LexThe BIHAR APPROPRIATION ACT, 2018
Bihar · state statute
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fof/k foHkkx
———
vf/klwpuk,a
15 ekpZ 2018
laŒ ,y0th0&01&03@2018@10@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 14 ekpZ 2018 dks vuqefr ns pqds gSa] blds }kjk
loZ&lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj ]
ljdkj ds izHkkjh lfpoA =
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[fcgkj vf/kfu;e 1] 2018⁄=
fcgkj fo fcgkj fo fcgkj fo fcgkj fofu;ksx vf/kfu;e] 2018 fu;ksx vf/kfu;e] 2018 fu;ksx vf/kfu;e] 2018 fu;ksx vf/kfu;e] 2018
fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fud klh 31 ekpZ 2018 dks lekIr
gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;e A
Hkkjr x.kjkT; ds mugÙkjosa o"kZ esa fcgkj jkT; fo/ kku eaM Hkkjr x.kjkT; ds mugÙkjosa o"kZ esa fcgkj jkT; fo/k ku eaM Hkkjr x.kjkT; ds mugÙkjosa o"kZ esa fcgkj jkT; fo/k ku eaM Hkkjr x.kjkT; ds mugÙkjosa o"kZ esa fcgkj jkT; fo/k ku eaMy }kjk fuEufyf[kr :i eas ;g y }kjk fuEufyf[kr :i eas ;g y }kjk fuEufyf[kr :i eas ;g y }kjk fuEufyf[kr :i eas ;g
vf/kfu;fer gks A& vf/kfu;fer gks A& vf/kfu;fer gks A& vf/kfu;fer gks A&
1 1 11-- -- laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A&
¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2018 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2017 ds izHkko ls izo`Ùk gksxkA
22 22-- -- 2017&18 o"k2017&18 o"k2017&18 o"k2017&18 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s dqy Z ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy Z ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy Z ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy
56 56 56 5603]30]24]000 ¼ik¡p gtkj N% lkS rhu djksM+ rhl yk[ k pkSchl gtkj½03]30]24]000 ¼ik¡p gtkj N% lkS rhu djksM+ rhl yk[k pkSchl gtkj½03]30]24]000 ¼ik¡p gtkj N% lkS rhu djksM+ rhl yk[k pkSchl gtkj½03]30]24]000 ¼ik¡p gtkj N% lkS rhu djksM+ rhl yk[k pkSchl gtkj½ :i;s dh fudklh A & :i;s dh fudklh A & :i;s dh fudklh A & :i;s dh fudklh A &
fcgkj jkT; dh lafpr fuf/k esa ls bl vf/kfu;e dh vuq lwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds
laca/k esa] 01 vizhy] 2017 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys
fofHkUu O;; dh iwfrZ ds fy,] dqy 5603]30]24]000 ¼ik ¡p gtkj N% lkS rhu djksM+ rhl yk[k
pkSchl gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds Lr EHk&6 esa mfYyf[kr jkf'k ls vf/kd u
gksxk] fudkys tk ldasxs A
33 33-- -- fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafp r fuf/k esa ls
fudklh ds fy, izkf/kd`r jkf'k] 01 vizhy] 2017 dks ' kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa
mfYyf[kr lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
vuqlwphvuqlwphvuqlwphvuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;kavuf/kd jkf'k;kavuf/kd jkf'k;kavuf/kd jkf'k;ka ¼#i;ksa esa½ ¼#i;ksa esa½ ¼#i;ksa esa½ ¼#i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, }kjk fn, x, }kjk fn, x, }kjk fn, x,
vuqnku vuqnku vuqnku vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
01 d`f"k foHkkx jktLo 41,95,49,000
41,95,49,000
iwath 1,78,89,92,000
1,78,89,92,000
02 i'kq ,oa eRL; lalk/ku
foHkkx
jktLo 18,30,52,000
18,30,52,000
iwath 5,50,000
5,50,000
03 Hkou fuekZ.k foHkkx jktLo 2,000
2,000
iwath 1,31,16,43,000
1,31,16,43,000
04 eaf=eaMy lfpoky; foHkkx jktLo 25,35,15,000
25,35,15,000
iwath
05 jkT;iky lfpoky; jktLo iwath
06 fuokZpu foHkkx jktLo
iwath
07 fuxjkuh foHkkx jktLo 91,93,000
91,93,000
iwath
08 dyk] laLd`fr ,oa ;qok
foHkkx
jktLo
iwath
09 lgdkfjrk foHkkx jktLo 7,53,28,000
7,53,28,000
iwath 3,93,11,000
3,93,11,000
10 ÅtkZ foHkkx jktLo iwath
11 fiNM+k oxZ ,oa vfrfiNM+k
oxZ dY;k.k foHkkx
jktLo 1,62,16,000
1,62,16,000
iwath
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ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;kavuf/kd jkf'k;kavuf/kd jkf'k;kavuf/kd jkf'k;ka ¼#i;ksa esa½ ¼#i;ksa esa½ ¼#i;ksa esa½ ¼#i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, }kjk fn, x, }kjk fn, x, }kjk fn, x,
vuqnku vuqnku vuqnku vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
12 foÙk foHkkx jktLo
iwath
13 lwn Hkqxrku jktLo iwath
14 _.k vnk;fx;ka jktLo iwath
15 isa'ku jktLo
iwath
16 iapk;rh jkt foHkkx jktLo 29,65,11,000
29,65,11,000
iwath
17 okf.kT;&dj foHkkx jktLo iwath
18 [kk| ,oa miHkksDrk laj{k.k
foHkkx
jktLo 91,00,000 91,00,000
iwath 2,000 2,000
19 i;kZoj.k ,oa ou foHkkx jktLo 19,62,31,000
19,62,31,000
iwath 14,92,47,000
14,92,47,000
20 LokLF; foHkkx jktLo 1,54,38,99,000
1,54,38,99,000
iwath 68,82,60,000
68,82,60,000
21 f'k{kk foHkkx jktLo 27,13,10,33,000
27,13,10,33,000
iwath
22 x`g foHkkx jktLo 33,43,52,000
33,43,52,000
iwath 30,00,00,000
30,00,00,000
23 m|ksx foHkkx jktLo 85,10,02,000
85,10,02,000
iwath
24 lwpuk ,oa tulaidZ foHkkx jktLo iwath
25 lwpuk izkoSf/kdh foHkkx jktLo 34,00,00,000
34,00,00,000
iwath
26 Je lalk/ku foHkkx jktLo 4,34,99,000
4,34,99,000
iwath
27 fof/k foHkkx jktLo 1,96,06,000
1,96,06,000
iwath
28 mPp U;k;ky; jktLo
9,09,35,000 9,09,35,000
iwath
29 [kku ,oa HkwrRo foHkkx
jktLo
iwath
30 vYila[;d dY;k.k foHkkx jktLo 8,00,00,000
8,00,00,000
iwath
31 lalnh; dk;Z foHkkx jktLo 1,00,000
1,00,000
iwath
32 fo/kku eaMy jktLo 2,24,00,000
2,24,00,000
iwath
33 lkekU; iz'kklu foHkkx
jktLo 36,50,000 40,36,000 76,86,000
iwath
4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 15 /uni092E/uni093E/uni091A/glyph110 2018
ekax@ ekax@ ekax@ ekax@
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
la[;k la[;k la[;k la[;k
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k
fofu;ksx fofu;ksx fofu;ksx fofu;ksx
jktLo jktLo jktLo jktLo
iwath iwath iwath iwath
vuf/kd jkf'k;kavuf/kd jkf'k;kavuf/kd jkf'k;kavuf/kd jkf'k;ka ¼#i;ksa esa½ ¼#i;ksa esa½ ¼#i;ksa esa½ ¼#i;ksa esa½
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy
}kjk fn, x, }kjk fn, x, }kjk fn, x, }kjk fn, x,
vuqnku vuqnku vuqnku vuqnku
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr ;ksx ;ksx ;ksx ;ksx
1 2 3 4 5 6
34 fcgkj yksd lsok vk;ksx jktLo iwath
35 ;kstuk ,oa fodkl foHkkx jktLo iwath 7,00,00,000
7,00,00,000
36 yksd LokLF; vfHk;a=.k
foHkkx
jktLo iwath
37 xzkeh.k dk;Z foHkkx jktLo iwath 8,67,00,00,000
8,67,00,00,000
38 e| fu"ks/k] mRikn ,oa
fuca/ku foHkkx
jktLo
iwath
39 vkink izca/ku foHkkx jktLo 10,00,70,000
10,00,70,000
iwath
40 jktLo ,oa Hkwfe lq/kkj
foHkkx
jktLo 1,12,51,000
1,12,51,000
iwath
41 iFk fuekZ.k foHkkx jktLo iwath 65,00,00,000
65,00,00,000
42 xzkeh.k fodkl foHkkx jktLo iwath
43 foKku ,oa izkoSf/kdh foHkkx jktLo 6,50,00,000
6,50,00,000
iwath
44
vuqlwfpr tkfr ,oa
vuqlwfpr tutkfr dY;k.k
foHkkx
jktLo iwath
45 xUuk m|ksx foHkkx jktLo 7,00,000
7,00,000
iwath
46 i;ZVu foHkkx jktLo 1,00,00,000
1,00,00,000
iwath
47 ifjogu foHkkx jktLo 5,18,62,000
5,18,62,000
iwath
48 uxj fodkl ,oa vkokl
foHkkx
jktLo 81,00,00,000
81,00,00,000
iwath
49 Tky lalk/ku foHkkx jktLo 9,50,00,000
9,50,00,000
iwath
50 y?kq ty lalk/ku foHkkx jktLo 98,08,27,000
98,08,27,000
iwath
51 lekt dY;k.k foHkkx jktLo 8,13,01,37,000
8,13,01,37,000
iwath 18,69,63,000
18,69,63,000
;ksx jktLo ;ksx jktLo ;ksx jktLo ;ksx jktLo 42,08,30,85,000 9,49,71,000 42,17,80,56,000
;ksx iwath;ksx iwath;ksx iwath;ksx iwath 13,85,49,68,000 13,85,49,68,000
egk;ksx egk;ksx egk;ksx egk;ksx 55,93,80,53,000 9,49,71,000 56,03,30,24,000
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj ]
ljdkj ds izHkkjh lfpoA
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15 ekpZ 2018
laŒ ,y0th0&01&03@2018@11@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk
fnukad 14 ekpZ 2018 dks vuqer fcgkj fofu;ksx vf/kfu ;e] 2018 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky
ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ft ls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/ khu
mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj ]
ljdkj ds izHkkjh lfpoA
[Bihar Act 01, 2018]
THE BIHAR APPROPRIATION ACT, 201 8
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN A MOUNT FROM
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES
DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2018
Be it enacted by the Legislature of the State of Bi har in the sixty ninth year of the Republic
of India as follows:-
1. Short title, extent and commencement.— (1)This Act may be called the Bihar
Appropriation Act,2018.
(2). It shall extend to the whole of the state of Bihar.
(3). It shall come intoforce with effect from 1st April 2017.
2. Withdrawal of total Rs.- 5603,30,24,000 (Five th ousand Six hundred Three crore Thirty
lakh and Twenty four Thousand), out of the Consoli dated Fund of the State of Bihar for the year
2017-18.-Total Rs.- 5603,30,24,000 (Five thousand Six hundred Three crore Thirty lakh and Twenty
four Thousand), which will not be more than the amo unt mentioned in column-6 of the schedule of
this Act from The Consolidated Fund of The State of Bihar to meet various expenses to be incurred
related to the payment during the year commencing f rom 1st April, 2017 in relation to the services
mentioned in column-2 of the Schedule of this Act.
3. Appropriation.— The amount authorized for withdrawal from and out of the Consolidated
Fund of the State of Bihar under this Act will be f or the purposes and services mentioned in the
Schedule concerned related to the year commencing f rom first day of April,2017 and will be
appropriated in respect of them .
6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 15 /uni092E/uni093E/uni091A/glyph110 2018
Schedule
(See Section 2 and 3)
Grant/
Appropriation
number
Services and
purposes to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the
Bihar Legislative
Assembly
Charged on
the
Consolidated
Fund of the
State
Total
1 2 3 4 5 6
01 Agriculture Department
Revenue 41,95,49,000
41,95,49,000
Capital 1,78,89,92,000
1,78,89,92,000
02 Animal and Fisheries
Resource Department
Revenue 18,30,52,000
18,30,52,000
Capital 5,50,000
5,50,000
03 Building Construction
Department
Revenue 2,000
2,000
Capital 1,31,16,43,000
1,31,16,43,000
04 Cabinet Secretariat
Department
Revenue 25,35,15,000
25,35,15,000
Capital
05 Secretariat of the
Governor
Revenue
Capital
06 Election Department
Revenue
Capital
07 Vigilance Department
Revenue 91,93,000
91,93,000
Capital
08 Art, Culture and Youth
Department
Revenue
Capital
09 Co-operative
Department
Revenue 7,53,28,000
7,53,28,000
Capital 3,93,11,000
3,93,11,000
10 Energy Department
Revenue
Capital
11 BC and MBC Welfare
Department
Revenue 1,62,16,000
1,62,16,000
Capital
12 Finance Department
Revenue
Capital
13 Interest Payment
Revenue
Capital
14 Repayment of Loans
Revenue
Capital
15 Pension
Revenue
Capital
7 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 15 /uni092E/uni093E/uni091A/glyph110 2018
Grant/
Appropriation
number
Services and
purposes to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the
Bihar Legislative
Assembly
Charged on
the
Consolidated
Fund of the
State
Total
1 2 3 4 5 6
16 Panchayati Raj
Department
Revenue 29,65,11,000
29,65,11,000
Capital
17 Commercial Tax
Department
Revenue
Capital
18 Food and Consumer
Protection Department
Revenue 91,00,000 91,00,000
Capital 2,000 2,000
19 Environment and Forest
Department
Revenue 19,62,31,000
19,62,31,000
Capital 14,92,47,000
14,92,47,000
20 Health Department
Revenue 1,54,38,99,000
1,54,38,99,000
Capital 68,82,60,000
68,82,60,000
21 Education Department
Revenue 27,13,10,33,000
27,13,10,33,000
Capital
22 Home Department
Revenue 33,43,52,000
33,43,52,000
Capital 30,00,00,000
30,00,00,000
23 Industries Department
Revenue 85,10,02,000
85,10,02,000
Capital
24 Information and Public
Relation Department
Revenue
Capital
25 Information Technology
Department
Revenue 34,00,00,000
34,00,00,000
Capital
26 Labour Resource
Department
Revenue 4,34,99,000
4,34,99,000
Capital
27 Law Department
Revenue 1,96,06,000
1,96,06,000
Capital
28 High Court of Bihar
Revenue
9,09,35,000 9,09,35,000
Capital
29 Mines and Geology
Department
Revenue
Capital
30 Minorities Welfare
Department
Revenue 8,00,00,000
8,00,00,000
Capital
31 Parliamentary Affairs
Department
Revenue 1,00,000
1,00,000
Capital
32 Legislature
Revenue 2,24,00,000
2,24,00,000
Capital
8 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 15 /uni092E/uni093E/uni091A/glyph110 2018
Grant/
Appropriation
number
Services and
purposes to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the
Bihar Legislative
Assembly
Charged on
the
Consolidated
Fund of the
State
Total
1 2 3 4 5 6
33 General Administration
Department
Revenue 36,50,000 40,36,000 76,86,000
Capital
34 Bihar Public Service
Commission
Revenue
Capital
35
Planning and
Development
Department
Revenue
Capital 7,00,00,000
7,00,00,000
36
Public Health
Engineering
Department
Revenue
Capital
37 Rural Works
Department
Revenue
Capital 8,67,00,00,000
8,67,00,00,000
38
Prohibition, Excise and
Registration
Department
Revenue
Capital
39 Disaster Management
Department
Revenue 10,00,70,000
10,00,70,000
Capital
40 Revenue and Land
Reforms Department
Revenue 1,12,51,000
1,12,51,000
Capital
41 Road Construction
Department
Revenue
Capital 65,00,00,000
65,00,00,000
42 Rural Development
Department
Revenue
Capital
43 Science and
Technology Department
Revenue 6,50,00,000
6,50,00,000
Capital
44 SC & ST Welfare
Department
Revenue
Capital
45 Sugar Industries
Department
Revenue 7,00,000
7,00,000
Capital
46 Tourism Department
Revenue 1,00,00,000
1,00,00,000
Capital
47 Transport Department
Revenue 5,18,62,000
5,18,62,000
Capital
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Grant/
Appropriation
number
Services and
purposes to which the
appropriation relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by
the
Bihar Legislative
Assembly
Charged on
the
Consolidated
Fund of the
State
Total
1 2 3 4 5 6
48
Urban Development
and Housing
Department
Revenue 81,00,00,000
81,00,00,000
Capital
49 Water Resources
Department
Revenue 9,50,00,000
9,50,00,000
Capital
50 Minor Water Resource
Department
Revenue 98,08,27,000
98,08,27,000
Capital
51 Social Welfare
Department
Revenue 8,13,01,37,000
8,13,01,37,000
Capital 18,69,63,000
18,69,63,000
Total Revenue 42,08,30,85,000 9,49,71,000 42,17,80,56,000
Total Capital 13,85,49,68,000 13,85,49,68,000
Grand Total 55,93,80,53,000 9,49,71,000 56,03,30,24,000
By order of the Governor of Bihar,
MANOJ KUMAR,
I/C Secretary to the Government.
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Website: http://egazette.bih.nic.in