kkj ij dh tk;sxhA 
14- mPprj inksa ij izksUufr ¼1½&  izksUufr dh izFke dksfV] f}rh; dksfV ,oa funs'kd] i qjkrRo@funs'kd] 
laxzgky;] fcgkj ds izksUufr r`rh; dksfV ds in lsok ds laoxhZ; in gkasxs vkSj bu inksa ij ojh;re ,oa 
;ksX; inkf/kdkjh dh izksUufr }kjk fu;qfDr dh tk;sxh ] ftuds osrueku dk vo/kkj.k] in@inuke ds 
vk/kkj ij] foŸk foHkkx }kjk vo/kkfjr fd;k tk,xk% 
      ijUrq] U;wure dkykof/k vFkok ;ksX; inkf/kdkjh  ds vHkko esa] ljdkj] funs'kd] iqjkrRo@funs'kd] 
laxzgky;] fcgkj ds in ij lh/kh HkrhZ }kjk fu;qfDr H kh dj ldrh gS] ftlds fy, ;ksX;rk] vuqHko ,oa 
vU; ik=rk fuEuor gksaxh %& 
¼i½  izkphu Hkkjrh; bfrgkl ,oa laLd`fr@iqjkrRo vFkok izkphu Hkkjrh; ,oa ,f'k;kbZ v/;;u@izkphu Hkkjrh; 
bfrgkl ,oa dyk bfrgkl esa LukrdksÙkj dh fMxzh] 55% vad ds lkFkA 
¼ii ½ laxzgky; vFkok iqjkrRo dk;kZy;ksa@izfr"Bkuksa esa  jktif=r laoxhZ; in ij dk;Z djus dk U;wure 15 o"kks Za 
dk vuqHkoA 
15- izksUufr gsrq dkykof/k ¼1½& izksUUkfr ds fy, U;wure dkykof/k dk fu/kkZj.k lkekU; iz'kklu foHkkx }kjk 
fuxZr fu;eksa ds vuqlkj gksaxsA lHkh in laoxhZ; gksaxs ,oa izksUufr ds }kjk Hkjs tk;saxsA  
16- foHkkxh; izksUufr lfefr ¼1½&  foHkkxh; izksUufr lfefr dh vuq'kalk ij izksUufr gsr q fopkj fd;k tk 
ldsxkA foHkkxh; izksUufr lfefr vyx ls lkekU; iz'kkl u foHkkx }kjk le;≤ ij fuxZr 
ladYiksa@vuqns'kksa ds vkyksd esa xfBr dh tk;sxhA v f/kdre osrueku ds inksa ij izksUufr gsrq foHkkxh; 
izksUufr lfefr dk xBu fcgkj yksd lsok vk;ksx ds v/; {k ;k muds }kjk euksuhr vk;ksx ds lnL; 
dh v/;{krk esa gksxkA  
17- ojh;rk ¼1½& lh/kh HkÙkhZ }kjk fu;qDr deZpkfj;ksa dh vkilh ojh;rk dk vo/kkj.k vk;ksx }kjk rS;kj dh 
x;h Øekuqlkj es/kk lwph ds vk/kkj ij fd;k tk;sxkA 
¼2½ ewy dksfV ¼csfld xzsM½ esa izksUufr ds vk/kkj ij fu;qDr bl lsok dk dksbZ Hkh lnL; mlh o"kZ  
      lh/kh HkÙkhZ }kjk fu;qDr fdlh O;fDr ls ojh; gksxk Hkys gh lh/kh HkÙkhZ }kjk fu;qfDr dh 
izfØ;k igys gh iw.kZ gks xbZ gksA 
18- ifjoh{kk vof/k ¼1½&  fdlh ekSfyd in ds fo#) fu;qfDr izR;sd inkf/kdkjh in xzg.k dh frfFk ls nks 
o"kkZas dh vof/k rd ifjoh{kk ij jgsaxsA  
¼2½   ljdkj ifjoh{kk vof/k ds nkSjku ;k mldh lekfIr  ds le; bl lsok esa HkrhZ fd;s x;s ,sls fdlh 
inkf/kdkjh dh fu;qfDr lekIr dj ldrs gSa] ;fn mDr inkf/kdkjh fdlh dkj.k ls bl lsok esa fu;qfDr ds 
;ksX; u gksA 
¼3½  izf'k{k.k ds fy, ikB~;Øe iz'kklfud izf'k{k.k l aLFkku ls ijke'kZ dj fu/kkZfjr fd;k tk ldsxk rFkk i zR;sd 
izf'k{kq dks fofHkUu foHkkxksa esa fofgr vfuok;Z izf'k{k.k izkIr djuk gksxkA 
¼4½   foHkkxh; ijh{kk :Yl QkWj fMikVZesUVy ,Dtkfeus'ku vkWQ xtsVsM vkfQllZ] 1961 ds vuqlkj dsUnzh; ijh{kk 
lfefr ¼jkTkLo i"kZn~½ }kjk yh tk;sxhA 
¼5½   lEiqf"V] okf"kZd osru o`f) ,oa izksUufr foHkk xh; ijh{kk esa mŸkh.kZ gksus ds i'pkr~ gh ns; gksxh  ijUrq bl 
fu;ekoyh ds vkjaHk gksus dh frfFk ds iwoZ fu;qDr bl lsok ds lnL;ksa ij ;g izkOk/kku ykxw ugha gksxkA 
19- lEiqf"V ¼1½& bl lsok ds inkf/kdkfj;ksa dh lsok lEiqf"V fuEufyf[kr vgZŸkk iwjh djus ds Ik'pkr~ dh tk 
ldsxh %& 
(i) lQyrkiwoZd ifjoh{kk vof/k iwjk djukA 
 4 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 (ii) foHkkx }kjk lapkfyr@vo/kkfjr laLFkkuksa ls izf’k{k.k izkIr djukA 
(iii) jktLo Ik"kZn~ ds }kjk vk;ksftr foHkkxh; ijh{kk esa bl lsok ds fy, vo/kkfjr lHkh fo"k;ksa 
¼lsok&fu;e vkSj ys[kk] ,oa fgUnh½ esa mŸkh.kZrkA 
v/;k; &5 
lkekU;@izdh.kZ 
20- dk;Z{ks= lEcU/kh vuqcU/k ¼1½&  jkT; ljdkj dks bl lsok ds fdlh Hkh lnL; dks fdlh xS j&laoxhZ; 
in ij Hkh] tks mldh vgZrk ds vuq:Ik gks] inLFkkfir ;k izfrfu;qDr djus dh 'kfDr gksxhA  
21- izdh.kZ ¼1½& bl lsok ds inkf/kdkfj;ksa dh  lsok 'krsZa] osru] HkRrs] NqV~Vh] isa'ku rFkk lsok ls lacaf/kr vU; 
'kÙkasaZ fcgkj lsok lafgrk ,oa fcgkj isa'ku fu;ekoyh ds vkyksd esa vo/kkfjr fd;s tk;saxsA 
22- izf'k{k.k ¼1½&  bl lsok ds lnL; dks izf'k{k.k ds fy, jkT; esa vFkok  jkT; ls ckgj jkT; ljdkj }kjk 
fu/kkZfjr vof/k ds fy, Hkstk tk ldsxkA  
23- vU; lsok 'krZsa& bl lsok ds fy, vU; 'krsZa rFkk vuq'kklukRed dkjZokb Z] NqÍh] ns; lsokfuo`fŸk ykHk 
bR;kfn] tks bl fu;ekoyh ls vkPNkkfnr ugha gS ;k tks  bl lsok ds fy, vyx ls vf/klwfpr ugha gS] 
jkT; ljdkj ds inkf/kdkfj;ksa ds fy, izklafxd fu;eko yh esa fd;s x;s lEcfU/kr izko/kkuksa ls 'kkflr 
gksaxsA  
24- dfBukb;ksa dk fujkdj.k ¼1½& bl fu;ekoyh ds fdlh fu;e dks ykxw djus esa vku sokyh fdlh 
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 5 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
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The 11th July 2014 
No. 1@i-5&01@2010&792 — By utilising the power conferred by the proviso o f the 
Article 309 of the Constitution of India, the Gover nor of Bihar, in order to regulate the 
recruitment and service conditions of the Bihar Arc haeology and Museum Service, hereby 
frames the following rules:- 
Bihar State Archaeology & Museum Service Rules, 2014 
Chapter-1 
Preliminary 
1. Short title, extent and commencement (1)  - These rules may be called the Bihar 
State Archaeology and Museum Service Rules 2014.  
2. It shall extend to the whole of the State of Bihar 
3. It shall come in to force at once. 
2. Definitions, In these rules, unless otherwise requires in the context -    
(i) ''State Government'' means the Government of Bihar. 
(ii) ''Governor" means the Governor of Bihar. 
(iii) " Department" means the Department of Art, Culture and Youth. 
(iv) ''Commission'' means the Bihar Public Service Commission. 
(v) "Appointing Authority" means the Government of Bihar. 
(vi) "Controlling Authority" means the Department of Art, Culture and Youth. 
(vii) "Directorate" means the Directorate of Archaeology and the Directorate of 
Museums, Bihar.   
(viii) "Service" means Bihar Archaeology Service under the  Directorate of 
Archaeology and Bihar Museum Service under the Directorate of Museums.  
(ix) "Member" means a person appointed in the Bihar Arch aeology Service or Bihar 
Museum Service. 
(x) "Seniority list” means the seniority list to be pre pared for the Bihar Archaeology 
Service of the Directorate of Archaeology and Bihar  Museum Service under the 
Directorate of Museums. 
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1- 2 
1 vUos"k.k ,oa mR[kuu inkf/kdkjh@ lgk;d funs'kd@laj{k.k inkf/kdkjh  
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2 mi&funs'kd@{ks=h; mi&funs'kd  
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3 vij funs'kd iqjkrRo  
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4- funs'kd] iqjkrRo  
 6 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 (xi) "Probationary officer” means the new recruited offi cer under training appointed 
against the permanent post in the basic category of the Bihar Archaeology Service 
and the Bihar Museum Service. 
(xii) "Subordinate Service" means the service of the Seni or Technical Assistant/ 
Technical Assistant/ Gallery Assistant/ Research   Assistant/ Guide/ Numismatist 
/ (Subordinate Service Officer) appointed in the headquarters of the Directorate of 
Archaeology and in the headquarters and regional of fices of the Directorate of 
Museums, under the Department of Art, Culture and Youth, Bihar. 
3. Constitution of the service – (1) This service shall be the state service under t he 
administrative control of the Department of Art, Culture and Youth.  
2. Posts of different category of this service shal l be as per the schedule-I and the pay 
scales of the said posts shall be the same as may b e determined by the government, 
from time to time. 
3. The government shall determine the strength and the designation of the different 
categories of this service by publishment of the no tification in the official gazette and 
sanction the creation and deletion of the permanent/temporary posts in this service. 
4. The officers already appointed and working to th e posts mentioned in the schedule 
shall be considered automatically as the members of  this service from the date of 
commencement of these rules. 
Chapter-2 
Recruitment 
4. Source of recruitment:- The recruitment into this service, unless otherwise  provided 
shall be as follow:- 
(a) By direct recruitment according to the provisio ns of the chapter-3 of these rules. 
(b) By promotion according to the provisions of Cha pter-4 of these rules.  
5. Reservation:- For the appointment and promotion in this service p rovisions of the 
reservation Act prescribed by the state government from time to time shall apply.  
6. Determination of vacancies and intimation to the co mmission:- The administrative 
department shall determine the number of vacancies to be filled up by the direct 
appointment every year on the 1 st of April and shall send the requisition by 30 th  of 
April. If any action to send requisition or to fill  up the post by direct appointment is 
not taken there after also year wise calculation of  the of the post to be fill up by direct 
appointment will be made and it shall be carried fo rward for the next year treating to 
be vacancies of last year.  
Chapter-3 
Direct Recruitment 
7. Source of the direct recruitment:- 75% vacancy of the category of the basic shall be 
filled by the direct recruitment.  
8. Qualifications for the direct recruitment:- (1) Age  of the candidate - The minimum 
age shall be 21 years and the maximum age shall be the same as may determine by the 
General Administrative Department of the State Government.  
(2) Minimum educational qualification of the candid ates:- Essential qualification :- 
The post graduate degree in the Ancient Indian Hist ory and Culture/Archaeology or 
Ancient Indian and Asiatic Studies/Ancient Indian H istory and Art History, post 
graduate diploma in Museology/post graduate diploma  in Archaeology with 
minimum 55% marks.  
 7 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
 9. Basis of selection:-The posts of the basic category of this service shall be filled by the 
Commission through examination/interview in the lig ht of the requisition made by the 
department.  
10. Subjects and syllabus of examination:- The subjects and syllabus for the 
examination/interview to be conducted by the Commis sion and the essential and 
desirable eligibilities as per the subject will be determined by the department in 
consultation with the Commission.  
11. Medical examination:- Each candidate selected for the appointment shall h ave to 
undergo the medical examination before a Medical Bo ard constituted by the state 
government. Those candidate who will fail to satisf y the medical board, with regard to 
his/her physical fitness as required by effective e xecution of the duties supposed to be 
undertaken by him shall not be appointed. The Medic al Board will itself formulate 
objective criterion for this purpose.  
12. Recommendation of the candidates by the Commission:- (1) The Commission shall 
prepare a merit list of the candidates on the basis  of the marks obtained in the written 
examination and the interview. Out of the list so p repared, the Commission shall 
recommend only such number of candidates as requisi tioned against the vacancies. In 
case of any candidate not joining the service that the name of the other candidate from 
the list can be recommended as per the order of the merit list.  
(2) The merit list received from the Commission sha ll be valid only for one year from the 
date of its receipt in the department. 
Chapter-4 
13. Source of recruitment by promotion:- (1)  25% post of basic category of this service 
shall be filled by the promotion of the employees a ppointed and working to the post  
of Senior Technical Assistant/Technical Assistant/G allery Assistant, Guide 
Numismatist (Subordinate Service Officer) appointed  in the Directorate of 
Archaeology and headquarters and regional offices o f the Directorate of Museum 
under the Department of Art, Culture and Youth, Bih ar. In view of the 
recommendation made on the basis of seniority-cum-m erit list, by the departmental 
promotion Committee constituted under the Chairmans hip of the Chairman/ Member 
the   Bihar Public Service Commission.  
(2) With the implementation of these rules The memb er of this service already directly 
appointed to the higher post different from the bas ic category of the service shall be 
deemed to be posted/basically to the concerned posts. 
(3) Promotion of the non-gazetted officers (Subordi nate Museum Service and Subordinate 
Archaeology Service) to the gazetted posts of this service shall be filled according to 
the provisions of the rule 7(l) of the Bihar Public  Service Commission (Karyasiman ) 
regulation on the basis of  recommendation of the Commission. 
14. Promotion to the higher posts:- The posts of promotion to the first category, the 
second category and the third category (Director, A rchaeology /Director, Museums) 
shall be cadre posts and the appointment to these p osts shall be made according to the 
seniority of the officials by promotion pay scales of which shall be determined on the 
basis of the post /designation by the Finance Department: 
Provided that in absence of the minimum “Kalawadhi”  and competent officers, 
the government may appointment to the post of Direc tor Archaeology/Director, Museums, 
Bihar by direct recruitment for which qualification s, experience and eligibilities shall be as 
follows:-  
 8 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 (i) Degree of post-graduation with minimum 55% marks in  the Ancient Indian History 
and Culture/Archaeology or Ancient Indian and Asiat ic Studies/Ancient Indian 
History and History of Art. 
(ii) Minimum 15 years’ working experience on the gazette d cadre post of museum or 
archaeology at any office of archaeology or museum. 
15. kalawadhi for promotion:- The minimum “kalawadhi” for the promotion shall be 
determined in accordance with the rules issued by t he General Administration 
Department. All the posts shall be the cadre posts and shall be filled by promotion. 
16. The Departmental Promotion Committee:- On the recommendation of the 
Departmental Promotion Committee, the promotion sha ll be considered. The 
Departmental Promotion Committee shall be constitut ed separately as per the 
resolutions/circulars issued from time to time by t he General Administrative 
Department. For the promotion to the highest pay sc ale, the Departmental Promotion 
Committee shall be constituted in the chairmanship of the Chairman of the Bihar 
Public Service Commission or a member nominated by him, not below the rank of 
Deputy Secretary. 
17. Seniority:- (1) The seniority of the employees appointed by direct recruitment shall 
be determined on the basis merit list prepared by t he commission according to the 
serial number. 
(2) Any member of this service appointed on the bas is of  promotion from the basic grade 
shall be senior to any person appointed by direct r ecruitment in the same year, 
however the process of the appointment has been already completed. 
18. Probation period:- (1) Every officer appointed against the basic post shal l remain on 
probation up to the period of 2 years from the date of joining of post. 
(2) The government may terminate the appointment of  any officer recruited in this service 
during his probation period or at the time of its e xpiry if the officer is found not fit for 
the appointment for any reasons. 
 
(3) The syllabus for the training shall be framed i n consultation with the Administrative 
Training Institute and every trainee will have to o btain prescribed essential training in the 
different departments. 
(4) The Departmental Examination will be conducted in accordance with the Rules for 
Departmental Examination of Gazetted Officers, 1961  by the Central Examination 
Committee (Board of Revenue). 
(5) The confirmation, annual increment and promotio n to the member of the service shall 
be admissible only after the passing of the departm ental examination, but this will not 
be applicable to such members as have been in the s ervice before the implementation 
of the rules. 
19. Confirmation:- The Confirmation of the officers of this service sh all be made 
effective after the fulfilment of the following conditions:- 
(i) To complete the probationary period successfully. 
(ii) To obtain training from such institutions as conducted/directed by the department. 
(iii) Passing of the Departmental Examination conducted b y the Board of Revenue in all 
the subjects determined for this service (Service rules and Account and Hindi).  
 
 
 
 
 9 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
 Chapter-5 
General/ Miscellaneous  
20. Contract with regard to the scope of work:- The government shall have power to 
appoint or depute any member of this service to eve n any non-cadre post, which is in 
conformity with  his  qualification.  
21. Miscellaneous :- The service conditions, salary, allowance, leaves, pension and other 
conditions of this service shall be determined in v iew of the Bihar Service Code and 
Bihar Pension Rules.  
22. Training:- Any member of this service may be sent for the trai ning for a stipulated 
period in or outside the state.  
23. The other service conditions:- Other conditions  and disciplinary actions, leave, 
admissible pension benefits, etc. for these service   which are not covered  by these 
rules or which are not notified separately for thes e services shall be governed by the 
provisions of the relevant rules for the offices of the state government.  
24. Removal of difficulty:- The government may remove any difficulty coming in 
implementation of any rule of these rules, by notif ication, which is not in consistent of 
the provisions of these rules.  
25. Repeal  and saving:- (1)  All earlier rules relating to Bihar State Archaeolo gy 
and Museum Service and all other related and releva nt circulars/decisions are hereby 
repealed.  
(2) Not with standing of such repeal,   any thing d one or any action taken under the said 
rules, shall be deemed to be done  or taken under t hese rules, as if these were effective 
on the date on which such thing was done or such action was taken.  
Annex-I 
 
Details of posts of various categories under Bihar Archaeology Service & Bihar Museum 
Service. 
A. Directorate of Museums: (Post of Basic Category) 
 
S.N. Designation 
A. Basic Category 
1. Assistant Curator/Research and Publication Officer/Assistant Director 
B. First Stage of Promotion 
2. Regional Deputy Director/Curator, Patna Museum 
C. Second State of Promotion 
3. Additional Director 
D. Third State of Promotion 
4.  Director, Museums 
 
B. Directorate of Archaeology: (Post of Basic Category) 
 
S.N. Designation 
A. Basic Category 
1. Exploration and Excavation Officer/Assistant Director/Conservation Officer 
B. First Stage of Promotion 
2. Deputy Director/ Regional Deputy Director 
 10  /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 C. Second State of Promotion 
3. Additional Director 
D. Third State of Promotion 
4.  Director, Archaeology 
                                                                                 
By order of the Governor of Bihar, 
ASHOK KUMAR MALLICK,  
Additional Secretary to Government.  
—————  
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F, 
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 55 5599 9988 88-571+500-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964 
Website: http://egazette.bih.nic.in 

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