नबंधन सं या पी0ट0-40
बहर गजट
[सधरण [क
बहर सरकर र
कशत
2 [हयण 143 श
(स पटन 1 13) पटन , श!"वर , 1$ दस& बर 2 21
fof/k fof/k fof/k fof/k foHkkx foHkkx foHkkx foHkkx
———
vf/lwpuk
11 1177 77 fnlEcj fnlEcj fnlEcj fnlEcj 2021 2021 2021 2021
laŒ ,yŒthŒ&01&23@2021&6958@ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 15 fnlEcj] 2 021 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k
dh lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns’k ls]fcgkj&jkT;iky ds vkns’k ls]fcgkj&jkT;iky ds vkns’k ls]fcgkj&jkT;iky ds vkns’k ls]
ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]
ljdkj ds lfpoA ljdkj ds lfpoA ljdkj ds lfpoA ljdkj ds lfpoA
2 बहर गजट
[सधरण 17 दस ब र 2021
(fcgkj fcgkj fcgkj fcgkj vf/kfu;e 24] 2021 vf/kfu;e 24] 2021 vf/kfu;e 24] 2021 vf/kfu;e 24] 2021 )
fcgkj Hkwfe nkf[ky [ fcgkj Hkwfe nkf[ky [ fcgkj Hkwfe nkf[ky [ fcgkj Hkwfe nkf[ky [kkfjt ¼la'kks/ku½ kkfjt ¼la'kks/ku½ kkfjt ¼la'kks/ku½ kkfjt ¼la'kks/ku½ vf vf vf vf/kfu;e /kfu;e /kfu;e /kfu;e] 2021 ] 2021 ] 2021 ] 2021
fcgkj Hkwfe nkf[ky [kkfjt vf/kfu;e] 2011 ¼fcgkj vf/kfu;e 23] 2011½ dk la'kks/ku djus ds fy, vf/kfu;eA
Hkkjr x.kjkT; ds cgÙkjosa o"kZ esa fcgkj jkT; fo/k ku eaMy }kjk fuEufyf[kr :i esa ;g
vf/kfu;e gks%&
11 11---- laf{kIr uke] foLrkj , laf{kIr uke] foLrkj , laf{kIr uke] foLrkj , laf{kIr uke] foLrkj ,oa izkjEHkA& oa izkjEHkA& oa izkjEHkA& oa izkjEHkA&¼1½ ;g vf/kfu;e fcgkj Hkwfe nkf[ky [kkf jt ¼la’kks/ku½ vf/kfu;e]
2021 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk
¼3½ ;g jkti= esa izdk'ku dh frfFk ls izo`r gksxkA
22 22---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&2 esa la'kks/kuA& fcgkj vf/kfu;e 23] 2011 dh /kkjk&2 esa la'kks/kuA& fcgkj vf/kfu;e 23] 2011 dh /kkjk&2 esa la'kks/kuA& fcgkj vf/kfu;e 23] 2011 dh /kkjk&2 esa la'kks/kuA& mDr vf/kfu;e dh /kkjk&2 dh mi /kkjk&¼27½
ds ckn fuEufyf[kr u;h mi /kkjk&¼28½ tksM+h tk;sxh%&
^^nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= ¼ Pre-Mutation Revenue Sketch Map ½ ls
vfHkizsr gS] fcgkj fo’ks"k losZ{k.k ,oa cankscLr vf /kfu;e 2011 ,oa fu;ekoyh 2012 ds vk/kkj ij vafre :i ls
izdkf’kr jktLo uD’kk dk lR;kfir og Hkkx tks jS;rksa ds }kjk nkf[ky [kkfjt ;kfpdk ds lkFk layXu dj vius
{ks= ds vapy vf/kdkjh dks nkf[ky [kkfjt dh izfØ;k l apkfyr fd;s tkus gsrq miyC/k djk;k tk;sxkA bl izdkj
ds uD’kk esa jS;rksa }kjk fgr vftZr djus okyh Hkwfe dk og va’k ftls nkf[ky [kkfjt gsrq vapy vf/kdkjh d ks
miyC/k djk;k tk;sxk] dks Li"V :i ls pkSgÌh ds lkFk js[kkafdr fd;k tk;sxkA**
33 33---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&3 esa la’kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&3 esa la’kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&3 esa la’kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&3 esa la’kks/kuA& mDr vf/kfu;e] 2011 dh /kkjk&3 dh mi
/kkjk&¼5½ ds i'pkr~ fuEufyf[kr mi /kkjk,a tksM+h tk;sxh%&
¼6½ fcgkj fo’ks"k losZ{k.k ,oa cankscLr vf/kfu;e] 2011 ,oa fu;ekoyh] 2012 esa vafdr izko/kkuksa ds
vkyksd esa fufeZr losZ [kfr;ku ,oa jktLo uD’kk ds v afre izdk’ku ds i'pkr~ vf/kdkj varj.k ds izR;sd eke ys ds
vk/kkj ij nkf[ky [kkfjt gsrq nk;j dh tkus okyh ;kfp dk esa ljdkj }kjk izkf/kd`r@lwphc)
O;fDr@ Empanelled ,tsalh }kjk fufeZr On Scale uD’kk] ftlesa vf/kdkj izkIr Hkw&[k.M rFkk mldh pkSg Ìh
js[kkafdr gks] layXu dh tk;sxhA
¼7½ nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= ¼ Pre-Mutation Revenue Sketch Map ½
rS;kj djus ds l{ke O;fDr@,tsalh ljdkj }kjk nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= rS;kj
fd;s tkus gsrq vf[ky Hkkjrh; rduhdh f'k{kk ifj"kn AICTE (All India Council for Technical
Education)/UGC/IIT/NIT }kjk ekU;rk izkIr Civil Engineering esa fMIyksek@fMxzh /kkfjr djus okys
vH;fFkZ;ksa dk ftykokj iSuy ljdkj }kjk rS;kj fd;k t k;sxkA ljdkj nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½
jktLo ekufp= ¼ Pre-Mutation Revenue Sketch Map ½ rS;kj djus ds l{ke O;fDr@,tsalh ds ik=rk ,oa
'kS{kf.kd ;ksX;rk ds laca/k esa le;≤ vko';drkuql kj ifjoÙkZu dj ldsxhA iSuy rS;kj djus dh izfØ;k ,oa
iSuy esa lfEefyr fd;s tkus okys vH;fFkZ;ksa dh la[; k dk fu/kkZj.k ljdkj }kjk fd;k tk;sxkA bl izdkj ds
p;fur O;fDr;ksa@,tsalh ds }kjk nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= rS;kj fd;s tkus gsrq jS;rksa
ls izkIr fd;s tkus okys 'kqYd dk fu/kkZj.k Hkh ljdkj }kjk fd;k tk;sxkA
¼8½ oSls izfr"Bku@vH;FkhZ ftudk p;u nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= rS;kj
djus gsrq fd;k tk;sxk] dks tehu dh ekih gsrq E.T.S vFkok foHkkx }kjk vuqeksfnr vU; vk/kqfud midj.k rFk k
ekufp= rS;kj djus gsrq foHkkx }kjk Digital Form esa miyC/k djk;s x;s Software ds vf/k"Bkiu gsrq
dEI;wVj@ySiVkWi j[kuk vko’;d gksxkA blds lkFk gh p;fur vH;FkhZ@,tsalh dks fMftVy Map dks Edit djus
dk Kku gksuk vko’;d gksxkA mDr vH;FkhZ@,tsalh dk nk f;Ro gksxk dh os vkosfnr Sketch Map/on the
Scale Map rS;kj djsaxs ,oa ljtehu dk lR;kiu dk dk;Z djsaxs ,oa jktLo dk;kZy;ksa ds vUrj&lEc)hdj.k esa
vko’;d lg;ksx iznku djsaxsA
¼9½ fcgkj fo’ks"k losZ{k.k ,oa cankscLr vf/kfu;e] 2011 ds rgr fuekZ.kk/khu [kfr;ku ,oa jktLo uD’kk ds
izk:i izdk’ku ,oa vafre izdk’ku ds chp ;fn fdlh jS;r }kjk tehu ij fofHkUu foys[kksa ds vk/kkj ij fgr vftZr
fd;k tkuk ik;k tkrk gS] rks vapy vf/kdkjh izHkkoh l osZ [kfr;ku (Cadestral/ Revisional tks Hkh izHkkoh gks½
ds vk/kkj ij nkf[ky [kkfjt dh dkjZokbZ djsaxs] ysfdu fo’ks"k losZ{k.k ,oa cankscLr vf/kfu;e] 2011 ds rgr fufeZr
[kfr;ku@uD’kk ds vafre izdk’ku ds i'pkr~ bl izdkj ds ifjorZu dks fMftVy QkWeZ esa la/kkfjr jktLo uD’kk esa
vko’;d ifjorZu djuk lqfuf’pr djsaxsA
3 बहर गजट
[सधरण 17 दस ब र 2021
44 44---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&5 esa la’kks/kuA& fcgkj vf/kfu;e 23] 2011 dh /kkjk&5 esa la’kks/kuA& fcgkj vf/kfu;e 23] 2011 dh /kkjk&5 esa la’kks/kuA& fcgkj vf/kfu;e 23] 2011 dh /kkjk&5 esa la’kks/kuA& mDr vf/kfu;e dh /kkjk&5 dh mi /kkjk&4
ds i'pkr~ fuEufyf[kr mi /kkjk tksM+h tk;sxh%&
^^4¼d½ jS;rksa }kjk nkf[ky [kkfjt ;kfpdk ds lkFk nk f[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= lef iZr
fd;s tkus ds i'pkr~ mldh tkap jktLo deZpkjh ,oa jkt Lo vf/kdkjh ds }kjk dh tk;sxh rFkk tkapksijkar lgh
vFkok xyr ik;s tkus ij mls vxszrj dkjZokbZ gsrq vap y vf/kdkjh dks vius tkap izfrosnu ds lkFk vxzlkfjr
fd;k tk;sxkA**
55 55---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&5¼5½ esa la’kks/ku A fcgkj vf/kfu;e 23] 2011 dh /kkjk&5¼5½ esa la’kks/ku A fcgkj vf/kfu;e 23] 2011 dh /kkjk&5¼5½ esa la’kks/ku A fcgkj vf/kfu;e 23] 2011 dh /kkjk&5¼5½ esa la’kks/ku A&fcgkj vf/kfu;e 23] 2011 dh /kkjk&5¼5½
dks fuEu ls izfrLFkkfir fd;k tk,xk&
^^ ;fn vapy vf/kdkjh nkf[ky [kkfjt iwoZ [kkdk ¼ js[kk&fp=½ jktLo ekufp= ,oa nkf[ky [kkfjt
izLrko ls lacaf/kr jktLo deZpkjh ,oa jktLo vf/kdkjh dh tkap iM+rky ls larq"V ugha gksa] rks ml jhfr ls ] ftls
og mfpr le>s] og Lo;a tkap dj ldsxk ,oa viuk fu"d"kZ fofgr jhfr ls vfHkfyf[kr djsxkA**
66 66---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&6¼1½ esa la’kks/ku A vf/kfu;e dh /kkjk&6¼1½ dks fuEu ls
izfrLFkkfir fd;k tk,xk%&
^^¼1½ jktLo deZpkjh ,oa jktLo vf/kdkjh ls nkf[ky [k kfjt ;kfpdk ,oa nkf[ky [kkfjt iwoZ [kkdk
¼js[kk&fp=½ jktLo ekufp= ds laca/k esa tkap izfrosnu izkIr gksus ij fofgr jhfr ls vFkok vf/kfu;e dh /kkjk&5¼5½
ds v/khu Lo;a vius }kjk tkapksiajkr mu O;fDr;ksa ft ldk gksfYMax ;k mlds Hkkx esa fgr fufgr gks ds lkFk tu
lk/kkj.k ls fofgr jhfr ls nkf[ky [kkfjt izLrko ,oa nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= d s
laca/k esa vkifÙk vkeaf=r djus ds mijkar nkf[ky [kkfjt ekeyksa dk&
¼d½ vius dk;kZy; esa gksus okys fu;fer nkf[ky [kkfjt U;k;ky; vFkok
¼[k½ ml {ks= ds nkf[ky [kkfjt ekeyksa ds fuiV kjk gsrq ftl {ks= esa gksfYMax vFkok mldk Hkkx
vofLFkr gks] vk;ksftr f’kfoj U;k;ky;ksa esa fuiVkjk djsxkA
¼x½ osclkbZV ds ek/;e ls nkf[ky [kkfjt iwoZ [ kkdk ¼js[kk&fp=½ jktLo ekufp= ds lkFk
vkWuykbZu nkf[ky [kkfjt ;kfpdk vFkok fuca/ku dk;kZy ;ksa ls tehu ds gLrkarj.k ls lacaf/kr nLrkostksa ds
iathdj.k dh lwpuk ds vk/kkj ij nkf[ky [kkfjt dh vkW uykbZu izfØ;k dk lEiknu bl fufer vf/klwfpr vapyksa
ds vapy vf/kdkjh ds }kjk fd;k tk;sxkA fuca/ku dk;kZy;ksa ls nLrkostksa ds iathdj.k ds le; nkf[ky [kkfjt iwoZ
[kkdk ¼js[kk&fp=½ jktLo ekufp= Hkh izkIr fd;k tk;sxk ,oa mls layXu dj iathd`r nLrkost ds lkFk vkWuykbZ u
nkf[ky [kkfjt gsrq vapy dk;kZy; dks miyC/k djk;k tk;sxkA**
77 77---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&6¼6½ esa la'kks/ku A fcgkj vf/kfu;e 23] 2011 dh /kkjk&6¼6½ esa la'kks/ku A fcgkj vf/kfu;e 23] 2011 dh /kkjk&6¼6½ esa la'kks/ku A fcgkj vf/kfu;e 23] 2011 dh /kkjk&6¼6½ esa la'kks/ku A mDr vf/kfu;e] 2011 dh /kkjk& 6¼6½ dks
fuEu ls izfrLFkkfir fd;k tk;sxk%& ^^ftu ekeyksa esa nkf[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= ds
lkFk nkf[ky [kkfjt dh Lohd`fr nh tkrh gS] muesa vap y vf/kdkjh vius nkf[ky [kkfjt vkns’k dks dk;kZfUor
djus gsrq fofgr izi= esa 'kqf) i= ,oa vuqeksfnr nkf [ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= fuxZ r
djsxk rFkk ;kfpdkdrkZ dks 'kqf) i= ,oa vuqeksfnr nk f[ky [kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= dh
izfr;ka miyC/k djk;sxkA blds lkFk gh nkf[ky [kkfjt dh Lohd`fr ,oa nkf[ky [ kkfjt iwoZ [kkdk ¼js[kk&fp=½
jktLo ekufp= ds vuqeksnu ds i'pkr~ vapy dk;kZy; esa fcgkj fo’ks"k losZ{k.k ,oa cankscLr vf/kfu;e] 2011 ls
lacaf/kr MhftVy jktLo uD’kk esa vko’;d la’kks/ku@ifjorZu fd;k tk;sxkA**
88 88---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&7 esa la'kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&7 esa la'kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&7 esa la'kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&7 esa la'kks/kuA m Dr vf/kfu;e dh /kkjk&7¼1½ dks fuEu ls
izfrLFkkfir fd;k tk;sxk%& ^^vapy vf/kdkjh ds vkns’k ds fo:) vFkok vapy vf/kdkjh }kjk vuqeksfnr nkf[ky
[kkfjt iwoZ [kkdk ¼js[kk&fp=½ jktLo ekufp= ds fo:) O;fFkr i{k vapy vf/kdkjh ds vkns’k@vuqeksnu dh
rkjh[k ds rhl fnukas ds Hkhrj Hkwfe lq/kkj mi lekgÙkkZ ds le{k vihy dj ldsxkA**
99 99---- fcgkj vf/kfu;e 23] 2011 dh /kkjk&8 esa la'kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&8 esa la'kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&8 esa la'kks/kuA fcgkj vf/kfu;e 23] 2011 dh /kkjk&8 esa la'kks/kuA mDr vf/kfu;e dh /kkjk&8¼2½ dks fuEu ls
izfrLFkkfir fd;k tk;sxk%& ^^Hkwfe lq/kkj mi lekgÙkk Z ds nkf[ky [kkfjt vihy okn vFkok nkf[ky [kkfjt iwo Z
[kkdk ¼js[kk&fp=½ jktLo ekufp= dks vuqeksfnr fd;s t kus ds fo:) O;fFkr i{k] ml vkns’k@vuqeksnu ds rhl
fnuksa ds Hkhrj lekgÙkkZ@vij lekgÙkkZ ds le{k iqujh{k.k gsrq vkosnu nk;j djsxkA**
ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]
ljdkj ds lfpoA ljdkj ds lfpoA ljdkj ds lfpoA ljdkj ds lfpoA
4 बहर गजट
[सधरण 17 दस ब र 2021
17 fnlEcj 17 fnlEcj 17 fnlEcj 17 fnlEcj 2021 2021 2021 2021
laŒ ,yŒthŒ&01&23@2021&6959@ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk dated-15 th December, 2021 dks vuqer fcgkj Hkwfe nkf[ky [kkfjt (la'kks/ku ) vf/kfu;e] 2021
(fcgkj vf/kfu;e 24] 2021 ) dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf /kdkj ls blds }kjk izdkf'kr
fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM (3) ds v/khu mDr vf/kfu;e dk vaxszth Hkk’kk esa
izkf/kd`r ikB le>k tk;sxkA
fcgkj&j fcgkj&j fcgkj&j fcgkj&jkT;iky ds vkns’k ls]kT;iky ds vkns’k ls]kT;iky ds vkns’k ls]kT;iky ds vkns’k ls]
ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]ihŒlhŒpkS/kjh]
ljdkj ds lfpoA ljdkj ds lfpoA ljdkj ds lfpoA ljdkj ds lfpoA
(Bihar Act 24, 2021)
The Bihar Land Mutation (Amendment) Act, 2021
AN
ACT
to amend the Bihar Land Mutation Act, 2011 (Bihar Act 23, 2011)
Be it enacted by the Legislature of the State of Bi har in the seventy second year of
the Republic of India as follows :-
1. Short Title, Extent and Commencement. -
(1) This Act may be called the Bihar Land Mutation (Ame ndment)
Act-2021
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force from the date of publicati on in the
Official Gazette.
2. Amendment in Section 2, of the Bihar Act 23, 2011. - The following sub-section-28
shall be added after sub-section-(27) of section-2 of the said Act:-
"The Pre-Mutation Revenue Sketch Map means a verifi ed
portion of the revenue map finally published on the basis of Bihar
Special Survey and Settlement Act, 2011 and Rules, 2012 which shall
be submitted by raiyats to Circle Officer of their region conducting
the process of mutation enclosing the petition of m utation. The part
of the land, acquiring interest by raiyats in such map which shall be
submitted to the Circle Officer for mutation shall be demarcated
clearly with boundary."
3. Amendment in section-3 of the Bihar Act 23, 2011. - The following
sub-sections shall be added after sub-section-(5) o f Section-3 of the
said Act, 2011:-
"(6) After final publication of Survey Khatian and R evenue Map
made in view of provisions mentioned in Bihar Speci al Survey
and Settlement Act-2011 and Rules 2012, on the basi s of
every case of right transfer, the On Scale Map made by the
authorised/registered persons by the
Government/Empanelled Agency in which authorised pa rt of
the land and their boundary are demarcated shall be
enclosed with the petition to be filed.
5 बहर गजट
[सधरण 17 दस ब र 2021
(7) Competent Person/Agency for preparing Pre-Mutat ion
Revenue Sketch Map- A districtwise panel of candida tes
having diploma/degree in Civil Engineering recognis ed by
AICTE (All India Council for Technical Education)/U GC/IIT/NIT
shall be prepared by the Government for making Pre-
Mutation Revenue Sketch Map. The Government may fro m
time to time alter in respect of the eligibility an d educational
qualification of Competent Person/Agency preparing Pre-
Mutation Revenue Sketch Map as per need. The number of
candidates to be included in the panel and the proc ess of
preparing panel shall be determined by the Governme nt. The
fees to be received from the raiyats for preparing Pre-
Mutation Revenue Sketch Map by the Persons/Agency
selected as such shall also be determined by the
Government.
(8) Those establishment/candidates who will be sele cted for
preparation of Pre-Mutation Revenue Sketch Map shal l have
to keep ETS or other modern equipments approved by the
Department for measurement of land and computer/lap top
for installing software to be made available in Dig ital Form by
the Department for preparing map. Besides, selected
candidates/ Agency should have the knowledge of edi ting
Digital Map. Selected Candidates/Agency shall have the
responsibility to prepare Sketch Map/on the scale M ap
applied and to verify the land on spot and will pro vide
necessary co-operation for inter-connectivity of Re venue
Offices.
(9) If acquiring interest is found on the basis of diff erent deeds on land by any
raiyat in-between Khatian preparation and draft pub lication and final
publication of Revenue Map under Bihar Special Surv ey and Settlement Act,
2011, the Circle Officer shall initiate action of l and mutation on the basis of
effective Survey Khatian (Cadestral/Revisions, whic hever effective) under
the Bihar Special Survey and Settlement Act-2011, b ut after the final
publication of Khatian/Map prepared under Special S urvey and Settlement
Act, 2011 he shall ensure the necessary alteration in the Revenue Map
maintained in digital form."
4. Amendment in section-5 of the Bihar Act 23, 2011 . - The following sub-
section shall be added after sub-section-(4) of section-5 of the said Act :-
"4 (a) After submitting Pre-Mutation Revenue Sketch Map alongwith
the petition for Mutation by raiyats, it shall be i nquired by the Revenue
Karmachari and Revenue Officer and after enquiry, w hether found right or
wrong, it shall be forwarded to the Circle Officer with inquiry report for
further action."
6 बहर गजट
[सधरण 17 दस ब र 2021
5. Amendment in section-5(5) of the Bihar Act 23, 2011 .- Section 5(5) of the
act shall be substituted by the following:-
"If the Circle Officer is not satisfied with the i nquiry of Revenue
Karmachari and Revenue Officer with regard to Pre-M utation Revenue
Sketch Map and Mutation Proposal, he may himself co nduct inquiry in such
manner as he deems fit and shall record his findings in prescribed manner."
6. Amendment in Section-6(1) of the Bihar Act 23, 2011 . - Section-6 (1) of the
said Act shall be substituted by the following:-
(1) The Circle Officer, on receipt of inquiry rep ort from Revenue
Karmachari and Revenue Officer in respect of the Mu tation petition and
Pre-Mutation Revenue Sketch Map or upon his own inq uiry under Section-5
(5) of this Act, shall dispose of the mutation case in the prescribed manner
after inviting objections in respect of Mutation Pr oposal and Pre-Mutation
Revenue Sketch Map in the manner prescribed from pe rsons having interest
in the holding or the part thereof as well as general public in a-
(a) Regular mutation court held in his office; or
(b) In camp courts organised for the disposal of mu tation cases of the
area where the holding or a part thereof is situated.
(c) On the basis of information for Pre-Mutation R evenue Sketch Map
along with online mutation petition through website or transaction
through registration of documents relating to trans er of land from
the offices of registration, the process of disposa l of online land
mutation shall be done by the Circle Officers of th e Circles notified in
this behalf. At the time of registration of documen ts from the offices
of registration, Pre-Mutation Revenue Sketch Map sh all also be
received and after enclosing this with registered d ocuments it shall
be made available to the Circle Office for Online Mutation.
7. Amendment in Section 6(6) of Bihar Act 23, 2011.- Section -6 (6) of the Act,
2011 shall be substituted by the following:-
"The cases in which mutation is allowed with pre-m utation Revenue
Sketch Map, the Circle Officer shall issue a correc tion slip in prescribed form
and approved Pre-Mutation Sketch Map and make avail able copies of
correction slip and approved Pre-Mutation Revenue S ketch Map to the
petitioner to implement his land mutation order. Al ongwith this, after the
admission of Mutation and approval of Pre-Mutation Revenue sketch Map,
necessary amendment/alteration in digital Revenue M ap related to the
Bihar Special Survey and Settlement Act-2011 shall be done in Circle Office."
8. Amendment in Section 7 of Bihar Act 23, 2011.- Section-7(1) of the Act
shall be substituted by the following:-
" The party aggrieved by the order of the Circle O fficer or against
Pre-Mutation Revenue Sketch Map approved by the Cir cle Officer shall
appeal to Deputy Collector Land Reforms (DCLR) with in 30 days from the
date of order/approval."
7 बहर गजट
[सधरण 17 दस ब र 2021
9. Amendment in Section 8 of Bihar Act 23, 2011.- Section-8(2) of the Act
shall be substituted by the following:-
"The Party aggrieved by the Deputy Collector Land Reforms (DCLR)
Mutation Appeal Suit or Pre-Mutation Revenue Sketch Map being approved
shall file an application before the Collector/Addi tional Collector within 30
days from the date of order/approval for revision. "
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