The BIHAR APPROPRIATION (No.-4) ACT, 2019

Bihar · state statute
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/g467/uni0928/uni092C/uni0902/uni0927/uni0928/uni0020/uni0938/uni0902/g201/uni0020 /uni092F/uni093E/uni0020पी0/uni091F/g5470-40  
 
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[स/glyph400ध/glyph400रण [/glyph417क  
/u0962/uni092Cह/glyph400र /uni0938र/uni0915/glyph400र /u0939/glyph400र/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924  
 
2/glyph55 [/glyph129/uni0939/glyph400/uni092F/uni0923 1/glyph7041 /glyph53श/glyph55/glyph59 
(स/glyph417/glyph55 पटन/glyph400 132/glyph65 ) पटन/glyph400/glyph61 बुधवार /glyph61 11 /g465/uni0926/uni0938/g224 बर 2019
 
fof/k foHkkx  
——— 
vf/klwpuk 
11 fnlEcj 2019 
laŒ ,yŒthŒ&01&18@2019&8826@ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr 
vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 fnlEcj 2019 dsk vuqefr ns pqds gSa]  blds }kjk loZ&lk/kkj.k dh 
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA  
fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA     
 
 
 2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
  [fcgkj vf/kfu;e 18] 2019 ⁄=
fcg fcg fcg fcgkj fofu;kkj fofu;kkj fofu;kkj fofu;ksx ¼ sx ¼ sx ¼ sx ¼la[;k&4 la[;k&4 la[;k&4 la[;k&4½ ½ ½ ½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2019 ] 2019 ] 2019 ] 2019    
fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fud klh 31 ekpZ 2020 dks lekIr 
gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;eA  
 Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku  eaMy }kjk fuEufyf[kr :i eas ;g ; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g ; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g ; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g 
vf/kfu;fer gks %& vf/kfu;fer gks %& vf/kfu;fer gks %& vf/kfu;fer gks %& 
11 11-- --    laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A&    
¼1½  ;g vf/kfu;e fcgkj fofu;ksx ¼la[;k&4½    vf/kfu;e] 2019 dgk tk ldsxk A 
¼2½  bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A 
¼3½  ;g 01 vizhy 2019 ds izHkko  ls izo`Ùk gksxk A 
 2 2 22-- -- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa  ls 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s dqy 12457]61]90]000 dqy 12457]61]90]000 dqy 12457]61]90]000 dqy 12457]61]90]000 
¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs gtkj ½ :Ik;s dh fudklh A& ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs gtkj ½ :Ik;s dh fudklh A& ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs gtkj ½ :Ik;s dh fudklh A& ¼ckjg gtkj pkj lkS lrkou djksM+ bdlB yk[k uCcs gtkj ½ :Ik;s dh fudklh A& fcgkj jkT;  
dh lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrE Hk&2 esa mfYyf[kr lsokvksa ds laca/k esa]  
01 vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku H kqxrku ds flyflys esa gksus okys fofHkUu O;; 
dh iwfrZ ds fy,] dqy 12457]61]90]000 ¼ckjg gtkj pkj  lkS lrkou djksM+ bdlB yk[k uCcs 
gtkj½ :Ik;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mf Yyf[kr jkf'k ls vf/kd u gksxk] 
fudkys tk ldasxs A  
33 33-- -- fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& fofu;ksx&A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafp r fuf/k esa ls fudklh ds 
fy, izkf/kd`r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr 
lsokvksa vkSj iz;kstuksa ds fy,] gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;k¡ ¼:i;ksa esa½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
01 Ñf"k foHkkx 
jktLo 2,69,00,89,000  0 2,69,00,89,000  
iwath 1,26,91,12,000  0 1,26,91,12,000  
02 i'kq ,oa eRL; lalk/ku 
foHkkx 
 
jktLo 84,81,95,000  0 84,81,95,000  
iwath 0 0 0 
03 Hkou fuekZ.k foHkkx 
jktLo 32,92,19,000 0 32,92,19,000 
iwath 3,02,72,47,000 0 3,02,72,47,000 
04 eaf=eaMy lfpoky; foHkkx  
jktLo 4,54,58,000  0 4,54,58,000  
iwath 0 0 0 
05 jkT;iky lfpoky;  
jktLo 0 70,93,000  70,93,000  
iwath 0 0 0 
06 fuokZpu foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
 3 /u0962/uni092C/uni0939/glyph400 /uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
 vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;k¡ ¼:i;ksa esa½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
07 fuxjkuh foHkkx  
jktLo 19,00,000  0 19,00,000  
iwath 0 0 0 
08 dyk] laLd`fr ,oa ;qok 
foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
09 lgdkfjrk foHkkx  
jktLo 37,27,10,000 0 37,27,10,000 
iwath 1,000 0 1,000 
10 ÅtkZ foHkkx  
jktLo 12,00,000  0 12,00,000  
iwath 0 0 0 
11 fiNM+k oxZ ,oa vfrfiNM+k 
oxZ dY;k.k foHkkx  
jktLo 2,58,45,000  0 2,58,45,000  
iwath 0 0 0 
12 foÙk foHkkx  
jktLo 1,05,55,000  0 1,05,55,000  
iwath 0 0 0 
13 lwn Hkqxrku  
jktLo 0 3,26,12,84,000  3,26,12,84,000  
iwath 0 0 0 
14 _.k vnk;fx;k¡ 
jktLo 0 0 0 
iwath 0 4,31,60,07,000  4,31,60,07,000  
15 isa'ku  
jktLo 0 0 0 
iwath 0 0 0 
16 iapk;rh jkt foHkkx  
jktLo 3,50,90,00,000  0 3,50,90,00,000  
iwath 0 0 0 
17 okf.kT;&dj foHkkx  
jktLo 51,41,000  0 51,41,000  
iwath 0 0 0 
18 [kk| ,oa miHkksDrk laj{k.k 
foHkkx  
jktLo 89,00,000  0 89,00,000  
iwath 0 0 0 
19 i;kZoj.k] ou ,oa tyok;q 
ifjoÙkZu foHkkx 
 
jktLo 4,09,71,03,000  0 4,09,71,03,000  
iwath 1,98,66,000 0 1,98,66,000 
 4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
 vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;k¡ ¼:i;ksa esa½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
20 LokLF; foHkkx  
jktLo 9,70,31,30,000 0 9,70,31,30,000 
iwath 1,64,56,34,000 0 1,64,56,34,000 
21 f'k{kk foHkkx  
jktLo 15,17,62,67,000 0 15,17,62,67,000 
iwath 92,42,04,000  0 92,42,04,000  
22 x`g foHkkx  
jktLo 4,68,34,60,000  0 4,68,34,60,000  
iwath 18,20,30,000 0 18,20,30,000 
23 m|ksx foHkkx  
jktLo 3,55,40,000 0 3,55,40,000 
iwath 0 0 0 
24 lwpuk ,oa tulaidZ foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
25 lwpuk izkoSf/kdh foHkkx  
jktLo 15,00,00,000  0 15,00,00,000  
iwath 35,84,50,000 0 35,84,50,000 
26 Je lalk/ku foHkkx  
jktLo 35,37,47,000  0 35,37,47,000  
iwath 0 0 0 
27 fof/k foHkkx  
jktLo 3,25,00,000  0 3,25,00,000  
iwath 0 0 0 
28 mPp U;k;ky;  
jktLo 0 0 0 
iwath 0 0 0 
29 [kku ,oa HkwrRo foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
30 vYila[;d dY;k.k foHkkx  
jktLo 33,25,00,000 0 33,25,00,000 
iwath 10,00,00,000 0 10,00,00,000 
31 lalnh; dk;Z foHkkx  
jktLo 9,50,000  0 9,50,000  
iwath 0 0 0 
32 fo/kku eaMy  
jktLo 10,85,00,000  0 10,85,00,000  
iwath 0 0 0 
 5 /u0962/uni092C/uni0939/glyph400 /uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
 vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;k¡ ¼:i;ksa esa½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
33 lkekU; iz'kklu foHkkx  
jktLo 25,42,65,000  45,00,000  25,87,65,000  
iwath  0 0 0 
34 fcgkj yksd lsok vk;ksx  
jktLo 0 7,24,00,000  7,24,00,000  
iwath 0 0 0 
35 ;kstuk ,oa fodkl foHkkx  
jktLo 5,38,43,000 0 5,38,43,000 
iwath 0 0 0 
36 yksd LokLF; vfHk;a=.k 
foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
37 xzkeh.k dk;Z foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
38 e| fu"ks/k] mRikn ,oa 
fuca/ku foHkkx 
 
jktLo 28,44,10,000  0 28,44,10,000  
iwath 0 0 0 
39 vkink izca/ku foHkkx  
jktLo 19,17,97,01,000  0 19,17,97,01,000  
iwath 0 0 0 
40 jktLo ,oa Hkwfe lq/kkj 
foHkkx 
 
jktLo 25,35,45,000  0 25,35,45,000  
iwath 0 0 0 
41 iFk fuekZ.k foHkkx  
jktLo 4,50,00,00,000  0 4,50,00,00,000  
iwath 0 0 0 
42 xzkeh.k fodkl foHkkx  
jktLo 6,47,25,37,000  0 6,47,25,37,000  
iwath 0 0 0 
43 foKku ,oa izkoSf/kdh foHkkx  
jktLo 53,20,52,000 0 53,20,52,000 
iwath 23,50,00,000 0 23,50,00,000 
44 
vuqlwfpr tkfr ,oa 
vuqlwfpr tutkfr 
  dY;k.k 
foHkkx  
jktLo 28,94,40,000  0 28,94,40,000  
iwath 0 0 0 
45 xUuk m|ksx foHkkx  
jktLo 49,00,000  0 49,00,000  
iwath 0 0 0 
 6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
 vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;k¡ ¼:i;ksa esa½ 
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
46 i;ZVu foHkkx  
jktLo 0 0 0 
iwath 0 0 0 
47 ifjogu foHkkx  
jktLo 10,00,00,000  0 10,00,00,000  
iwath 0 0 0 
48 uxj fodkl ,oa vkokl 
foHkkx  
jktLo 8,71,66,53,000 0 8,71,66,53,000 
iwath 1,00,00,00,000  0 1,00,00,00,000  
49 Tky lalk/ku foHkkx  
jktLo 34,22,00,000  0 34,22,00,000  
iwath 5,00,00,00,000 0 5,00,00,00,000 
50 y?kq ty lalk/ku foHkkx  
jktLo 62,00,000  0 62,00,000  
iwath 8,01,00,00,000  0 8,01,00,00,000  
51 lekt dY;k.k foHkkx  
jktLo 11,33,40,55,000 0 11,33,40,55,000 
iwath 29,76,52,000  0 29,76,52,000  
;ksx jktLo ;ksx jktLo ;ksx jktLo ;ksx jktLo  94,84,57,10,000  3,34,52,77,000  98,19,09,87,000  
;ksx iwath;ksx iwath;ksx iwath;ksx iwath    22,06,91,96,000  4,31,60,07,000  26,38,52,03,000  
egk;ksx egk;ksx egk;ksx egk;ksx  1,16,91,49,06,000  7,66,12,84,000  1,24,57,61,90,000  
 fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
——— 
11 fnlEcj 2019 
laŒ ,yŒthŒ&01&18@2019&8827@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge 
jkT;iky }kjk fnukad 7 fnlEcj 2019 dks vuqer fcgkj fofu;ksx ¼la[;k&4 fcgkj fofu;ksx ¼la[;k&4 fcgkj fofu;ksx ¼la[;k&4 fcgkj fofu;ksx ¼la[;k&4½ vf/kfu;e] 2019 ½ vf/kfu;e] 2019 ½ vf/kfu;e] 2019 ½ vf/kfu;e] 2019 dk 
fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; 
lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf /kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k 
tk;sxk A 
fcgkj&jkT;iky ds vkns’k ls] 
enu fd'kksj dkSf'kd] 
ljdkj ds lfpoA 
 7 /u0962/uni092C/uni0939/glyph400 /uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
 [Bihar Act 18, 2019] 
THE  BIHAR APPROPRIATION (No.-4) ACT, 2019 
AN 
ACT 
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN A MOUNT FROM 
AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE SERVICES 
DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2020. 
Be it enacted by the Legislature of the State of Bi har in the seventieth year of Republic of 
India as follows:- 
1. Short title, extent and commencement .-  
(1)  This Act may be called the Bihar Appropriation   (No-4)   Act, 2019. 
(2)  It shall extend to the whole of the state of B ihar. 
(3)  It shall  come intoforce with effect from 1st April 2019. 
2. Withdrawal of total Rs.- 12457,61,90,000 (Rs. Twelv e thousand four hundred fifty 
seven crore sixty one lac and ninety thousand), out of the Consolidated Fund of the State of Bihar 
for the year 2019-20.— Total Rs.- 12457,61,90,000 (Rs. Twelve thousand fou r hundred fifty seven 
crore sixty one lac and ninety  thousand), which wi ll not be more than the amount mentioned in 
column 6 of the schedule of this Act may be withdrawn from The Consolidated Fund of The State of 
Bihar to meet various expenses to be incurred relat ed to the payment during the year commencing 
from 01 April, 2019 in relation to the services mentioned in column 2 of the Schedule of this Act. 
3. Appropriation.— The amount authorized for withdrawal from and out of the 
Consolidated Fund of the State of Bihar under this Act will be for the purposes and services 
mentioned in the Schedule concerned related to the year commencing from first day of April,2019 
and will be appropriated in respect of them. 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made  
by the Bihar  
Legislature 
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
01 Agriculture Department  
Revenue  2,69,00,89,000  0 2,69,00,89,000  
Capital  1,26,91,12,000  0 1,26,91,12,000  
02 Animal and Fisheries 
Resource Department 
 
Revenue  84,81,95,000  0 84,81,95,000  
Capital  0 0 0 
03 Building Construction 
Department 
 
Revenue  32,92,19,000 0 32,92,19,000 
Capital  3,02,72,47,000 0 3,02,72,47,000 
04 Cabinet Secretariat 
Department 
 
Revenue  4,54,58,000  0 4,54,58,000  
Capital  0 0 0 
05 Secretariat of the 
Governor 
 
Revenue  0 70,93,000  70,93,000  
Capital  0 0 0 
06 Election Department  
Revenue  0 0 0 
Capital  0 0 0 
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Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made  
by the Bihar  
Legislature 
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
07 Vigilance Department  
Revenue  19,00,000  0 19,00,000  
Capital  0 0 0 
08 Art, Culture and Youth 
Department 
 
Revenue  0 0 0 
Capital  0 0 0 
09 Co-operative Department  
Revenue  37,27,10,000 0 37,27,10,000 
Capital  1,000 0 1,000 
10 Energy Department  
Revenue  12,00,000  0 12,00,000  
Capital  0 0 0 
11 BC and MBC Welfare 
Department 
 
Revenue  2,58,45,000  0 2,58,45,000  
Capital  0 0 0 
12 Finance Department  
Revenue  1,05,55,000  0 1,05,55,000  
Capital  0 0 0 
13 Interest Payment  
Revenue  0 3,26,12,84,000  3,26,12,84,000  
Capital  0 0 0 
14 Repayment of Loans  
Revenue  0 0 0 
Capital  0 4,31,60,07,000  4,31,60,07,000  
15 Pension  
Revenue  0 0 0 
Capital  0 0 0 
16 Panchayati Raj 
Department 
Revenue  3,50,90,00,000  0 3,50,90,00,000  
Capital 0 0 0 
17 Commercial Tax 
Department 
 
Revenue  51,41,000  0 51,41,000  
Capital  0 0 0 
18 Food and Consumer 
Protection Department 
 
Revenue  89,00,000  0 89,00,000  
Capital  0 0 0 
19 Environment , Forest and 
Climate Change 
 
Revenue  4,09,71,03,000  0 4,09,71,03,000  
Capital  
1,98,66,000 0 1,98,66,000 
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 Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made  
by the Bihar  
Legislature 
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
20 Health Department  
Revenue  9,70,31,30,000 0 9,70,31,30,000 
Capital  1,64,56,34,000 0 1,64,56,34,000 
21 Education Department  
Revenue  15,17,62,67,000 0 15,17,62,67,000 
Capital  92,42,04,000  0 92,42,04,000  
22 Home Department  
Revenue  4,68,34,60,000  0 4,68,34,60,000  
Capital  18,20,30,000 0 18,20,30,000 
23 Industries Department  
Revenue  3,55,40,000 0 3,55,40,000 
Capital  0 0 0 
24 Information and Public 
Relation Department 
 
Revenue  0 0 0 
Capital  0 0 0 
25 Information Technology 
Department 
 
Revenue  15,00,00,000  0 15,00,00,000  
Capital  35,84,50,000 0 35,84,50,000 
26 Labour Resource 
Department 
 
Revenue  35,37,47,000  0 35,37,47,000  
Capital  0 0 0 
27 Law Department  
Revenue  3,25,00,000  0 3,25,00,000  
Capital  0 0 0 
28 High Court of Bihar  
Revenue  0 0 0 
Capital  0 0 0 
29 Mines and Geology 
Department 
 
Revenue  0 0 0 
Capital  0 0 0 
30 Minorities Welfare 
Department 
 
Revenue  33,25,00,000 0 33,25,00,000 
Capital  10,00,00,000 0 10,00,00,000 
31 Parliamentary Affairs 
Department 
 
Revenue  9,50,000  0 9,50,000  
Capital  0 0 0 
32 Legislature  
Revenue  10,85,00,000  0 10,85,00,000  
Capital 0 0 0 
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Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made  
by the Bihar  
Legislature 
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
33 General Administration 
Department 
 
Revenue  25,42,65,000  45,00,000  25,87,65,000  
Capital  0 0 0 
34 Bihar Public Service 
Commission 
 
Revenue  0 7,24,00,000  7,24,00,000  
Capital  0 0 0 
35 Planning and 
Development Department 
 
Revenue  5,38,43,000 0 5,38,43,000 
Capital  0 0 0 
36 Public Health 
Engineering Department 
 
Revenue  0 0 0 
Capital  0 0 0 
37 Rural Works Department  
Revenue  0 0 0 
Capital  0 0 0 
38 Prohibition, Excise and 
Registration Department 
 
Revenue  28,44,10,000  0 28,44,10,000  
Capital  0 0 0 
39 Disaster Management 
Department 
 
Revenue  19,17,97,01,000  0 19,17,97,01,000  
Capital  0 0 0 
40 Revenue and Land 
Reforms Department 
 
Revenue  25,35,45,000  0 25,35,45,000  
Capital  0 0 0 
41 Road Construction 
Department 
 
Revenue  4,50,00,00,000  0 4,50,00,00,000  
Capital  0 0 0 
42 Rural Development 
Department 
 
Revenue  6,47,25,37,000  0 6,47,25,37,000  
Capital  0 0 0 
43 Science and Technology 
Department 
 
Revenue  53,20,52,000 0 53,20,52,000 
Capital  23,50,00,000 0 23,50,00,000 
44 SC & ST Welfare 
Department 
 
Revenue  28,94,40,000  0 28,94,40,000  
Capital  0 0 0 
45 Sugar Industries 
Department 
 
Revenue  49,00,000  0 49,00,000  
Capital  0 0 0 
 11  /u0962/uni092C/uni0939/glyph400 /uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  11  /g465/uni0926/uni0938/g224 /uni092C र 2019  
 Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made  
by the Bihar  
Legislature 
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
46 Tourism Department  
Revenue  0 0 0 
Capital  0 0 0 
47 Transport Department 
Revenue  10,00,00,000  0 10,00,00,000  
Capital 0 0 0 
48 Urban Development and 
Housing Department 
Revenue  8,71,66,53,000 0 8,71,66,53,000 
Capital  1,00,00,00,000  0 1,00,00,00,000  
49 Water Resources 
Department 
 
Revenue  34,22,00,000  0 34,22,00,000  
Capital  5,00,00,00,000 0 5,00,00,00,000 
50 Minor Water Resource 
Department 
 
Revenue  62,00,000  0 62,00,000  
Capital  8,01,00,00,000  0 8,01,00,00,000  
51 Social Welfare 
Department 
 
Revenue  11,33,40,55,000 0 11,33,40,55,000 
Capital  29,76,52,000  0 29,76,52,000  
Total Revenue  94,84,57,10,000  3,34,52,77,000  98,19,09,87,000  
Total Capital     22,06,91,96,000  4,31,60,07,000  26,38,52,03,000  
Grand Total  1,16,91,49,06,000  7,66,12,84,000  1,24,57,61,90,000  
 
By Order of the Governor of Bihar, 
Madan Kishore Kaushik , 
Secretary to the Government . 
———— 
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Website: http://egazette.bih.nic.in  

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