The Bihar Technical Service Commission (amendment) Act, 2019

          
/g467/uni0928/uni092C/uni0902/uni0927/uni0928/uni0020/uni0938/uni0902/g201/uni0020 /uni092F/uni093E/uni0020पी0/uni091F/g5470-40  
 
/u0962/uni092Cह/glyph400र गजट  
[स/glyph400ध/glyph400रण [/glyph417क  
/u0962/uni092Cह/glyph400र /uni0938र/uni0915/glyph400र /u0939/glyph400र/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924  
 
1/glyph69 /glyph157/glyph400/uni0935/uni0923 1/glyph7041 /glyph53श/glyph55/glyph59 
(स/glyph417/glyph55 पटन/glyph400 /glyph703/glyph68) पटन/glyph400/glyph61  /uni0935/u096B/uni0939/glyph87 प/u0966त/uni0935/glyph400र/glyph61 8 /uni0905/uni0917/g232 /uni0924 2019
 
fof/k foHkkx  
——— 
vf/klwpuk 
8 vxLr 2019 
laŒ ,yŒthŒ&01&13@2019&5367@ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr 
vf/kfu;e] ftlij egkefge jkT;iky fnukad 3 vxLr 2019 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh 
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA  
fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
  
 2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  8 /uni0905/uni0917/g232 /uni0924  20 19  
 ¼fcgkj vf/kfu;e 15] 2019½ 
fcgkj rduhdh lsok vk;ksx ¼la'kks/ku½ vf/kfu;e] 2019 
fcgkj rduhdh lsok vk;ksx vf/kfu;e] 2014 ¼fcgkj vf/k fu;e 13] 2014½ ¼le; -le; ij ;Fkk 
la'kksf/kr½ dk la'kks/ku djus ds fy, vf/kfu;eA 
izLrkoukA& 
  pw¡fd  Þfcgkj rduhdh lsok vk;ksx vf/kfu;e] 2014ß dh /kkjk -13 ¼1½ ds vuqlkj iz'kklfud ,oa foÙkh; 
ekeyksa esa] vk;ksx ds lfpo dks jkT; ljdkj ds foHkkxk/;{kksa dks iznÙk 'kfDr;ksa] ds led{k 'kfDr;ksa dk iz;ksx djus 
dh 'kfDr nh x;h gS( 
 vkSj pw¡fd  Þfcgkj rduhdh lsok vk;ksx fu;ekoyh] 2015ß ds fu;e -10¼1½ esa vk;ksx dh foÙkh; 'kfDr;k¡ 
vk;ksx ds v/;{k rFkk vk;ksx esa fufgr dh x;h gS( 
 vkSj pw¡fd  mDr fu;ekoyh ds fu;e -10¼1½ esa vk;ksx ds lfpo ds fy, iz'kklfud ,oa foÙkh ; 'kfDr;ksa dk 
dksbZ mYys[k ugha gS] vr% vf/kfu;e ,oa fu;ekoyh esa fofgr mDr izko/kkuksa esa fojks/kkHkkl dh fLFkfr gS ( 
  vkSj pw¡fd  fcgkj rduhdh lsok vk;ksx ds fuckZ/k lapkyu ds fy, v k;ksx ds iz'kklfud ,ao foÙkh; 
'kfDr;ksa dk mfpr fu/kkZj.k lehphu gS vkSj blds fy, mDr vf/kfu;e esa la'kks/ku visf{kr gS (   
 blfy,] vc Hkkjr x.kjkT; ds lÙkjosaa o"kZ esa fcgkj  jkT; fo/kku eaMy }kjk fuEufyf[kr :i ls ;g 
vf/kfu;fer gks %& 
1- laf{kIr uke] foLrkj vkSj izkjaHkA & 
¼i½  ;g vf/kfu;e ^^fcgkj rduhdh lsok vk;ksx ¼la'kks/k u½ vf/kfu;e] 2019** dgk tk ldsxkA 
¼ii ½   bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA 
¼iii ½   ;g jkti= esa blds izdk'ku dh frfFk ls izo`Ùk gksxkA  
2- fcgkj vf/kfu;e 13] 2014 ¼le; -le; ij ;Fkk la'kksf/kr½ dh /kkjk -13 ¼1½ esa la'kks/kuA & 
mDr vf/kfu;e] 2014 dh /kkjk -13 dh mi/kkjk ¼1½ fuEufyf[kr }kjk izfrLFkkfir dh tk;sxh%&   
Þ¼1½  dk;Z lapkyu gsrq] vk;ksx dh iz'kklfud ,oa foÙk h; 'kfDRk;k¡ ogha gksaxh tks jkT; 
ljdkj }kjk bl vf/kfu;e ds v/khu cuk;h x;h fu;ekoyh }kjk micaf/kr dh xbZ 
gksaA  ß 
fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
——— 
8 vxLr 2019 
laŒ ,yŒthŒ&01&13@2019&5368@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge 
jkT;iky }kjk fnukad 3 vxLr 2019 dks vuqer fcgkj rduhdh lsok vk;ksx ¼la'kks/ku½ vf/kfu;e] fcgkj rduhdh lsok vk;ksx ¼la'kks/ku½ vf/kfu;e] fcgkj rduhdh lsok vk;ksx ¼la'kks/ku½ vf/kfu;e] fcgkj rduhdh lsok vk;ksx ¼la'kks/ku½ vf/kfu;e] 
2019 2019 2019 2019    dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/k dkj ls blds }kjk izdkf'kr fd;k tkrk gS] 
ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r 
ikB le>k tk;sxk A 
 fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
 3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  8 /uni0905/uni0917/g232 /uni0924  2019  
 (Bihar Act 15, 2019) 
The Bihar Technical Service Commission (amendment) Act, 2019  
AN 
ACT  
to  amend the BiharTechnical Service  Commission Act, 2014  
(Bihar Act 13, 2014) (as amended time to time) 
 
preamble :-  
 WHEREAS, According to section-13(1) of "Bihar Techn ical Service Commission Act, 
2014", The Secretary of the Commission shall have t he powers to exercise the powers similar to the 
head of the Departments of the State Government, in  cases of the Administrative and Financial 
matters;  
 AND WHEREAS, Financial Powers of the Commission is  being invested in Chairman of 
the Commission and in the Commission in Rule-10 (1)  of "Bihar Technical Service Commission 
Rules, 2015"; AND WHEREAS, There is no any provisio n of Administrative and Financial power 
for Secretary of the Commission in Rule 10 (1) of t he above said Rules, so there is a situation of 
contradiction in the above said Provisions in Act and Rules  ; 
 AND WHEREAS, for smooth conducting of Bihar Techni cal Service Commission, suitable 
determination of Administrative and Financial Power s of the Commission is appropriate and 
amendment in aforesaid  Act is required for this ; 
 NOW THEREFORE, be it enacted by the Legislature of  the State of Bihar in the Seventieth 
year of the Republic of India as follows:- 
 1. Short title, extent and commencement .—  
(i)  This Act may be called "The Bihar Technical Se rvice Commission (amendment) 
Act, 2019". 
(ii)   It shall extend to the whole of the State of Bihar  
(iii)   It shall come in to force from the date of its publication in the official gazette.  
2.  Amendment in Section-13(1) of Bihar Act 13, 2014 (A s amended time to time) 
.— 
Subsection (1) of s ection-13 of said Act, 2014  shall be Substituted by  the following  :- 
"(1)  For conduct of functions, administrative and f inancial powers of the 
Commission shall be same as are provided by the Rul es made under this Act by 
the State Government ."  
By Order of the Governor of Bihar, 
Madan Kishore Kaushik , 
Secretary to the Government . 
 
———— 
[/uni0927/glyph401¡/uni0915/glyph61 /uni0938/u0966/uni091A/uni0935/glyph400/uni0932/uni092F /uni092E/u0967/glyph144/uni0923/glyph400/uni0932/uni092F/glyph61 
/u0962/uni092C/uni0939/glyph400/uni0930/glyph61 /uni092A/uni091F/uni0928/glyph400 /u0939/glyph400/uni0930/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924 e/uni0935/glyph417 /uni092E/u0967/u0962/glyph144/uni0924?  
/u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[/uni0938/glyph400/uni0927/glyph400/uni0930/uni0923/glyph59 936/glyph625/glyph691+400 /glyph62ड/glyph401/glyph55/uni091F/glyph402/glyph55/uni092A/glyph401/glyph55? 
Website: http://egazette.bih.nic.in  

‹ Prev All Bihar acts Next ›