The Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016

Bihar · state statute
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/g466/uni092C /g466/uni092C /g466/uni092C /g466/uni092C /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  
    (( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E  11) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 
    
la0 ,y0th0&01&2 la0 ,y0th0&01&2 la0 ,y0th0&01&2 la0 ,y0th0&01&244 44@2016@07 @2016@07 @2016@07 @2016@07 
ftlij egkefge jkT;iky fnukad 29 fnlEcj] 2016 fnukad 29 fnlEcj] 2016 fnukad 29 fnlEcj] 2016 fnukad 29 fnlEcj] 2016 
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA 
         
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E 
 
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923  /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915     
 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 
16 /uni092A/uni094C/uni0937 /uni092A/uni094C/uni0937 /uni092A/uni094C/uni0937 /uni092A/uni094C/uni0937  1938 (/uni0936/uni0936 /uni0936/uni09360) 
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 , 66 66 /uni091C/uni0928/uni0935/uni0930/g547 /uni091C/uni0928/uni0935/uni0930/g547 /uni091C/uni0928/uni0935/uni0930/g547 /uni091C/uni0928/uni0935/uni0930/g547  2017
fof/k foHkkx fof/k foHkkx fof/k foHkkx fof/k foHkkx    
&&&&&&&&&&& 
vf/klwpuk,avf/klwpuk,avf/klwpuk,avf/klwpuk,a    
6 tuojh 6 tuojh 6 tuojh 6 tuojh 2017 2017 2017 2017        
@2016@07 @2016@07 @2016@07 @2016@07     yst% yst% yst% yst% A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf /kfu;e] 
fnukad 29 fnlEcj] 2016 fnukad 29 fnlEcj] 2016 fnukad 29 fnlEcj] 2016 fnukad 29 fnlEcj] 2016  dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh 
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA  
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]
mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]
ljdkj ds lfpoA 
  
  
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E  /uni092A/uni09400/uni091F/g5470-40  
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F  
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924     
 
 
A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf /kfu;e] 
dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh 
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]    
ljdkj ds lfpoA  
 
 2 /g466/uni092C/uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F  (अस/uni093Eध/uni093E/uni0930ण ),  6  /uni091C/uni0928/uni0935/uni0930/g547   2017  
 [fcgkj vf?kfu;e 3 fcgkj vf?kfu;e 3 fcgkj vf?kfu;e 3 fcgkj vf?kfu;e 3] 2017 ] 2017 ] 2017 ] 2017  ] 
fcgkj fcgkj fcgkj fcgkj    foÙk foÙk foÙk foÙk    lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ vf?kfu;e vf?kfu;e vf?kfu;e vf?kfu;e] 2016 ] 2016 ] 2016 ] 2016    
fcgkj foÙk lsok ¼p;u }kjk fu;qfDr½ vf/kfu;e] 1990 ¼f cgkj vf/kfu;e 16] 1990½ dks fujflr djus ds 
fy, vf/kfu;eA 
Hkkjr&x.kjkT; ds lM+lBosa o"kZ esa fcgkj jkT; fo/kk u     eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer 
gks%& 
1- laf{kIr laf{kIr laf{kIr laf{kIr    uke] foLrkj uke] foLrkj uke] foLrkj uke] foLrkj    vkSj vkSj vkSj vkSj    çkjEHk A& çkjEHk A& çkjEHk A& çkjEHk A&¼1½ ;g vf/kfu;e fcgkj foÙk lsok ¼p;u }kjk f u;qfDr½ ¼fujlu½ 
vf/kfu;e 2016 dgk tk ldsxkA 
¼2½  ;g rqjar ço`Ùk gksxkA 
¼3½  ;g lEiw.kZ fcgkj jkT; esa ykxw gksxkA 
2- fujlu ,oafujlu ,oafujlu ,oafujlu ,oa    O;ko`fr A& O;ko`fr A& O;ko`fr A& O;ko`fr A&¼1½ fcgkj foÙk lsok ¼p;u }kjk fu;qfDr½ vf/ kfu;e] 1990 ¼fcgkj vf/kfu;e 16] 
1990½ ,rn~}kjk fujflr fd;k tkrk gSA 
¼2½  bl fujlu ds gksrs gq, Hkh] mä vf/kfu;e }kjk ;k ds v/khu çnr fdlh 'kfä ds ç;ksx esa fd;s x;s 
dqN Hkh ;k dh x;h fdlh dkjZokbZ ij dksbZ çfrdwy çHkko ugha iM+sxkA 
fcgkj fcgkj fcgkj fcgkj&jkT;iky ds vkns'k ls]&jkT;iky ds vkns'k ls]&jkT;iky ds vkns'k ls]&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]    
ljdkj ds lfpoA 
 
6 tuojh 2017 6 tuojh 2017 6 tuojh 2017 6 tuojh 2017    
la0 ,y0th0&01&2 ,y0th0&01&2 ,y0th0&01&2 ,y0th0&01&244 44@2016@08 yst% @2016@08 yst% @2016@08 yst% @2016@08 yst%A&fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk 
fnukad 29 fnukad 29 fnukad 29 fnukad 29    fnlEcj] 2016 fnlEcj] 2016 fnlEcj] 2016 fnlEcj] 2016 dks vuqer fcgkj fcgkj fcgkj fcgkj    foÙk foÙk foÙk foÙk    lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ lsok ¼p;u }kjk fu;qfDr½ ¼fujlu½ vf?kfu;e vf?kfu;e vf?kfu;e vf?kfu;e] 2016 ] 2016 ] 2016 ] 2016  dk 
fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; 
lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf /kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k 
tk;sxkA     
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]    
ljdkj ds lfpoA  
 [Bihar Act 3, 2017] 
The Bihar Finance Service (Recruitment by Selection) (Repeal) Act, 2016 
AN 
ACT 
To repeal The Bihar Finance Service (Recruitment by  Selection) Act, 1990(Bihar 
Act 16, 1990) 
 3 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ),  6  ज/uni0928/uni0935/uni0930/g547   2017  
Be it enacted by the State Legislature of the State  of Bihar in the sixty seventh year 
of Republic of India as follows :- 
1. Short title, extent and commencement.  – (1) This Act may be called the Bihar 
Finance Service (Recruitment by Selection) (Repeal) Act, 2016 
(2)  It shall extend to the whole of the State of Bihar. 
(3)  It shall come into force with immediate effect. 
2. Repeal and Savings. –(1) The Bihar Finance Service (Recruitment by Sele ction) 
Act, 1990 (Bihar Act 16, 1990) is hereby repealed. 
(2)  Notwithstanding such repeal there shall be no adverse effect on anything done or 
any action taken in exercise of any power conferred by or under the said Act. 
fcgkj fcgkj fcgkj fcgkj&jkT;iky ds vkns'k ls]&jkT;iky ds vkns'k ls]&jkT;iky ds vkns'k ls]&jkT;iky ds vkns'k ls]    
mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]mTToy dqekj nqcs]    
ljdkj ds lfpoA  
———— 
अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 अध/uni0940/g162/uni0915 , सिच/uni0935/uni093Eलय सिच/uni0935/uni093Eलय सिच/uni0935/uni093Eलय सिच/uni0935/uni093Eलय  /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय , 
 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 , पट/uni0928/uni093E पट/uni0928/uni093E पट/uni0928/uni093E पट/uni0928/uni093E  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924 /u0942/uni0915/uni093Eि/uni0936/uni0924  ए/uni0935ंए/uni0935ंए/uni0935ंए/uni0935ं /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964 /uni092E/uni0941/g465/u093F/uni0924/uni0964   
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  गजट गजट गजट गजट  (अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण अस/uni093Eध/uni093E/uni0930ण ) 11-571+400-/uni0921/g547 /uni0921/g547 /uni0921/g547 /uni0921/g547 0ट/g547 ट/g547 ट/g547 ट/g547 0प/uni0940 प/uni0940 प/uni0940 प/uni0940 0/uni0964/uni0964 /uni0964/uni0964 
 Website: http://egazette.bih.nic.in  

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