The Bihar State Art and Culture Service Rules, 2014

Bihar · state statute
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/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40  
 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F  
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915  
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924  
 
 25 25 25 25    /uni0906/uni0937/uni093E/uni095D /uni0906/uni0937/uni093E/uni095D /uni0906/uni0937/uni093E/uni095D /uni0906/uni0937/uni093E/uni095D     1936 1936 1936 1936 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) )) 
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 0 0 0 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 597 597 597 597) ) ) )  /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E, , , ,     /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930, , , , 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 dyk] laLd`fr ,oa ;qok foHkkx 
&&&&&&& 
vf/klwpuk,a 
11 tqykbZ 2014 
la0 1@i-5&01@2010&791 —Hkkjrh; lafo/kku ds vuqPNsn 309 ds ijUrqd ds v/khu iznŸk 'kfDr;ksa dk 
iz;ksx djrs gq, fcgkj&jkT;iky ,rn~ }kjk fcgkj dyk , oa laLd`fr lsok esa HkrhZ dh i)fr ,oa lsok 'krksZa dks 
fofu;fer djus ds fy, fuEufyf[kr fu;ekoyh cukrs gSa %& 
fcgkj dyk ,oa laLd`fr lsok fu;ekoyh] 2014 
v/;k;&1 
izkjafHkd 
1- laf{kr uke] foLrkj ,oa izkjaHk  A&  
(i) ;g fu;ekoyh fcgkj dyk ,oa laLd`fr lsok fu;ekoyh] 2014 dgh tk ldsxhA  
(ii) bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA  
(iii) ;g rqjar izo`r gksxhA  
2- ifjHkk"kk,¡ A&  bl fu;ekoyh esa tc rd lanHkZ ls vU;Fkk visf{kr u gks]%& 
(i) **jkT; ljdkj** ls vfHkizsr gS] fcgkj ljdkj( 
(ii) **jkT;iky** ls vfHkizsr gS] fcgkj ds jkT;iky( 
(iii) **foHkkx** ls vfHkizsr gS] dyk] laLd`fr ,oa ;qok foHkkx( 
(iv) **vk;ksx** ls vfHkizsr gS fcgkj yksd lsok vk;ksx( 
(v) **lnL;** ls vfHkizsr gS] fcgkj dyk ,oa laLd`fr lsok laoxZ esa fu;qDr O;fDr( 
(vi) **lsok** ls vfHkizsr gS] fcgkj dyk ,oa laLd`fr lsok ( 
(vii) **fu;qfDr izkf/kdkj** ls vfHkiszr] fcgkj ljdkj( 
(viii) **fu;a=h izkf/kdkj** ls vfHkizsr gS] dyk] laLd`fr ,oa ;qok foHkkx] fcgkj( 
(ix) **ijh{;eku inkf/kdkjh** ls vfHkizsr gS] LFkk;h inks a ds fo:) csfld xzsM esa uo fu;qDr izf'k{k.k izkIr dj 
jgs fcgkj dyk ,oa laLd`fr lsok laoxZ ds inkf/kdkjh( 
(x) **ojh;rk** ls vfHkizsr gS] lkaLd`frd funs'kky; laoxZ ds fy, rS;kj dh tkus okyh ojh;rk lwphA 
 2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 3- lsok dh lajpuk A&  
(i) lsok] dyk] laLd`fr ,oa ;qok foHkkx ds iz'kklh fu;a=.k esa jkT; lsok gksxkA 
(ii) bl lsok ds fofHkUu dksfV ds inksa dh fooj.kh vuqlwph&1 esa nh xbZ gSA 
(iii)jkT; ljdkj le; le; ij bl lsok ds fofHkUu dksfV;ksa ds cy] inuke ,oa osrueku dk 
fu/kkZj.k vf/klwpuk }kjk dj ldsxhA  
(iv) bl fu;ekoyh ds izo`Ÿk gksus dh frfFk ls  vuqlwph es a mfYyf[kr inksa ij iwoZ ls fu;qDr ,oa 
dk;Zjr inkf/kdkjh Lor% bl lsok ds lnL; le>s tk;saxsA 
v/;k;&2 
HkrhZ 
4- HkrhZ dk JksrA&  vU;Fkk micaf/kr ds flok;] bl lsok esa lh/kh HkrhZ }kjk fu;ekoyh ds v/;k;&3 ds 
vuqlkj dh tk,xhA 
5- vkj{k.kA&  lsok esa fu;qfDr ,oa izksUufr ds fy, jkT; ljdkj }k jk jkT; lsokvksa ds fy, le; le; ij 
fofgr vkj{k.k vf/kfu;e] fu;e ds izko/kku ykxw gksaxsA 
6- fjfDr;ksa dk fu/kkZj.k ,oa vk;ksx dks lwfpr djukA&  iz'kklh foHkkx izR;sd o"kZ 1 yh vizSy dks ml 
o"kZ esa bl lsok esa lh/kh fu;qfDr }kjk Hkjh tkus okyh fjfDr;ksa dh la[;k fu/kkZfjr djsxk rFkk bl izdkj 
fu/kkZfjr fjfDr;ksa dh lwpuk 30 vizSy rd vk;ksx dks nsxk] ijUrq ;fn fdlh o"kZ esa vf/k;kpuk nsus ;k 
lh/kh fu;qfDr }kjk in Hkjus dh dkjZokbZ ugha dh tkr h] rc Hkh lh/kh fu;qfDr@izksUufr }kjk Hkjs 
tkusokys inksa dh x.kuk o"kZokj dh tk;sxh vkSj mls vxys o"kZ ds fy,] fiNys o"kZ dh fjfDr ekurs gq,] 
vxzxf.kr fd;k tk;sxkA 
v/;k;&3 
lh/kh HkŸkhZ 
7- lh/kh HkrhZ dk lzksrA&  bl lsok dh ewy dksfV ds 'kr izfr'kr in lh/kh HkŸkhZ ls Hkjs tk;saxsA 
8- lh/kh HkŸkhZ gsrq vgŸkkZA&  
(i) vH;FkhZ dh vk;q %& U;wure 21 o"kZ rFkk vf/kdre ogh gksxh tks jkT; ljdkj ds lkekU; 
iz'kklu foHkkx }kjk le; le; ij fu/kkZfjr fd;k tk,xkA 
(ii) vH;FkhZ dh U;wure 'kS{kf.kd ;ksX;rk%& fdlh ekU;rk i zkIr fo'ofo|ky; ls Lukrd ds 
lkFk&lkFk ukV~; dyk esa LukRdksŸkj@LukRdksŸkj fMIyk sek] u`R;@laxhr esa LukrdksŸkj lerqY;]  
yfyr dyk@dyk bfrgkl esa ekLVj bu QkbZu vkVZlA 
9- p;u dk vk/kkj  %& bl lsok dh ewy dksfV ds in vk;ksx ds }kjk le;≤ ij vk;ksftr izfr;ksfxrk 
ijh{kk ds ek/;e ls Hkjs tk;saxsA ewy dksfV ij fu;qf Dr gsrq vH;FkhZ dks izfr;ksfxrk ijh{kk ds fy, 
fu/kkZfjr fyf[kr izkjafHkd ijh{kk ,oa vk;ksx }kjk fu/kkZfjr eq[; ijh{kk ,oa vUrohZ{kk esa Hkkx ysuk gksxkA 
10- ijh{kk ds fo"k; ,oa ikB~;Øe A& ijh{kk ds fy, fo"k; ikB~;Øe ,oa U;wure vgZrkad d k fu/kkZj.k 
vk;ksx ds ijke'kZ ls foHkkx }kjk fd;k tk,xkA 
11- fpfdRlk ijh{kkA&  fu;qfDr ds fy, pqus x;s izR;sd vH;FkhZ dks jkT; lj dkj }kjk xfBr fpfdRlk 
cksMZ ds le{k fpfdRlk ijh{kk ikl djuk gksxkA inh; dRkZO;ksa dk n{krk iwoZd fu"ikfnr djus dh n`f"V 
ls tks vH;FkhZ viuh visf{kr 'kkjhfjd ;ksX;rk ds laca/k esa fpfdRlk cksMZ esa larq"V djus esa vlQy gksaxs 
mls fu;qDr ugha fd;k tk;sxkA fpfdRlk cksMZ Lo;a blds fy, oLrqfu"B ekinaM fu/kkZfjr djsxkA 
12- vk;ksx }kjk vH;fFkZ;ksa dh vuq'kalkA&  
¼1½  vk;ksx fyf[kr ijh{kk rFkk lk{kkRdkj esa izkIr vadk sa ds vk/kkj ij ,d es/kk lwph rS;kj djsxhA ,slh 
rS;kj dh x;h lwph esa ls vk;ksx vH;fFkZ;ksa dh mruh  la[;k dh vuq'kalk jkT; ljdkj dks djsxk 
ftruh la[;k esa fjfDr;k¡ izfrosfnr dh x;h gksA fdlh  vH;FkhZ ds ;ksxnku u djus dh fLFkfr esa 
fjfDr;k¡ vxzx.khr dh tk;sxhA 
¼2½ vk;ksx ls izkIr es/kk lwph foHkkx esa izkfIr dh frfFk ls vkxkeh ,d o"kZ rd ds fy, gh oS/k gksxhA 
13-
 ojh;rk A&  lh/kh HkŸkhZ }kjk fu;qDr deZpkfj;ksa dh vkilh ojh; rk dk fu/kkZj.k vk;ksx }kjk rS;kj dh 
x;h Øekuqlkj es?kk lwph ds vk/kkj ij fd;k tk;sxkA 
14- ijh{;eku vof/k ,oa lEiqf"VA&  
(i) fdlh ekSfyd in ds fo:) fu;qDr izR;sd inkf/kdkjh inx zg.k dh frfFk ls nks o"kksZa dh vof/k 
rd ifjoh{kk ij jgsaxsA  
(ii) ljdkj ifjoh{kk vof/k ds nkSjku ;k mldh lekfIr ds le ; bl lsok esa HkŸkhZ fd;s x;s ,sls 
fdlh inkf/kdkjh dh fu;qfDr lekIr dj ldrh gS ;fn mDr  inkf/kdkjh vU; dkj.kksa ls bl 
lsok esa fu;qfDr ds ;ksX; u gksA 
(iii) izf'k{k.k ds fy, ikB~;Øe iz'kklh foHkkx }kjk fu/kkZfjr fd;k tk ldsxkA 
 3 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
 (iv) lEiqf"V] okf"kZd osru o`f) ,oa izksUufr ijh{keku vo f/k esa fu/kkZfjr izf'k{k.k iwjk djus ,oa 
foHkkxh; ijh{kk esa mŸkhZ.k gksus ds i'pkr~ gh ns; gksxhA 
(v) foHkkxh; ijh{kk dsUnzh; ijh{kk lfefr jktLo i"kZn }kjk yh tk;sxhA 
v/;k;&4 
izksUufr 
15- dkykof/k A& dkykof/k lkekU; iz'kklu foHkkx }kjk le;≤ ij fuxZ r dkykof/k vuqns'k ds 
vkyksd esa fofHkUu inksa ij dkykof/k dk fu/kkZj.k fd;k tk,xkA  
16- foHkkxh; izksUufr lfefrA&  foHkkxh; izksUufr lfefr dh vuq'kalk ij izksUufr gs rq fopkj fd;k tk 
ldsxkA foHkkxh; izksUufr lfefr vyx ls lkekU; iz'kkl u foHkkx }kjk le;≤ ij fuxZr 
ladYiksa@vuqns'kksa ds vkyksd esa xfBr dh tk;sxhA v f/kdre osrueku ds inksa ij izksUufr gsrq foHkkxh; 
izksUufr lfefr dk xBu fcgkj yksd lsok vk;ksx ds v/; {k ;k muds }kjk euksuhr vk;ksx ds lnL; 
dh v/;{krk esa gksxkA 
v/;k;&5 
lkekU;@izdh.kZ 
17- dk;Z{ks= laca/kh vuqca/k A&  
(i) bl lsok ds lnL; dks dk;Z ds fy, fcgkj jkT; ds vUnj ;k ckgj fdlh Hkh LFkku ij 
inLFkkfir fd;k tk ldsxkA 
(ii) jkT; ljdkj dks ;g vf/kdkj gksxk fd og bl lsok ds fd lh Hkh lnL; dks fdlh xSj&laoxhZ; 
in ij Hkh tks mldh ;ksX;rk ds vuq:i gks] inLFkkfir ;k izfrfu;qDr dj ldsA 
18- izf'k{k.k A&  bl lsok ds lnL; dks izf'k{k.k ds fy, jkT; esa vFko k jkT; ls ckgj jkT; ljdkj }kjk 
fu/kkZfjr vof/k ds fy, Hkstk tk ldsxkA izf'k{k.k dh  lekfIr ij fd;s x;s ewY;kadu dks foHkkxh; 
izksUufr lfefr }kjk /;ku esa j[kk tk ldsxkA 
19- vU; lsok 'krsZa A&  bl lsok ds fy, vU; 'kŸksZ ;Fkk vuq'kklukRed dkjZok bZ] Nqêh] ns; lsokfuo`fŸk 
ykHk bR;kfn] tks bl fu;ekoyh ls vkPNkfnr ugha gS ;k tks bl lsok ds fy, vyx ls vf/klwfpr ugha 
gS] jkT; ljdkj ds inkf/kdkfj;ksa ds fy, izklafxd fu ;ekoyh esa fd;s x;s lacaf/kr izko/kkuksa ls fu;af=r  
gksaxhA 
20- fujlu ,oa O;ko`frA&  bl lsok ds laca/k esa iwoZ esa fuxZr fu;e@vuqns'k@ funs'k fujflr le>s 
tk;saxsA ,slk fujlu ds ckctwn mDr fu;ekoyh ds v/khu  fd;k x;k dksbZ dk;Z ;k dh x;h dksbZ 
dkjZokbZ bl fu;ekoyh }kjk ;k blds v/khu fd;k x;k dk sbZ dk;Z ;k dh x;h dksbZ dkjZokbZ le>h 
tk;sxh ekuks ;g fu;ekoyh ml frfFk dks izo`r Fkh] ftl frfFk dks ,slk dksbZ dk;Z fd;k x;k FkkA 
21- jkT; ljdkj dyk] laLd`fr ,oa ;qok foHkkx ds ek/;e ls  bl fu;ekoyh ls fdlh izko/kku dks la'kksf/kr 
djus dh 'kfDr j[krh gS rFkk fdlh Hkh izdkj ds 'kadk ds fuokj.k gsrq funsZ'k@ifji= fuxZr dj ldrh 
gS vkSj mldk fofu'p; vafre gksxkA iz'kklh foHkkx bl fu;ekoyh ds izko/kkuksa dks dk;Z:i nsus ds 
fy, oSlh izfØ;k fu/kkZfjr dj ldsxk tks bl fu;ekoyh ds fdlh izko/kku ds izfrdwy u gksA 
vuqlwph&*1* 
lsok ds fofHkUu dksfV ds inks dh fooj.kh 
¼d½  ewy dksfV ds in%& 
1 ftyk dyk ,oa laL d`fr inkf/kdkjh  
¼[k½  izksUufr ds izFke Lrj%& 
1 lgk;d funs'kd ¼laLd`fr½@ lgk;d funs'kd ¼dyk½  
¼x½  izksUufr ds f}rh; Lrj%& 
1 mi funs'kd ¼dyk½@mi funs'kd ¼laLd`fr½@izeaMyh; mi funs'kd  
¼?k½  izksUufr ds r`rh; Lrj%& 
1 la;qDr funs'kd] ¼dyk] laLd`fr½  
¼M+½  izksUufr ds prqFkZ Lrj%& 
1 funs'kd ¼dyk] lkaLd`frd dk;Z½  
fcgkj&jkT;iky ds vkns'k ls] 
v'kksd dqekj efYyd] 
ljdkj ds vij lfpoA 
 
 
 
 4 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 The 11th July 2014 
No. 1@i-5&01@2010&791 —By utilising the power conferred by the proviso of  the 
Article 309 of the Constitution of India, the Gover nor of Bihar, in order to regulate the 
recruitment and service conditions of the Bihar Art  and Culture Service, hereby frames the 
following rules:- 
Bihar State Art and Culture Service Rules, 2014 
Chapter-1 
Preliminary 
1. Short title, extent and commencement 
(i) These rules may be called as the Bihar State Art and Culture Service Rules 2014. 
(ii) It shall extent to the whole of the state of Bihar, 
(iii) It will be enforced with immediate effect. 
2. Definitions: In these rules, unless otherwise requires in the context 
(i) ''State Government'' means the Government of Bihar. 
(ii) ''Governor" means the Governor of Bihar. 
(iii) " Department" means the Department of Art, Culture and Youth. 
(iv) ''Commission'' means the Bihar Public Service Commission. 
(v) "Member" means a person appointed in the Bihar Art and Culture Service. 
(vi) "Service" means Bihar Art and Culture Service. 
(vii) "Appointing Authority" means the Government of Bihar. 
(viii) "Controlling Authority" means the Department of Art, Culture and Youth. 
(ix) "Probationary officer” means the new recruited offi cer under training appointed 
against the permanent post to the basic grade of th e Bihar Art and Culture 
Service. 
(x) "Seniority list” means the seniority list to be pre pared for the Bihar Art and Culture 
Service under the Directorate of Cultural Affairs. 
3. Constitution of the service 
(i) This service shall be the state service under the a dministrative control of the 
Department of Art, Culture and Youth. 
(ii) The description of the different grades of this service is given in the Annexure-I. 
(iii) The state government may determine the work force, designation and pay scale of 
different grades of this service from time to time by issuing notification. 
(iv) The officers already appointed and working to the p osts mentioned in the schedule 
shall be considered automatically as members of thi s service from the date of 
commencement of these rules. 
Chapter-2 
Recruitment 
4. Source of recruitment: 
If not otherwise provided, the direct recruitment s hall be made as per the 
provisions of chapter-3 of the rules. 
5. Reservation: 
For the appointment and promotion in this service, provisions for promotion 
shall be made effective in accordance with the reservation rules enacted from time to time. 
6. Determination of vacancies and intimation to the commission:-  
The administrative department shall determine the n umber of vacancies to be filled up 
by the direct appointment every year on the 1 
st of April and shall send the requisition by 30 th  
of April. If any action to send requisition or to f ill up the post by direct appointment is not 
taken there after also year wise calculation of the  of the post to be fill up by direct 
 5 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
 appointment will be made and it shall be carried fo rward for the next year treating to be 
vacancies of last year.     
Chapter-3 
Direct Recruitment 
7. Source of the direct recruitment: 
The basic grade of this service shall be filled 100% through direct recruitment. 
8. Qualifications for the direct recruitment: 
(i) Age of the candidate - The minimum age shall be 21 years and the maximum  age 
shall be the same as may be determined from time to  time by the General 
Administrative Department of the State Government. 
(ii) Minimum educational qualification of the candidates :- Graduation from any 
recognised university, in addition to the post grad uation Diploma in Dramatic 
Arts or P.G. in Theatre/Dramatics, post-graduation or equivalent degree in 
dance/music/fine arts/art history.  
9. Basis of selection: 
The posts of the basic category of this service sha ll be filled by the 
Commission by organising competitive examination co nducted from time to time. For the 
appointment into the basic grade of this service a candidate shall have to undertake the 
written preliminary examination and main examinatio n and interview fixed by the 
commission. 
10. Subject and syllabus of examination  
The subject and syllabus for the examination to be conducted by the 
commission and the essential and desirable eligibilities as per the subject shall be decided by 
the department in consultation with the commission. 
11. Medical examination 
Each candidate selected for the appointment shall h ave to undergo the medical 
examination before a Medical Board constituted by t he state government. Those candidates 
who will fail to satisfy the medical board, with re gard to his physical fitness as required by 
effective execution of the duties supposed to be un dertaken by him shall not be appointed. 
The Medical Board will itself formulate objective criterion for the purpose.  
12. Recommendation of the candidates by the commission 
(i) The Commission shall prepare a merit list of the candidates on the basis of the marks 
obtained in the written examination and the intervi ew. Out of the list so prepared 
the commission shall recommend only such number of candidates as requisitioned 
against the vacancy. Only in the case of any candid ate not joining the service that 
the name of the other candidates from the list can be recommended as per the 
order of the merit list. 
(ii) The merit list received from the commission to the department shall be valid up to a 
period of one year since the date of its receipt in the department. 
13. Seniority:- 
The seniority of the employees appointed by direct recruitment shall be 
determined on the basis of the merit list prepared by the commission according to the serial 
number. 
14. Probation period and confirmation:  
(1) Every officer appointed against the basic post shal l remain on probation up to the 
period of 2 years from the date of his joining. 
 6 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 2014 2014 2014 2014  
 (2) The government may terminate the appointment of any  officer recruited in this 
service during his probation period or at the time if the officer is found not fit for 
the appointment of its expiry for other reasons. 
(3) Syllabus of the training shall be decided by the Administrative Department. 
(4) The confirmation, annual increment and promotion admissible to the new recruit into 
the service can be given to him only after the comp letion of the stipulated training 
and passing the departmental examination. 
(5) The Departmental Examination shall be organised by the Central Examination 
Committee (Board of Revenue). 
Chapter-4 
Promotion 
15. Kalawadhi for promotion:- 
The “kalawadhi” of different post shall be fixed fr om time to time as per the 
guidelines issued by the General Administration Department.  
16. The departmental promotion committee:- 
On the recommendation of the Departmental Promotion  Committee, the 
promotion shall be considered. The Departmental Pro motion Committee shall be constituted 
as per the resolutions/circulars issued from time t o time by the General Administrative 
Department. For the promotion to the highest pay sc ale, the Departmental Promotion 
Committee shall be chaired by the Chairman of the B ihar Public Service Commission or a 
member nominated by him. 
Chapter-5 
General/ Miscellaneous  
17. Contract with regard to the scope of work:- 
(i) Member of this service can be posted anywhere in the state of Bihar or outside it. 
(ii) The government shall have power to appoint or depute any member of this service to 
any non-cadre post which would being accordance with his qualification. 
18. Training:- 
Any member of this service may be sent for the trai ning for a stipulated period 
in or outside the state. 
The service condition, salary, allowance, leaves, p ension and other conditions of 
this service shall be fixed as per the Bihar Service Code and Bihar Pension Rules. 
19. Other service conditions:- 
  Other conditions  and disciplinary actions, leave , admissible pension benefits, 
etc. for these service  which are not covered  by t hese rules or which are not notified 
separately for these services shall be governed by the provisions of the relevant rules for the 
offices of the state government. 
20. Repeal  and saving:- 
(i) All concerned & relevant circulars/decisions shall be repeal on the date on which 
these rules comes in force. 
(ii) Beside such repeal anything done or any action take n under those rules, any work or 
action done under this rule shall be deemed to have been done or taken in exercise of 
power conferred by or under those rules as if those  rules were in force on the day on 
which such thing or action was done or taken. 
 
 
 
 
 7 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 16 16 16 16    /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908 /uni091C/uni0941/uni0932/uni093E/uni0908    2014 2014 2014 2014  
 Schedule – 1  
1. Detail of different category of services :- 
 
A.   Basic category posts  
1. District Art & Culture Officer 
B. Post of 1 st Stage promotion 
1. Assistant Director (Culture)/ Assistant Director (Art) 
C. Post of 2 nd Stage promotion 
1. Deputy Director (Culture)/ Deputy Director (Art)/ Divisional Deputy Director 
D. Post of 3 rd Stage promotion 
1. Joint Director (Art & Culture) 
E. Post of 4 th Stage promotion 
1. Director (Art & Cultural Affairs) 
 
By order of the Governor of Bihar, 
ASHOK KUMAR MALLICK, 
Additional Secretary of Government. 
—————  
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F, 
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 55 5599 9977 77-571+500-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964 
Website: http://egazette.bih.nic.in 

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