/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
10 10 10 10 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 1932 1932 1932 1932 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 305 305 305 305) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E, , , , /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 30 30 30 30 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 20 20 20 2010 10 10 10
fof/k foHkkx
&&&&&&&&&
vf/klwpuk,a
30 vizhy 2010
la0 ,y0th0&1&12@2010@yst&158 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij jkT;iky fnukad 24 vizhy 2010 dks vuqefr ns pq ds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
[fcgkj vf/kfu;e 21] 2010 ]
fcgkj LokoyEch lgdkjh lfefr ¼la'kks/ku½ vf/kfu;e] 2010
fcgkj LokoyEch lgdkjh lfefr vf/kfu;e] 1996 ¼fcgkj vf/kfu;e 2, 1997 ½ esa la'kks/ku djus gsrq vf/kfu;eA
çLrkouk% & pw¡fd] fcgkj jkT; esa eRL; ikyu dks xfr iznku djus] mRikndrk esa o`f) djus ds fy,
;g vko';d gS fd blds {kerk fuekZ.k dks l'kDr fd;k tk,]
vkSj pw¡fd] bu mís';ksa dh çkfIr ds fy, ;g vko';d gS fd oÙkZeku esa iz[k.M Lrj ij fucfU/kr ,oa
dk;Zjr~ lgdkjh lfefr dks iquxZfBr fd;k tk,]
Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kk u e.My }kjk fuEufyf[kr :Ik esa ;g vf/kfu;fer
gks &
1- laf{kIr uke] foLrkj vkSj izkjEHkA& (i) ;g vf/kfu;e fcgkj LokoyEch lgdkjh lfefr ¼la'kks/ku ½
vf/kfu;e] 2010 dgk tk ldsxkA
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 )] 30 /uni0905/u0942/uni0940/uni0932 2010
( ii ) bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
( iii ) ;g ml frfFk ls] tks jkT; ljdkj jkti= esa izdkf'kr djrs gq, fu;r djs] izo``Ùk gksxkA
2 - fcgkj vf/kfu;e 2, 1997 dh /kkjk& 11 esa la'kks/kuA&mDr vf/kfu;e dh /kkjk& 11 dh
mi/kkjk&¼ 4½ ds ckn fuEufyf[kr ijUrqd tksM+k tk,xk( ;Fkk &
^^ijUrq ;g fd fcgkj vf/kfu;e 2, 1997 vFkok fcgkj lgdkjh lksslkbVh vf/kfu;e] 1935 lfgr
fdlh vU; vf/kfu;e vFkok bu vf/kfu;eksa ds vUrxZr xf Br fu;ekoyh vFkok fdlh lgdkjh lfefr ;k
lgdkjh lfefr;ksa ds oxZ dh mifof/k vFkok jkT; ljdkj ;k fuca/kd] lg;ksx lfefr;k¡ }kjk fuxZr fdlh
vkns’k esa vUrfoZ"V fdlh izfrdwy ckr ds gksrs gq, H kh] fcgkj vf/kfu;e 2, 1997 ds v/khu fucfU/kr iz[k.M
Lrj dh dksbZ eRL;thoh lg;ksx lfefr] fu;r frfFk ds ç Hkko ls ,d lfefr ds :i esa iquxZfBr gksxh rFkk
fcgkj vf/kfu;e& VI, 1935 ds v/khu fucfU/kr le>h tk,xhA^^
30 vizhy 2010
la0 ,y0th0 1&12@2010@yst&159 —fcgkj fo/kku eaMy }kjk ;Fkk&ikfjr vkSj jkT;iky }kjk
fnukad 24 vizhy 2010 dks vuqer fcgkj LokoyEch lgdkj h lfefr ¼la'kks/ku½ vf/kfu;e 2010 dk
fuEufyf[kr vaxszth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls
Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxszth Hkk"kk esa izkf/kÑr ikB
le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
[Bihar Act 21, 2010]
THE BIHAR SELF SUPPORTING CO-OPERATIVE SOCIETIES (AMENDMENT)
ACT, 2010.
AN
ACT
TO AMEND THE BIHAR SELF -SUPPORTING CO-OPERATIVE SOCIETIES ACT , 1996
[Bihar Act 2 of 1997)
Preamble : - WHEREAS , with a view to accelerate growth of fishery in th e State of
Bihar and to enhance production, it is necessary to strengthen capacity building,
WHEREAS , with a view to achieve the objective it is necess ary to reorganize
existing Co-operative Societies which are registered and operating at block level.
BE it enacted by the Legislature of the State of Biha r in the Sixty one year of
Republic of India as follows:
1. Short Title, Extent and Commencement .—(i) This Act may be called The Bihar
Self-Supporting Co-operative Societies (Amendment) Act, 2010.
(ii ) It shall extend to the whole of the State of Bihar.
(iii ) It shall come into force on such day as the State Government may appoint
by publication in official Gazette.
2. Amendment of Section 11 of the Bihar Act, 2, 1997 —The following proviso
shall be added after sub-section (4) of Section 11 of the said Act, 1997 :-
“Provided that notwithstanding anything contrary co ntained in Bihar Act 2 of
1997, or in any other Act including Bihar Co-operat ive Societies Act,
1935 or rules framed thereunder or bye-laws of a Co -operative Society or
class of Co-operative societies or any order issued by the State
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923)] 30 /uni0905/u0942/uni0940/uni0932 2010
Government or Registrar of Co-operative Societies, any Fishermen Co-
operative Society at Block Level registered under B ihar Act 2 of 1997,
shall with effect from the appointed day, stand reo rganised as one society
and shall be deemed to be registered under Bihar Act VI of 1935.”
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 30 5-571 +400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in
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