The BIHAR APPROPRIATION (No.-2) ACT, 2020

Bihar · state statute
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/g467/uni0928/uni092C/uni0902/uni0927/uni0928/uni0020/uni0938/uni0902/g201/uni0020 /uni092F/uni093E/uni0020पी0/uni091F/g5470-40  
 
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fof/k foHkkx  
——— 
vf/klwpuk 
20 ekpZ 2020 
laŒ ,yŒthŒ&01&01@2020@1971 ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr 
vf/kfu;e] ftlij egkefge jkT;iky fnukad 19 ekpZ 2020  dks vuqefr ns pqds gSa]  blds }kjk loZ&lk/kkj.k dh  
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA  
fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA     
 
 
 2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 20 20  
  [fcgkj vf/kfu;e 4] 2020 ⁄=
fcgkj fofu; fcgkj fofu; fcgkj fofu; fcgkj fofu;ksx ¼la[;k&2½ ksx ¼la[;k&2½ ksx ¼la[;k&2½ ksx ¼la[;k&2½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2020 ] 2020 ] 2020 ] 2020    
fcgkj jkT; dh lafpr fuf/k esa ls 31 ekpZ 2021 dks l ekIr gksus okys o"kZ ds nkSjku 
lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;e A  
 Hkkjr&x.kjkT; ds bd Hkkjr&x.kjkT; ds bd Hkkjr&x.kjkT; ds bd Hkkjr&x.kjkT; ds bdgÙkjosagÙkjosagÙkjosagÙkjosa    o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[ o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[ o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[ o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g kr :i eas ;g kr :i eas ;g kr :i eas ;g 
vf/kfu;fer gks%& vf/kfu;fer gks%& vf/kfu;fer gks%& vf/kfu;fer gks%& 
11 11-- --    laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& 
¼1½ ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2020 dgk tk ldsxk A 
¼2½  bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A 
¼3½  ;g 01 vizhy 2020 ds izHkko ls izo`Ùk gksxk A 
22 22-- -- 31 ekpZ 2021 dk31 ekpZ 2021 dk31 ekpZ 2021 dk31 ekpZ 2021 dks lekIr gksus okys o"kZ ds fy, fcgkj  jkT; dh lafpr fuf/k esa ls s lekIr gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls s lekIr gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls s lekIr gksus okys o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls 
dqy dqy dqy dqy 216020]35]45]000 ¼nks yk[k lksyg gtkj chl djksM + iSarhl yk[k iSarkyhl gtkj½216020]35]45]000 ¼nks yk[k lksyg gtkj chl djksM+ iS arhl yk[k iSarkyhl gtkj½216020]35]45]000 ¼nks yk[k lksyg gtkj chl djksM+ iS arhl yk[k iSarkyhl gtkj½216020]35]45]000 ¼nks yk[k lksyg gtkj chl djksM+ iS arhl yk[k iSarkyhl gtkj½    :i;s dh :i;s dh :i;s dh :i;s dh 
fudklhA& fudklhA& fudklhA& fudklhA& fcgkj jkT; dh lafpr fuf/k esa ls vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 
31 ekpZ 2021 dks lekIr gksus okys o"kZ ds Hkhrj 'kks/ku ds nkSjku vkus okys vusd Hkkjksa dh iwfrZ 
ds fy, vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k;ksa ls  vuf/kd jkf'k;k¡] tks dqy 216020]35]45]000 
¼nks yk[k lksyg gtkj chl djksM+ iSarhl yk[k iSarkyh l gtkj½ :i;s rd gksaxh] 'kksf/kr vkSj 
mi;ksftr dh tk ldsaxhA 
33 33-- --    fofu;ksx A& fofu;ksx A& fofu;ksx A& fofu;ksx A& bl vf/kfu;e }kjk ftu jkf'k;ksa dks fcgk j jkT; dh lafpr fuf/k esa ls 
'kksf/kr vkSj mi;ksftr djus dk izkf/kdkj fn;k x;k gS] mUgsa 31oha ekpZ 2021 dks lekIr gksus okys 
o"kZ ds laca/k esa vuqlwph esa mfYyf[kr lsokvksa vkSj iz;kstuksa ds fufeRr fofu;ksftr fd;k tk;sxk A 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k i fuf/k i fuf/k i fuf/k ij Hkkfjr j Hkkfjr j Hkkfjr j Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
01 d`f"k foHkkx 
jktLo 31028142000  0 31028142000  
iwath 500000000  0 500000000  
02 i'kq ,oa eRL; lalk/ku 
foHkkx 
 
jktLo 11789197000  0 11789197000  
iwath 18000  0 18000  
03 Hkou fuekZ.k foHkkx 
jktLo 8653196000 0 8653196000 
iwath 45303992000 0 45303992000 
04 eaf=eaMy lfpoky; foHkkx  
jktLo 3804951000  0 3804951000  
iwath 1300084000  0 1300084000  
05 jkT;iky lfpoky;  
jktLo 0 296305000  296305000  
iwath 0 0 0 
06 fuokZpu foHkkx  
jktLo 7972243000  0 7972243000  
iwath 0 0 0 
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vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k i fuf/k i fuf/k i fuf/k ij Hkkfjr j Hkkfjr j Hkkfjr j Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
07 fuxjkuh foHkkx  
jktLo 427205000  0 427205000  
iwath 0 0 0 
08 dyk] laLd`fr ,oa ;qok 
foHkkx  
jktLo 1692662000  0 1692662000  
iwath 0 0 0 
09 lgdkfjrk foHkkx  
jktLo 11326274000 0 11326274000 
iwath 357540000 0 357540000 
10 ÅtkZ foHkkx  
jktLo 42962370000  0 42962370000  
iwath 12639347000  0 12639347000  
11 fiNM+k oxZ ,oa vfrfiNM+k 
oxZ dY;k.k foHkkx  
jktLo 16414626000  0 16414626000  
iwath 185000000  0 185000000  
12 foÙk foHkkx  
jktLo 3276158000  9725400000  13001558000  
iwath 39115000000  0 39115000000  
13 lwn Hkqxrku  
jktLo 0 129246581000  129246581000  
iwath 0 0 0 
14 _.k vnk;fx;ka 
jktLo 0 0 0 
iwath 0 70352726000  70352726000  
15 isa'ku  
jktLo 204541042000  140524000  204681566000  
iwath 0 0 0 
16 iapk;rh jkt foHkkx  
jktLo 101352065000  0 101352065000  
iwath 4800000000  0 4800000000  
17 okf.kT;&dj foHkkx  
jktLo 1964276000  0 1964276000  
iwath 0 0 0 
18 [kk| ,oa miHkksDrk laj{k.k 
foHkkx  
jktLo 15794440000  0 15794440000  
iwath 150001000  0 150001000  
19 i;kZoj.k] ou ,oa tyok;q 
ifjoÙkZu foHkkx 
 
jktLo 5739339000 0 5739339000 
iwath 650000000 0 650000000 
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vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k i fuf/k i fuf/k i fuf/k ij Hkkfjr j Hkkfjr j Hkkfjr j Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
20 LokLF; foHkkx  
jktLo 91294303000 0 91294303000 
iwath 18082500000 0 18082500000 
21 f'k{kk foHkkx  
jktLo 339504756000  0 339504756000  
iwath 12405700000  0 12405700000  
22 x`g foHkkx  
jktLo 116024827000 0 116024827000 
iwath 4810132000 0 4810132000 
23 m|ksx foHkkx  
jktLo 6567396000 0 6567396000 
iwath 2591100000  0 2591100000  
24 lwpuk ,oa tulaidZ foHkkx  
jktLo 2381790000  0 2381790000  
iwath 0 0 0 
25 lwpuk izkoSf/kdh foHkkx  
jktLo 1235201000 0 1235201000 
iwath 1500000000 0 1500000000 
26 Je lalk/ku foHkkx  
jktLo 8595181000  0 8595181000  
iwath 100000000  0 100000000  
27 fof/k foHkkx  
jktLo 9157119000  0 9157119000  
iwath 0 0 0 
28 mPp U;k;ky;  
jktLo 0 1822764000  1822764000  
iwath 0 0 0 
29 [kku ,oa HkwrRo foHkkx  
jktLo 535057000  0 535057000  
iwath 0 0 0 
30 vYila[;d dY;k.k foHkkx  
jktLo 2372447000 0 2372447000 
iwath 2950000000 0 2950000000 
31 lalnh; dk;Z foHkkx  
jktLo 23043000  0 23043000  
iwath 0 0 0 
32 fo/kku eaMy  
jktLo 2248694000  14620000  2263314000  
iwath 0 0 0 
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vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k i fuf/k i fuf/k i fuf/k ij Hkkfjr j Hkkfjr j Hkkfjr j Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
33 lkekU; iz'kklu foHkkx  
jktLo 7356208000  77332000  7433540000  
iwath  0 0 0 
34 fcgkj yksd lsok vk;ksx  
jktLo 0 285359000  285359000  
iwath 0 0 0 
35 ;kstuk ,oa fodkl foHkkx  
jktLo 8119014000 0 8119014000 
iwath 12896600000 0 12896600000 
36 yksd LokLF; vfHk;a=.k 
foHkkx  
jktLo 6064467000  0 6064467000  
iwath 52500000000  0 52500000000  
37 xzkeh.k dk;Z foHkkx  
jktLo 12148883000  0 12148883000  
iwath 94240000000 0 94240000000 
38 e| fu"ks/k] mRikn ,oa 
fuca/ku foHkkx 
 
jktLo 2804765000  0 2804765000  
iwath 0 0 0 
39 vkink izca/ku foHkkx  
jktLo 86968578000  0 86968578000  
iwath 58000000  0 58000000  
40 jktLo ,oa Hkwfe lq/kkj 
foHkkx 
 
jktLo 8927412000  0 8927412000  
iwath 452002000  0 452002000  
41 iFk fuekZ.k foHkkx  
jktLo 16373619000  0 16373619000  
iwath 50687501000  0 50687501000  
42 xzkeh.k fodkl foHkkx  
jktLo 159402770000  0 159402770000  
iwath 150100000  0 150100000  
43 foKku ,oa izkoSf/kdh foHkkx  
jktLo 2584986000 0 2584986000 
iwath 780000000 0 780000000 
44 
vuqlwfpr tkfr ,oa 
vuqlwfpr tutkfr 
  dY;k.k 
foHkkx  
jktLo 17208136000  0 17208136000  
iwath 40000000  0 40000000  
45 xUuk m|ksx foHkkx  
jktLo 1189530000  0 1189530000  
iwath 0 0 0 
 6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 20 20  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
jkf'k dh vf/klhek ¼:i;s½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k i fuf/k i fuf/k i fuf/k ij Hkkfjr j Hkkfjr j Hkkfjr j Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
46 i;ZVu foHkkx  
jktLo 624909000  0 624909000  
iwath 2211400000  0 2211400000  
47 ifjogu foHkkx  
jktLo 3586943000  0 3586943000  
iwath 140000000  0 140000000  
48 uxj fodkl ,oa vkokl 
foHkkx  
jktLo 71637154000 0 71637154000 
iwath 500000000  0 500000000  
49 Tky lalk/ku foHkkx  
jktLo 10958719000  0 10958719000  
iwath 29577400000 0 29577400000 
50 y?kq ty lalk/ku foHkkx  
jktLo 4115883000  0 4115883000  
iwath 7875000000  0 7875000000  
51 lekt dY;k.k foHkkx  
jktLo 79741641000 0 79741641000 
iwath 201900000  0 201900000  
;ksx jktLo ;ksx jktLo ;ksx jktLo ;ksx jktLo  1548491617000  141608885000  1690100502000  
;ksx iwath;ksx iwath;ksx iwath;ksx iwath    399750317000  70352726000  470103043000  
egk;ksx egk;ksx egk;ksx egk;ksx  1948241934000  211961611000  2160203545000  
 fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
——— 
20 ekpZ 2020 
laŒ ,yŒthŒ&01&01@2020@1972@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge 
jkT;iky }kjk fnukad 19 ekpZ 2020 dks vuqer fcgkj fofu;ksx ¼la[;k&2½ vf/kfu;e] 2020 dk 
fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; 
lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf /kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k 
tk;sxkA 
 fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
 7 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 2020  
 
[Bihar Act 4, 2020] 
THE  BIHAR APPROPRIATION (No.-2)  ACT, 2020 
AN 
ACT 
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN A MOUNT 
FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR 
THE SERVICES DURING THE YEAR ENDING OF THE THIRTY F IRST DAY OF 
MARCH, 2021. 
Be it enacted by the Legislature of the State of Bi har in the seventy first year of the 
Republic of India as follows:- 
1. Short title, extent and commencement .- 
(1)  This Act may be called the Bihar Appropriation  (No.-2) Act, 2020. 
(2)  It shall extend to the whole of the state of  Bihar. 
(3)  It shall  come into force with effect  from 1s t April 2020. 
2. Withdrawal of Rs. 216020,35,45,000 (Two Lakh sixtee n Thousand twenty Crore 
thirty five Lakh forty five Thousand) out of  the C onsolidated Fund of the State of Bihar 
for the year ending on the 31st March 2021.— From and out of the Consolidated Fund of 
the Bihar, there may be paid and applied amount not  exceeding those mentioned in column-
6 of the Schedule amounting in the aggregate to the  sum of Rs. 216020,35,45,000 (Two 
Lakh sixteen Thousand twenty Crore thirty five Lakh  forty five Thousand), only towards 
defraying the several charges which will come in co urse of payment during the year ending 
on the thirty first day of March 2021, in respect o f the services specified in column-2 of the 
Schedule. 
3. Appropriation.— The amount authorized to be paid and applied from and out of 
the Consolidated Fund of the State of Bihar by this  Act shall be appropriated for and in 
respect of the services and purposes mentioned in the Schedule in relation to the year ending 
on the thirty first day of March, 2021.  
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by the 
Bihar Legislative 
Assembly     
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
01 Agriculture Department  
Revenue  31028142000  0 31028142000  
Capital  500000000  0 500000000  
02 Animal and Fisheries 
Resource Department 
 
Revenue  11789197000  0 11789197000  
Capital  18000  0 18000  
03 Building Construction 
Department 
 
Revenue  8653196000 0 8653196000 
Capital  45303992000 
0 
45303992000 
04 Cabinet Secretariat 
Department 
 
Revenue  3804951000  0 3804951000  
Capital  1300084000  0 1300084000  
 8 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 20 20  
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by the 
Bihar Legislative 
Assembly     
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
05 Secretariat of the 
Governor 
 
Revenue  0 296305000  296305000  
Capital  0 0 0 
06 Election Department  
Revenue  7972243000  0 7972243000  
Capital  0 0 0 
07 Vigilance Department  
Revenue  427205000  0 427205000  
Capital  0 0 0 
08 Art, Culture and Youth 
Department 
 
Revenue  1692662000  0 1692662000  
Capital  0 0 0 
09 Co-operative Department  
Revenue  11326274000 0 11326274000 
Capital  357540000 0 357540000 
10 Energy Department  
Revenue  42962370000  0 42962370000  
Capital  12639347000  0 12639347000  
11 BC and MBC Welfare 
Department 
 
Revenue  16414626000  0 16414626000  
Capital  185000000  0 185000000  
12 Finance Department  
Revenue  3276158000  9725400000  13001558000  
Capital  39115000000  0 39115000000  
13 Interest Payment  
Revenue  0 129246581000  129246581000  
Capital  0 0 0 
14 Repayment of Loans  
Revenue  0 0 0 
Capital  0 70352726000  70352726000  
15 Pension  
Revenue  204541042000  140524000  204681566000  
Capital  0 0 0 
16 Panchayati Raj 
Department 
Revenue  101352065000  0 101352065000  
Capital  4800000000  0 4800000000  
17 Commercial Tax 
Department 
 
Revenue  1964276000  0 1964276000  
Capital  0 0 0 
18 Food and Consumer 
Protection Department 
 
Revenue  15794440000  0 15794440000  
Capital  150001000  0 150001000  
 9 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 2020  
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by the 
Bihar Legislative 
Assembly     
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
19 Environment , Forest and 
Climate Change 
 
Revenue  5739339000 0 5739339000 
Capital  650000000 0 650000000 
20 Health Department  
Revenue  91294303000 0 91294303000 
Capital  18082500000 0 18082500000 
21 Education Department  
Revenue  339504756000  0 339504756000  
Capital  12405700000  0 12405700000  
22 Home Department  
Revenue  116024827000 0 116024827000 
Capital  4810132000 0 4810132000 
23 Industries Department  
Revenue  6567396000 0 6567396000 
Capital  2591100000  0 2591100000  
24 Information and Public 
Relation Department 
 
Revenue  2381790000  0 2381790000  
Capital  0 0 0 
25 Information Technology 
Department 
 
Revenue  1235201000 0 1235201000 
Capital  1500000000 0 1500000000 
26 Labour Resource 
Department 
 
Revenue  8595181000  0 8595181000  
Capital  100000000 0 100000000  
27 Law Department  
Revenue  9157119000  0 9157119000  
Capital  0 0 0 
28 High Court of Bihar  
Revenue  0 1822764000  1822764000  
Capital  0 0 0 
29 Mines and Geology 
Department 
 
Revenue  535057000  0 535057000  
Capital  0 0 0 
30 Minorities Welfare 
Department 
 
Revenue  2372447000 0 2372447000 
Capital  2950000000 0 2950000000 
31 Parliamentary Affairs 
Department 
 
Revenue  23043000  0 23043000  
Capital  0 0 0 
32 Legislature  
Revenue  2248694000  14620000  2263314000  
Capital  0 0 0 
 10  /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 20 20  
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by the 
Bihar Legislative 
Assembly     
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
33 General Administration 
Department 
 
Revenue  7356208000  77332000  7433540000  
Capital  0 0 0 
34 Bihar Public Service 
Commission 
 
Revenue  0 285359000  285359000  
Capital  0 0 0 
35 Planning and 
Development Department 
 
Revenue  8119014000 0 8119014000 
Capital  12896600000 0 12896600000 
36 Public Health Engineering 
Department 
 
Revenue  6064467000  0 6064467000  
Capital  52500000000  0 52500000000  
37 Rural Works Department  
Revenue  12148883000  0 12148883000  
Capital  94240000000 0 94240000000 
38 Prohibition, Excise and 
Registration Department 
 
Revenue  2804765000  0 2804765000  
Capital  0 0 0 
39 Disaster Management 
Department 
 
Revenue  86968578000  0 86968578000  
Capital  58000000  0 58000000  
40 Revenue and Land 
Reforms Department 
 
Revenue  8927412000  0 8927412000  
Capital  452002000  0 452002000  
41 Road Construction 
Department 
 
Revenue  16373619000  0 16373619000  
Capital  50687501000  0 50687501000  
42 Rural Development 
Department 
 
Revenue  159402770000  0 159402770000  
Capital  150100000  0 150100000  
43 Science and Technology 
Department 
 
Revenue  2584986000 0 2584986000 
Capital  780000000 0 780000000 
44 SC & ST Welfare 
Department 
 
Revenue  17208136000  0 17208136000  
Capital  40000000  0 40000000  
45 Sugar Industries 
Department 
 
Revenue  1189530000  0 1189530000  
Capital  0 0 0 
46 Tourism Department  
Revenue  624909000  0 624909000  
Capital  
2211400000  0 2211400000  
 11  /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  20   /uni092E/uni093E/uni091A/g91/uni0020 2020  
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by the 
Bihar Legislative 
Assembly     
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
47 Transport Department 
Revenue  3586943000  0 3586943000  
Capital  140000000  0 140000000  
48 Urban Development and 
Housing Department 
Revenue  71637154000 0 71637154000 
Capital  500000000  0 500000000  
49 Water Resources 
Department 
 
Revenue  10958719000  0 10958719000  
Capital  29577400000 0 29577400000 
50 Minor Water Resource 
Department 
 
Revenue  4115883000  0 4115883000  
Capital  7875000000  0 7875000000  
51 Social Welfare 
Department 
 
Revenue  79741641000 0 79741641000 
Capital  201900000  0 201900000  
Total Revenue  1548491617000  141608885000  1690100502000  
Total Capital     399750317000  70352726000  470103043000  
Grand Total  1948241934000  211961611000  2160203545000  
 
By Order of the Governor of Bihar, 
Madan Kishore Kaushik , 
Secretary to the Government . 
———— 
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Website: http://egazette.bih.nic.in  
 

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