The BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS) (AMENDMENT) ACT, 2017

Bihar · state statute
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 2 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ), 20  अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932  2017  
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[Bihar Act 8, 2017] 
BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION OF MEMBERS) 
(AMENDMENT) ACT, 2017 
AN 
ACT 
TO AMEND THE  BIHAR LEGISLATURE (PAY, ALLOWANCES AND PENSION 
OF MEMBERS) ACT, 2006 (BIHAR ACT 16, 2006) 
 Be it enacted by the legislature of the State of B ihar in the sixty eighth 
Year of the Republic of India as follows :- 
1. Short title and commencement.—(1)  This Act may be called the Bihar Legislature 
(Pay, Allowances And Pension of Members) (Amendment) Act, 2017. 
 3 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 20  अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932  2017  
 (2) It shall come into force from the date of publi cation of the notification in 
the Official gazette.  
2. Preamble of The Bihar Act 16, 2006 shall be subs tituted by the 
following:- 
 "Preamble-Act for determination of Pay Allowances a nd Pension of the 
members of Legislature of Bihar State under the Pro visions mentioned in Article 
195 read with Article 245 and Article 246 (3) of the Constitution of India. " 
By order of the Governor of Bihar, 
SURENDRA PRASAD SHARMA, 
Secretary to Government.  
———— 
अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 , सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य  /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य , 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 , प टन/uni093E प टन/uni093E प टन/uni093E प टन/uni093E  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924  एवंएवंएवंएवं /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  गजट गजट गजट गजट  (अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण ) 302-571+400-/uni0921/g547 /uni0921/g547 /uni0921/g547 /uni0921/g547 0ट/g547 ट/g547 ट/g547 ट/g547 0प /uni0940 प /uni0940 प /uni0940 प /uni0940 0/uni0964/uni0964 /uni0964/uni0964 
Website: http://egazette.bih.nic.in     

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