/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 0 0 0 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 686 686 686 686) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E
la0 ,y0th0& 1&08 @2014 @yst% 93
ftlij egkefge jkT;iky fnukad
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
30 30 30 30 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 1936 1936 1936 1936 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , , , , /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A/uni093F/uni0924/uni0935/uni093E/uni0930 /uni093F/uni0924/uni0935/uni093E/uni0930 /uni093F/uni0924/uni0935/uni093E/uni0930 /uni093F/uni0924/uni0935/uni093E/uni0930, , , , 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
fof/k foHkkx
&&&&&&&&&&&
vf/klwpuk,a
21 vxLr 2014
@yst% 93 A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e]
fnukad 14 vxLr] 2014 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k
vf[kys'k dqekj tSu]
ljdkj ds lfpo
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
dk fuEufyf[kr vf/kfu;e]
dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh
fcgkj&jkT;iky ds vkns'k ls]
vf[kys'k dqekj tSu]
ljdkj ds lfpo A
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
fcgkj rduhdh deZpkjh p;u vk;ksx vf/kfu;e] 2014
[fcgkj vf/kfu;e 13] 2014 ]
izLrkoukA - jkT; ljdkj fcgkj ds v/khu lewg [k* ,oa ^x* ds rdu hdh inksa ds fy, vH;fFkZ;ksa ds p;u gsrq
vf/kfu;eA
Hkkjr x.kjkT; ds iSlBosa o"kZ esa fcgkj jkT; fo/kkueaMy }kjk fuEufyf[kr :Ik esa ;g vf/kfu;fer gks %&
v/;k;& I
1- laf{kIr uke] foLrkj vkSj izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj rduhdh deZpkjh p;u vk;ksx vf/kfu ;e]
2014 dgk tk ldsxkA
¼2 ½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjar izo`Ùk gksxkA
2- ifjHkk"kk,¡ A& bl vf/kfu;e esa] tc rd dksbZ ckr fo"k; ;k lanHkZ ds fo:) u gks &
¼i½ ^^vf/kfu;e ** ls vfHkizsr gS & fcgkj rduhdh deZpk jh p;u vk;ksx vf/kfu;e] 2014 (
¼ii½ ^^ vk;ksx ** ls vfHkizsr gS] bl vf/kfu;e ds v/khu xfBr fcgkj rduhdh deZpkjh p;u vk;ksx (
¼iii½ ^^jkT; ljdkj** ls vfHkizsr gS & fcgkj jkT; ljdkj (
¼iv ½ ^^vuqlwph **ls vfHkizsr gS bl vf/kfu;e ds lkFk la yXu vuqlwphA
v/;k;& II
3- vk;ksx dk xBu A& fcgkj rduhdh deZpkjh p;u vk;ksx dk xBu fuEufyf[kr dk s feykdj fd;k
tk,xk %&
¼i½ v/;{k %& jkT; ljdkj ds lkekU; iz'kklu foHkkx }kjk fu;qDr Hkk jrh; iz'kklfud lsok ds vf/kle;
osrueku ls vU;wu iafä dk dksbZ inkf/kdkjh ftldh U;wure rhu o"kZ lsok 'ks"k gks %
ijUrq jkT; ljdkj ds lkekU; iz'kklu foHkkx }kjk led {k ik=rk okys lsok&fuo`Ùk inkf/kdkjh dks Hkh
v/;{k ds :Ik esa fu;qä fd;k tk ldsxkA
¼ii½ lnL;%& jkT; ljdkj ds lkekU; iz'kklu foHkkx }kjk fu;qä jkT; lsok ds ik¡p vf/kdkjh ftudh
U;wure ,d o"kZ dh lsok 'ks"k gks %
ijUrq jkT; ljdkj ds lkekU; iz'kklu foHkkx }kjk led {k ik=rk okys lsok&fuo`Ùk inkf/kdkfj;ksa dks
Hkh lnL; ds :Ik esa fu;qä fd;k tk ldsxk (
bu ik¡p lnL;ksa esa ls U;wure ,d lnL; dk p;u Øe'k% f cgkj vfHk;a=.k lsokvksa] fcgkj LokLF;
lsokvksa ls rFkk fcgkj iz’kklfud lsok ls fd;k tk,xk A 'ks"k nks vU; lnL;ksa dk p;u mDr rhuksa lsokvksa esa ls
fdlh Hkh lsok ls fd;k tk ldsxk %
ijUrq vfHk;a=.k lsok] LokLF; lsok rFkk fcgkj iz'kk lfud lsok ds oSls inkf/kdkjh dk gh lnL; ds :Ik
esa p;u fd;k tk ldsxk tks jkT; ljdkj ds v/khu de ls de #0 8700@&¼vkB gtkj lkr lkS½ xzsM is dk
vf/k"Bk;h vk/kkj ij in /kkj.k djrs gksa vFkok igys gh in /kkfjr dj pqds gksa
4- vk;ksx ds v/;{k ,oa lnL;ksa dk dk;Zdky A& vk;ksx ds v/;{k ,oa lnL;ksa dk dk;Zdky lkekU;
rkSj ij rhu o"kksZa dk gksxk (
ijUrq jkT; ljdkj }kjk fo’ks"k ifjfLFkfr esa] fdlh lnL; ds dk;Zdky dk foLrkj ml vof/k ds fy,
tks fofuf’pr fd;k tk;] fd;k tk ldsxk %
ijUrq vkSj ;fn jkT; ljdkj ds lkekU; iz'kklu foHkkx dk ;qfä;qä :Ik ls lek/kku gks tk, fd
v/;{k vFkok fdlh lnL; vFkok lHkh lnL;ksa dk vk;ksx esa cus jguk yksd fgr ds fo:) gS vFkok muds cus
jgus ls vk;ksx dk lqfo/kktud dk;Z&laiknu ckf/kr gks ldrk gS] rks jkT; ljdkj ¼lkekU; iz'kklu foHkkx½ }k jk
v/;{k ;k@vkSj oSls fdlh vU; lnL;@lHkh lnL;ksa dks r hu o"kksaZ dk lkekU; dk;Zdky iw.kZ gksus ds iwoZ Hk h inksa
ls gVk;k tk ldsxkA
5- vk;ksx ds v/;{k ,oa lnL;ksa dh mez lhek A& vk;ksx ds v/;{k vFkok lnL; dh vk;q&lhek
fu;qfä ds le; lsok -fuo`Ùk inkf/kdkfj;ksa ds ekeys esa vf/kdre 62 ¼cklB½ o"kZ gksxhA
6- vk;ksx dk eq[;ky; ,oa iz’kklh foHkkx A & vk;ksx dk eq[;ky; iVuk esa vofLFkr gksxk ,oa
lkekU; Ikz'kklu foHkkx vk;ksx dk iz'kklh foHkkx gksxkA
7- v/khuLFk inkf/kdkjh ,oa deZpkjh A& vk;ksx ds dk;Z lapkyu gsrq v/khuLFk inkf/kdkfj;ks a ,oa
deZpkfj;ksa dk incy ,oa mudh lsok -’kÙkasZ] jkT; ljdkj }kjk bl vf/kfu;e ds v/khu cuk;h x;h fu;ekoyh ds
vuq:Ik gksaxhA
v/;k;& III
8- lsok,¡ laoxZ ,oa in ftuds fy, fu;qfä gsrq vk;ksx vu q’kalk dj ldsxkA & vk;ksx] bl
vf/kfu;e dh vuqlwph esa ;Fkk&lfEefyr] #0 4800@& ¼pkj gtkj vkB lkS½ xzsM is vFkok le;≤ ij
3 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
;Fkk&iqujhf{kr xzsM is ls de xzsM is okys jkT; ljdkj ds fofHké foHkkxksa ,oa {ks=h; dk;kZy;ksa esa lewg ^[k* ,oa ^x
ds lHkh rduhdh lsokvksa@laoxksaZ@inksa ij fu;qfä gsrq p;u ,oa vuq'kalk dj ldsxkA
lkekU; iz'kklu foHkkx }kjk vuqlwph dks le; -le; ij vf/klwpuk }kjk la'kksf/kr fd;k tk ldsxkA
9- p;u dh izfØ;kA & ¼1½ vk;ksx] rduhdh inksa gsrq lacaf/kr inksa dh l sok laoxZ fu;ekoyh ds v/khu
fofgr izfØ;k ds vuqlkj] mEehnokjksa dk p;u dj ldsxk(
ijUrq fdlh rduhdh in gsrq lsok laoxZ fu;ekoyh ds ugha gksus dh fLFkfr esa] jkT; ljdkj dh
iwokZuqefr ls] vk;ksx }kjk bl iz;kstukFkZ cuk;h x;h p;u -fu;ekoyh esa fofgr izfØ;k ds vuqlkj rduhdh inksa ij
fu;qfä gsrq mEehnokjksa dk p;u dj ldsxkA
¼2½ vk;ksx ln`'k vgrkZ okys inksa ds fy, la;qDr iz fr;ksfxrk ijh{kk vk;ksftr dj ldsxkA
10- lewg ^[k* ,oa ^x* ds rduhdh inksa ls lacaf/kr yafcr p;u dk;ksZa dk varj.k A& bl
vf/kfu;e dh vuqlwph esa ;Fkk -lfEefyr oSls lHkh rduhdh inksa ij ftuds laca/k esa fcgkj deZpkjh p;u vk;ksx
}kjk bl vf/kfu;e ds vkjaHk gksus dh frfFk rd foKkiu fuxZr vFkok izdkf'kr ugha fd;k x;k gks] fu;qfä ds fy,
p;u dh dkjZokbZ fcgkj rduhdh deZpkjh p;u vk;ksx }kjk iw.kZ dh tk;sxh %
ijUrq] bl vf/kfu;e dh vuqlwph esa ;Fkk -lfEefyr oSls lHkh rduhdh inksa ij ftuds laca/k esa fcgkj
deZpkjh p;u vk;ksx }kjk bl vf/kfu;e ds vkjaHk gksus dh frfFk rd foKkiu fuxZr vFkok izdkf'kr fd;k tk
pqdk gks] fu;qfä ds fy, p;u dh dkjZokbZ iwoZor fcgkj deZpkjh p;u vk;ksx }kjk gh iw.kZ dh tk;sxhA
v/;k;& IV
11- foÙkh; izko/kku A&¼ 1½ vk;ksx ds dk;kZy; vkSj vk;ksx ds dk;Z laiknu esa gk sus okyk lEiw.kZ O;;
jkT; ljdkj }kjk ogu fd;k tk,xkA
¼2½ fofHké inksa ij fu;qfDr ds fy, p;u gsrq vk;ksftr dh tkus okyh izfr;ksfxrk ijh{kkvksa ds fy, vk;ksx
mEehnokjksa ls] jkT; ljdkj }kjk] le; -le; ij] vo/kkfjr ijh{kk -'kqYd izkIr dj ldsxk tks vk;ksx }kjk] jkT;
dks"kkxkj esa mi;qä izkfIr -'kh"kZ esa tek fd;k tk,xkA
12- ys[kk ,oa ys[kk ijh{k.k A &¼1½ vk;ksx dk foÙkh; o"kZ fdlh dSys.Mj o"kZ ds ,d vizhy ls izkjaHk
gksdj vxys dSys.Mj o"kZ ds bDrhl ekpZ dks lekIr gksxkA
¼2½ vk;ksx }kjk vius tek -O;; dk lE;d~ vfHkys[khdj.k fd;k tk,xk vkSj vk;ksx d s ys[kk ds lE;d~
la/kkj.k dk fof'k"V mÙkjnkf;Ro vk;ksx ds lfpo dk gksxkA
¼3½ vk;ksx ds ys[kk dk lkafof/kd ys[kk ijh{k.k Hkkj r ds egk ys[kk ijh{kd }kjk fd;k tk,xkA
v/;k;& V
13- ’kfä;ksa dk izR;k;kstu A &¼ 1½ iz'kklfud ,oa foÙkh; ekeyksa esa] vk;ksx ds lfpo dks jkT; ljdkj ds
foHkkxk/;{kksa dks iznÙk 'kfä;ksa] ds led{k 'kfDr;ksa dk iz;ksx djus dh 'kfä gksxhA
¼2 ½ vk;ksx ds v/;{k] vk;ksx ds lnL;ksa esa ls ,d lnL; dks ijh{kk fu;a=d dk dÙkZO; ,oa nkf;Ro rFkk
vU; lnL;ksa esa ls fdlh ,d vU; lnL; dks vk;ksx ds iz'kklfud 'kk[kk dk dÙkZO; ,oa nkf;Ro lkSai ldsaxsA
14- fu;ekoyh@fofu;ekoyh cukus dh ’kfä;k¡A &¼1½ bl vf/kfu;e ds izko/kkuksa dks dk;kZfUor djus
gsrq jkT; ljdkj dks fu;ekoyh@fofu;ekoyh cukus dh ’kfä gksxhA
¼2 ½ vk;ksx jkT; ljdkj ds vuqeksnu ls] dk;Z -izfØ;k lapkyu fu;ekoyh] foKkiuksa ds izdk'ku] fyf[k r
ijh{kkvksa ds lapkyu] ijh{kkQyksa ds izdk'ku] O;fäR o tk¡p@ekSf[kd ijh{kkvksa] vU; p;u izfØ;k] ;fn dksbZ gks rks]
vkfn ds lapkyu ,oa vU; dk;kZUo;u gsrq fofu;ekoyh cuk ldsxkA
15- fu;ekoyh@fofu;ekoyh dk fo/kku eaMy ds le{k j[kk tkukA& izR;sd fu;ekoyh@fofu;ekoyh
cuk;s tkus ds ckn ;Fkk'kh?kz fcgkj fo/kku eaMy ds l e{k vkxkeh l= vFkok vuqoÙkhZ l=ksa esa] tks U;wure dqy
pkSng fnuksa ds fy, gks] j[kh tk;sxhA
16- dfBukbZ;ksa dk fujkdj.k ,oa fuoZpuA&¼1½ bl vf/kfu;e ds vkjaHk ds ckn ,d o"kZ ds Hkhrj] bl
vf/kfu;e ds lqlaxr izko/kkuksa ds ;Fkksfpr dk;kZUo; u esa vkus okyh dfBukb;ksa ds fujkdj.k gsrq] jkT; l jdkj]
vf/klwpuk }kjk] ,slk izko/kku dj ldsxh tks vf/kfu;e ds izko/kkuksa ls laxr gksA
¼2 ½ bl vf/kfu;e ds vkjaHk ds ckn ,d o"kZ ds Hkhrj] bl vf/kfu;e ds fdlh izko/kku ds fuoZpu ds laca/k
esa ;fn dksbZ 'kadk mRié gks rks mldk fujkdj.k jkT; ljdkj vf/klwpuk }kjk] fof/k foHkkx ds ijke'kZ ls dj
ldsxhA
¼3½ bl vf/kfu;e ds fganh ,oa v¡xzsth ikB esa dksbZ vU rj izdV gks rks fganh ikB dk vfHkHkkoh izHkko gksxkA
17- vof’k"V ekeysA& bl vf/kfu;e ls lacaf/kr lHkh@dksbZ Hkh vof'k"V ekey k jkT; ljdkj ¼lkekU;
iz'kklu foHkkx½ }kjk bl vf/kfu;e ds izko/kkuksa ds vuqlkj fuLrkfjr fd;k tk,xkA
18- fujlu ,oa O;ko`fÙk A& ¼1½ bl vf/kfu;e dh /kkjk -10 dss v/khu vk;ksx dks varfjr ekeyksa rFkk bl
vf/kfu;e }kjk vk;ksx dks lkSais x, rduhdh inksa gsr q p;u laca/kh ekeyksa dh lhek rd] fcgkj deZpkjh p;u
4 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
vk;ksx vf/kfu;e] 2002 ¼le; -l;e ij ;Fkk la'kksf/kr½ ds laxr izko/kku bl vf/kfu; e ds vkjaHk dh frfFk ls
fujflr fd;s tkrs gSaA
¼2 ½ ,sls fujlu ds gksrs gq, Hkh] fcgkj deZpkjh p;u vk; ksx vf/kfu;e] 2002 ¼le; -le; ij ;Fkk -
la'kksf/kr½ ds v/khu fcgkj deZpkjh p;u vk;ksx }kjk d h x;h p;u dh dksbZ Hkh dkjZokbZ oS/k ekuh tk;sxh eku ksa
mDr dkjZokbZ bl vf/kfu;e ds v/khu dh x;h gksA
vuqlwph
fcgkj rduhdh deZpkjh p;u vk;ksx }kjk vk;ksftr dh tkus okyh ijh{kkvksa ls lacaf/kr inksa dh
lwph %&
Øe la[;k in dk uke xzsM is
1 Ik' kq/ku Ik;Zos{kd 2400
2 Ik' kq/ku lgk;d 1900
3 pkyd 1900
4 eRL; izlkj inkf/kdkjh@eRL; fujh{kd 4200
5 eRL; izlkj Ik;Zos{kd 2800
6 Ms;jh fQYM vkWfQlj 4200
7 Ms;jh Vsduhdy vkWfQlj 4200
8 Cyw fizaVj 1800
9 Vªslj 2000
10 duh; vfHk;ark ¼flfoy@esdkfudy½ 4200
11 bLVhesVj 4200
12 bySDVªhf' k;u 1900
13 vkfdZVsDpjy MªkW¶V~leSu 4200
14 ;kstuk inkf/kdkjh 4200
15 v/kh{k.k vfHk;ark ds futh lgk;d
¼flfoy@esdkfudy½
4200
16 dkWjisaVj 1900
17 QhVj xzsM& II 1900
18 ySc vflLVsUV 2000
19 fjlpZ vflLVsUV 4200
20 vflLVsUV Mk;jsDVj fjlpZ 4600
21 dEI;qVj izksxzkej 4200
22 dsfeLV@pktZeSu dsfeLV 4200
23 Ckk;ksyksftLV 4200
24 lkbafVfQd vflLVsUV 4200
25 lqifjVs.Ms.V@fMiqVh lqifjVs.Ms.V] okVj odZ~l 4200
26 gsM vflLVsUV 4200
27 Mªhyj@ vflLVsUV Mªhyj 4200
28 Mªk¶V~leSu xzsM& I 4200
29 Mªk¶V~leSu xzsM& II @gsM Mªk¶V~leSu@ vflLVsUV
Mªk¶V~leSu
2400
30 yscksjsVªh vflLVsUV 2400
31 Sample Taker 1900
32 ,Dtfyjh ulZ feMokbZQ 2400
33 ysMh gsYFk foftVj ¼eSfVªd½ 2800
34 ysMh gsYFk foftVj ¼ uu~ eSfVªd½ 2400
35 LVkWQ ulZ xszM&^^ B** 2800
5 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
Øe la[;k in dk uke xzsM is
36 LVkWQ ulZ xszM&^^ A ** 4600
37 fQftvks FkSjsfiLV] uu fMIyksek gksYMj 2800
38 fQftvks FkSjsfiLV] fMIyksek gksYMj 4200
39 vkWfd;wis' kuy FkSjsfiLV 4200
40 ySDpjj@lhfu;j vkWfd;wis' kuy FkSjsfiLV 4600
41 ,Dl&js Vsduhf' k;u 2800
42 vkWijs' ku fFk;sVj vflLVsUV 2400
43 lsfuVjh bUlisDVj 2400
44 QqM bUlisDVj 2400
45 MkbZfVf' k;u¼esfMdy dkWyst gkWLihVy½ 4200
46 isFkksykWftLV 4200
47 LVsfVLfVf' k;u de ySDpjj ihñ,lñ,eñ fMikVZesUV 4200
48 LVsfVLfVf' k;u@ LVsfVLfVdy vkWfQlj 4200
49 lhfu;j ykbZczsfj;u 4200
50 QkekZL;wfVdy dsfeLV@dsfeLV 4200
51 Dyhfudy fQft;ksyksftLV ¼uu~ esfMdy½ 4200
52 Ckk;ks fQftflLV ¼ uu~ esfMdy½ 4200
53 D;qjsVj ¼ uu~ esfMdy½ 4200
54 ;ksxk Vhpj 2800
55 lkbVks Vsduhf' k;u 1900
56 esdsfud ¼QkesZlh bULVhP;wV] iVuk½ 2400
57 vkfVZLV de QksVksxzkQj buDywfMax lhfu;j vkVZ
QksVksxzkQj
4200
58 MªkbZoj de izkstsD'kfuLV@izkstsD' kfuLV 2400
59 QksVksxzkQj ¼izkslsl dSejkeSu ½ 2400
60 LVsuks VkbfiLV 2400
61 eksVj eSdsfud 2400
62 yscksjsVªh Vsduhf' k;u 2000
63 vflLVsUV ,UVh eysfj;k vkWfQlj 4200
64 yscksjsVªh vflLVsUV ¼Vsdfudy vflLVsUV@ySc
Vsduhf'k;u½
2000
65 vflLVsUV Qkbysfj;k dUVªkWy vkWfQlj@vflLVsUV
bUVkseksyksftLV
4200
66 yscksjsVªh Vsduhf' k;u 2800
67 Vhñchñ vflLVsUV 2000
68 chñlhñthñVsduhf' k;u@ chñlhñthñ Vhe yhMj 2400
69 chñlhñthñ Vhe yhMj ¼VsªUM½ 4200
70 yscksjsVªh Vsduhf'k;u ¼ i½ 2000
71 yscksjsVªh Vsduhf'k;u ¼ ii½ 2800
72 phQ yscksjsVªh Vsduhf' k;u 2400
73 E;wftd Vhpj 1800
74 bysDVªhf' k;u de eSdkfud 1900
75 MsUVy bysDVªhd Vsduhf' k;u 2400
76 twfu;j esdkfud 1900
6 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
Øe la[;k in dk uke xzsM is
77 yscksjsVªh vflLVsUV ¼lhñdsñ,eñ dkWyst½ 1900
78 vkfVZLV 2000
79 Cksfld gsYFk odZj 1900
80 ,Dl&js eSdkfud 1900
81 dEikm.Mj 1900
82 eksckbZy QksjeSu 2400
83 fQftdy bULVªDVj 2400
84 lhfu;j eSdkfud 2400
85 lsfuVjh bUlisDVj 2400
86 gsM yscksjsVªh vflLVsUV 2400
87 ,Dl&js Vsduhf' k;u 2800
88 MsUVy Vsduhf' k;u 2400
89 ,Dtfyjh gsYFk odZj 2400
90 MsUVy gkbZftfuLV 2400
91 QkekZflLV 2800
92 yscksjsVªh Vsduhf' k;u ¼MsUVy½ 2800
93 Mhi ,Dljs Vsduhf' k;u 2800
94 odZ' kkWi QksjeSu 2800
95 fjLis' kfuLV ¼,uñ,eñdkWyst½ 2400
96 lhfu;j ,Dljs Vsduhf' k;u 4200
97 gsM QkekZflLV 4200
98 vkSiFkSyfed vflLVsUV 2800
99 lhfu;j jsfM;ksxzkQjl~ 4200
100 ykm.Mjh eSdkfud baftu Mªkboj 1900
101 bysDVªhf' k;u&de&Mªkboj 1900
102 bñlhñthñVsduhf' k;u 4200
103 Vsduhf' k;u CyM cSd ¼lnj gkWLihVy] csxwljk;½ 2400
104 lkbdksyksftLV&de&lks' ky odZj 4200
105 vkfVZLV de ekWMyj ¼,uñ,eñlhñ,pñ½ 1900
106 LVsfVfLVdy vflLVsUV ¼izksfoftuy½ 4200
107 LdhYM vkfVZtu ¼VsªUM½ 2400
108 lhfu;j bULVªDVj ¼bysDVªhdy½ 2800
109 dSFk ySc Vsduhf' k;u 4200
uksV%&jkT; ljdkj }kjk u;s in vuqlwph esa lfEefyr gk s ldsaxs ,oa in vuqlwph ls gVk;s Hkh tk
ldsaxsA
fcgkj&jkT;iky ds vkns'k ls]
vf[kys'k dqekj tSu]
ljdkj ds lfpoA
7 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
21 vxLr 2014
la[;k&,y0th0&1&08@2014@94@yst% A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky
}kjk fnukad 14 vxLr 2014 dks vuqer fcgkj rduhdh deZpkjh p;u vk;ksx vf/kfu;e] 2014 dk
fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh;
lafo/kku ds vuqPNsn 348 ds [kaM¼3½ ds v/khu mDr vf/ kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k
tk;sxkA
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vf[kys'k dqekj tSu]
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Bihar Technical Staff Selection Commission Bill 2014
[Bihar act 13, 2014]
AN
ACT
Preamble :- to constitute the Bihar Technical Staff Selection Commission for
selection of Candidates to the post of Group ‘B’ and ‘C’ under State Government of Bihar.
Be it enacted by the Legislature of the State of Bihar in the Sixty fifth year of the
Republic of India as follows :-
Chapter I
1. Short title, Extent and Commencement I- (1) This Act may be called The Bihar
Technical Staff Selection Commission Act, 2014.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come in to force at once.
2. Definitions I- In this Act, unless any thing is repugnant to the subject or context;
(i)
‘’Act ‘’means The Bihar Technical Staff Selection Commission Act,
2014.
(ii) ‘’Commission’’ means, Bihar technical Staff Selectioin Commission
constituted under this Act;
(iii) ‘’State Government’’ means The State Government of Bihar.
(iv) ‘’Shedule’’ means Shedule inclosed with this Act.
Chapter II
3. Constitution of Commission I- The Bihar Technical Staff Selection Commission shall
be constituted consisting of the followings :-
(i) Chairman - Any officer belonging to Indian Administrative Service not below the
rank of super time scale appointed by the General Administration Department of the State
Government whose minimum three years of service remains :
Provided that retired officer of the equivalent eligibility also may be appointed as
Chairman by the General Administration Department of the State Government.
(ii) Members- Five Officers of the State Services appointed by the General
Administration Department of the State Government whose minimum one year of Service
remains :
Provided that retired officers of the equivalent eligibility also may be appointed as
Member by the General Administration Department of the State Government.
8 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
Among these five members minimum one member shall be selected from
Bihar Engineering Services, Bihar Health Services and Bihar Administrative Services
respectively. Rest two other members will be selected from any services from the said
three services :
Provided that only such officers of Bihar Engineering Serivce, Bihar Health Service
and Bihar Administrative Service shall be Selected as the members who holds post on
permanent basis not less than grade pay of Rs. 8700/- (Eight thousand Seven hundred) or
have already held the post under the State Government .
4. Tenure of Chairman and Members of the Commission I- The tenure of the
Chairman and Members of the Commission shall be Generally for three years.
provided that, in special circumstances, the tenure of a Member shall be further that
extended for that period as it may be determined by the State Government.
Provided further that if General Administration Department of the State
Government is reasonablly Satisfied that continuance of Chairman or any Member or all
Members in the Commission is against the public interest or convenient work
performance of the Commission may be obstructed by their continuance, then Chairman
or/ and such any other Member/ all Members may be discharged from their posts by the
State Government (General Administration Department) before the completion of their
general tenure of three years.
5. Age limit of Chairman and Members of the Commission I- The maximum age limit
of the Chairman or Members of the Commission at the time of appointment shall be 62
(sixty two) years in the matter of retired officers.
6. Headquarter and Administrative Department of the Commission I- The Headquarter
of the Commission shall be Situated in Patna and General Administration Department shall
be Administrative Department of the Commission.
7. Subordinate officers and Employees I- For conduct of business of the Commission,
post strength of subordinate officers and employees and their service conditions will be in
conformity with the rules made by The State Government under this Act.
Chapter III
8. Services, Cadre and Posts for Which the Commission May Recommend for
Appointment I- The Commission may select and recommend for appointment to all
Technical Services/ Cadres / Posts of Group ‘B’ and ‘C’ of Grade pay less than Rupees
4800/-or corresponding Grade Pay as revised from time to time in the different
Departments of State Government and Field Offices as included in the Schedule of this Act.
The Schedule may be amended time to time by the Ge neral Administration
Department by Notification.
9. Selection Procedure I- (1) Commission shall select the candidates for appointment
on Technical posts according to prescribed procedure under the Service Cadre Rules of
respective posts;
Provided that in absence of Service Cadre Rules for any Technical post, The Commission
shall select the candidates for that post according to the Prescribed Procedure in the
selection rules made for this perposes by the Commission with prior permission of the
State Government.
(2) The Commission hold the Combind Competivtive Examination for the posts of
similar qualifications.
9 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
10. Transfer of pending Selection works Related to Technical posts of Group ‘B’ and
‘C’ :- The Selection works shall be completed by the Bihar Technical staff Selection
Commission for the appointment to all such Technical posts as included in the schedule of
this Act, in respect of which the advertisement has not been issued or published by the
Bihar Staff Selection Commission till the date of commencement of this Act :
Provided that the Selection work shall be completed by the Bihar Staff Selection
Commission for appointment to such all Technical posts as included in the Schedule of this
Act, in respect of which the advertisement has been issued or published by the Bihar Staff
Selection Commission till the date of enforcement of this Act .
Chapter IV
11. Financial Provisions I- (i) All expences of the Commission office and work
execution of the Commission shall be bore by the State Government .
(ii) The Commission shall received the examination fee from the Candidates
determined by the State Government, time to time for the Competitive Examinations
conducted for selection for the appointment of the different posts, which will be
deposited in the appropriate receipt Head in State Treasury by the Commission.
12. Accounts and Audit I- (i) Financial year of the Commission shall begins from 1 st
April of a Calander year and shall end on 31 st March of the next Calendar year.
(ii) Due recording of all due credit and expenditure shall made by the commission and the
Secretary of the Commission shall be particularly responsible of duly maintenance of the
accounts of the Commission :
(iii) The statutory audit of the accounts of the Commission shall be made by Accountant
General of India.
Chapter V
13. Delegation of Powers I- (i) The Secretary of the Commission shall have the powers
to exercise the powers similar to the Head of the Departments of the State Government in
cases of the Administrative and Financial matters .
(ii) The Chairman of the Commission shall entrust the duties and responsibilities of
Examination Controller of the Commission to one member among the members and duties
and responsibilities of Administrative Branch to another one member among the rest
members.
14. Powers to Make Rules/Regulations I- (i) The State Government shall have power to
make the Rules/ Regulations for implementing the provisions of this Act.
(ii) The Commission may make The work Procedure Conduct Rules and Regulations for
Conduct of Publication of Advertisements, Conduct of Written Examinations, Publication
of results, personality test/Viva-voce Test and other selection procedure, if any other
functions, with the prior approval of State Government.
15. Lay dwon Rules/Regulations before the Legislature I- Each Rules/ Regulations
after it is made shall be layed as soon as possible before the Legislation in the Coming
Session or Subsequent Sessions which is for total minimum for fourteen days.
16. Removal of Difficulties and Interpretation I-(i) Within one year after the
commencement of this Act, the State Government may make such Provisions by
Notification for the removing the difficulties coming in appropriate implementation, of
relevant provisions of this Act which not in consistent with provisions of the Act.
10 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
(ii) if any doubt arises in respect of interpretation of any provision of the Act within
one year after the commencement of this Act, The State Gorvernment may remove the
same by Notification in consultation with the Law Department..
(iii). If any difference appears in Hindi Version and English Version of this Act, the Hindi
Version shall has overriding effect.
17. Resedue Matters I- All/any resedue matters related to this Act shall be disposed off
by the State Government (General Administration Department) according to the provisions
of this Act.
18. Repeal and Savings I- (1) Relevant Provisions of Bihar Staff Selection Commission
Act, 2002 (As amended from time to time) are hereby repealed from the date of
commencement of this Act till the limit of the matters transfered by section 10 of this Act
and giving the matters related to the selection to Technical posts by this Act to the
Commission.
(2) Notwithstanding this repeal any action of selection taken by The Bihar Staff
Selection Commission under The Bihar Staff Selection Commission Act, 2002 (As amended
from time to time) shall be legal and that shall be deemed to be legal as if the said action
was taken under this Act.
Schedule -
List of Posts for which Examination is to be Conduted by Bihar Technical Staff Selection
Commission
Sl. No. Name of Post Grade Pay
1 Live Stock Supervisor 2400
2 Live Stock Assistant 1900
3 Driver 1900
4 Fisheries Extention Officer/ Fisheries
Inspector
4200
5 Fisheries Extention Supervisor 2800
6 Dairy Field Officer 4200
7 Dairy Technical Officer 4200
8 Blue Printer 1800
9 Tracer 2000
10 Junior Engineer (Civil/Mechanical) 4200
11 Estimator 4200
12 Electrician 1900
13 Architectural Draftsman 4200
14 Planning Officer 4200
15 Personal Assistant to Superintending
Engineer
4200
16 Carpenter 1900
17 Fitter Grade-II 1900
18 Lab Assistant 2000
19 Research Assistant 4200
20 Assistant Director Research 4600
21 Computer programmer 4200
22 Chemist/ Chargeman Chemist 4200
11 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
Sl. No. Name of Post Grade Pay
23 Biologist 4200
24 Scientiffic Assistant 4200
25 Superintendent/ Deputy
Superintendent, Water Works
4200
26 Head Assistant 4200
27 Driller/ Assistant Driller 4200
28 Draftsman, Grade-I 4200
29 Draftsman, Grade-II/ Head
Draftsman/ Assistant Draftsman
2400
30 Laboratory Assistant 2400
31 Sample taker 1900
32 Auxiliary Nurse midwife 2400
33 Lady Health Visitor (Martic) 2800
34 Lady Health Visitor (Non-Martic) 2400
35 Staff Nurse Grade-‘’B’’ 2800
36 Staff Nurse Grade-‘’A’’ 4600
37 Physio Therapist, Non Diploma Holder 2800
38 Physio Therapist, Diploma Holder 4200
39 Occupational Therapist 4200
40 Lecturer /Senior Occupational
Therapist
4600
41 X-Ray- Technician 2800
42 Operation Theater Assistant 2400
43 Sanitary Inspector 2400
44 Food Inspector 2400
45 Dietician ( Medical Collage Hospital ) 4200
46 Pathologist 4200
47 Statistician -cum- Lecturer PSM
Department
4200
48 Statistician / Statistical Officer 4200
49 Senior Librarian 4200
50 Pharmaceutical Chemist /Chemist
(Non Medcial )
4200
51 Clinical Phychologist (Non Medical) 4200
52 Bio-physicist (Non Medical) 4200
53 Curator (Non Medical) 4200
54 Yoga Teacher 2800
55 Cyto Technician 1900
56 Mechanic (pharmacy Institute, Patna) 2400
57 Artist-Cum-Photographer Including
Senior Art Photographer
4200
58 Driver-cum- Projectionist/
Projectionist
2400
12 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
Sl. No. Name of Post Grade Pay
59 Photographer (Process Cameraman) 2400
60 Steno Typist 2400
61 Motor Mechanic 2400
62 Laboratory Technician 2000
63 Assistant Anti Malaria Officer 4200
64 Leboratory Assistant (Technical
Assistant/ Lab Technician)
2000
65 Assistant Filaria Control
Officer/Assistant Entomologist
4200
66 Laboratory Technician 2800
67 T.B. Assistant 2000
68 B.C.G. Technician/ B.C.G. Team Leader 2400
69 B.C.G. Team Leader (trained) 4200
70 Laboratory Technician-(i) 2000
71 Laboratory Technician-(ii) 2800
72 Chief Laboratory Technician 2400
73 Music Teacher 1800
74 Electrician –cum- Mechanic 1900
75 Dental Electric Technician 2400
76 Junior Mechanic 1900
77 Library Assistant (CKM.College) 1900
78 Artist 2000
79 Basic Health Worker 1900
80 X-ray Mechanic 1900
81 Compounder 1900
82 Mobile Foreman 2400
83 Physical Instructor 2400
84 Senior Mechanic 2400
85 Sanitary Inspector 2400
86 Head Laboratory Assistant 2400
87 X-ray Technician 2800
88 Dental Technician 2400
89 Auxilliary Health Worker 2400
90 Dental Hygienist 2400
91 Pharmacist 2800
92 Laboratory Technician (Dental) 2800
93 Deep X-Ray Technician 2800
94 Workshop foreman 2800
95 Receptionist (N.M College) 2400
96 Senior X-Ray Technician 4200
97 Head Pharmacist 4200
98 Opthalmic Assistant 2800
99 Senior Radiographers 4200
13 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 21 21 21 21 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 2014 2014 2014 2014
Sl. No. Name of Post Grade Pay
100 Laundary Mechanic Engine Driver 1900
101 Electrician-Cum- Driver 1900
102 E.C.G. Technician 4200
103 Technician , Blood Bank (Sadar
Hospital, Begusarai )
2400
104 Psychologist –Cum-Social Worker 4200
105 Artist-cum- Modler (N.M.C.H) 1900
106 Statisticial Assistant (Provisional) 4200
107 Skilled Artisan (trained) 2400
108 Senior Instructor (Electrical) 2800
109 Cath Lab Technician 4200
Note :- New Posts may be included and deleted in th e Schedule by the State
Government .
fcgkj&jkT;iky ds vkns'k ls]
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—————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 686-571+300-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.