/g466/uni092C /g466/uni092C /g466/uni092C /g466/uni092C /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 303) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E
laŒ ,y0th0&01&01@2017
vf/kfu;e] ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqe fr ns pqds
loZlk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915
/uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
30 /uni091A/uni0948/u093D /uni091A/uni0948/u093D /uni091A/uni0948/u093D /uni091A/uni0948/u093D 1939 (/uni0936/uni0936 /uni0936/uni09360)
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A /uni0935/uni0943/uni0939/u0903 /uni092A/uni093F/uni0924 /uni093F/uni0924 /uni093F/uni0924 /uni093F/uni0924/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 , 20 20 20 20 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 /uni0905/u0942/uni0940/uni0932 2017
fof/k foHkkx
———
vf/klwpuk,a
20 vizhy 2017
@2017 @49@yst% A& —fcgkj fo/kku eaMy }kjk ;Fkkikfjr
ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqe fr ns pqds
lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
ftlij egkefge jkT;iky fnukad 12 vizhy 2017 dks vuqe fr ns pqds gSa] blds }kjk
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 20 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 2017
[fcgkj vf/kfu;e 7 fcgkj vf/kfu;e 7 fcgkj vf/kfu;e 7 fcgkj vf/kfu;e 7] 2017 ] 2017 ] 2017 ] 2017 ]
fcgkj tekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa esfcgkj tekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa esfcgkj tekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa esfcgkj tekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa esa½ ¼la'kks/ku½ vf/kfu;e a½ ¼la'kks/ku½ vf/kfu;e a½ ¼la'kks/ku½ vf/kfu;e a½ ¼la'kks/ku½ vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017
Hkkjr x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/k ku eaMy }kjk fuEufyf[kr :i esa ;g
vf/kfu;fer gks %&
11 11---- laf{kIr uke] foLrkj ,oa izkjEHk A& laf{kIr uke] foLrkj ,oa izkjEHk A& laf{kIr uke] foLrkj ,oa izkjEHk A& laf{kIr uke] foLrkj ,oa izkjEHk A& ¼1½ ;g vf/kfu;e fcgkj tekdÙkkZvksa ds fgrksa dk laj{k.k
¼foÙkh; LFkkiukvksa esa½ ¼la'kks/ku½ vf/kfu;e] 2017 dgk tk ldsxkA
¼2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rqjar izo`Ùk gksxkA
22 22---- fcgkj vf/kfu;e 18] 2002 dh /kkjk&3 esa la'kks/ku A & fcgkj vf/kfu;e 18] 2002 dh /kkjk&3 esa la'kks/ku A& fcgkj vf/kfu;e 18] 2002 dh /kkjk&3 esa la'kks/ku A& fcgkj vf/kfu;e 18] 2002 dh /kkjk&3 esa la'kks/ku A& mDr vf/kfu;e] 2002 dh /kkjk&3 dh
mi&/kkjk ¼2½ dk ijarqd fuEufyf[kr }kjk izfrLFkkfir fd;k tk,xk %&
ßijarq viuh vf/kdkfjrk ds v/khu iqfyl mik/kh{kd ;k mlds led{k ds inkf/kdkfj;ksa ds lkFk&lkFk
iqfyl fujh{kd ls vU;wu iafDr ds iqfyl vf/kdkjh Hkh bl vf/kfu;e ds v/khu] ;FkkfLFkfr] izFke Js.kh ds
esVªksiksfyVu eftLVsªV vFkok izFke Js.kh ds eftLVsª V ds vkns'k ds fcuk Hkh fdlh ,slh vijk/k dk vuqla/k ku
dj ldsxk vFkok mlds fy,] fcuk okjaV ds fxj¶rkjh dj ldsxkAÞ
33 33---- fcg fcg fcg fcgkj vf/kfu;e 18] 2002 esa ,d ubZ /kkjk&3 x dk vUr%LFkkiu A& kj vf/kfu;e 18] 2002 esa ,d ubZ /kkjk&3 x dk vUr%LFkkiu A& kj vf/kfu;e 18] 2002 esa ,d ubZ /kkjk&3 x dk vUr%LFkkiu A& kj vf/kfu;e 18] 2002 esa ,d ubZ /kkjk&3 x dk vUr%LFkkiu A& mDr vf/kfu;e 2002 dh
/kkjk&3[k ds ckn fuEufyf[kr ubZ /kkjk&3x vUr%LFkkfir dh tk;sxh %&
ß3x&vijk/k dk 'keu djuk A& ß3x&vijk/k dk 'keu djuk A& ß3x&vijk/k dk 'keu djuk A& ß3x&vijk/k dk 'keu djuk A& ¼1½ vfHkfgr U;k;ky; dh v uqefr ls l{ke izkf/kdkjh }kjk
vfHk;kstu dks lafLFkr djus ds i'pkr~ /kkjk&3 ds v/k hu fdlh naMuh; vijk/k dk 'keu tekdÙkkZvksa dks
tek dh xbZ lEiw.kZ jkf'k rFkk ml jkf'k ij izfr ekg 1
% C;kt dh nj ls ;k Hkkjrh; fjtoZ cSad }kjk
vf/klwfpr rRle; izo`Ùk C;kt ij nksuksa esa ls tks vf/kd gks] ns; gksxkA
¼2½ tgk¡ fdlh vijk/k dk 'keu mi&/kkjk ¼1½ ds v/khu fd;k tkrk gks rks bl izdkj fd, x,
fdlh vijk/k ds 'keu dh ckcr vijk/kh ds fo:) ;FkkfLFkfr dksbZ dk;Zokgh vFkok vkxs dh dk;Zokgh ugha
dh tk,xh vFkok tkjh ugha j[kh tk,xh vkSj ;fn vijk/kh vfHkj{kk esa gks] rks mls rqjar NksM+ fn;k tk,xkAÞ
44 44---- fcgkj vf/kfu;e 18] 2002 dh /kkjk&9 esa la'kks/ku A & fcgkj vf/kfu;e 18] 2002 dh /kkjk&9 esa la'kks/ku A&fcgkj vf/kfu;e 18] 2002 dh /kkjk&9 esa la'kks/ku A&fcgkj vf/kfu;e 18] 2002 dh /kkjk&9 esa la'kks/ku A& mDr vf/kfu;e dh /kkjk&9 dh mi&/kkjk
¼2½ ds [kaM ¼p½ ds ckn fuEufyf[kr [kaM ¼N½ tksM+k tk;sxk %&
ß¼N½& dqdZ laifÙk ds foØ; ls olwyk x;k /ku ;fn deh dks iwjk djus esa i;kZIr u gks rks
vfHkfgr U;k;ky;] gjsd O;fDr ftlesa laizorZd] Hkkxhn kj] funs'kd] izca/kd 'kkfey gks vFkok ,sls foÙkh;
izfr"Bku vFkok dkjksckj ds izca/ku vFkok lapkyu ds fy, tokcnsg fdlh vU; O;fDr vFkok deZpkjh ij
3 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 20 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 2017
tekdÙkkZvksa dks izfrlank; djus ds iz;kstukFkZ deh dks iwjk djus ds fy, ;Fkko';d tqekZuk vf/kjksfir dj
ldsxkAÞ
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds lfpoA
20 vizhy 2017
la0 ,y0th0&01&01@2017@50@yst% A& —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky
}kjk fnukad 12 vizhy 2017 dks vuqer fcgkj fcgkj fcgkj fcgkj tekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa estekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa estekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa estekdÙkkZvksa ds fgrksa dk laj{k.k ¼foÙkh; LFkkiukvksa esa½ ¼la'kks/ku½ a½ ¼la'kks/ku½ a½ ¼la'kks/ku½ a½ ¼la'kks/ku½
vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2017 ] 2017 ] 2017 ] 2017 dk fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/ kdkj ls blds }kjk izdkf'kr fd;k tkrk
gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3 ½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/ kd`r ikB
le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
lqjsUnz izlkn 'kekZ]
ljdkj ds lfpoA
[Bihar Act 7, 2017]
The Bihar Protection of Interest of Depositors (In Financial Establishments)
(Amendment) Act, 2017
AN
ACT
To Amend The Bihar Protection of Interest of Deposi tors (In Financial
Establishments) Act, 2002 [Bihar Act, 18 of 2002]
Be it enacted by the legislature of the State of B ihar in the sixty-eighth year of the
Republic of India as follows .-
1. Short title, extent and commencement .- (1) This Act may be called The Bihar
Protection of Interest of Depositors (In Financial Establishments) (Amendment) Act, 2017.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Amendment in section-3 of Bihar Act, 18 of 2002 .- Proviso of sub-section (2) of
section-3 of the said Act, 2002 shall be substituted by the following:-
"Provided that Deputy Superintendent of Police or equivalent officer along with Police
Inspector not below the rank of an Inspector of Police may also investigate any such offence under
his jurisdiction without the order of Metropolitan Magistrate or a Magistrate of first class, as the case
may be, or may arrest therefor without warrant."
4 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 20 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 अ/u0942/uni0940/uni0932 2017
3. Insertion of new section-3C in the Bihar Act, 1 8 of 2002.-The following new section-
3C shall be inserted after section-3B of the said Act 2002 :-
"3C Compounding of offence .- (1) An offence punishable under section-3 may, after the
institution of the prosecution by the Competent Authority with the permission of the Designated
Court on payment of the entire amount due to the depositors with interest at the rate of 1% per
month or at the rate of interest notified by Reserve Bank of India for the time being in force,
whichever is higher.
(2) Where an offence has been compounded under sub -section (1), no further proceeding
shall continue against the offender in respect of the offence so compounded and the offender, if in
custody, shall be discharged forthwith."
4 . Amendment in section-9 of the Bihar Act, 18 of 2002 .- The following new clause (g)
shall be added after clause (f) of sub section (2) of section-9 of the said Act:-
"(g) In case the money realized from sale of property attached is not enough to cover the
shortfall, the Designated Court may impose fine on every person, including the promoter, partner,
director, manager or any other person or an employe e responsible for the management of or
conducting of the business of the affairs of such Financial Establishment to cover the shortfall as
may be necessary for the purpose of repayment to the depositors."
By order of the Governor of Bihar,
SURENDRA PRASAD SHARMA,
Secretary to Government.
————
अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 , सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य सिचव/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य /uni092E/uni0941/u093Fण/uni093E/uni0932य ,
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 , प टन/uni093E प टन/uni093E प टन/uni093E प टन/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 एवंएवंएवंएवं /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 गजट गजट गजट गजट (अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण ) 303-571+400 -/uni0921/g547 /uni0921/g547 /uni0921/g547 /uni0921/g547 0ट/g547 ट/g547 ट/g547 ट/g547 0प /uni0940 प /uni0940 प /uni0940 प /uni0940 0/uni0964/uni0964 /uni0964/uni0964
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