LexThe Patna University (Amendment) Act, 2017
Bihar · state statute
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/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 423) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E
la0 ,y0th0&01&13@2017@99 la0 ,y0th0&01&13@2017@99 la0 ,y0th0&01&13@2017@99 la0 ,y0th0&01&13@2017@99
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ds fy;s izdkf'kr fd;k tkrk gSA
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29 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 1939 (/uni0936/uni0936 /uni0936/uni09360)
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fof/k foHkkx fof/k foHkkx fof/k foHkkx fof/k foHkkx
&&&&&&&&&&&&&
vf/klwpuk,avf/klwpuk,avf/klwpuk,avf/klwpuk,a
18 ebZ 18 ebZ 18 ebZ 18 ebZ 2017 2017 2017 2017
la0 ,y0th0&01&13@2017@99 la0 ,y0th0&01&13@2017@99 la0 ,y0th0&01&13@2017@99 la0 ,y0th0&01&13@2017@99 yst% yst% yst% yst% A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf /kfu;e]
fnukad 15 ebZ] 2017 fnukad 15 ebZ] 2017 fnukad 15 ebZ] 2017 fnukad 15 ebZ] 2017 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh l wpuk
fcgkj& jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]
ljdkj ds lfpo
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/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf /kfu;e]
dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh l wpuk
jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]
ljdkj ds lfpo A
2 /g466/uni092C/uni0939/uni093E/uni0930 गजट (असएuni093Eधएuni093Eएuni0930ण ), 19 मई मई मई मई 2017
[fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 155 55] 2017 ] 2017 ] 2017 ] 2017 ]
iVuk fo'ofo|ky; ¼la'kks/ku½ iVuk fo'ofo|ky; ¼la'kks/ku½ iVuk fo'ofo|ky; ¼la'kks/ku½ iVuk fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017
iVuk fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 24] 1976½ dk la'kks/ku djus ds fy, iVuk fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 24] 1976½ dk la'kks/ku djus ds fy, iVuk fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 24] 1976½ dk la'kks/ku djus ds fy, iVuk fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 24] 1976½ dk la'kks/ku djus ds fy, vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e AA AA
izLrkouk%& izLrkouk%& izLrkouk%& izLrkouk%& pw¡fd] iVuk fo'ofo|ky; ds egkfo|ky;ksa esa dk;Zjr iz/kkukpk;ksaZ dks f'k{kd in dh ifjHkk"kk esa lekfgr
fd;k tkuk vko';d gS(
vkSj] pw¡fd] iVuk fo'ofo|ky; esa dqylfpo ds in ij fcgkj iz'kklfud lsok ds lsokfuo`Ùk vuqHkoh
inkf/kdkfj;ksa dh lsok fy;k tkuk mfpr gS(
vr% iVuk fo'ofo|ky; vf/kfu;e] 1976 dh /kkjk&2 ,oa /kkjk&16 esa la'kks/ku fd;k tkuk vko';d gSA
Hkkjr x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/k ku&eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gks%&
1 1 11---- laf{kIr uke ,oa izkjaHk A& laf{kIr uke ,oa izkjaHk A& laf{kIr uke ,oa izkjaHk A& laf{kIr uke ,oa izkjaHk A& ¼1½ ;g vf/kfu;e iVuk fo' ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 dgk tk
ldsxkA
¼2½ ;g vf/kfu;e rRdky izHkko ls izo`Ùk gksxkA
2 2 22---- fcgkj vf/kfu;e 24] 1976 dh /kkjk&2 eas la'kks/kuA&fcgkj vf/kfu;e 24] 1976 dh /kkjk&2 eas la'kks/kuA& fcgkj vf/kfu;e 24] 1976 dh /kkjk&2 eas la'kks/kuA& fcgkj vf/kfu;e 24] 1976 dh /kkjk&2 eas la'kks/kuA& fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj
vf/kfu;e 24] 1976½ dh /kkjk&2 ¼n½ dk eq[; Hkkx fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk%&
^^¼n½ bl vf/kfu;e ;k fdlh vU; vf/kfu;e] v/;kns'k] fu;e ;k U;k;ky; ds fdlh fu.kZ; ;k fMØh esa
fdlh ckr ds izfrdwy gksrs gq, Hkh ^^f'k{kd** ls vfH kizsr gS dsoy fo'ofo|ky; izkpk;Z@izkpk;Z] iz/kkukpk ;Z]
lg&izkpk;Z ¼jhMj½ rFkk lgk;d izkpk;Z ¼O;k[;krk½ ds in ,oa ;w0th0lh0 ds }kjk le;≤ ij fuxZr fofu;eksa
esa f'k{kd dh Js.kh esa Lohdkj fd, x, in(**
3 3 33---- fcgkj vf/kfu;e 24] 1976 dh /kkjk&16 esa la'kks/ku A & fcgkj vf/kfu;e 24] 1976 dh /kkjk&16 esa la'kks/ku A & fcgkj vf/kfu;e 24] 1976 dh /kkjk&16 esa la'kks/ku A & fcgkj vf/kfu;e 24] 1976 dh /kkjk&16 esa la'kks/ku A & vf/kfu;e dh /kkjk&16 dh mi&/kkjk ¼1½ dks
fuEufyf[kr ds }kjk izfrLFkkfir fd;k tk,xk %&
^^¼1½ bl vf/kfu;e ds fdlh izko/kku ds ckotwn ;fn d qykf/kifr mfpr le>s rks og jkT; ljdkj] dsUnz
ljdkj] fo'ofo|ky; vuqnku vk;ksx vFkok fdlh fo'ofo|k y; dks dqylfpo ds in ds fy, fcgkj iz'kklfud
lsok ds lsokfuo`Ùk inkf/kdkfj;ksa lfgr ;ksX; O;fDRk;ksa dk uke Hkstus dk vuqjks/k dj ldsxk rFkk oSlh fLFkfr esa tc
jkT; ljdkj] dsUnz ljdkj] fo'ofo|ky; vuqnku vk;ksx r Fkk fdlh fo'ofo|ky; }kjk ,d ;k ,d ls vf/kd
inkf/kdkfj;ksa dk uke dqylfpo ds :i esa fu;qfDr ds fy,] fu/kkZfjr lsok 'kÙkksaZ] tks os mfpr le>s] ds v/khu Hkstk
tkrk gS] rks dqykf/kifr muesa ls fdlh dks dqylfpo ds :i esa fu;qDRk dj ldsaxsA
4 4 44---- O;ko`fÙkA & O;ko`fÙkA & O;ko`fÙkA & O;ko`fÙkA & vf/kfu;e dh /kkjk&2 ¼n½ ,oa /kkjk&16 dh mi&/kkjk ¼1½ esa la'kks/ku ds gksrs gq, Hkh] iwoZ esa
fd;k x;k dqN Hkh ;k fofu'p; vkSj dh xbZ dkjZokbZ fo f/k iw.kZ fd;k x;k le>k tk;sxk ;k le>h tk;sxh vkSj
vf/kfu;e dh /kkjk&2 ,oa 16 ds izfrLFkkiu ds vk/kkj ij iz'uxr ugha fd;k tk;sxk ;k dh tk;sxhA
fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]
ljdkj ds lfpoA
18 ebZ 2017 18 ebZ 2017 18 ebZ 2017 18 ebZ 2017
la0 ,y0th0&01& la0 ,y0th0&01& la0 ,y0th0&01& la0 ,y0th0&01&13@2017@100 13@2017@100 13@2017@100 13@2017@100 yst% yst% yst% yst%A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky
}kjk fnukad 15 ebZ 2017 dks vuqer iVuk fo'ofo|ky; ¼la'kks/ku½ iVuk fo'ofo|ky; ¼la'kks/ku½ iVuk fo'ofo|ky; ¼la'kks/ku½ iVuk fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017 dk fuEufyf[kr vaxzsth
vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdk f'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]
ljdkj ds lfpoA
[Bihar Act 15, 2017]
Patna University (Amendment) Act, 2017
AN
ACT
To amend Patna University Act, 1976 (Bihar Act 24, 1976)
Preamble — Whereas, it is expedient to incorporate Principal s of colleges under
Patna University within the definition of teachers of the University.
And, whereas, it is proper to take the services of experienced retired officers of
Bihar Administrative Service to the post of Registrar in Patna University.
Hence, it is necessary to amend section 2 and sect ion 16 of Patna University Act,
1976.
Be it enacted by the Legislature of the State of B ihar in the Sixty eighth year of the
Republic of India as follows:-
3 एg466एuni092Cएuni0939एuni093Eएuni0930 गजट ( असएuni093Eधएuni093Eएuni0930ण ), 19 मई मई मई मई 2017
1. Short title and Commencement.— This Act may be called The Patna University
(Amendment) Act, 2017.
(2) It shall come into force at once.
2. Amendment in Section-2 of Bihar Act, 24, 1976— The main part of section 2 (r)
of the Patna University Act, 1976 (Bihar Act 24, 19 76) shall be substituted by the
following:-
“(r) "Teacher" means person holding the post of on ly university Professor/Professor,
Principal, Associate Professor (Reader) and Assista nt Professor (Lecturer) and such
sanctioned post in the teacher's grade on the basis of regulations issued by the U.G.C. from
time to time.
3. Amendment in section-16 of the Bihar Act 24, 197 6.- (1) sub-section (1) of
section 16 of Patna University Act, 1976 shall be substituted by the following :-
"(1) Notwithstanding any provisions of the Act, if the Chancellor thinks fit, he may
request the State Government, Central Government, U niversity Grant Commission or any
University to send names of suitable officers inclu ding the retired officers of Bihar
Administrative Service for the post of Registrar, a nd in that case State Government, Central
Government, University Grant Commission or any Univ ersity may send the name of one or
more officers for consideration for appointment as Registrar under such terms and
conditions of service, as he may consider fit, and then the Chancellor shall appoint the
Registrar from amongst them.
4. Saving - Notwithstanding the amendment made in section-2 (r) and sub-section
(1) of section-16 of this Act, anything done or dec ision or action taken prior to it shall be
deemed to have been validly done or taken and shall not be questioned on the ground of
amendment.
fcgkj&jkT;iky ds vkns'k ls]
lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]lqjsUæ izlkn 'kekZ]
ljdkj ds lfpoA
————
अधएuni0940एg162एuni0915 , सिचवएuni093Eलय मएuni0941एu093Fणएuni093Eलय ,
एg466एuni092Cएuni0939एuni093Eएuni0930 , पटनएuni093E एg430एuni093Eएuni0930एuni093E एu0942एuni0915एuni093Eिएuni0936एuni0924 एवं मएuni0941एg465एu093Fएuni0924एuni0964
एg466एuni092Cएuni0939एuni093Eएuni0930 गजट (असएuni093Eधएuni093Eएuni0930ण ) 423-571+400-एuni0921एg547 0टएg547 0पएuni0940 0एuni0964
Website: http://egazette.bih.nic.in