LexThe BIHAR APPROPRIATION (No.-3) ACT, 2019
Bihar · state statute
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/u0962/uni092Cह/glyph400र /uni0938र/uni0915/glyph400र /u0939/glyph400र/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924
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(स/glyph417/glyph55धपटन/glyph400ध/glyph65/glyph654 ) पटन/glyph400/glyph61धब/u0967ध/uni0935/glyph400र/glyph61 31 ज ुलाई 2019
fof/k foHkkx
———
vf/klwpuk
31 tqykbZ 2019
laŒ ,yŒthŒ&01&12@2019&5181@ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 29 tqykbZ 2019 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns’k ls]
lat; dqekj]
ljdkj ds voj lfpoA
2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
[fcgkj vf/kfu;e 11] 2019 ⁄=
fcgkj fofu;ksx ¼ fcgkj fofu;ksx ¼ fcgkj fofu;ksx ¼ fcgkj fofu;ksx ¼la[;k&3½ la[;k&3½ la[;k&3½ la[;k&3½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2019 ] 2019 ] 2019 ] 2019
fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fud klh 31 ekpZ 2020 dks lekIr
gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;e A
Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kk u eaM Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaM Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaM Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g y }kjk fuEufyf[kr :i eas ;g y }kjk fuEufyf[kr :i eas ;g y }kjk fuEufyf[kr :i eas ;g
vf/kfu;fer gks A& vf/kfu;fer gks A& vf/kfu;fer gks A& vf/kfu;fer gks A&
11 11-- -- laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A&
¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&3½ vf/kfu;e] 2019 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2019 ds izHkko ls izo`Ùk gksxk A
22 22-- -- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s dqy 14330]06]57]000 dqy 14330]06]57]000 dqy 14330]06]57]000 dqy 14330]06]57]000
¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½ ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½ ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½ ¼pkSng gtkj rhu lkS rhl djksM+ N% yk[k lrkou gtkj½ :i;s dh fudklh A :i;s dh fudklh A :i;s dh fudklh A :i;s dh fudklh A& & & & fcgkj jkT; dh
lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk& 2 esa mfYyf[kr lsokvksa ds laca/k esa] 01
vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqx rku ds flyflys esa gksus okys fofHkUu O;; dh
iwfrZ ds fy,] dqy 14330]06]57]000 ¼pkSng gtkj rhu l kS rhl djksM+ N% yk[k lrkou gtkj½
:i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk] fudkys tk
ldasxs A
33 33-- -- fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafp r fuf/k esa ls fudklh ds
fy, izkf/kd`r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr
lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
vuqlwphvuqlwphvuqlwphvuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
01 Ñf"k foHkkx
jktLo 1,19,67,54,000 0 1,19,67,54,000
iwath 0 0 0
02 i'kq ,oa eRL; lalk/ku
foHkkx
jktLo 68,70,00,000 0 68,70,00,000
iwath 0 0 0
03 Hkou fuekZ.k foHkkx
jktLo 0 0 0
iwath 1,74,29,10,000 0 1,74,29,10,000
04 eaf=eaMy lfpoky; foHkkx
jktLo 53,15,000 0 53,15,000
iwath 1,21,43,72,000 0 1,21,43,72,000
05 jkT;iky lfpoky;
jktLo 0 0 0
iwath 0 0 0
06 fuokZpu foHkkx
jktLo 3,98,27,50,000 0 3,98,27,50,000
iwath 0 0 0
3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
vuqlwphvuqlwphvuqlwphvuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
07 fuxjkuh foHkkx
jktLo 0 0 0
iwath 0 0 0
08 dyk] laLd`fr ,oa ;qok
foHkkx
jktLo 0 0 0
iwath 0 0 0
09 lgdkfjrk foHkkx
jktLo 16,23,18,000 0 16,23,18,000
iwath 0 0 0
10 ÅtkZ foHkkx
jktLo 16,93,00,00,000 0 16,93,00,00,000
iwath 0 0 0
11 fiNM+k oxZ ,oa vfrfiNM+k
oxZ dY;k.k foHkkx
jktLo 0 0 0
iwath 0 0 0
12 foÙk foHkkx
jktLo 14,64,50,000 0 14,64,50,000
iwath 76,70,04,00,000 0 76,70,04,00,000
13 lwn Hkqxrku
jktLo 0 0 0
iwath 0 0 0
14 _.k vnk;fx;ka
jktLo 0 0 0
iwath 0 0 0
15 isa'ku
jktLo 77,20,00,000 0 77,20,00,000
iwath 0 0 0
16 iapk;rh jkt foHkkx
jktLo 69,14,56,000 0 69,14,56,000
iwath 0 0 0
17 okf.kT;&dj foHkkx
jktLo 0 0 0
iwath 0 0 0
18 [kk| ,oa miHkksDrk laj{k.k
foHkkx
jktLo 6,07,19,000 0 6,07,19,000
iwath 0 0 0
19 i;kZoj.k] ou ,oa tyok;q
ifjoÙkZu foHkkx
jktLo 1,000 0 1,000
iwath 35,71,000 0 35,71,000
4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
vuqlwphvuqlwphvuqlwphvuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
20 LokLF; foHkkx
jktLo 74,42,35,000 0 74,42,35,000
iwath 17,51,29,000 0 17,51,29,000
21 f'k{kk foHkkx
jktLo 5,49,34,00,000 0 5,49,34,00,000
iwath 3,00,00,00,000 0 3,00,00,00,000
22 x`g foHkkx
jktLo 78,11,34,000 0 78,11,34,000
iwath 79,68,00,000 0 79,68,00,000
23 m|ksx foHkkx
jktLo 3,00,01,000 0 3,00,01,000
iwath 0 0 0
24 lwpuk ,oa tulaidZ foHkkx
jktLo 7,00,000 0 7,00,000
iwath 0 0 0
25 lwpuk izkoSf/kdh foHkkx
jktLo 4,00,00,000 0 4,00,00,000
iwath 0 0 0
26 Je lalk/ku foHkkx
jktLo 17,54,85,000 0 17,54,85,000
iwath 0 0 0
27 fof/k foHkkx
jktLo 5,00,000 0 5,00,000
iwath 0 0 0
28 mPp U;k;ky;
jktLo 0 0 0
iwath 0 0 0
29 [kku ,oa HkwrRo foHkkx
jktLo 0 0 0
iwath 0 0 0
30 vYila[;d dY;k.k foHkkx
jktLo 0 0 0
iwath 7,50,00,000 0 7,50,00,000
31 lalnh; dk;Z foHkkx
jktLo 0 0 0
iwath 0 0 0
32 fo/kku eaMy
jktLo 0 0 0
iwath 0 0 0
5 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
vuqlwphvuqlwphvuqlwphvuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
33 lkekU; iz'kklu foHkkx
jktLo 6,20,00,000 0 6,20,00,000
iwath 0 0 0
34 fcgkj yksd lsok vk;ksx
jktLo 0 0 0
iwath 0 0 0
35 ;kstuk ,oa fodkl foHkkx
jktLo 18,05,78,000 0 18,05,78,000
iwath 43,48,00,000 0 43,48,00,000
36 yksd LokLF; vfHk;a=.k
foHkkx
jktLo 1,000 0 1,000
iwath 0 0 0
37 xzkeh.k dk;Z foHkkx
jktLo 10,00,00,00,000 0 10,00,00,00,000
iwath 1,00,00,00,000 0 1,00,00,00,000
38 e| fu"ks/k] mRikn ,oa
fuca/ku foHkkx
jktLo 12,79,60,000 0 12,79,60,000
iwath 0 0 0
39 vkink izca/ku foHkkx
jktLo 2,14,84,000 0 2,14,84,000
iwath 0 0 0
40 jktLo ,oa Hkwfe lq/kkj
foHkkx
jktLo 50,98,97,000 0 50,98,97,000
iwath 0 0 0
41 iFk fuekZ.k foHkkx
jktLo 0 0 0
iwath 0 0 0
42 xzkeh.k fodkl foHkkx
jktLo 0 0 0
iwath 0 0 0
43 foKku ,oa izkoSf/kdh foHkkx
jktLo 8,68,60,000 0 8,68,60,000
iwath 0 0 0
44
vuqlwfpr tkfr ,oa
vuqlwfpr tutkfr
dY;k.k
foHkkx
jktLo 45,15,05,000 0 45,15,05,000
iwath 0 0 0
45 xUuk m|ksx foHkkx
jktLo 0 0 0
iwath 0 0 0
6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
vuqlwphvuqlwphvuqlwphvuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;ka ¼:i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
46 i;ZVu foHkkx
jktLo 7,48,89,000 0 7,48,89,000
iwath 0 0 0
47 ifjogu foHkkx
jktLo 0 0 0
iwath 0 0 0
48 uxj fodkl ,oa vkokl
foHkkx
jktLo 1,80,76,95,000 0 1,80,76,95,000
iwath 50,00,00,000 0 50,00,00,000
49 Tky lalk/ku foHkkx
jktLo 0 0 0
iwath 0 0 0
50 y?kq ty lalk/ku foHkkx
jktLo 7,18,00,000 0 7,18,00,000
iwath 80,00,00,000 0 80,00,00,000
51 lekt dY;k.k foHkkx
jktLo 11,33,21,61,000 0 11,33,21,61,000
iwath 23,06,27,000 0 23,06,27,000
;ksx jktLo ;ksx jktLo ;ksx jktLo ;ksx jktLo 56,62,70,48,000 0 56,62,70,48,000
;ksx iwath;ksx iwath;ksx iwath;ksx iwath 86,67,36,09,000 0 86,67,36,09,000
egk;ksx egk;ksx egk;ksx egk;ksx 1,43,30,06,57,000 0 1,43,30,06,57,000
fcgkj&jkT;iky ds vkns’k ls]
lat; dqekj]
ljdkj ds voj lfpoA
———
31 tqykbZ 2019
laŒ ,yŒthŒ&01&12@2019&5182@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk fnukad 29 tqykbZ 2019 dks vuqer fcgkj fofu;ksx ¼la[;k&3½ vf/kfu;e] 2019 dk
fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh;
lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf /kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k
tk;sxkA
fcgkj&jkT;iky ds vkns’k ls]
lat; dqekj]
ljdkj ds voj lfpoA
7 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
[Bihar Act 11, 2019]
THE BIHAR APPROPRIATION (No.-3) ACT, 2019
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN A MOUNT FROM
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES
DURING THE YEAR ENDING THE THIRTY FIRST DAY OF MARCH, 2020.
Be it enacted by the Legislature of the State of Bi har in the seventieth year of Republic of
India as follows:-
1. Short title, extent and commencement .—
(1) This Act may be called the Bihar Appropriation (No.-3) Act, 2019.
(2) It shall extend to whole of the state of Bihar.
(3) It shall come intoforce with effect from 1st April 2019.
2. Withdrawal of total Rs.- 14330,06,57,000 (Rs. Fo urteen thousand three hundred thirty
crore six lac fifty seven thousand), out of the C onsolidated Fund of the State of Bihar for the year
2019-20.-Total Rs.- 14330,06,57,000 (Rs. Fourteen t housand three hundred thirty crore six lac fifty
seven thousand), which will not be more than the a mount mentioned in column 6 of the schedule of
this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred
related to the payment during the year commencing f rom 01 April, 2019 in relation to the services
mentioned in column 2 of the Schedule of this Act.
3. Appropriation.— The amount authorized for withdrawal from and out of the Consolidated
Fund of the State of Bihar under this Act will be f or the purposes and services mentioned in the
Schedule concerned related to the year commencing f rom first day of April, 2019 and will be
appropriated in respect of them .
Schedule
(See Section s 2 and 3)
Grant/
Appropriation
number
Services and purposes
to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
01 Agriculture Department
Revenue 1,19,67,54,000 0 1,19,67,54,000
Capital 0 0 0
02 Animal and Fisheries
Resource Department
Revenue 68,70,00,000 0 68,70,00,000
Capital 0 0 0
03 Building Construction
Department
Revenue 0 0 0
Capital 1,74,29,10,000 0 1,74,29,10,000
04 Cabinet Secretariat
Department
Revenue 53,15,000 0 53,15,000
Capital 1,21,43,72,000 0 1,21,43,72,000
05 Secretariat of the
Governor
Revenue 0 0 0
Capital 0 0 0
8 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
Schedule
(See Section s 2 and 3)
Grant/
Appropriation
number
Services and purposes
to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
06 Election Department
Revenue 3,98,27,50,000 0 3,98,27,50,000
Capital 0 0 0
07 Vigilance Department
Revenue 0 0 0
Capital 0 0 0
08 Art, Culture and Youth
Department
Revenue 0 0 0
Capital 0 0 0
09 Co-operative Department
Revenue 16,23,18,000 0 16,23,18,000
Capital 0 0 0
10 Energy Department
Revenue 16,93,00,00,000 0 16,93,00,00,000
Capital 0 0 0
11 BC and MBC Welfare
Department
Revenue 0 0 0
Capital 0 0 0
12 Finance Department
Revenue 14,64,50,000 0 14,64,50,000
Capital 76,70,04,00,000 0 76,70,04,00,000
13 Interest Payment
Revenue 0 0 0
Capital 0 0 0
14 Repayment of Loans
Revenue 0 0 0
Capital 0 0 0
15 Pension
Revenue 77,20,00,000 0 77,20,00,000
Capital 0 0 0
16 Panchayati Raj
Department
Revenue 69,14,56,000 0 69,14,56,000
Capital 0 0 0
17 Commercial Tax
Department
Revenue 0 0 0
Capital 0 0 0
18 Food and Consumer
Protection Department
Revenue 6,07,19,000 0 6,07,19,000
Capital 0 0 0
9 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
Schedule
(See Section s 2 and 3)
Grant/
Appropriation
number
Services and purposes
to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
19
Environment , Forest and
Climate Change
Department
Revenue 1,000 0 1,000
Capital 35,71,000 0 35,71,000
20 Health Department
Revenue 74,42,35,000 0 74,42,35,000
Capital 17,51,29,000 0 17,51,29,000
21 Education Department
Revenue 5,49,34,00,000 0 5,49,34,00,000
Capital 3,00,00,00,000 0 3,00,00,00,000
22 Home Department
Revenue 78,11,34,000 0 78,11,34,000
Capital 79,68,00,000 0 79,68,00,000
23 Industries Department
Revenue 3,00,01,000 0 3,00,01,000
Capital 0 0 0
24 Information and Public
Relation Department
Revenue 7,00,000 0 7,00,000
Capital 0 0 0
25 Information Technology
Department
Revenue 4,00,00,000 0 4,00,00,000
Capital 0 0 0
26 Labour Resource
Department
Revenue 17,54,85,000 0 17,54,85,000
Capital 0 0 0
27 Law Department
Revenue 5,00,000 0 5,00,000
Capital 0 0 0
28 High Court of Bihar
Revenue 0 0 0
Capital 0 0 0
29 Mines and Geology
Department
Revenue 0 0 0
Capital 0 0 0
30 Minorities Welfare
Department
Revenue 0 0 0
Capital 7,50,00,000 0 7,50,00,000
31 Parliamentary Affairs
Department
Revenue 0 0 0
Capital 0 0 0
10 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
Schedule
(See Section s 2 and 3)
Grant/
Appropriation
number
Services and purposes
to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
32 Legislature
Revenue 0 0 0
Capital 0 0 0
33 General Administration
Department
Revenue 6,20,00,000 0 6,20,00,000
Capital 0 0 0
34 Bihar Public Service
Commission
Revenue 0 0 0
Capital 0 0 0
35 Planning and
Development Department
Revenue 18,05,78,000 0 18,05,78,000
Capital 43,48,00,000 0 43,48,00,000
36 Public Health
Engineering Department
Revenue 1,000 0 1,000
Capital 0 0 0
37 Rural Works Department
Revenue 10,00,00,00,000 0 10,00,00,00,000
Capital 1,00,00,00,000 0 1,00,00,00,000
38 Prohibition, Excise and
Registration Department
Revenue 12,79,60,000 0 12,79,60,000
Capital 0 0 0
39 Disaster Management
Department
Revenue 2,14,84,000 0 2,14,84,000
Capital 0 0 0
40 Revenue and Land
Reforms Department
Revenue 50,98,97,000 0 50,98,97,000
Capital 0 0 0
41 Road Construction
Department
Revenue 0 0 0
Capital 0 0 0
42 Rural Development
Department
Revenue 0 0 0
Capital 0 0 0
43 Science and Technology
Department
Revenue 8,68,60,000 0 8,68,60,000
Capital 0 0 0
44 SC & ST Welfare
Department
Revenue 45,15,05,000 0 45,15,05,000
Capital 0 0 0
11 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 31 ज ुलाई 2019
Schedule
(See Section s 2 and 3)
Grant/
Appropriation
number
Services and purposes
to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the Bihar
Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
45 Sugar Industries
Department
Revenue 0 0 0
Capital 0 0 0
46 Tourism Department
Revenue 7,48,89,000 0 7,48,89,000
Capital 0 0 0
47 Transport Department
Revenue 0 0 0
Capital 0 0 0
48 Urban Development and
Housing Department
Revenue 1,80,76,95,000 0 1,80,76,95,000
Capital 50,00,00,000 0 50,00,00,000
49 Water Resources
Department
Revenue 0 0 0
Capital 0 0 0
50 Minor Water Resource
Department
Revenue 7,18,00,000 0 7,18,00,000
Capital 80,00,00,000 0 80,00,00,000
51 Social Welfare
Department
Revenue 11,33,21,61,000 0 11,33,21,61,000
Capital 23,06,27,000 0 23,06,27,000
Total Revenue 56,62,70,48,000 0 56,62,70,48,000
Total Capital 86,67,36,09,000 0 86,67,36,09,000
Grand Total 1,43,30,06,57,000 0 1,43,30,06,57,000
By Order of the Governor of Bihar,
Sanjay Kumar ,
Under Secretary to the Government .
————
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