LexThe Industry Extenction Officer Cadre Manual 2015
Bihar · state statute
Open in Lexace · Ask the AI about this act.L.
gfim . K ! - n:
AL fi'tl‘mt-fi—oa/zmaflpoésg /qz:n' fi‘—.mfi'
2016 Tt ST W
' 1. SR o, e o gy = 0) T P R s R T T
for st gty :
() 'fmfi»gk‘mflh%flmfiarammrm} e gy e P (@) ‘W’flarflfia%mm%mmfim/ mmw%mfim - TR W), ) : o . g : . 3." St w1 o - (1)m#afi#whfi‘arvmfimfimwfi*m A s s &),fi"‘ma‘vmpfififimfiwnmfim#wwfiufiamfiqfi?fl
:
) o R st e o+ 1 7% i ket o s 5
LE0515
‘mewwmmflmm-fl' B are P = Ty @ Yy it 2 ey v Y e v T B W o SR orfY v W R wgnd o Prgzr wfimmmfi#fim‘wfimfi'fififi"%wm?fifim
Mm#mfififimlfimmw&‘ww?
|
Prarrgeme o wiT,/qrOnTar RAIT/RIST WY@ TRT RFRT a1 itz far 5! TR TrER W W wh aden ¥ wdiRr W figfe, Wt wwes Rem g, f WEE-WAE W, T W ¥ frfr wRast @ s ¥ @ o)
s.mmfigmmmmw'mmpmmm
Arrerr—E— Rer o W MR TR AR wmed | v Pravmelt @ frfa B 3 gl W wer Rem wmfrerd & w5y ¥ Fraf G ¥ P st @ o sgeer - 0. SEETE XA oHEt ¥ Pafe /el f wou e @ wwe-wem oy P ", R /AR W WA T BRY | " :
b u.Mwmim-mewfimmmmmm
t - o WP Wi/ Frawraeh / weew / srgde @ et ey e % s
12 Pl ¥ Prem @ S T R wey B R R R R S o S - . OvEmy W BT ok, Ow iy vy B sy B
‘."nfimwuflmn—(1)mmwm'hfifimwfwfiw/@ihm.mm}_ | PR e o 81 S I - & ) % PrRweT o W1 Y ¥t e e,/ TR,/ o ot @ el R o T | fimmfiumm*mqfimmmwmmmwm'wflfl'?
‘ ¥ o R R 4T o R Trar e 4w 4w e o ey o
\ - : .
. Wi 1/9ofre Promahi-03 /2013 _;{%{;V;..-/W ‘ | W anfer, e gevirer, TeroTRaTT, Te T RS Vo @ SremmreeT sk ‘. . Wml R o Y g st et oo wy o g
il o i ' ]
ik
i . - IF spd = : I
FhiR-
wRfeR- Wit S v, fimfirvgfl\'fl‘mmfi#fififiar
............... VS 1/%0f0 Framtih-00/9018 ’(0? ............
et v, fim mv/mmmm R, "R,
/mr%mmxmmmemfim
Exmmm ST, Y memfisfi ] N
o (fifsflfi ). |
. ¢ . ' K TET mm fim L]
W 1/vnf—1o fimmfi-os/zais zf 04! /‘Zem fl’-rh' P".‘..fié" / 5‘
mf#) R : ]
; W ERE, e L |
azggfiwmfimml e
ottt © . - mfi%wmw/fl?wwfiafimmm/fihm
. mmwhmfimma#mfivflmmifiml . 1 L
,;\Y
TE 1/Gora fi‘flmfln—oa/lnis ,_{9{4; ...... /va-rr A" o
o iR~
. asr&nééa wm)mmmmamwm
o