/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
10 10 10 10 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 1932 1932 1932 1932 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 306 306 306 306) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E, , , , /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 30 30 30 30 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 20 20 20 2010 10 10 10
fof/k foHkkx
&&&&&&&&&
vf/klwpuk,a
30 vizhy 2010
la0 ,y0th0&1&13@2010@yst&161 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij jkT;iky fnukad 24 vizhy 2010 dks vuqefr ns pq ds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
[fcgkj vf/kfu;e 22] 2010 ]
fcgkj lgdkjh lkslkbVh ¼la'kks/ku½ vf/kfu;e] 2010
fcgkj lgdkjh lkslkbVh vf/kfu;e] 1935 ¼vf/kfu;e VI, 1935 ½ esa la'kks/ku gsrq vf/kfu;eA
çLrkouk %& pw¡fd] fcgkj jkT; esa eRL; fodkl dh vik j lEHkkouk gS]
vkSj pw¡fd] jkT; ljdkj }kjk ijEijkxr eNqvkjksa dks izf'kf{kr djrs gq, vkSj rduhdh lgk;rk nsrs gq,
eRL; mRiknu esa o`f) gsrq dbZ dk;ZØe izkjEHk fd, x, gSa]
vkSj pw¡fd] jkT; ljdkj dh ;g uhfr gS fd tydjksa dh cUnkscLrh ijEijkxr eNqvkjksa dh eRL;thoh
lg;ksx lfefr ds lkFk fd;k tk,]
vkSj pw¡fd] ;g vko';d ekuk x;k gS fd eRL;thoh lg;k sx lfefr;ksa dh la[;k dks iquxZfBr fd;k
tk, rkfd csgrj izcU/ku ls eRL; mRiknu esa o`f) gks] tks jkT; ds ldy ?kjsyw mRikn dh o`f) esa Hkh
lgk;d gks]
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 )] 30 /uni0905/u0942/uni0940/uni0932 2010
Hkkjr x.kjkT; ds bôlBosa o"kZ esa fcgkj jkT; fo/kk u e.My }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gks %&
1 - laf{kIr uke] foLrkj vkSj izkjEHkA& (i) ;g vf/kfu;e fcgkj lgdkjh lkslkbVh ¼la'kks/ku½ vf/kf u;e]
2010 dgk tk ldsxkA
( ii ) bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
( iii ) ;g ml frfFk ls] tks jkT; ljdkj jkti= esa izdkf'kr djrs gq, fu;r djs] izo`Ùk gkssxkA
2 - fcgkj vf/kfu;e VI, 1935 dh /kkjk& 8 dk la'kks/kuA & mDr vf/kfu;e dh /kkjk& 8 dh
mi/kkjk&¼ 1d½ ds ckn fuEufyf[kr ubZ mi/kkjk&¼ 1[k½ var%LFkkfir dh tk;sxh] ;Fkk &
^^¼ 1[k½ fcgkj lgdkjh lkslkbVh vf/kfu;e] 1935 vFkok fdlh vU; fcgkj vf/kfu;e vFkok mlds
rgr~ xfBr fu;ekoyh vFkok fdlh lgdkjh lfefr ;k lgdkj h lfefr;ksa ds oxZ dh mifof/k vFkok jkT;
ljdkj ;k fuca/kd] lg;ksx lfefr;k¡ }kjk fuxZr fdlh vkns'k esa vUrfoZ"V fdlh çfrdwy çko/kku ds gksrs gq ,
Hkh] ,d iz[k.M esa ek= ,d fucfU/kr eRL;thoh lg;ksx lfefr gksxh] ftldk dk;Z{ks= iz[k.M dh HkkSxksfyd
lhek rd foLrkfjr gksxkA
3 - fcgkj vf/kfu;e VI, 1935 dh /kkjk& 11 d ds ckn ubZ /kkjk& 11 [k dk tksM+k tkukA & mDr
vf/kfu;e dh /kkjk& 11 d ds ckn fuEufyf[kr ubZ /kkjk& 11 [k tksM+h tk,xh] ;Fkk&
^^ 11 [k fcgkj vf/kfu;e VI, 1935 ;k fdlh vU; vf/kfu;e vFkok mlds rgr~ xfBr fu;ekoyh
vFkok fdlh lgdkjh lfefr ;k lgdkjh lfefr;ksa ds oxZ dh mifof/k vFkok jkT; ljdkj ;k fuca/kd] lg;ksx
lfefr;k¡ }kjk fuxZr fdlh vkns'k esas vUrfoZ"V fdlh çfrdwy ckr ds gksrs gq, Hkh] lHkh fo|eku iz[k.MLrjh ;
eRL;thoh lg;ksx lfefr] ftudk dk;Z{ks= iz[k.M ds Hkk Sxksfyd {ks= rd lhfer gks] ,d lfefr esa lafofyr
ekus tk,¡xs rFkk fcgkj vf/kfu;e VI, 1935 ds vUrxZr ,d ubZ lfefr Lor% fucfU/kr le>s tk,¡xs ,o a
fuca/kd] lg;ksx lfefr;k¡ fucU/ku izek.k&i= fuxZr djsxk %
IkjUrq] ,sls iquxZBu gksus ij fo|eku lg;ksx lfefr vFkok fcgkj vf/kfu;e VI, 1935 vFkok fcgkj
LokoyEch lgdkjh lfefr vf/kfu;e] 1996 ds vUrxZr fucfU/kr lgdkjh lfefr ds lHkh lnL; iquxZ fBr
lfefr ds lnL; le>s tk,¡xs ,oa lnL;ksa dks oSls lfefr ds lnL;ksa ds lHkh vf/kdkj ,oa nkf;Ùo çkIr gkasxsA
ijUrq ;g vkSj fd] oSls iquxZBu ds ckn] fuca/kd@ljd kj] iquxZfBr lfefr ,oa oSls lEc) lfefr;ksa]
ftlds eRL;thoh lg;ksx lfefr lnL; gks] ds dk;Z lapky u gsrq rnFkZ izcU/k lfefr xfBr djsxk] ftldh
vof/k ,d o"kZ ls vuf/kd gksxh rFkk ftlds v/khu fuokZpu ds ckn ubZ izcU/k lfefr dk xBu fd;k tk,xkA
30 vizhy 2010
la0 ,y0th0 1&13@2010@yst&162 —fcgkj fo/kku eaMy }kjk ;Fkk&ikfjr vkSj jkT;iky }kjk
fnukad 24 vizhy 2010 dks vuqer fcgkj lgdkjh lkslkbV h lfefr ¼la'kks/ku½ vf/kfu;e 2010 dk
fuEufyf[kr vaxszth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls
Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxszth Hkk"kk esa izkf/kÑr ikB
le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923)] 30 /uni0905/u0942/uni0940/uni0932 2010
[Bihar Act 22, 2010]
THE BIHAR CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2010
AN
ACT
TO AMEND THE BIHAR CO-OPERATIVE SOCIETIES ACT , 1935 [B IHAR ACT VI OF 1935]
Preamble : - W HEREAS there is immense potential of Fishery development in the
State of Bihar,
AND WHEREAS the State Government has launched various schemes to augment
fishery production by introduction of technology an d imparting training to the traditional
fisherman,
AND WHEREAS the policy of the State Government is to settle sairats comprised of
water bodies with traditional fisherman Co-operative Society,
AND WHEREAS it is felt necessary to reorganise the structure o f Fishermen
Co-operative societies to enable better management for enhanced production which will
ultimately add to GSDP of the State,
BE it enacted by the Legislature of the State of Biha r in the Sixty One year of the
Republic of India as follows: -
1. Short Title, Extent and Commencement .–(i) This Act may be called The Bihar
Co-operative Societies (Amendment) Act, 2010.
(ii ) It shall extend to the whole of the State of Bihar.
(iii) It shall come into force on such day as the State G overnment may appoint by
publication in official Gazette.
2. Amendment of Section-8 of the Bihar Act, VI, 1935 .– In the said Act after sub-
section (1a) of Section-8 a new sub-section (1b) shall be inserted as follows, namely -
“(1b) Notwithstanding anything contrary contained i n Bihar Co-operative
Societies Act, 1935 or any other Bihar Act or rules framed thereunder or
bye-laws of a Co-operative Society or class of Co-o perative Societies or
any order issued by the State Government or Registr ar of Co-operative
Societies, there shall be only one registered Fishe rmen Co-operative
Society in a Block with its area of operation exten ding over the whole
Geographical limit of the Block.”
3. Addition of a new Section 11B after Section 11A of the Bihar Act VI of 1935 .–
In the said Act after Section 11A a new Section 11B shall be added as follows; namely
“11B Notwithstanding anything contrary contained i n any provision of Bihar
Act VI of 1935 or any other Act, rules made thereun der and bye-laws of a
registered Co-operative Society or class of Co-oper ative Societies, any
order issued by the State Government or Registrar, Co-operative Societies,
all existing Fishermen Co-operative Societies at bl ock level, area of
operation being confined to the Geographical limit of the Block shall stand
merged in one Co-operative Society and shall be dee med to be registered
as a new Co-operative Society under Bihar Act VI of 1935, and the
Registrar, Co-operative Societies shall issue registration certificate.
Provided that on such reorganisation, all members o f the existing Co-
operative Society or Societies registered under Bih ar Act VI of 1935 or
Bihar Self Supporting Co-operative Societies Act, 1 996 shall be deemed
to have become members of such reorganized society and shall have all
rights and liabilities as members of the said Society.
4 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 )] 30 /uni0905/u0942/uni0940/uni0932 2010
Provided further that on such reorganisation, for m anaging the affairs of the
new Society and all such affiliating Societies of w hich the Fishermen Co-
operative Society is a member, the Registrar/Govern ment shall constitute
an ad hoc managing committee for a period not exceeding one year, within
which the new managing committee shall be constituted after elections.”
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 30 6-571 +400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in
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