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fof/k foHkkx
———
vf/klwpuk
22 Qjojh 2019
laŒ ,yŒthŒ&01&01@2019@1516 ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 21 Qjojh 2019 dsk vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns’k ls]
vf[kys’k dqekj tSu]
ljdkj ds lfpoA
2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917जट /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 22 /uni092B/uni0930/uni0935/uni0930/glyph548 2019
¼fcgkj vf/kfu;e 1] 2019½ ¼fcgkj vf/kfu;e 1] 2019½ ¼fcgkj vf/kfu;e 1] 2019½ ¼fcgkj vf/kfu;e 1] 2019½
bfUnjk xk¡/kh vk;qfoZKku laLFkku ¼la'kks/ku½ vf/kfu;e] 2019
bfUnjk xk¡/kh vk;qfoZKku laLFkku vf/kfu;e] 1984 ¼fcgkj vf/kfu;e] 10] 1984½
¼;Fkk le;≤ ij la'kksf/kr½ dk la'kks/ku djus ds fy, vf/kfu;eA
çLrkoukA & ;r%] bfUnjk xk¡/kh vk;qfoZKku laLFkku vf/kfu;e] 1984 }kjk LFkkfir bfUnjk xk¡/kh
vk;qfoZKku laLFkku dh LFkkiuk dk mís'; mPp Lrjh; Lok LF; ,oa fpfdRlh; lqfo/kk miyC/k djuk rFkk lrr~
f'k{kk dk;ZØe ,oa vuqla/kku dks fodflr djuk gS( vkSj
;r%] fcgkj ljdkj fpfdRlk f'k{kk] vuqla/kku rFkk fpfdRlh; lqfo/kkvksa dh mÙkjksÙkj fodkl ds fy, lnSo
izfrc) gS( vkSj
;r%] vifjgk;Z fLFkfr;ksa esa] bl laLFkku ds funs'kd ds dk;Zdky esa foLrkj djus dh 'kfä dk mica/k
djuk vko';d ,oa lehphu gS(
blfy,] vc] mi;qZDr mís'; dh iwfrZ ds fy, bfUnjk xk¡ /kh vk;qfoZKku laLFkku vf/kfu;e] 1984 ¼;Fkk
le;≤ ij la'kksf/kr½ esa la'kks/ku djuk vko';d gks x;k gSA
Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk ;g fuEufyf[kr :i esa vf/kfu;fer gks&
1- laf{kIr uke vkSj izkjEHkA & ¼1½ ;g vf/kfu;e bfUnjk xk¡/kh vk;qfoZKku laLFkku ¼ la'kks/ku½
vf/kfu;e] 2019 dgk tk ldsxkA
¼2½ ;g rqjr izo`Ùk gksxkA
2- fcgkj vf/kfu;e] 10] 1984 dh /kkjk 12 esa la'kks/kuA & vf/kfu;e dh /kkjk 12 dh
mi/kkjk&¼1½ ds var esa fuEufyf[kr ,d u;k ijarqd tksM+k tk;sxk&
ÞijUrq in NksM+us okys funs'kd ds dk;Zdky dks] vf/k dre ,d ckj] ljdkj }kjk rhu o"kksZa
;k mlds fgLls ds fy,] fdUrq 65 o"kZ dh vk;q ls vf/kd ugha c<+k;k tk ldsxkAß
3- O;ko`fÙkA& ,sls la'kks/ku ds gksrs gq, Hkh] mDr vf/kfu;e] 198 4 ¼le;≤ ij ;Fkk la'kksf/kr½ dh
/kkjk 12 ds v/khu iwoZ esa fd, x, dqN Hkh ;k dh xbZ dksbZ Hkh dkjZokbZ izHkkfor ugha gksxhA
fcgkj&jkT;iky ds vkns’k ls]
vf[kys’k dqekj tSu]
ljdkj ds lfpoA
———
22 Qjojh 2019
laŒ ,yŒthŒ&01&01@2019@1517 ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk fnukad 21 Qjojh 2019 dks vuqer bfUnjk xk¡/kh vk;qfoZKku laLFkku ¼la'kks/ku½ vf/kfu ;e]
2019 ¼fcgkj vf/kfu;e 1] 2019½ ¼fcgkj vf/kfu;e 1] 2019½ ¼fcgkj vf/kfu;e 1] 2019½ ¼fcgkj vf/kfu;e 1] 2019½ dk fuEufyf[kr vxzsth vuqokn fcgkj jkT;iky ds izkf/ kdkj ls blds }kjk
izdkf’kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuq PNsn 348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxsz th
Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns’k ls]
vf[kys’k dqekj tSu]
ljdkj ds lfpoA
3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917जट /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 22 /uni092B/uni0930/uni0935/uni0930/glyph548 2019
(Bihar Act 1, 2019)
THE INDIRA GANDHI INSTITUTE OF MEDICAL SCIENCES (AMENDMENT) ACT, 2019
AN
ACT
To amend the Indira Gandhi Institute of Medical Sciences Act, 1984
(Bihar Act, 10, 1984) (as amended from time to time).
Preamble - Whereas the object of the Indira Gandhi Institute of Medical Sciences
established by the Indira Gandhi Institute of Medical Sciences Act, 1984, is to provide high level
health and medical facilities and develop continuous education programs and research; and
WHEREAS the Bihar Government is always committed t o the progressive development
of medical education, research and medical facilities; and
WHEREAS it is necessary and expedient to provide f or the power to extend the tenure of
the director of this institute in the inevitable situations;
Now, therefore in order to fulfill the above objec t, amendment in the Indira Gandhi
Institute of Medical Sciences Act, 1984 (as amended from time to time) has become necessary.
Be it enacted by the Legislature of the State of Bi har in the seventieth year of the Republic of India
as follows:-
1. Short title and commencement. - (1) This Act may be called the Indira Gandhi Inst itute
of Medical Science (Amendment) Act, 2019.
(2) It shall come into force at once.
2. Amendment in Section-12 of Bihar Act, 10, 1984. – The following new proviso shall be
added at the end of subsection (1) of section-12 of the said Act, 1984 :-
"Provided that the term of the outgoing director, m aximum one time only, may be
extended, by the government for a period of three y ears or part thereof, but not beyond
65 years of age."
3. Saving. – Notwithstanding such amendment, anything done or any action taken
previously under section-12 of the said Act, 1984 ( as amended from time to time) shall not be
affected .
By Order of the Governor of Bihar,
Akhilesh Kumar Jain ,
Secretary to the Government.
————
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