/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
88 88 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 /uni0935/uni0948/uni0936/uni093E/uni0916 1932 1932 1932 1932 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 297 297 297 297) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E, , , , /uni092C/uni0941/uni0927 /uni092C/uni0941/uni0927 /uni092C/uni0941/uni0927 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 28 28 28 28 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 20 20 20 2010 10 10 10
fof/k foHkkx
&&&&&&&&&
vf/klwpuk,a
28 vizhy 2010
la0 ,y0th0&1&08@2010@yst&144 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu; e]
ftlij jkT;iky fnukad 24 vizhy 2010 dks vuqefr ns pq ds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
etgj beke]
ljdkj ds izHkkjh lfpoA
[fcgkj vf/kfu;e 18] 2010 ]
fcgkj lEifr fo:i.k fuokj.k ¼la’kks/ku½] vf/kfu;e 2010
fcgkj lEifr fo:i.k fuokj.k vf/kfu;e 1985 dk la’kks /ku djus ds fy;s vf/kfu;e A
Hkkjr x.kjkT; ds bdlBosa o"kZ esa fcgkj jkT; fo/kk u eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gks %&
1- laf{kIr uke] foLrkj vkSj vkjEHkA
—¼1½ ;g vf/kfu;e fcgkj lEifr fo:i.k fuokj.k ¼la’kks/ ku½
vf/kfu;e 2010 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g rqjUr izo`Ùk gksxk A
2- fcgkj vf/kfu;e 5] 1987 dh /kkjk&3 esa la’kks/ku A
—mDr vf/kfu;e dh /kkjk&3 dh mi&/kkjk ¼2½
ds ckn fuEufyf[kr ,d ubZ mi&/kkjk ¼3½ tksM+h tk;sxh %&
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 )] 28 /uni0905/u0942/uni0940/uni0932 2010
“¼3½ fdlh lEifr dk Lokeh vFkok vf/kHkksxh] fyf[kr lg efr nsus ds i’pkr~] fdlh O;fDr ;k
O;fDr;ksa dks] tks] oSlk pquko] ftu ij yksd izfrfuf /kRo vf/kfu;e 1951 ykxw gksrk gks] pkgs
Lora= izR;k’kh ds :i esa vFkok fdlh ekU;rk izkIr jk tuhfrd ny ds pquko fpUg ij yM+
jgs gks] viuh futh lEifr dk mi;ksx] pquko esa izpkj djus ds iz;kstukFkZ] ml vof/k] esa
tks pquko vk;ksx }kjk ml pquko dh izfØ;k iw.kZ gksu s gsrq vf/klwfpr fd;k tk;] djus dh
vuqefr ns ldsxk A
bl mi&/kkjk ds iz;kstukFkZ futh lEifr ls vfHkizsr gS oSlh lEifr tks fdlh O;fDr ;k O;fDr;ksa ds
LokfeRo vFkok oS/k dCts esa gks vkSj fdlh Hkh izdkj ls lkoZtfud iz;kstuksa ds fy, mldk mi;ksx ugha fd; k
tkrk gks A”
28 vizhy 2010
la0 ,y0th0 1&08@2010@yst&145 —fcgkj fo/kku eaMy }kjk ;Fkk&ikfjr vkSj jkT;iky }kjk
fnukad 24 vizhy 2010 dks vuqer fcgkj lEifÙk fo:i.k fuokj.k ¼la'kks/ku½ vf/kfu;e] 2010 dk
fuEufyf[kr vaxszth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls
Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/kh u mDr vf/kfu;e dk vaxszth Hkk"kk esa izkf/kÑr
ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
etgj beke]
ljdkj ds izHkkjh lfpoA
[Bihar Act 18, 2010]
THE BIHAR PREVENTION OF DEFACEMENT OF PROPERTY (AMENDMENT),
ACT, 2010
AN
ACT
TO AMEND THE BIHAR PREVENTION OF DEFACEMENT OF PROPERTY ACT , 1985
B E it enacted by the Legislature of the State of Biha r in the Sixty one year of the
Republic of India as follows :-
1. Short title, extent and commencement .—(1) This Act may be called the Bihar
Prevention of Defacement of Property (Amendment) Act, 2010.
(2) It shall extend to the whole of the State of B ihar.
(3) It shall come into force at once.
2. Amendment in section-3 of the Act, Bihar Act 5, 198 7 .— The following new
sub-section (3) shall be added after sub-section (2) of section-3 of the said Act :-
“(3) The owner or the occupier of a private proper ty, after giving written
consent, may permit, any person or persons, contest ing an election, to
which The Representation of The People Act 1951 is applicable, either as
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923)] 28 /uni0905/u0942/uni0940/uni0932 2010
an independent candidate or on the symbol of a reco gnized political party,
to use his private property for the purpose of elec tion campaign during the
period notified by the Election Commission for the completion of the
process of that election.
For the purpose of this sub-section private proper ty means property which is
owned or in lawful possession of a person or person s and is not used for any public
purposes what so ever.”
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 297-571 +400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in
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