/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
33 33 /g207 /uni092F/uni0947/g207 /uni092F/uni0947/g207 /uni092F/uni0947/g207 /uni092F/uni0947/u0902 /uni0920 /u0902 /uni0920 /u0902 /uni0920 /u0902 /uni0920 11 11934 934 934 934 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 217 217 217 217) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E,, ,, /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A/uni093F/uni0924 /uni093F/uni0924 /uni093F/uni0924 /uni093F/uni0924/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 24 24 24 24 /uni092E/uni0908 /uni092E/uni0908 /uni092E/uni0908 /uni092E/uni0908 2012 2012 2012 2012
fof/k foHkkx
———
vf/klwpuk,a
24 ebZ 2012
laŒ ,y0th0&1&2@2012@yst% 322 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 23 ebZ 2012 dks vuqefr ns pqdsa gS] blds }kjk
loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 24 /uni092E/uni0908 2012
[fcgkj vf/kfu;e 7] 2012 fcgkj vf/kfu;e 7] 2012 fcgkj vf/kfu;e 7] 2012 fcgkj vf/kfu;e 7] 2012 ]
fcgkj fo'ks"k losZ{k.k ,oa cUnkscLr ¼la'kks/ku½ vf/kfu;e] 2012
fcgkj fo'ks"k losZ{k.k ,oa cUnkscLr vf/kfu;e] 2011 ¼fcgkj vf/kfu;e&24] 2011½ dk la'kks/ku djus ds fy,
vf/kfu;eA
Hkkjr x.kjkT; ds frjlBosa o"kZ esa fcgkj jkT; ds f o/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gks %&
1- laf{kIr uke] foLrkj ,oa izkjEHk A& ¼1½ ;g vf/kfu;e fcgkj fo'ks"k losZ{k.k ,oa cUnksc Lr ¼la'kks/ku½
vf/kfu;e] 2012 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjUr izo`Ùk gksxkA
2- /kkjk&2 esa la'kks/ku A& /kkjk&2 esa mi&/kkjk&¼ xxv ½ ds ckn ,d fuEufyf[kr u;h mi&/kkjk&¼ xxvi ½
tksM+h tk,xh %&
^^¼
xxvi ½ **cUnkscLr inkf/kdkjh** ls vfHkizsr gS ftyk dk c UnkscLr inkf/kdkjh vFkok ftyk ds cUnkscLr
inkf/kdkjh ds dk;ksZa dk fuoZgu djus ds fy, ljdkj }kjk izkf/kd`r vU; dksbZ inkf/kdkjhA**
3- /kkjk&11 esa la'kks/ku A& /kkjk 11 dh mi&/kkjk ¼1½ dh rhljh ykbu esa 'kCn ^^ ftyk ds** ckn rFkk 'kCn
^^ds gLrk{kj ,oa eqgj ds v/khu** ds iwoZ 'kCn ^^lek gÙkkZ** 'kCn ^^cUnkscLr inkf/kdkjh** }kjk izfrLFkkfir fd;s
tk,axsA
4- /kkjk&15 esa la'kks/ku A& /kkjk&15 dh mi&/kkjk ¼3½ dh f}rh; ykbu esa 'kCn ^^ lekgÙkkZvksa** ds ckn rFkk
'kCn ^^ds ikl** ds iwoZ 'kCn ^^rFkk cankscLr inkf/kdkfj;ksa** var%LFkkfir fd;s tk,axsA
5- /kkjk&16 esa la'kks/ku A& /kkjk&16 dh mi&/kkjk ¼ ix ½ dh izFke ykbu esa 'kCn ^^fdlh ftyk ds lekgÙkkZ**
ds ckn rFkk 'kCn ^^ds }kjk** ds iwoZ] 'kCn ^^ @fdlh ftyk ds cankscLr inkf/kdkjh** var%LFkkfir fd;s tk,axsA
6- /kkjk&17 esa la'kks/ku A& /kkjk&17 dh izFke ykbu esa 'kCn ^^lekgÙkkZ** ds ck n 'kCn ^^;k ftys dk vU;**
ds iwoZ 'kCn ^^vFkok cankscLr inkf/kdkjh** var%LFkkfir fd;s tk,axsA
7- /kkjk&19 esa la'kks/ku A& /kkjk&19 ds f}rh; ykbu esa 'kCn ^^ftyk ds lekgÙkkZ ** ds ckn rFkk 'kCn
^^}kjk** ds iwoZ 'kCn ^^vFkok cankscLr inkf/kdkjh** var%LFkkfir fd;s tk,axsA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
24 ebZ 2012
laŒ ,y0th0&1&2@2012@yst% 323 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk
fnukad 23 ebZ 2012 dks vuqer fcgkj fo'ks"k losZ{k.k ,oa cUnkscLr ¼la'kks/ku½ vf/ kfu;e] 2012 ¼fcgkj
vf/kfu;e 7] 2012½ dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/ kdkj ls blds }kjk izdkf'kr
fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [akM ¼3½ ds v/khu mDr vf/kfu;e dk
vaxzsth Hkk"kk esa izkf/kÑr ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923), 24 ebZ 2012
[Bihar Act 7, 2012]
The Bihar Special Survey and Settlement (Amendment) Act, 2012
AN
ACT
TO AMEND THE BIHAR SPECIAL SURVEY AND SETTLEMENT ACT , 2011 (B IHAR ACT 24, 2011).
Be it enacted by the Legislature of the State of Bi har in the sixty-third year of the Republic
of India as follows:-
1. Short title, extent and commencement .
&(1) This Act may be called The Bihar Special
Survey and Settlement (Amendment) Act, 2012.
(2) It shall extend to the whole of the State of Bi har.
(3) It shall come into force at once.
2. Amendment in Section-2 . & In Section-2 after Sub-Section (xxv), a following n ew
Sub-Section (xxvi) shall be added:-
"(xxvi) "Settlement Officer" means the Settlement O fficer of the district or any other
Officer authorized by the Government to discharge t he functions of the Settlement
Officer of a district."
3. Amendment in Section-11 . & In the Second line of Sub-Section (1) of Section-11 ,
after the words " under the hand and Seal of the" a nd before the words "of the district"
the word "Collector" shall be substituted by the words "Settlement Officer".
4. Amendment in Section-15 . & In the second line of Sub-Section-(3) of Section - 15,
after the word "Collectors" and before the words "f or use" the words "and Settlement
Officers" shall be inserted.
5. Amendment in Section-16 . & In the second line of Sub-Section (ix) of Section- 16,
after the words "Collector of any District" and sig n of full stop " . " the words " /
Settlement Officer of any District" shall be inserted.
6. Amendment in Section-17 . & In the first line of section-17, after the word "Co llector"
and before the words "or any other" the words "or t he Settlement Officer" shall be
inserted.
7. Amendment in Section-19 . & In the third line of section-19, after the word "Co llector
of the District" and before the words "to this effe ct" the words "or the Settlement
Officer" shall be inserted.
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 217-571+400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.