/g467नबंधन सं/g201 या पी0ट/g5470-40
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fof/k foHkkx
———
vf/klwpuk
18 uoEcj 2020
laŒ ,y0th0&01&09@2020@6332@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/kfu;e]
ftlij egkefge jk"Vªifr fnukad 20 vDrwcj 2020 dks vu qefr ns pqds gSa] blds }kjk loZlk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
ihŒlhŒpkS/kjh]
ljdkj ds lfpo A
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¼fcgkj vf/kfu;e 16] 2020½
dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020
¼dkj[kkuk vf/kfu;e] 1948 dks la'kksf/kr djus gsrq vf/kfu;e½
izLrkouk A& pw¡fd orZeku esa dksfoM&19 ok;jl egkekjh ds izdksi us fcgkj jkT; esa vkS|ksfxd fØ;kdykiksa
,oa vkfFkZd xfrfof/k;ksa dh xfr dks de fd;k gS ,oa vkS|ksfxd fØ;kdykiksa rFkk vkfFkZd xfrfof/k;ksa dks xfr nsus gsrq
izns'k esa u;s vkS|ksfxd fuos'k ds volj iSnk djus dh vko';drk gS;
vkSj] pw¡fd fcgkj jkT;iky dk lek/kku gks x;k gS fd ,slh ifjfLFkfr;k¡ fo|eku gS] ftuds dkj.k Je
vf/kfu;eksa esa la'kks/ku djus ds fy, rqjar dkjZokbZ djuk vko';d gks x;k gS;
blfy,] Hkkjr x.kjkT; ds 71osa o"kZ eas fcgkj jkT; fo/kkueaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gksA
1- laf{kIr uke] foLrkj vkSj izkjaHkA&
¼1) bl vf/kfu;e dks dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 dgk tk;sxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
(3) ;g rqjar izo``r gksxkA
2- dkj[kkuk vf/kfu;e] 1948 esa la'kks/kuA&
¼1½ dkj[kkuk vf/kfu;e] 1948 ds /kkjk&2 ds [k.M ¼M½ dk s fuEu:is.k izfrLFkkfir fd;k tk,xkA
(i) mi/kkjk (i) esa 'kCn **nl** dks 'kCn **chl** ls izfrLFkkfir fd;k tk,xk vkSj
(ii) mi/kkjk (ii) esa 'kCn **chl** dks 'kCn **pkyhl** ls izfrLFkkfir fd;k tk,xkA
¼2½ dkj[kkuk vf/kfu;e] 1948 ds /kkjk&5 ds i'pkr fuEuf yf[kr /kkjk vr%LFkkfir dh tk,xhA&
^^5&¼d½ ¼yksdfgr esa u;s dkj[kkuksa dks NwV nsus dh 'kfDr½& tgkWa fd jkT; ljdkj dks
lek/kku gks tkrk gS fd vf/kd vkfFkZd xfrfof/k;kWa o jkstxkj ds voljksa ds l`tu ds fy,
yksdfgr esa ;g vko';d gS] rks og jkti= esa vf/klwpu k }kjk ,sls fdlh u;s dkj[kkus ;k fdlh
oxZ ;k izdkj ds u;s dkj[kkuksa] tks LFkkfir gq, gSa ,oa O;kolkf;d mRiknu vkjaHk gqvk gS] dks
,slh 'kÙkksZa ds v/;k/khu] tSlh og mfpr le>s] bl vf /kfu;e ds lHkh ;k fdUgha mica/kksa ls
O;kolkf;d mRiknu vkjaHk gksus ds fnukad ls ,d gtkj fnuksa dh vof/k ds fy, NwV ns ldsxh**A
Li"Vhdj.k%& bl /kkjk ds iz;kstuksa ds fy,] u;s dkj[kkusa ;k fdlh oxZ ;k izdkj ds u;s
dkj[kkuksa ls ;g vfHkiszr gS fd ,slk u;k dkj[kkuk ;k fdlh oxZ ;k fdlh izdkj ds u;s dkj[kkuss]
tks LFkkfir gq, gksa ,oa ftuesa dkj[kkuk ¼fcgkj la' kks/ku½ vf/kfu;e] 2020 ds ykxw gksus ls ,d
gtkj fnol dh vof/k esa O;kolkf;d mRiknu izkjaHk fd;k x;k gksA
¼3½ dkj[kkuk vf/kfu;e] 1948 dh /kkjk&85 dh mi/kkjk&1 ds [k.M ¼ i½ esa 'kCn **nl** dks 'kCn
**chl** ls ,oa 'kCn **chl** dks 'kCn **pkyhl** ls izfrLFkkfir fd;k tk,xkA
3- fof/kekU;dj.k A& vf/kfu;e dh bl /kkjk &2 ds [kaM ¼M½] /kkjk&5 ,oa / kkjk& 85 dh mi /kkjk&-1 dsa
[kaM (i) esa la'kks/ku gksrs gq, Hkh] blds iwoZ esa fd;k x;k dqN Hkh ;k fofu'p; vkSj dh xbZ dkjZokbZ fof/kekU; :i ls
fd;k x;k ;k dh xbZ le>h tk,xh vkSj vf/kfu;e dh /kkj k &2 ds [kaM ¼M½] /kkjk&5 ,oa /kkjk& 85 dh mi /kkjk &-1
ds [kaM (i) ds la'kks/ku ds vk/kkj ij iz'uxr ugha fd;k tk,xk ;k dh tk,xhA
4- fujlu ,oa O;ko`fÙk A&
(i) dkj[kkuk ¼fcgkj la'kks/ku½ v/;kns'k] 2020 ¼fcgkj v/;kns'k la[;k&08] 2020½ blds }kjk fujflr
fd;k tkrk gSA
(ii) ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }kjk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa
fd;k x;k dksbZ dk;Z ;k dh x;h dksbZ dkjZokbZ bl vf/kfu;e }kjk ;k ds v/khu iznÙk 'kfDr;ksa ds
iz;ksx esa fd;k x;k] ;k dh x;h le>h tk,xh] ekuks ;g vf/kfu;e ml fnu izo`r Fkk] ftl fnu
,slk dk;Z fd;k x;k Fkk] ,slh dkjZokbZ dh x;h FkhA
fcgkj&jkT;iky ds vkns'k ls]
ihŒlhŒpkS/kjh]
ljdkj ds lfpo A
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18 uoEcj 18 uoEcj 18 uoEcj 18 uoEcj 2020 2020 2020 2020
laŒ ,y0th0&01&09@2020@6333@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jk"Vªif r
}kjk fnukad 20 vDrwcj 2020 dks vuqer dkj[kkuk ¼fcgkj la'kks/ku½ vf/kfu;e] 2020 dk fuEufyf[kr
vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk i zdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
ihŒlhŒpkS/kjh]
ljdkj ds lfpoA
(BIHAR ACT 16, 2020)
THE FACTORIES ( BIHAR AMENDMENT) ACT, 2020
(An Act further to amend the Factories Act, 1948)
Whereas, the Covid-19 pandemic has deteriorated th e Industrial and Economic activities in
the State of Bihar and for providing impetus to the Industrial and Economic activities in the State, i t
is important to provide new opportunities for Industrial investment in the State;
And whereas, the Governor is satisfied that circum stances exist which render it necessary for
him to take immediate action;
Be it enacted by the Legislature of the State of B ihar in the Seventy First year of the
Republic of India as follows :-
1. Short title,extent and commencement.—
(1) This Act may be called the Factories (Bihar A mendment) Act, 2020.
(2) It shall extent to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Amendment of the factories act, 1948 .—
(1) In the Factories Act, 1948, in section 2, in clause(m) will be substituted as follows
(i) in sub-clause (i), for the word "ten", the wor d "twenty" shall be substituted;and
(ii) in sub-clause (ii), for the word "twenty", th e word "forty" shall be substituted.
(2) In the Factories act, 1948, in section 5, the following section shall be iserted namely:-
"5-A (Power to exempt new factories in public inter est)- Where the
State Government is satisifed in the public interes t that it is neccessary to create
more economic activites and employment opportunitie s, it may, by notification
in the official Gazette, exempt, subject to such co nditions as it may think fit, any
new factory or class or description of news factor ies which are established
and whose commercial production start, from all or any of the provisions of this Act
for a period of one thousand days from the date on which such commercial
production start."
Explanation.— For the purpose of this section the expression"New Factory or class or
descripition of new factories" means such factory o r class or description of facotries which are
established and whose commercial production start w ithin a period of one thousand days after the
commencement of the Factories (Bihar Amendment) Act, 2020.
(3) In the Factories Act, 1948, in the Clause (i) of sub section 1 of Section-85 of the
Act, for the word "ten", the word "twenty"and for the word "twenty", the word
"forty" shall be substituted.
3. Validation.—Notwithstanding amendment in Clause (m) of section 2, section 5 and in the
Clause (i) of sub section-1 of Section-85 of the Ac t, anything done and decision and action taken
4 /u0962बह/glyph400र गजट /glyph53[स/glyph400ध/glyph400रण /glyph59/glyph61 18 नव/g224 ब र 2020
prior to it shall be deemed to have been validly do ne or taken and shall not be questioned on the
ground of amendment of Clause (m) of section 2, sec tion 5 and in the Clause (i) of sub section-1 of
Section-85 of the Act.
4. Repeal and Savings.—
(i) The Factories (Bihar Amendment) Ordinance, 202 0. (Bihar Ordinance No-08-
2020) is hereby repealed.
(ii) Notwithstanding such repeal, any thing done or any action taken in exercise of any
power conferred by or under the said ordinance shal l be deemed to have been
done or taken in exercise of the powers conferred b y or under this Act as if this
Act were in force on the days on which such thing was done or action taken.
By Order of the Governor of Bihar,
P.C.Choudhary,
Secretary to the Government.
————
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