LexThe Bihar State Universities (Amendment) Act, 2015
Bihar · state statute
Open in Lexace · Ask the AI about this act
/u0962ब ह/glyph400र
[स/glyph400ध/glyph400रण [/glyph417क
/u0962बह/glyph400र सरक/glyph400र /u0939/glyph400र/glyph400 /glyph147क/glyph400/u0966शत
(स/glyph417/glyph55 पटन/glyph400 /glyph70/glyph691) पटन/glyph400
laŒ ,yŒthŒ&1&16@20 15@
ftlij egkefge jkT;iky fnukad 24
fy;s izdkf ’k r fd;k tkrk gSa %&
/glyph470नबंधन सं/glyph202 या
ह/glyph400र गजट
[स/glyph400ध/glyph400रण [/glyph417क
/u0962बह/glyph400र सरक/glyph400र /u0939/glyph400र/glyph400 /glyph147क/glyph400/u0966शत
5 भा/glyph290 1/glyph703/glyph69 /glyph53श/glyph55/glyph59
पटन/glyph400/glyph61 व/u096Bह/glyph87 प/u0966तव/glyph400र , 2/glyph69 [ग/glyph87 त 2/glyph5515
fof/k foHkkx
———
vf/klwpuk,a
27 vxLr 2015
15@ yst% 126 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
24 vxLr 2015 dks vuqefr ns pqds gS] blds }kjk loZ&lk/k kj.k dh lwpuk ds
fcgkj&jkT;iky ds
eukst dqekj
ljdkj ds la;qDr lfpo A
/glyph470नबंधन सं/glyph202 या पी0ट/glyph5480-40
/u0962बह/glyph400र सरक/glyph400र /u0939/glyph400र/glyph400 /glyph147क/glyph400/u0966शत
fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
vxLr 2015 dks vuqefr ns pqds gS] blds }kjk loZ&lk/k kj.k dh lwpuk ds
fcgkj&jkT;iky ds vkns’k ls]
eukst dqekj ]
ljdkj ds la;qDr lfpo A
2 /u0962बह/glyph400र गजट /glyph53[स/glyph400ध/glyph400रण/glyph59/glyph61 27 अग/glyph233 त 2015
fcgkj jkT; fo’ofo|ky; ¼la’kks/ku½ fcgkj jkT; fo’ofo|ky; ¼la’kks/ku½ fcgkj jkT; fo’ofo|ky; ¼la’kks/ku½ fcgkj jkT; fo’ofo|ky; ¼la’kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2015 ] 2015 ] 2015 ] 2015
[fcgkj vf/kfu;e 16]2015 fcgkj vf/kfu;e 16]2015 fcgkj vf/kfu;e 16]2015 fcgkj vf/kfu;e 16]2015 ]
fcgkj jkT; fo’ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la’kks/ku djus ds fy, fcgkj jkT; fo’ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la’kks/ku djus ds fy, fcgkj jkT; fo’ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la’kks/ku djus ds fy, fcgkj jkT; fo’ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la’kks/ku djus ds fy, vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e AA AA
izLrkouk %& izLrkouk %& izLrkouk %& izLrkouk %& pw¡fd] jkT; ljdkj us ladYi la[;k 1846 f nukad 21-11-2008 ds }kjk foÙk jfgr f’k{kk uhfr
dks lekIr djus rFkk fMxzh egkfo|ky; lfgr laLFkkuksa dks vuqnku nsus dk fu.kZ; fy;k gSA dkykUrj esa lac )
fMxzh egkfo|ky;ksa ds f’k{kdksa ds chp vuqnku jkf’k ds forj.k ds Øe esa ,slk ns[kk x;k gS fd mDr dksfV ds
egkfo|ky;ksa esa yach vof/k ls dk;Zjr vusd f’k{kdks a dh fu;qfDr 'kklh fudk; }kjk dh xbZ FkhA gkykafd] dfri;
dkj.kksa ls mDr dksfV ds f’k{kdksa ds ekeys esa rRd kyhu fcgkj dkWyst lsok vk;ksx dh vuq’kalk izkIr ugh a dh xbZ
Fkh]
vkSj] pw¡fd] rRdkyhu fcgkj dkWyst lsok vk;ksx vfLrR o esa ugha gS ,oa fcgkj jkT; fo’ofo|ky;
vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ ;Fkk v|ru la’kksf/kr esa lac) fMxzh egkfo|ky;ksa esa f’k{kdks a dh
fu;qfDr ds fufeÙk egkfo|ky; Lrj ij vuq’kalk nsus gs rq ,d ubZ laLFkk ;Fkk ^^p;u lfefr** dk izko/kku fd;k
x;k gS]
pw¡fd] vf/kfu;e ds izko/kkuksa dks ,d ckj ds fy, f’ kfFky fd;s cxSj] p;u lfefr ds fy, O;fDrokj
ekeyksa dh leh{kk djuk O;kogkfjd :i esa laHko ugha gS]
pw¡fd] yksdfgr esa p;u lfefr dks fcgkj dkWyst lsok v k;ksx dh vuq’kalk ds cxSj lHkh dk;Zjr~ f’k{kdksa
ds ekeys dh tk¡p djus gsrq l’kfDrdj.k ds fy, izko/kku djuk vko’;d gSA
Hkkjr x.kjkT; ds fN;klBosa o"kZ esa fcgkj jkT; fo/ kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gks %&
11 11---- Lkaf{kIr uke ,oa i Lkaf{kIr uke ,oa i Lkaf{kIr uke ,oa i Lkaf{kIr uke ,oa izkjEHkA&¼ zkjEHkA&¼ zkjEHkA&¼ zkjEHkA&¼1½ ;g vf/kfu;e fcgkj jkT; fo’ofo|ky; ¼la’k ks/ku½ vf/kfu;e] 2015 dgk
tk ldsxkA
¼2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjUr izo`Ùk gksxkA
22 22---- fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esa la’kks/k u& fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esa la’kks/ku & fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esa la’kks/ku & fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d esa la’kks/ku & ¼fcgkj vf/kfu;e 23] 1976 dh /kkjk 57 d dh
mi/kkjk&¼5½ ds ckn fuEufyf[kr ubZ mi/kkjk&¼6½ tksM+h tk,xh %&
^^¼6½ 6½ 6½ 6½ bl vf/kfu;e ds v/khu jgrs gq,] p;u lfefr] lac) fM xzh egkfo|ky;ksa esa fnukad 19-04-2007 ds
iwoZ fcgkj dkWyst lsok vk;ksx dh vuq’kalk ds cxSj f u;qDr f’k{kdksa ds ekeys dh leh{kk] ,sls f’k{kdksa dh fu;qfDr
ds le; ykxw vgZrk ds vk/kkj ij fnukad 31-03-2017 rd iwjh dj ysxh] vU;Fkk ,slh fu;qfDr;k¡ oS/k ugha eku h
tk;saxhA rRi’pkr~ egkfo|ky; dh 'kklh fudk; p;u lfefr }kjk vuq’kaflr ukeksa dks Lohdkj djsxh] ftls
lacaf/kr fo’ofo|ky; }kjk vafre :i ls vuqeksfnr fd;k tk,xkA
fnukad 31-03-2017 rd jkT; ljdkj }kjk LohÑr vuqnku dh jkf’k dk forj.k] lacaf/kr lac) fMxzh
egkfo|ky;ksa esa dk;Zjr~ f’k{kdksa ds chp] mudh 'kklh fudk; }kjk fd;k tk;sxkA**
fcgkj&jkT;iky ds vkns’k ls]
eukst dqekj ]
ljdkj ds la;qDr lfpo A
27 vxLr 2015
laŒ ,yŒthŒ&1&16@2015@yst% 127 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk
fnukad 24 vxLr 2015 dks vuqer fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2015 dk fuEufyf[kr vaxzsth
vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348
ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk
fcgkj&jkT;iky ds vkns’k ls]
eukst dqekj
ljdkj ds la;qDr lfpo A
The Bihar State Universities (Amendment) Act, 2015
[Bihar Act 16,2015]
AN
ACT
To Amend the Bihar State Universities Act, 1976
(Bihar Act 23, 1976)
Preamble: -Whereas, the State Government has taken a policy d ecision to abolish the Vitta
Rahit Shiksha Niti and to provide grants to the ins titutions including degree colleges vide resolution
no. 1846, dated 21.11.2008. In course of distributi on of grants amongst the teachers of the affiliated
3 /glyph467बहार गजट (असाधारण), 27 अग/glyph233 त 2015
degree colleges, it has been noticed that many of t he teachers working in such colleges for long
duration were appointed by the Governing body of th e colleges. However, erstwhile Bihar College
Service Commission’s recommendation in respect of them was not obtained for various reasons;
And, whereas, since erstwhile Bihar College Service Commission has ceased to exist and a
new body namely Selection Committee at college leve l has been introduced for making
recommendation with regard to the appointment of te achers of the affiliated degree colleges under
the Bihar State Universities Act, 1976 (Bihar Act 23, 1976) as amended from time to time;
Whereas, it is practically not possible for the Sel ection Committee to scrutinise individual
cases unless one time relaxation is permitted.
Whereas, it is necessary in public interest to prov ide for empowerment to the Selection
Committee to scrutinise the cases of all those work ing teachers appointed without the
recommendation of the Bihar College Service Commission.
Be it enacted by the Legislature of the State of Bi har in the Sixty sixth year of the Republic
of India as follows:-
1. Short title, extent and commencement.– (1) This Act may be called The Bihar State
Universities (Amendment) Act, 2015.
(2) It shall extend to the whole of the State of B ihar.
(3) It shall come into force at once.
2. Amendment in Section 57A of the Bihar Act 23, 19 76 .- In the Bihar State Universities
Act, 1976 (Bihar Act 23, 1976), the following new s ub-section (6) shall be added after sub-section
(5) of Section 57A of Bihar Act 23 of 1976 :-
“(6) The Selection Committee, subject to this Act, will complete the scrutiny of the cases of
the teachers of affiliated degree colleges appointed prior to 19.04.2007, without the recommendation
of the Bihar College Service Commission on the basi s of qualifications in force at the time of
appointment of such teachers upto 31.03.2017, otherwise such appointments will not be treated valid.
Thereafter the Governing Body of the college will a ccept the names recommended by the Selection
Committee, which shall be finally approved by the concerned University.
Distribution of the amount of grant sanctioned by t he State Government will be made
amongst the teachers in the concerned affiliated de gree colleges by its Governing Body upto
31.03.2017.”
By order of the Governor of Bihar,
MANOJ KUMAR,
Joint Secretary to Government.
————
[ध/glyph401¡क/glyph61 स/u0966चव/glyph400लय म/u0967/glyph144ण/glyph400लय/glyph61
/u0962बह/glyph400र/glyph61 पटन/glyph400 /u0939/glyph400र/glyph400 /glyph147क/glyph400/u0966शत eव/glyph417 म/u0967/u0962/glyph144त?
/u0962बह/glyph400र गजट /glyph53[स/glyph400ध/glyph400रण/glyph59 971/glyph625/glyph691+10/glyph62ड/glyph401/glyph55ट/glyph402/glyph55प/glyph401/glyph55?
Website: http://egazette.bih.nic.in