LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The Bihar State University (Amendment) Act, 2017

Bihar · state statute
Open in Lexace · Ask the AI about this act
 
/g466/uni092C /g466/uni092C /g466/uni092C /g466/uni092C /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  
    (( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E  304) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 
laŒ    ,y0th0&01&10 @2017 
vf/kfu;e] ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqe fr ns pqds
loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A 
 
 
 
         
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E 
 
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923  /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915     
 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 
1 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916  1939 (/uni0936/uni0936 /uni0936/uni09360) 
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 ,    22 2211 11 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932  2017
fof/k foHkkx 
——— 
vf/klwpuk,a 
21 vizhy 2017 
@2017 @58@yst% A& —fcgkj fo/kku eaMy }kjk ;Fkkikfjr 
ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqe fr ns pqds
lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A  
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds 
 
 
 
 
 
 
 
 
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E  /uni092A/uni09400/uni091F/g5470-40  
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F  
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924     
 
 
fcgkj fo/kku eaMy }kjk ;Fkkikfjr  dk fuEufyf[kr     
ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqe fr ns pqds gSa] blds }kjk 
fcgkj&jkT;iky ds vkns'k ls] 
lqjsUnz izlkn 'kekZ] 
ljdkj ds lfpoA 
 2 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ), 21  अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932  2017  
 [fcgkj vf/kfu;e 11 fcgkj vf/kfu;e 11 fcgkj vf/kfu;e 11 fcgkj vf/kfu;e 11] 2017 ] 2017 ] 2017 ] 2017 ] 
fcgkj jkT fcgkj jkT fcgkj jkT fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017    
fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 19 fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 19 fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 19 fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la'kks/ku djus ds fy, 76½ dk la'kks/ku djus ds fy, 76½ dk la'kks/ku djus ds fy, 76½ dk la'kks/ku djus ds fy, 
vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;eAA AA 
izLrkouk%& izLrkouk%& izLrkouk%& izLrkouk%& pw¡fd] fcgkj jkT; ds fo'ofo|ky;ksa ,oa egkfo|ky;ksa esa f'k{kdksa ds in ij fo'ofo|ky; 
vuqnku vk;ksx }kjk fu/kkZfjr ekinaMksa ds vuq:i fu; qfDr ds fy, ,d fo'ofo|ky; lsok vk;ksx dk xBu 
vko';d gS(  
 vkSj] pw¡fd] fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 esa f'k{kdksa dh fu;qfDr ls lacaf/kr izko/kkuksa 
dks fo'ofo|ky; vuqnku vk;ksx }kjk le;≤ ij fuxZr fofHkUu fn'kkfunsZ'kksa@fofu;eksa esa vafdr izko/kkuksa ds 
vuq:i jkT; ds fo'ofo|ky;ksa esa f'k{kdksa ds in ij fu;qfDr fd;k tkuk vfuok;Z gS( 
 vr% fo'ofo|ky; vuqnku vk;ksx }kjk fuxZr fn'kkfunsZ 'kksa@jsxqys'kuksa ds vuq:i vf/kfu;e esa la'kks/ku 
fd;k tkuk vko';d gSA 
 Hkkjr x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/kku&eaMy }kjk fuEufyf[kr :i  esa ;g 
vf/kfu;fer gks%& 
11 11----    laf{kIr uke ,oa izkjaHk A& laf{kIr uke ,oa izkjaHk A& laf{kIr uke ,oa izkjaHk A& laf{kIr uke ,oa izkjaHk A& ¼1½ ;g vf/kfu;e fcgkj jk T; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 
2017 dgk tk ldsxkA 
¼2½ ;g vf/kfu;e ml frfFk ls izo`Ùk gksxk tks jkT; ljdkj] vf/klwpuk }kjk fu;r djsA 
22 22----    fcgkj vf/kfu;e 23] 1976 dh /kkjk&2 dk la'kks/kuA& fcgkj vf/kfu;e 23] 1976 dh /kkjk&2 dk la'kks/kuA& fcgkj vf/kfu;e 23] 1976 dh /kkjk&2 dk la'kks/kuA& fcgkj vf/kfu;e 23] 1976 dh /kkjk&2 dk la'kks/kuA& f cgkj jkT; fo'ofo|ky; vf/kfu;e] 
1976 ¼fcgkj vf/kfu;e 23] 1976½ ¼blesa vkxs mDr vf/k fu;e ds :i esa fufnZ"V½ dh /kkjk&2 ds [kaM&¼r½ 
fuEufyf[kr }kjk izfrLFkkfir fd;k tk;sxk%& 
^^¼r½ ^vk;ksx* ls vfHkizsr gS fd ^fcgkj jkT; fo'ofo|ky; lsok vk;ksx*A** 
33 33----    fcgkj vf/kfu;e 23] 1976 dh /kkjk&57 esa la'kks/ku A & fcgkj vf/kfu;e 23] 1976 dh /kkjk&57 esa la'kks/ku A  & fcgkj vf/kfu;e 23] 1976 dh /kkjk&57 esa la'kks/ku A  & fcgkj vf/kfu;e 23] 1976 dh /kkjk&57 esa la'kks/ku A  & ¼1½    vf/kfu;e dh /kkjk&57 dh 
mi/kkjk ¼1½ dk [k.M ¼ 
i½ foyksfir fd;k tk,xkA  
 ¼2½ vf/kfu;e dh /kkjk&57 dh mi/kkjk ¼1½ dk [k.M ¼ iii ½ dk ijarqd foyksfir fd;k tk,xkA 
44 44----    fcgkj vf/kfu;e 23] 1976 esa ,d ubZ /kkjk&58 [k dk tksMk tkukA &     fcgkj vf/kfu;e 23] 1976 esa ,d ubZ /kkjk&58 [k dk tksMk tkukA &     fcgkj vf/kfu;e 23] 1976 esa ,d ubZ /kkjk&58 [k dk tksMk tkukA &     fcgkj vf/kfu;e 23] 1976 esa ,d ubZ /kkjk&58 [k dk tksMk tkukA &         
        vf/kfu;e 1976 dh /kkjk&58 ds ckn fuEufyf[kr ubZ /kkjk&58 [k tksM+h tk,xh %& 
^^58 [k& fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu &  ^^58 [k& fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu &  ^^58 [k& fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu &  ^^58 [k& fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu &  jkT; ljdkj fo'ofo|ky; f'k{kd dh 
fu;qfDr gsrq vuq'kalk djus ds fy, ,d vyx fcgkj jkT; fo'ofo|ky; lsok vk;ksx dk xBu djsxhA** 
55 55----    O;ko`fÙkA & O;ko`fÙkA & O;ko`fÙkA & O;ko`fÙkA & vf/kfu;e dh /kkjk&2 ,oa /kkjk&57 dh mi/ kkjk&¼1½ ds [kaM ¼ iii ½ esa la'kks/ku ds 
gksrs gq, Hkh] iwoZ esa fd;k x;k dqN Hkh ;k fofu'p;  vkSj dh xbZ dkjZokbZ fof/k iw.kZ fd;k x;k le>k 
tk;sxk ;k le>h tk;sxh vkSj vf/kfu;e dh /kkjk&57 ds izfrLFkkiu ;k foyksiu ds vk/kkj ij iz'uxr ugha 
fd;k tk;sxk ;k dh tk;sxhA 
 fcgkj&jkT;iky ds vkns'k ls] 
 lqjsUnz izlkn 'kekZ] 
 ljdkj ds lfpoA 
21 vizhy 2017 
la0 ,y0th0&01&10@2017@59@yst% A& —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky 
}kjk fnukad 12 vizhy 2017 dks vuqer fcgkj jkT fcgkj jkT fcgkj jkT fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ ; fo'ofo|ky; ¼la'kks/ku½ ; fo'ofo|ky; ¼la'kks/ku½ ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017         dk fuEufyf[kr 
vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds  
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A     
 fcgkj&jkT;iky ds vkns'k ls] 
 lqjsUnz izlkn 'kekZ] 
 ljdkj ds lfpoA 
 
 3 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 21  अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932  2017  
 [Bihar Act 11, 2017] 
Bihar State University (Amendment) Act, 2017 
AN 
ACT 
To amend Bihar State University  Act, 1976 (Bihar Act 23, 1976) 
 Preamble — Whereas, there shall be a University Service Comm ission for future 
appointment to the post of teachers in the Universi ties and colleges of the Bihar State in 
conformity with the prescribed standards of University Grant Commission . 
 And, whereas, it is essential to make appointments  to the posts of teachers in the 
Universities of the State by making the provisions for appointment of teachers in the Bihar 
State University Act, 1976 in conformity with the p rovisions laid down in the various 
guidelines/ regulations issued by the University Grants Commission from the time to time. 
 Hence, it is necessary to amend the Act as per the  guidelines/ regulations issued by 
the University Grants Commission. 
 Be it enacted by the Legislature of the State of B ihar in the Sixty eighth year of the 
Republic of India as follows:- 
 1. Short title and Commencement.—(1) This Act may be called The Bihar State 
University (Amendment) Act, 2017. 
 (2) It shall come in 
 to force with effect from the date which the State Government , 
by notification, may fix. 
 2. Amendment in Section-2 of Bihar Act, 23, 1976—  Clasuse (p) of section 2 of 
the Bihar State University Act, 1976 (Bihar Act 23,  1976) (hereinafter referred to as to said 
Act) shall be substituted by the following :- 
 “(p) 'Commission' means 'Bihar State University Se rvice Commission'” 
 3. Amendment in section-57 of the Bihar Act 23, 197 6.- (1) Clause (i) of sub 
section (1) of section-57 shall be deleted. 
 (2) Proviso of clause (iii) of sub section (1) of section-57 of the Act shall be deleted. 
 4.  Addition of new section 58 B in the Bihar Act 23, 1 976  - The following new 
section-58 B shall be added after-58 of the Act, 1976. 
"58 B. Constitution of Bihar State University Servi ce Commission - The State shall 
constitute a separate Bihar State University Servic e Commission for making 
recommendation for the appointment of University teacher." 
 5. Saving  - Notwithstanding the amendment made in section-2 and clause (iii) of sub 
section (1) of section-57 of this Act, anything don e or decision or action taken prior to it 
shall be deemed to have been validly done or taken and shall not be questioned on the 
ground of amendment. 
  
By order of the Governor of Bihar, 
SURENDRA PRASAD SHARMA, 
Secretary to Government.  
————
 
अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 , सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य  /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य , 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 , पटन/uni093E पटन/uni093E पटन/uni093E पटन/uni093E  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924  एवंएवंएवंएवं /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  गजट गजट गजट गजट  (अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण ) 304-571+400 -/uni0921/g547 /uni0921/g547 /uni0921/g547 /uni0921/g547 0ट/g547 ट/g547 ट/g547 ट/g547 0प/uni0940 प/uni0940 प/uni0940 प/uni0940 0/uni0964/uni0964 /uni0964/uni0964 
Website: http://egazette.bih.nic.in     

‹ Prev All Bihar acts Next ›