The BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2016

Bihar · state statute
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/g466/uni092C /g466/uni092C /g466/uni092C /g466/uni092C /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  
25 
    (( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E  1061) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 
    
la0 ,y0th0&01&23@2016@228yst% la0 ,y0th0&01&23@2016@228yst% la0 ,y0th0&01&23@2016@228yst% la0 ,y0th0&01&23@2016@228yst% 
ftlij egkefge jkT;iky fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA 
         
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E 
 
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923  /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915     
 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 
25  /uni0905/u092E/uni0939/uni093E/uni092F/uni0923 /uni0905/u092E/uni0939/uni093E/uni092F/uni0923 /uni0905/u092E/uni0939/uni093E/uni092F/uni0923 /uni0905/u092E/uni0939/uni093E/uni092F/uni0923  1938 (/uni0936/uni0936 /uni0936/uni09360) 
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 , 11 1166 66 /g465/uni0926/uni0938 /g465/uni0926/uni0938 /g465/uni0926/uni0938 /g465/uni0926/uni0938/g224 /uni092C /g224 /uni092C /g224 /uni092C /g224 /uni092C/uni0930/uni0930 /uni0930/uni0930 2016 
fof/k foHkkx fof/k foHkkx fof/k foHkkx fof/k foHkkx    
&&&&&&&&&&& 
vf/klwpukvf/klwpukvf/klwpukvf/klwpuk,a,a ,a,a    
16 fnlEcj 2016 16 fnlEcj 2016 16 fnlEcj 2016 16 fnlEcj 2016        
la0 ,y0th0&01&23@2016@228yst% la0 ,y0th0&01&23@2016@228yst% la0 ,y0th0&01&23@2016@228yst% la0 ,y0th0&01&23@2016@228yst% A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf /kfu;e] 
fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016  dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh 
ds fy;s izdkf'kr fd;k tkrk gSA  
fcgkj&jkT;iky ds fcgkj&jkT;iky ds fcgkj&jkT;iky ds fcgkj&jkT;iky ds 
mTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcs
 ljdkj ds izHkkjh lfpo 
  
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E  /uni092A/uni09400/uni091F/g5470-40  
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F  
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924     
 
 
A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf /kfu;e] 
dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh 
fcgkj&jkT;iky ds fcgkj&jkT;iky ds fcgkj&jkT;iky ds fcgkj&jkT;iky ds vkns'k ls]vkns'k ls]vkns'k ls]vkns'k ls]    
mTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcs    
ljdkj ds izHkkjh lfpo A  
 
 2 /g466/uni092C/uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F  (असएuni093Eधएuni093Eएuni0930ण ),  16   एg465एuni0926सएg224 एuni092C एuni0930  2016  
 [fcgkj vf?kfu;e 22] 2016 fcgkj vf?kfu;e 22] 2016 fcgkj vf?kfu;e 22] 2016 fcgkj vf?kfu;e 22] 2016  ] 
fcgkj eksVj okgu djkjksi.k fcgkj eksVj okgu djkjksi.k fcgkj eksVj okgu djkjksi.k fcgkj eksVj okgu djkjksi.k    ¼la'kks/ku½ vf/kfu;e ¼la'kks/ku½ vf/kfu;e ¼la'kks/ku½ vf/kfu;e ¼la'kks/ku½ vf/kfu;e] 2016 ] 2016 ] 2016 ] 2016 
 fcgkj foŸk vf/kfu;e] 2014 ¼fcgkj vf/kfu;e 15] 2014½ dh /kkjk 5¼2½¼d fcgkj foŸk vf/kfu;e] 2014 ¼fcgkj vf/kfu;e 15] 2014½ dh /kkjk 5¼2½¼d fcgkj foŸk vf/kfu;e] 2014 ¼fcgkj vf/kfu;e 15] 2014½ dh /kkjk 5¼2½¼d fcgkj foŸk vf/kfu;e] 2014 ¼fcgkj vf/kfu;e 15] 2014½ dh /kkjk 5¼2½¼d½ dk la'kks/ku djus gsrq vf/kfu;e ½ dk la'kks/ku djus gsrq vf/kfu;e ½ dk la'kks/ku djus gsrq vf/kfu;e ½ dk la'kks/ku djus gsrq vf/kfu;eAA AA    
  Hkkjr x.kjkT; ds lM+lBosa o"kZ esa fcgkj jkT; eaM y }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %& 
11 11----    laf{kIr uke] foLrkj vkSj izkjEHkA laf{kIr uke] foLrkj vkSj izkjEHkA laf{kIr uke] foLrkj vkSj izkjEHkA laf{kIr uke] foLrkj vkSj izkjEHkA &¼1½ ;g vf/kfu;e fcgkj eksVj okgu djkjksi.k ¼la'kks/ku½ vf/kfu;e] 
2016 dgk tk ldsxkA 
 ¼2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA 
 ¼3½ ;g rqjar izo`r gksxkA 
22 22----    fcgkj foŸk vf/kfu;e] 2014 dh /kkjk&5 esa la'kks/ku A & fcgkj foŸk vf/kfu;e] 2014 dh /kkjk&5 esa la'kks/kuA  & fcgkj foŸk vf/kfu;e] 2014 dh /kkjk&5 esa la'kks/kuA  & fcgkj foŸk vf/kfu;e] 2014 dh /kkjk&5 esa la'kks/kuA  &fcgkj foŸk vf/kfu;e] 2014 ¼fcgkj vf/kfu;e 
15] 2014½ dh /kkjk&5 ¼2½ ¼d½ esa iz;qDr 'kCn Þ lHkh  ifjogu okguksa ß ds ckn dks"Bd vad ,oa 'kCn Þ 
[/kkjk&5 ¼2½ 
¼[k½ }kjk vPNkfnr ds vfrfjDr ]ß tksM+s tk,axsA 
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcs    
ljdkj ds izHkkjh lfpoA 
16 fnlEcj 2016 16 fnlEcj 2016 16 fnlEcj 2016 16 fnlEcj 2016    
la0 ,y0th0&01&23@2016@229@yst ,y0th0&01&23@2016@229@yst ,y0th0&01&23@2016@229@yst ,y0th0&01&23@2016@229@yst%A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk 
fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 fnukad 13 fnlEcj] 2016 dks vuqer fcgkj eksVj fcgkj eksVj fcgkj eksVj fcgkj eksVj okgu djkjksi.k ¼la'kks/ku½ vf/kfu;e] 2016 okgu djkjksi.k ¼la'kks/ku½ vf/kfu;e] 2016 okgu djkjksi.k ¼la'kks/ku½ vf/kfu;e] 2016 okgu djkjksi.k ¼la'kks/ku½ vf/kfu;e] 2016 dk fuEufyf[kr 
vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds  
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA  
fc fc fc fcgkj&jkT;iky ds vkns'k ls]gkj&jkT;iky ds vkns'k ls]gkj&jkT;iky ds vkns'k ls]gkj&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcs    
ljdkj ds izHkkjh lfpoA 
[Bihar Act 22, 2016] 
BIHAR MOTOR VEHICLE TAXATION (AMENDMENT) ACT, 2016 
AN 
ACT 
TO AMEND IN SECTION-5 (2)(A) OF THE BIHAR FINANCE ACT, 2014       
(BIHAR ACT 15, 2014). 
 Be it enacted by the Legislature of the State of  Bihar in the Sixty-seventh year of the 
Republic of India as follows :- 
1. Short title, extent and commencement.-  (1) The Act may be called the Bihar 
Motor Vahicle Taxation (Amendment) Act, 2016. 
 (2) It shall extend to the whole of  the state of Bihar. 
 (3) It shall come into force at once. 
2. Amendment in Section- 5 of Bihar Finance Act, 20 14 -  The brackets figures 
and the words "[other than those covered by section - 5 (2) (b)]" shall be added after the 
words "all Transport Vehicles" used in section- 5(2) (a) of the Bihar finance Act, 2014.  
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcsmTToy dqekj nqcs    
 ljdkj ds izHkkjh lfpoA     
———— 
अधएuni0940एg162एuni0915 अधएuni0940एg162एuni0915 अधएuni0940एg162एuni0915 अधएuni0940एg162एuni0915 , सएuni093Fचवएuni093Eलय सएuni093Fचवएuni093Eलय सएuni093Fचवएuni093Eलय सएuni093Fचवएuni093Eलय  एuni092Eएuni0941एu093Fणएuni093Eलय एuni092Eएuni0941एu093Fणएuni093Eलय एuni092Eएuni0941एu093Fणएuni093Eलय एuni092Eएuni0941एu093Fणएuni093Eलय , 
 एg466एuni092Cएuni0939एuni093Eएuni0930 एg466एuni092Cएuni0939एuni093Eएuni0930 एg466एuni092Cएuni0939एuni093Eएuni0930 एg466एuni092Cएuni0939एuni093Eएuni0930 , ii iiएuni091Fनएuni093E एuni091Fनएuni093E एuni091Fनएuni093E एuni091Fनएuni093E  एg430एuni093Eएuni0930एuni093E एg430एuni093Eएuni0930एuni093E एg430एuni093Eएuni0930एuni093E एg430एuni093Eएuni0930एuni093E  एu0942एuni0915एuni093Eएuni093Fएuni0936एuni0924 एu0942एuni0915एuni093Eएuni093Fएuni0936एuni0924 एu0942एuni0915एuni093Eएuni093Fएuni0936एuni0924 एu0942एuni0915एuni093Eएuni093Fएuni0936एuni0924  एवंएवंएवंएवं एuni092Eएuni0941एg465एu093Fएuni0924एuni0964 एuni092Eएuni0941एg465एu093Fएuni0924एuni0964 एuni092Eएuni0941एg465एu093Fएuni0924एuni0964 एuni092Eएuni0941एg465एu093Fएuni0924एuni0964   
एg466एuni092Cएuni0939एuni093Eएuni0930 एg466एuni092Cएuni0939एuni093Eएuni0930 एg466एuni092Cएuni0939एuni093Eएuni0930 एg466एuni092Cएuni0939एuni093Eएuni0930  एuni0917एuni091Cएuni091F एuni0917एuni091Cएuni091F एuni0917एuni091Cएuni091F एuni0917एuni091Cएuni091F  (असएuni093Eधएuni093Eएuni0930ण असएuni093Eधएuni093Eएuni0930ण असएuni093Eधएuni093Eएuni0930ण असएuni093Eधएuni093Eएuni0930ण ) 10 61-571+40 0-एuni0921एg547 एuni0921एg547 एuni0921एg547 एuni0921एg547 0एuni091Fएg547 एuni091Fएg547 एuni091Fएg547 एuni091Fएg547 0पएuni0940 पएuni0940 पएuni0940 पएuni0940 0एuni0964एuni0964 एuni0964एuni0964 
Website: http://egazette.bih.nic.in  
 
 

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