/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E पी0/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F
अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924
19 19 19 19 /u094C/uni093E/uni0935ण /u094C/uni093E/uni0935ण /u094C/uni093E/uni0935ण /u094C/uni093E/uni0935ण 1931 1931 1931 1931 मम मम/uni0936/uni0936 /uni0936/uni093600 00)) ))
मम मम/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 0 0 0 प/uni091F/uni0928/uni093E प/uni091F/uni0928/uni093E प/uni091F/uni0928/uni093E प/uni091F/uni0928/uni093E 412 412 412 412)) )) प/uni091F/uni0928/uni093E प/uni091F/uni0928/uni093E प/uni091F/uni0928/uni093E प/uni091F/uni0928/uni093E, , , , /uni0938ोम /uni0938ोम /uni0938ोम /uni0938ोम/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 10 10 10 10 अ/uni0917/u0903 /uni0924 अ/uni0917/u0903 /uni0924 अ/uni0917/u0903 /uni0924 अ/uni0917/u0903 /uni0924 2009 2009 2009 2009
fof/k foHkkx
———
vf/klwpuk
10 vxLr 2009
= laŒ =,yŒthŒ&1&13@2009@yst&55 — fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij jkT;iky fnukad 7 vxLr 2009 dks vuqefr ns pqds a gSa] blds }kjk loZ lk/kkj.k dh lwpuk ds fy;s
izdkf’kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns’k ls]
fnyhi dqekj flUgk]
ljdkj ds la;qDr lfpoA
———
[ fcgkj vf/kfu;e 7]2009 ]
fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2009
izLrkouk%& fcgkj vkdfLedrk fuf/k vf/kfu;e] 1950 ¼fcgkj vf/kfu; e 19] 1950½ dk la'kks/ku djus
ds fy, vf/kfu;e A
pwafd jkT; esa vfu;fer ekulwu ,oa Hkw&ty Lrj fxjus ds dkj.k d`f"k ij izfrdwy izHkko iM+k gS
rFkk is;ty dh leL;k mRiUu gks x;h gS ,oa dqN {ks=ks a esa ck<+ vkus dh vk'kadk gS vkSj
pwafd jkgr ,oa iquokZl ds mik;ksa dks vkikr vkSj O; kid iSekus ij djus dh vko';drk gks
ldrh gSA
blfy, vc] Hkkjr x.kjkT; ds lkBosa o"kZ esa fcgkj j kT; fo/kku e.My }kjk fuEufyf[kr :i esa ;g
vf/kfu;fer gks %&
1- laf{kIr uke vkSj izkjEHk A& ¼1½ ;g vf/kfu;e fcgk j vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2009
dgk tk ldsxkA
¼2½ ;g rqjar izo`Ùk gksxkA
2- fcgkj vf/kfu;e 19] 1950 dh /kkjk&4 dk la'kks/ku A & fcgkj vkdfLedrk fuf/k vf/kfu;e] 1950
¼fcgkj vf/kfu;e 19] 1950½ ¼ftls blds i'pkr~ mDr vf/ kfu;e dgk x;k gS½ dh /kkjk&4 ds ijUrqd ds fy,
fuEufyf[kr ijarqd izfrLFkkfir fd;k tk;sxk %&
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F मअ/uni0938/uni093E/uni0927/uni093E/uni0930ण )] 10 अ/uni0917/u0903 /uni0924 2009
^^ijUrq fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2009 ds vkjaHk dh frfFk ls izkjEHk gksdj
31 ekpZ] 2010 rd dh vof/k ds nkSjku bl /kkjk dk izH kko bl mikarj.k ds v/khu jgrs gq, jgsxk fd
'kCn ^^rhu lkS ipkl djksM+* 'kCn ds LFkku ij 'kCn ^ ^,d gtkj ik¡p lkS djksM+** }kjk izfrLFkkfir
fd;s tk;saxsA* *
fcgkj&jkT;iky ds vkns’k ls]
fnyhi dqekj flUgk]
ljdkj ds la;qDr lfpoA
———
10 vxLr 2009
laŒ = ,yŒthŒ&1&13@2009@yst&56 — fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk
fnukad 7 vxLr 2009 dks vuqer fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2009 dk fuEufyf[kr vaxzsth
vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdk f'kr fd;k tkrk gS] ftls Hkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kÑr ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns’k ls]
fnyhi dqekj flUgk]
ljdkj ds la;qDr lfpoA
———
[BIHAR ACT 7, 2009]
THE BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2009
AN
ACT
TO AMEND THE BIHAR CONTINGENCY FUND ACT, 1950 (BIHAR ACT 19 OF 1950)
WHEREAS , the State is in grip of irregular Monsoon and has affected agricultural
activities adversely due to fall in ground water le vel scarcity of drinking water is likely and there
is every possibility of flood in some areas of the State.
AND , WHEREAS , relief and rehabilitation measures may have to be undertaken on an
emergent and massive scale;
NOW , THEREFORE , be it enacted by the Legislature of the State of Bihar in the sixtieth
year of the Republic of India as follows:-
1. Short title and commencement.— (1)This Act may by called the Bihar Contingency
Fund (Amendment) Act, 2009
(2) It shall come into force at once.
2. Amendment of section 4 of Bihar Act 19 of 1950.- Fo r the proviso to section 4 of the
Bihar Contingency Fund Act, 1950 (Bihar Act 19 of 1950) shall be substituted, as follows :-
"Provided that during the period beginning on the d ate of commencement of the Bihar
Contingency Fund (Amendment) Act, 2009 and ending o n 31st day of March 2010
this section shall have effect subject to the modif ication that for the words 'three
hundred and fifty crores' shall be substituted by t he words 'One thousand five
hundred crores'.
By order of the Governor of Bihar,
DILIP KUMAR SINHA,
Joint Secretary to Government.
————
अ/uni0927ी/g162क, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F म/uni0941/u093Fण/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, प/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 म/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F मअ/uni0938/uni093E/uni0927/uni093E/uni0930ण) 412 -571 +400 -/uni0921/g5470/uni091F/g5470पी0/uni0964
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