/g466/uni092C /g466/uni092C /g466/uni092C /g466/uni092C /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 798 ) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E
laΠ,y0th0&01&16 @2017
vf/kfu;e] ftlij egkefge jkT;iky fnukad 30 vxLr
loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915
/uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
13 /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F 1939 (/uni0936/uni0936 /uni0936/uni09360)
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni0938/uni094B/uni092E /uni0938/uni094B/uni092E /uni0938/uni094B/uni092E /uni0938/uni094B/uni092E/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 , 44 44 /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C/uni0930/uni0930 /uni0930/uni0930 2017
fof/k foHkkx
———
vf/klwpuk,a
4 flrEcj 2017
@2017 @165@yst% A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr
jkT;iky fnukad 30 vxLr 2017 dks vuqefr ns pqds
lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
eukst
ljdkj ds
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
dks vuqefr ns pqds gSa] blds }kjk
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
fcgkj iapk;r jkt ¼la'kks/ku½ fcgkj iapk;r jkt ¼la'kks/ku½ fcgkj iapk;r jkt ¼la'kks/ku½ fcgkj iapk;r jkt ¼la'kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017
[fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 177 77] 2017 ] 2017 ] 2017 ] 2017 ]
fcgkj iapk;r jkt vf/kfu;e] 2006 ¼fcgkj vf/kfu;e 6] 2006½ dk la'kks/ku djus ds fy, fcgkj iapk;r jkt vf/kfu;e] 2006 ¼fcgkj vf/kfu;e 6] 2006½ dk la'kks/ku djus ds fy, fcgkj iapk;r jkt vf/kfu;e] 2006 ¼fcgkj vf/kfu;e 6] 2006½ dk la'kks/ku djus ds fy, fcgkj iapk;r jkt vf/kfu;e] 2006 ¼fcgkj vf/kfu;e 6] 2006½ dk la'kks/ku djus ds fy, vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;eAA AA
Hkkjr&x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/k kueaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%&
11 11---- laf{kIr uke] foLrkj vkSj izkjEHkA& laf{kIr uke] foLrkj vkSj izkjEHkA& laf{kIr uke] foLrkj vkSj izkjEHkA& laf{kIr uke] foLrkj vkSj izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj iapk;r jkt ¼la'kks/ku½ vf/kfu;e] 2017
dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk] flok ; mu {ks=ksa ds tgk¡ fcgkj uxjikfydk
vf/kfu;e] 2007 ¼fcgkj vf/kfu;e] la[;k 11] 2007½ ;k dSUVksuesUV vf/kfu;e] 1924 ¼vf/kfu;e
II ] 1924½ ds mica/k ykxw gSaA
¼3½ ;g rqjar izo`r gksxkA
22 22---- fcgkj vf/kfu;e 6] 2006 dh /kkjk 25 dk la'kks/ku& ¼1½ fcgkj vf/kfu;e 6] 2006 dh /kkjk 25 dk la'kks/ku& ¼1 ½ fcgkj vf/kfu;e 6] 2006 dh /kkjk 25 dk la'kks/ku& ¼1 ½ fcgkj vf/kfu;e 6] 2006 dh /kkjk 25 dk la'kks/ku& ¼1 ½ mi&/kkjk ¼1½ fuEuor~ izfrLFkkfir dh
tk;sxh%& & & &
**¼1½ ljdkj }kjk bl laca/k esa cuk;s x;s fu;eksa ds v/;/khu izR;sd xzke iapk;r vius d`R;ksa ds
izHkkoh fuoZgu gsrq fuEufyf[kr lfefr;ksa dk xBu djsxh %&
(i) ;kstuk] leUo; ,oa foÙk lfefr& /kkjk 22 esa of.kZr fo"k;ksa lfgr xzke iapk;r ls lacaf/kr
lkekU; ÑR;ksa ds djus ds fy,] vU; lfefr;ksa ds dk;k Zsa dk leUo; rFkk vU;
lfefr;ksa ds izHkkj esa ugha jgus okys 'ks"k dk;ksZa ds lEiknu ds fy;s(
(ii) mRiknu lfefr & Ñf"k] i'kqikyu] Ms;jh] dqDdqV ikyu] eRL; ikyu] okudh laca/kh iz{ks=]
[kknh] xzke ;k dqVhj m|ksx ,oa xjhch mi'keu laca/kh dk;kZsa dk vuqJo.k ,oa i;Zos{k.k(
(iii) lkekftd U;k; lfefr& fuEu dk;ks± dk vuqJo.k ,oa i;Zos{k.k%&
¼d½ vuqlwfpr tkfr;ksa ,oa vuqlwfpr tutkfr;ksa r Fkk detksj oxksZa ds 'kS{kf.kd]
vkfFkZd] lkekftd] lkaLd`frd vkSj vU; fgrksa dk lao/kZu]
¼[k½ ,slh tkfr;ksa vkSj oxksZa dks lkekftd vU;k ; ,oa lHkh izdkj ds 'kks"k.k ls cpkus
laca/kh dk;Z]
¼x½ efgykvksa ,oa cPPkksa dk dY;k.kA
(iv) f'k{kk lfefr & izkFkfed] ek/;fed ,oa tu f'k{kk] i qLrdky; ,oa lkaLÑfrd
dk;Zdykiksa ls lacaf/kr dk;kZsa dk vuqJo.k ,oa i;Zos{k.k(
(v) yksd LokLF;] ifjokj dY;k.k ,oa xzkeh.k LoPNrk lfe fr & yksd LokLF;] ifjokj
dY;k.k ,oa xzkeh.k LoPNrk laca/kh dk;kZsa dk vuqJo.k ,oa i;Zos{k.k(
(vi) yksd fuekZ.k lfefr & xzkeh.k vkokl] tykiwfrZ lzks rksa] lM+d ,oa vkokxeu ds vU;
ek/;eksa] xzkeh.k fo|qrhdj.k ,oa lacaf/kr dk;ksZa lfgr lHkh izdkj ds fuekZ.k ,oa vuqj{k.k
laca/kh dk;kZsa dk vuqJo.k ,oa i;Zos{k.kA
(2) mi&/kkjk ¼2½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk% & mi&/kkjk ¼2½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& mi&/kkjk ¼2½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& mi&/kkjk ¼2½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%&
**¼2½ (i) /kkjk 25 dh mi/kkjk ¼1½ ds [kaM (i) ls (v) esa of.kZr LFkk;h lfefr;ksa dk xBu pquko
}kjk xzke iapk;r ds fuokZfpr lnL;ksa ds chp ls fd;k tk,xkA ,slh izR;sd lfefr esa v/;{k
lfgr de&ls&de rhu vkSj vf/kd&ls&vf/kd ik¡p lnL; gksaxsA
(ii) yksd fuekZ.k lfefr esa xzke iapk;r ds fofHkUu okMks Z ls fuokZfpr lHkh xzke iapk;r
lnL; ¼okMZ esEcj½ lnL; gksaxsA
(iii) izR;sd lfefr vius nkf;Rokas ds izHkkoh fuoZgu gsrq fo'ks"kKksa ,oa tufgr ls izsfjr
O;fDr;ksa esa ls vf/kd&ls&vf/kd nks lnL;ksa dks lg;ksftr ¼dksvkWIV½ dj ldsxhA
(3) mi& mi& mi& mi&/kkjk ¼3½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& /kkjk ¼3½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& /kkjk ¼3½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& /kkjk ¼3½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%&
**¼3½ eqf[k;k ;kstuk] leUo; ,oa foÙk lfefr rFkk yks d fuekZ.k lfefr dk insu lnL; ,oa
v/;{k gksxkA mi&eqf[k;k lkekftd U;k; lfefr dk insu lnL; ,oa v/;{k gksxkA eqf[k;k
izR;sd vU; lfefr ds fy, blds fuokZfpr lnL;ksa ds chp ls v/;{k ukfer djsxkA**
ijUrq ;g fd izR;sd lfefr esa de&ls&de ,d efgyk lnL ; gksxh vkSj ;g fd
lkekftd U;k; lfefr dk ,d lnL; miyC/krk ds v/;/khu v uqlwfpr tkfr ;k vuqlwfpr
tutkfr dk lnL; gksxkA
(4) mi&/kkjk ¼5½ dks fuEuor~ izfrLFkkfir fd;k tk;smi&/kkjk ¼5½ dks fuEuor~ izfrLFkkfir fd;k tk;smi&/kkjk ¼5½ dks fuEuor~ izfrLFkkfir fd;k tk;smi&/kkjk ¼5½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk %& xk %& xk %& xk %&
^^ ^^ ^^ ^^¼5½ iapk;r lfpo ;kstuk] leUo; ,oa foÙk lfefr rFkk yksd fuekZ.k lfefr dk lfpo gksxkA
ftyk inkf/kdkjh ;k muds }kjk blds fy, izkf/kÑr dksbZ vU; inkf/kdkjh] vU; LFkk;h lfefr;kas
ds lfpo ds :i esa dk;Z djus ds fy, fdlh ljdkjh lsod dks ukfer djsxkA**
3 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
33 33---- fcgkj vf/kfu;e 6] 2006 dh /kkjk 26 dk la'kks/ku A& ¼1½ vf/kfu;e dh /kkjk 26 dh mi&/kkjk ¼5½ ds fcgkj vf/kfu;e 6] 2006 dh /kkjk 26 dk la'kks/ku A& ¼1½ vf/kfu;e dh /kkjk 26 dh mi&/kkjk ¼5½ ds fcgkj vf/kfu;e 6] 2006 dh /kkjk 26 dk la'kks/ku A& ¼1½ vf/kfu;e dh /kkjk 26 dh mi&/kkjk ¼5½ ds fcgkj vf/kfu;e 6] 2006 dh /kkjk 26 dk la'kks/ku A& ¼1½ vf/kfu;e dh /kkjk 26 dh mi&/kkjk ¼5½ ds
[k.M ¼d½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& [k.M ¼d½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& [k.M ¼d½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%& [k.M ¼d½ dks fuEuor~ izfrLFkkfir fd;k tk;sxk%&
**¼d½ dsUnz ;k jkT; ljdkj }kjk fn;k x;k va'knku ;k vuqnku] ;fn dksbZ gks] ftlesa dsUnzh; foÙk vk;ksx
;k jkT; foÙk vk;ksx dh vuq'kalk ds vk/kkj ij izkIr vuqnku Hkh lfEefyr gSA^^
¼2½ vf/kfu;e dh /kkjk&26 dh mi&/kkjk ¼6½ ds i'pkr~ ,d ubZ mi&/kkjk ¼7½ fuEuor~ vUr%LFkkfir dh vf/kfu;e dh /kkjk&26 dh mi&/kkjk ¼6½ ds i'pkr~ ,d u bZ mi&/kkjk ¼7½ fuEuor~ vUr%LFkkfir dh vf/kfu;e dh /kkjk&26 dh mi&/kkjk ¼6½ ds i'pkr~ ,d u bZ mi&/kkjk ¼7½ fuEuor~ vUr%LFkkfir dh vf/kfu;e dh /kkjk&26 dh mi&/kkjk ¼6½ ds i'pkr~ ,d u bZ mi&/kkjk ¼7½ fuEuor~ vUr%LFkkfir dh
tk;sxh%& tk;sxh%& tk;sxh%& tk;sxh%&
**¼7½ xzke iapk;r {ks= ds lkE;ksfpr fodkl gsr q ljdkj dks le;≤ ij xzke iapk;r fuf/k ls jkf'k d s
mi;ksx ,oa O;; ds laca/k esa xzke iapk;r dks funs'k nsus dh 'kfDr gksxh rFkk ljdkj dk ,slk funs'k xzke iapk;r
ds fy, ck/;dkjh gksxkA**
44 44---- fcgkj vf/kfu;e 6] 2006 esa ubZ /kkjk 170[k vkSj / kkjk 170x dk vUr%LFkkiu A& fcgkj vf/kfu;e 6] 2006 esa ubZ /kkjk 170[k vkSj /kk jk 170x dk vUr%LFkkiu A& fcgkj vf/kfu;e 6] 2006 esa ubZ /kkjk 170[k vkSj /kk jk 170x dk vUr%LFkkiu A& fcgkj vf/kfu;e 6] 2006 esa ubZ /kkjk 170[k vkSj /kk jk 170x dk vUr%LFkkiu A& vf/kfu;e dh vf/kfu;e dh vf/kfu;e dh vf/kfu;e dh
/kkjk&170d /kkjk&170d /kkjk&170d /kkjk&170d ds i'pkr~ fuEufyf[kr ubZ /kkjk 170[k vkSj 170x vUr%LFkkfir dh tk;sxh%& ds i'pkr~ fuEufyf[kr ubZ /kkjk 170[k vkSj 170x vUr%LFkkfir dh tk;sxh%& ds i'pkr~ fuEufyf[kr ubZ /kkjk 170[k vkSj 170x vUr%LFkkfir dh tk;sxh%& ds i'pkr~ fuEufyf[kr ubZ /kkjk 170[k vkSj 170x vUr%LFkkfir dh tk;sxh%&
**170[k okMZ fØ;kUo;u ,oa izca/ku lfefr& **170[k okMZ fØ;kUo;u ,oa izca/ku lfefr& **170[k okMZ fØ;kUo;u ,oa izca/ku lfefr& **170[k okMZ fØ;kUo;u ,oa izca/ku lfefr&¼1½ okMZ lH kk }kjk vius ÑR;ksa@nkf;Roksa ds fuoZgu gsrq okMZ
fØ;kUo;u ,oa izca/ku lfefr dk xBu fd;k tk;sxkA laca f/kr okMZ ls fuokZfpr xzke iapk;r lnL; ml okMZ
lfefr ds insu v/;{k gksaxsA okMZ fØ;kUo;u ,oa izca/ ku lfefr dh lajpuk] inkof/k vkfn ogh gksxh] tks ljdk j
}kjk fofgr dh tk;A
¼2½ okMZ fØ;kUo;u ,oa izca/ku lfefr eq[;r% fuEufyf[kr ÑR;ksa dk fuoZgu djsxh%&
¼d½ okMZ lHkk ds fopkj.k gsrq okMZ esa pyk;h tkus okyh ;kstukvksa ,oa fodkl dk;ZØeksa ds
izLrko ,oa mudh izkFkfedrk rS;kj djukA
¼[k½ lk{kjrk] lkoZtfud LoPNrk] LokLF;] i;kZoj.k] iznw"k.k fu;a=.k TkSls fo"k;ksa ij tkx:drk
iSnk djus gsrq okMZ lHkk dks lg;ksx djukA
¼x½ tykiwfrZ] lkoZtfud LoPNrk bdkbZ;ksa ,oa vU; lkoZtfud lqfo/kk ;kstukvksa ds fy, okMZ
lHkk dh vksj ls mi;qDr LFky dk p;u djukA
¼?k½ egkekjh rFkk izkd`frd vkink dh jksd&Fkke gs rq okMZ lHkk@xzke iapk;r ds lkekU; fu;a=.k
ds v/khu dk;Z djukA
¼M+½ okMZ lHkk@xzke iapk;r }kjk le;≤ ij lkSai h x;h ;kstukvksa@ dk;ZØeksa@nkf;Roksa dk
fØ;kUo;uA
¼3½ yksd fuekZ.k ;kstukvksa ds fØ;kUo;u esa okMZ fØ ;kUo;u ,oa izca/ku lfefr vf/kfu;e dh
/kkjk&25¼1½¼ vi ½ ds v/khu xfBr yksd fuekZ.k lfefr ds v/khu dk;Z djsxhA**
**170x okMZ fØ;kUo;u ,oa izca/ku **170x okMZ fØ;kUo;u ,oa izca/ku **170x okMZ fØ;kUo;u ,oa izca/ku **170x okMZ fØ;kUo;u ,oa izca/ku lfefr }kjk ;kstukv ksa ds fØ;kUo;u gsrq funs'k nsus dh ljdkj dh lfefr }kjk ;kstukvksa ds fØ;kUo;u gsrq funs'k nsus dh ljdkj dh lfefr }kjk ;kstukvksa ds fØ;kUo;u gsrq funs'k nsus dh ljdkj dh lfefr }kjk ;kstukvksa ds fØ;kUo;u gsrq funs'k nsus dh ljdkj dh
'kfDr%& 'kfDr%& 'kfDr%& 'kfDr%&vf/kfu;e esa fdlh vU; ckr ds gksrs gq, Hkh] ljdkj xzke iapk;r dks xzke iapk;r fuf/k ls okMZ ds fy,
vuqeksfnr ;kstukvksa dk fØ;kUo;u okMZ fØ;kUo;u ,oa izca/ku lfefr ds ek/;e ls djkus gsrq funs'k ns ldsx hA
okMZ fØ;kUo;u ,oa izca/ku lfefr }kjk ;kstukvksa dk fØ;kUo;u ljdkj }kjk le;≤ ij fuxZr funs'kksa ds
vuq:i djk;k tk;sxkA**
5- fujlu ,oa O;ko`fÙk & fujlu ,oa O;ko`fÙk & fujlu ,oa O;ko`fÙk & fujlu ,oa O;ko`fÙk & ¼1½ fcgkj iapk;r jkt ¼la'kks/k u½ v/;kns'k] 2017 ¼fcgkj v/;kns'k la0&1] 2017½
blds }kjk fujflr fd;k tkrk gSA
¼2½ ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }k jk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa fd;k
x;k dksbZ dk;Z ;k dh xbZ dksbZ dkjZokbZ bl vf/kfu;e }kjk ;k ds v/khu iznÙk 'kfDr;ksa ds iz;ksx esa fd; k x;k ;k
dh xbZ le>h tk;sxh] ekuks ;g vf/kfu;e ml fnu izo`Ùk Fkk ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjZokb Z
dh xbZ FkhA
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
4 flrEcj 2017
la0 ,y0th0&01&16@2017@166@yst%A
—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky
}kjk fnukad 30 vxLr 2017 dks vuqer fcgkj iapk;r jkt ¼la'kks/ku½ vf/kfu;e] 2017 dk fuEufyf[kr vaxzsth
vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348
ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
4 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
THE BIHAR PANCHAYAT RAJ (AMENDMENT) ACT, 2017
[Bihar Act 17, 2017]
AN
ACT
To amend the Bihar Panchayat Raj Act, 2006 (Bihar Act 6, 2006)
Be it enacted by the Legislature of the State of Bi har in the Sixty Eighth year of the
Republic of India as follows :-
1. Short title, extent and commencement- (1) This Act may be called the Bihar
Panchayat Raj (Amendment) Act, 2017.
(2) It shall extend to the whole of the State of Bihar excepting the areas to which
the provisions of the Bihar Municipal Act, 2007 (Bi har Act No. 11 of 2007)
or Cantonment Act, 1924 (Act II of 1924) apply.
(3) It shall come into force at once.
2. Amendment of section 25 of the Bihar Act, 6 of 2006 - (1) The sub section(1)
shall be substituted as follows :-
"(I) Subject to the rules made in this behalf by th e Government, a Gram
Panchayat shall constitute the following committees for effective
discharge of its following functions:-
(i) Planning, Co-ordination and Finance Committee - for performing
general functions relating to Gram Panchayat includ ing subjects
mentioned in section 22, co-ordination of the work of other
committees and all residuary functions not under th e charge of
other committees.
(ii) Production Committee - for monitoring and supervisi on of
functions relating to agriculture, animal husbandry , dairy, poultry
and fisheries, forestry-related areas, khadi, villa ge and cottage
industries and poverty alleviation programmes.
(iii) Social Justice Committee - for monitoring and super vision of
functions relating to :
a. Promotion of educational, economic, social, cultura l and
other interests of Scheduled Castes, Scheduled Trib es and
other weaker sections.
b. Protection of such castes and classes from social i njustice
and all forms of exploitation.
c. Welfare of women and children.
(iv) Education Committee - for monitoring and supervisio n of
functions relating to education, including primary, secondary and
mass education, libraries and cultural activities.
(v) Committee on Public Health, Family Welfare and Rura l
Sanitation - for monitoring and supervision of func tions relating
to public health, family welfare and rural sanitation.
(vi) Public Works Committee - for monitoring and supervi sion of
functions relating to all kinds of constructions an d maintenance
including rural housing, sources of water supply, r oads and other
means of communication, rural electrification and related works.”
(2) Sub-sections (2) shall be substituted as fo llows:-
"(2)(i) The standing committees mentioned in clau se (i) to (v) under sub-
section (1) of section 25 shall be constituted by e lection from
5 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
among the elected members of the Gram Panchayat. Ea ch such
committee shall consist of not less than three and not more than
five members including the chairman.
(ii) The Public Works Committee shall con sist of all the Gram
Panchayat Members (Ward Members) elected from the d ifferent
wards of the Gram Panchayat as members.
(iii) Each committee can co-opt not more than two members from
among experts or public spirited persons for effective discharge of
its responsibilities."
(3) Sub-section (3) shall be substituted as follo ws:-
"(3) The Mukhiya shall be the ex-officio member and chairman of the
Planning, Co-ordination and Finance Committee and t he Public Works
Committee. The Up-Mukhiya shall be the ex-officio m ember and
chairman of the Social Justice Committee. The Mukhi ya shall nominate a
chairman of each other committee from among its elected members.
Provided that each committee shall have at least one woman
member and further, social justice committee shall have a member
belonging to the Scheduled Castes or Scheduled Trib es, subject to
availability."
(4) Sub-section (5) shall be substituted as follo ws:-
"(5) Panchayat Secretary shall be the secretary of the Planning, Co-
ordination and Finance Committee and Public Works C ommittee. For
other Standing Committees the District Magistrate o r any other officer
authorised by him in this behalf shall nominate a G overnment servant to
function as secretary."
3. Amendment of Section 26 of the Bihar Act 6 of 2006 .– (1) Clause (a) of sub-
section (5) of section 26 of the Act shall be substituted as follows:-
"(a) Contributions and grants, if any, made by the Central or State Government
including grants received on the basis of recommend ations of the Central Finance
Commission or State Finance Commission."
(2) A new sub-section (7) shall be inserted after sub-section (6) of section-26 of
the Act:-
"(7) For equitable development of the Gram Panchaya t area, the Government
shall be competent to issue necessary instructions to the Gram Panchayat from
time to time with respect to utilization and expend iture of money from the
Gram Panchayat Fund and such direction shall be bin ding on the Gram
Panchayat."
4. Insertion of new Section 170B and Section 170C i n the Bihar Act 6 of 2006 .–
The following new Section 170B and Section 170C sha ll be inserted after Section 170A
of the Act, respectively:-
"170B Ward Implementation and Management Committee- (1) A Ward
Implementation and Management Committee shall be co nstituted by Ward Sabha for
discharge of its functions/ responsibilities. The G ram Panchayat Member elected from the
concerned Ward shall be the ex-officio chairman of the Ward Implementation and
Management Committee. The composition, tenure etc. of Ward Implementation and
Management Committee will be such as may be prescribed by the Government.
(2) Ward Implementation and Management Committe e shall mainly discharge
the following functions:-
6 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 4 /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni093Fस/uni0924/g224 /uni092C /uni0930/uni0930 /uni0930/uni0930 2017
(a) To generate proposals and determine the prior ity of schemes and
development programmes for consideration of the Ward Sabha.
(b) To assist the Ward Sabha in generating awarenes s on issues like
literacy, public sanitation, health, environment, pollution control etc.
(c) To select appropriate locations on behalf of W ard Sabha for water
supply, public sanitation units and other public amenity schemes.
(d) To work under general control of Ward Sabha/Gr am Panchayat for
prevention of epidemics and natural calamities.
(e) Execution of schemes/programmes/responsibiliti es given from time to
time by Ward Sabha/ Gram Panchayat.
(3) For execution of public works schemes, the War d Implementation and
Management Committee shall function under the Publi c Works Committee
constituted under section 25 (1)(vi) of the Act."
"170C Power of the Government to issue directions f or implementation of
schemes by Ward Implementation and Management Commi ttee:- Notwithstanding
anything contained in the Act, the Government may i ssue directions to Gram Panchayat to
implement schemes approved for the Ward through War d Implementation and Management
Committee from the Gram Panchayat Fund. The schemes shall be executed by the Ward
Implementation and Management Committee in accordance with the directions issued from
time to time by the Government."
5. Repeal and Savings - (1) The Bihar Panchayat Raj (Amendment) Ordinance,
2017 (Bihar Ordinance No. 1, 2017) is hereby repealed.
(2) Notwithstanding such repeal anything done or any action taken in exercise of
any power conferred by, or under the said ordinance shall be deemed to have been done or
taken in exercise of the powers conferred by or under this Act as if this Act inforce on the
day on which such thing was done or action taken.
By order of the Governor of Bihar,
MANOJ KUMAR,
Joint Secretary to Government.
————
अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 , स/uni093Fचव/uni093Eलय स/uni093Fचव/uni093Eलय स/uni093Fचव/uni093Eलय स/uni093Fचव/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय ,
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 , पटन/uni093E पटन/uni093E पटन/uni093E पटन/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 एवंएवंएवंएवं /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 गजट गजट गजट गजट (अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण ) 798-571+400 -/uni0921/g547 /uni0921/g547 /uni0921/g547 /uni0921/g547 0ट/g547 ट/g547 ट/g547 ट/g547 0प/uni0940 प/uni0940 प/uni0940 प/uni0940 0/uni0964/uni0964 /uni0964/uni0964
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