/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
33 33 /g207 /uni092F/uni0947/g207 /uni092F/uni0947/g207 /uni092F/uni0947/g207 /uni092F/uni0947/u0902 /uni0920 /u0902 /uni0920 /u0902 /uni0920 /u0902 /uni0920 11 11934 934 934 934 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 216 216 216 216) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E,, ,, /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A/uni093F/uni0924 /uni093F/uni0924 /uni093F/uni0924 /uni093F/uni0924/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 24 24 24 24 /uni092E/uni0908 /uni092E/uni0908 /uni092E/uni0908 /uni092E/uni0908 2012 2012 2012 2012
fof/k foHkkx
———
vf/klwpuk,a
24 ebZ 2012
laŒ ,y0th0&1&7@2012@yst% 319 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 23 ebZ 2012 dks vuqefr ns pqdsa gS] blds }kjk
loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 24 /uni092E/uni0908 2012
[fcgkj vf/kfu;e 8 fcgkj vf/kfu;e 8 fcgkj vf/kfu;e 8 fcgkj vf/kfu;e 8] 2012 ] 2012 ] 2012 ] 2012 ]
pk.kD; jk"Vªh; fof/k fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2012
pk.kD; jk"Vªh; fof/k fo'ofo|ky; vf/kfu;e 2006 ¼fcgkj vf/kfu;e 24] 2006½ dk la'kks/ku djus ds fy,
vf/kfu;eA
izLrkoukA & pk.kD; jk"Vªh; fof/k fo'ofo|ky; ds fy, vuqHkoh O ;fDr;ksa dk ykHk ysus rFkk fo'ofo|ky; ds
iz'kklu dks vf/kd etcwr ,oa dkjxj cukus ds fy, pk.kD; jk"Vªh; fof/k fo'ofo|ky; vf/kfu;e 2006 ds dfri;
fo|eku izko/kkuksa dk la'kks/ku djuk vko';d gSA
Hkkjr x.kjkT; ds frjlBosa o"kZ esa fcgkj jkT; fo/k ku eaMy }kjk ;g fuEufyf[kr :i esa
vf/kfu;fer gks &
1-
laf{kIr uke] foLrkj ,oa izkjaHk A & ¼ 1½ ;g vf/kfu;e pk.kD; jk"Vªh; fof/k fo'ofo|ky; ¼la'k ks/ku½
vf/kfu;e 2012 dgk tk ldsxkA
¼
2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g jkti= esa vf/klwpuk ds izdk'ku dh frfFk ls izo`r gksxkA
2- fcgkj vf/kfu;e 24]2006 dh /kkjk 19 eaas la'kks/kuA & fcgkj vf/kfu;e 24]2006 dh /kkjk&19 dh
mi&/kkjk ¼1½ dk [kaM+ ¼ IV) fuEufyf[kr }kjk izfrLFkkfir fd;k tk;xk %&
^^ (IV) dqyifr vius in xzg.k dh frfFk ls 5 ¼ik¡p½ o"kZ ds dk ;Zdky ds fy, vFkok 75 ¼ipgÙkj½ o"kZ
dh vk;q rd] tks Hkh igys gks] in /kkj.k dj ldsaxs v kSj os vkxs 75 ¼ipgÙkj½ o"kZ dh vk;q rd vxyh vof/k d s
fy, iqufuZ;kstu ds ik= gksaxsA**
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
24 ebZ 2012
laŒ ,y0th0&1&7@2012@yst% 320 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk
fnukad 23 ebZ 2012 dks vuqer pk.kD; jk"Vªh; fof/k fo'ofo|ky; ¼la'kks/ku½ vf/kfu; e 2012 ¼fcgkj
vf/kfu;e 8] 2012½ dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/ kdkj ls blds }kjk izdkf'kr
fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [akM ¼3½ ds v/khu mDr vf/kfu;e dk
vaxzsth Hkk"kk esa izkf/kÑr ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
[Bihar Act 8, 2012]
The Chanakya National Law University (Amendment) Act, 2012
AN
ACT
To amend The Chanakya National Law University Act,2006
(Bihar Act 24,2006)
Preamble A- It is necessary to amend certain existing provisio ns of The Chanakya National
Law University Act, 2006 in order to take advantage of experienced persons in the field of
law and to further strengthen and streamline the administration of the university.
Be it enacted by the Legislature of the State of B ihar in the sixty third year of the
Republic of India, as follows :-
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923), 24 ebZ 2012
1. Short title, Extent and commencement .- (1) This Act may be called the The
Chanakya National Law University (Amendment) Act, 2012.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force from the date of publi cation of notification in the official
Gazzette.
2. Amendment in Section- 19 of the Bihar Act 24, 2006. - Clause (IV) of sub-section (1)
of Section 19 of the said Act 2006 shall be substituted by the following:-
“(IV) The Vice Chancellor shall hold office for a t erm of 5 (five) years from the
date on which he holds his/her office, or till he/s he attains the age of 75 (seventy five) years,
whichever is earlier, and he/she shall be eligible for re-appointment for further term till
he/she attains the age of 75(seventy five) years.”
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 216-571+400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.