/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
19 19 19 19 /uni091A/uni0948/u093D /uni091A/uni0948/u093D /uni091A/uni0948/u093D /uni091A/uni0948/u093D 1932 1932 1932 1932 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 257 257 257 257) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E, , , , /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 99 99 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 20 20 20 2010 10 10 10
fof/k foHkkx
&&&&&&&&&
vf/klwpuk
9 vizhy 2010
la0 ,y0th0&1&20@2010@yst&113 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij jkT;iky fnukad 07 vizhy 2010 dks vuqefr ns pq ds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
————
[fcgkj vf/kfu;e 9] 2010 ]
fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2010
izLrkouk%&fcgkj vkdfLedrk fuf/k vf/kfu;e] 1950 ¼fc gkj vf/kfu;e 19] 1950½ dk la'kks/ku djus ds
fy, vf/kfu;eA
pw¡fd] jkT; esa vfu;fer ekulwu ,oa Hkw&ty Lrj fxjus ds dkj.k d`f"k ij izfrdwy izHkko rFkk is;ty
dh leL;k mRiUu gksus dh laHkkouk gS ,oa dqN {ks= esa ck<+ vkus dh lEHkkouk gS vkSj pw¡fd jkgr ,oa iquokZl ds
mik;ksa dks vkikr vkSj O;kid iSekus ij fd;k tkuk gS ] blfy, vc] Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj
jkT; fo/kku e.My }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %&
1- laf{kIr uke vkSj izkjEHkA&¼1½ ;g vf/kfu;e fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2010
dgk tk ldsxkA
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 )] 9 /uni0905/u0942/uni0940/uni0932 2010
¼2½ ;g 01 vizSy 2010 ds izHkko ls izo`Ùk gksxkA
2- fcgkj vf/kfu;e 19] 1950 dh /kkjk&4 dk la'kks/ku A & fcgkj vkdfLedrk fuf/k vf/kfu;e] 1950
¼fcgkj vf/kfu;e 19] 1950½ dh /kkjk&4 ds ijUrqd ds fy, fuEufyf[kr ijUrqd izfrLFkkfir fd;k tk;sxk %&
^^ijUrq fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e ] 2010 ds vkjaHk dh frfFk ls izkjEHk gksdj 30
ekpZ] 2011 rd dh vof/k ds nkSjku bl /kkjk dk izHkko bl mikarj.k ds v/khu jgrs gq, jgsxk fd 'kCn ^rhu
lkS ipkl djksM+* 'kCn ds LFkku ij 'kCn ^^,d gtkj ik¡p lkS djksM+** }kjk izfrLFkkfir fd;s tk;saxs A**
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
————
vf/klwpuk
9 vizhy 2010
la0 ,y0th0 1&20@2010@yst&114 —fcgkj fo/kku eaMy }kjk ;Fkk&ikfjr vkSj jkT;iky }kjk
fnukad 7 vizhy 2010 dks vuqer fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] ]2010 dk fuEufyf[kr
vaxszth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku
ds vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxszth Hkk"kk esa izkf/kÑr ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
ljdkj ds lfpoA
————
[Bihar Act 9, 2010]
THE BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2010
AN
ACT
TO AMEND THE BIHAR CONTINGENCY FUND ACT , 1950 (B IHAR ACT 19 OF 1950)
W HEREAS , the State is likely to be in grip of irregular mo nsoon and will affect
agriculture activities adversely due to fall in gro und water level and scarcity of drinking
water is likely and there is every possibility of flood in some areas of the State.
A ND , WHEREAS , relief and rehabilitation measures have to be und ertaken on an
emergent scale;
N
OW , THEREFORE , be it enacted by the legislature of the State of Bihar in the sixty
one year of the Republic of India as follows:—
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923)] 9 /uni0905/u0942/uni0940/uni0932 2010
1. Short title and commencement .—(1) This Act may by called the Bihar
Contingency Fund (Amendment) Act, 2010
(2) It shall come into force from 1st April 2010.
2. Amendment of section-4 of Bihar Act 19 of 1950.— For the proviso to section-4
of the Bihar Contingency Fund Act, 1950 (Bihar Act 19 of 1950) shall be substituted as
follows :-
"Provided that during the period beginning on the date of commencement of the
Bihar Contingency Fund (Amendment) Act,- 2010 and e nding on 30th day of March
2011 this section shall have effect subject to the modification that for the words 'three
hundred and fifty crores' shall be substituted by t he words 'One thousand five hundred
crores'.
By Order of the Governor of Bihar,
RAJENDRA KUMAR MISHRA,
Secretary to the Government.
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 257-571 +400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in
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