The BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE PURPOSES) (AMENDMENT) ACT , 2012

Bihar · state statute
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vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA  
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THE BIHAR AGRICULTURE LAND (CONVERSION FOR NON-AGRICULTURE 
PURPOSES) (AMENDMENT) ACT , 2012  
[Bihar Act 23, 2012]  
AN 
ACT  
 TO AMEND THE BIHAR AGRICULTURE LAND (CONVERSION FO R 
NON-AGRICULTURE PURPOSES) ACT, 2010  
Be it enacted by the Legislature of the State of Bi har in the sixty third year of the 
Republic of India as follows:- 
1. Short title, extent and commencement.- (1) This Act may be called The Bihar 
Agriculture Land (Conversion for Non-Agriculture Purposes) (Amendment) Act, 2012.  
(2) It shall extend to the whole of the State of Bihar. 
(3) It shall come into force at once. 
2. Amendment in Section 8 of The Bihar Agriculture Land (Conversion for Non-
Agriculture Purposes) Act, 2010.-  The following ne w clause (h) shall be added after clause 
(g) of  section 8 of the said Act, 2010:- 
"(h) Land used for solar energy." 
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————— 
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F, 
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 694-571+400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964 
Website: http://egazette.bih.nic.in 
 
 

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