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The Bihar Panchayat Raj (Amendment) Act, 2014

Bihar · state statute
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la0 ,y0th0& 1&06 @2014 @yst% 96 
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lwpuk ds fy;s izdkf'kr fd;k tkrk gSA 
    
 
 
 
 
 
 
 
         
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The Bihar Panchayat Raj (Amendment) Act, 2014 
[Bihar Act 11, 2014] 
AN 
ACT 
To amend the Bihar Panchayat Raj Act, 2006 (Bihar Act 6, 2006) 
Be it enacted by the Legislature of the State of Bi har in the sixty-fifth year of the 
Republic of India as follows :-  
1.  Short title, extent and commencement —  (1) This Act may be called the Bihar 
Panchayat Raj (Amendment) Act, 2014. 
 (2) It shall extend to the whole of the State of B ihar. 
 (3) It shall come into force at once.  
2. Amendment of Section 127 of the Bihar Act 6, 2006 : - The figure "2011" and 
"2001" used in second proviso of Section 127 of the  said Act, 2006 shall be substituted by 
the figure "2021" and "2011" respectively. 
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/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F, 
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 687-571+300-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964 
Website: http://egazette.bih.nic.in  

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