LexThe BIHAR AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 2010
Bihar · state statute
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vf/kdkfjrk rFkk mŸkjnkf;Ro dk foLrkj /kkjk&3 ¼1½ dk (i) ,oa (ii) esa ;Fkk mfYyf[kr {ks=
rd gksxkA**
¼2½ vf/kfu;e dh /kkjk&4 dh mi&/kkjk ¼4½ foyksfir dh tk;xhA
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vuqlwph & I
I. 'kSf{kd laLFkku&
1- Ñf"k ladk;] iwlk] leLrhiqj
2- frjgqr Ñf"k egkfo|ky;] <ksyh] eqt¶Qjiqj
3- x`g foKku egkfo|ky;] iwlk] leLrhiqj
4- Ñf"k vfHk;kaf=dh egkfo|ky;] iwlk] leLrhiqj
5- ekfRL;dh egkfo|ky;] <ksyh] eqt¶Qjiqj
6- ekSfyd foKku vkSj ekufodh egkfo|ky;] iwlk] leLrhiqj
II. vuqla/kku laLFkku@dsUæ@mi&dsUæ&
1- bZ[k vuqla/kku laLFkku] iwlk] leLrhiqj
2- i'kq mRiknu vuqla/kku laLFkku] iwlk] leLrhiqj
3- {ks=h; vuqla/kku mi dsUæ] ek/kksiqj] if'pe pEikj.k
4- dsyk vuqla/kku dsUæ] gkthiqj] oS'kkyh
5- m|ku vuqla/kku dsUæ] fcjkSyh] leLrhiqj
6- xgjk ty /kku vuqla/kku dsUæ] fcjkSy] njHkaxk
7- /kku vuqla/kku dsUæ] >a>kjiqj] e/kqcuh
III. Ñf"k foKku dsUæ&
1- Ñf"k foKku dsUæ] [kksnkoUniqj] csxwljk;
2- Ñf"k foKku dsUæ] ljS;k] eqt¶Qjiqj
3- Ñf"k foKku dsUæ] tkys] njHkaxk
4- Ñf"k foKku dsUæ] gfjgjiqj] oS'kkyh
5- Ñf"k foKku dsUæ] Hkxokuiqj gkV] lhoku
6- Ñf"k foKku dsUæ] ek/kksiqj] if'pe pEikj.k
7- Ñf"k foKku dsUæ] fcjkSyh] leLrhiqj
8- Ñf"k foKku dsUæ] lkj.k
9- Ñf"k foKku dsUæ] xksikyxat
10- Ñf"k foKku dsUæ] fiijkdksBh] iwohZ pEikj.k
11- d`f"k foKku dsUnz] f'kogj
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28 vizhy 2010
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[Bihar Act 19, 2010]
THE BIHAR AGRICULTURAL UNIVERSITY (AMENDMENT) ACT, 2010
AN
ACT
TO AMEND THE BIHAR AGRICULTURAL UNIVERSITY ACT ,1987 (BIHAR ACT ,8,1988)
B E it enacted by the legislature of the state of Biha r in the sixty one year of the
Republic of India as follows:
1. Short title, extent and commencement :— (1) This Act may be called the Bihar
Agricultural University(Amendment) Act 2010.
(2) It shall extend to the whole of the State of Bihar,
(3) It shall come into force on such date as the Government may appoint by
notification in the Government gazette.
2. Amendment in Section-2 of Bihar Act 8 of 1988 :—Sub-Section ( xxi ) of
Section-2 of the Act 1987 will be substituted by
“(xxi ) Region means the jurisdiction of the University a s provided under
subsection (1) (i) and (ii) of Section-3”
3. Amendment in Section-3 of Bihar Act 8 of 1988 :—(i) and ( ii ) of Sub Section (1)
of section 3 shall be substituted by the following:
“( i) The Rajendra Agricultural University with its hea dquarters at Pusa having
its jurisdiction over the whole of the state of Bihar.
(ii ) All Colleges,Research and Experimental Stations, Krishi Vigyan Kendras
or other Institutions mentioned in Schedule-I shall be its constituent units
under the full managment and control of its office rs and authorities and
no such units shall be recognized as affiliated units. The State Government
shall have power to add or delete any institution from Schedule-I. ’’
4. Amendment in Section- 4 of Bihar Act 8 of 1988 :—Sub-Section (1) of Section-4
of the Act shall be substituted by the following:
“(1)With respect to teaching at the University or c ollege level, research, and
extension education programmes in the field of agri culture and its allied
fields broadly defined in this Act, the territorial jurisdiction and
responsibility of the University shall extend to th e area as mentioned in
Section -3 (1) (i) and (ii).”
(2) Sub Section (4) of Section -4 of the Act will be deleted.
(3) Sub Section (5) of Section -4 of the Act shall be substituted by the following:
“(5) The University shall have authority throughout its jurisdiction to provide
for,instruction,teaching,research and training in Agriculture in the State”.
5. Amendment in Section-38 of Bihar Act 8 of 1988 :—Sub Section (1) of Section-
38 of the Act shall be substituted by the following:
4 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 )] 28 /uni0905/u0942/uni0940/uni0932 2010
“(1) All colleges,Research and Experimental Station s,Krishi Vigyan Kendras
or other Institutions existing at the time of comme ncement of the Act and
falling within the territorial jurisdiction as ref erred in Sub Section (1)(i)
and (ii) of Section -3 shall continue to be maintai ned,controlled and
managed by the University.”
Schedule-I
I. Educational Institutes—
1. Faculty of Agriculture,Pusa,Samastipur
2. Tirhut College of Agriculture,Dholi,Muzaffarpur
3. College of Home Science,Pusa,Samastipur
4. College of Agricultural Engineering,Pusa,Samastipur
5. College of Fisheries,Dholi,Muzaffarpur
6. College of Basic Science & Humanities,Pusa,Samastipur
II.Research Institutes/Stations/Sub Stations—
1. Sugarcane Research Institute,Pusa,Samastipur
2. Animal Production Research Institute,Pusa,Samastipur
3. Regional Research Sub Station,Madhopur,West Champaran
4. Banana Research Station,Hajipur,Vaishali
5. Horticultural Research Station,Birauli,Samastipur
6. Deep Water Rice Research Station,Biraul,Darbhanga
7. Rice Research Station,Jhanjharpur,Madhubani
III. Krishi Vigyan Kendras—
1. Krishi Vigyan Kendra,Khodawandpur,Begusarai
2. Krishi Vigyan Kendra,Saraiya,Muzaffarpur
3. Krishi Vigyan Kendra,Jale,Darbhanga
4. Krishi Vigyan Kendra, Hariharpur,Vaishali
5. Krishi Vigyan Kendra,Bhagwanpur Hat,Siwan
6. Krishi Vigyan Kendra,Madhopur,West Champaran
7. Krishi Vigyan Kendra,Birauli,Samastipur
8. Krishi Vigyan Kendra,Saran
9. Krishi Vigyan Kendra,Gopalganj
10. Krishi Vigyan Kendra,Piprakothi,East Champaran
11. Krishi Vigyan Kendra,Sheohar.
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 294-571 +400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in