The Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
Bihar · state statute
Open in Lexace · Ask the AI about this act
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E पी0/uni091F/g5470-40
/u0962/uni092Cह/glyph400र गजट
[स/glyph400ध/glyph400रण [/glyph417क
/u0962/uni092Cह/glyph400र /uni0938र/uni0915/glyph400र /u0939/glyph400र/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924
25 व/glyph415/uni0936/glyph400ख 1/glyph704/glyph55 /glyph53/uni0936/glyph55/glyph59
(( ((/uni0938/glyph417/glyph55 पटन/glyph400 43/glyph65) ) ) ) पटन/glyph400/glyph61 म/glyph417गलव/glyph400र/glyph61 15 15 15 15 मई मई मई मई 2018 2018 2018 2018
fof/k foHkkx
———
vf/klwpuk,a
15 ebZ 2018
laŒ ,yŒthŒ&01&07@2017&34 ystA — fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr
vf/kfu;e] ftlij egkefge jk"Vªifr fnukad 17 vizhy 20 18 dks vuqefr ns pqds gS] blds }kjk loZlk/kkj.k dh
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj &jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA =
2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 15 मई 2018
fcgkj d`f"kd ,oa xzkeh.k {ks= fodkl ,tsUlh ¼fujlu½ vf/kfu;e] 2017
fcgkj d`f"kd ,oa xzkeh.k {ks= fodkl ,tsUlh vf/kfu;e] 1978 ¼fcgkj vf/kfu;e 3] 1979½ dks fujflr
djus gsrq vf/kfu;eA
Hkkjr&x.kjkT; ds vM+lBosa o"kZ esa fcgkj jkT; fo/kk u&e.My }kjk fuEufyf[kr :Ik esa ;g
vf/kfu;fer gks%&
1- laf{kIr uke] foLrkj ,oa izkjEHkA & ¼1½ ;g vf/kfu;e fcgkj d`f"kd ,oa xzkeh.k {ks= fodkl
,tsUlh ¼fujlu½ vf/kfu;e] 2017 dgk tk,xkA
¼ 2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼ 3½ ;g 01-07-2017 ds izHkko ls izo`Ùk gksxkA
2- ifjHkk"kk,Wa A& bl vf/kfu;e esa tc rd lUnHkZ esa vU;Fkk visf{kr u gks &
¼ i½ ^^vf/kfu;e^^ ls vfHkizsr gS] fcgkj d`f"kd ,oa xzkeh.k {ks= fodk l ,tsUlh vf/kfu;e] 1978
¼fcgkj vf/kfu;e 3] 1979½ ;
¼ ii ½ ^^ vfHkdj.k@,tsUlh^^ ls vfHkizsr gS] fcgkj d`f"kd ,oa xzkeh.k {ks= fodkl ,tsUlh vf/kfu;e
1978 ¼fcgkj vf/kfu;e 3] 1979½ ds v/khu xfBr dek.M {ks= fodkl vfHkdj.k@,tsUlh ;
¼ iii ½ ^^ljdkj^^ ls vfHkizsr gS] fcgkj ljdkj ;
¼ iv ½ ^^fu;ekoyh^^ ls vfHkizsr gS jkT; ljdkj }kjk fcgkj d`f"kd ,oa xz keh.k {ks= fodkl ,tsUlh
vf/kfu;e] 1978 ¼fcgkj vf/kfu;e 3] 1979½ dh /kkjk&38 ds v/khu cukbZ xbZ fu;ekoyhA
3- dek.M {ks= fodkl vfHkdj.kksa@,tsUlh dh vkfLr;ksa ,o a nkf;Roksa dk ty ,oa Hkwfe
izca/ku laLFkku ¼okYeh½] iVuk esa fufgr gksukA & bl vf/kfu;e ds vkjaHk dh frfFk dks ,oa ls
dek.M {ks= fodkl vfHkdj.kksa@,tsUlh dh vkfLr;kWa ,o a nkf;Ro ty lalk/ku foHkkx ds iz’kklh
fu;a=.kk/khu lkslkbZVh vf/kfu;e ds v/khu xfBr ty ,o a Hkwfe izca/ku laLFkku ¼okYeh½] iVuk esa
fufgr gks tk;saxsA
4- dek.M {ks= fodkl vfHkdj.kksa@,tsUlh ds inkf/kdkfj;k sa ,ao deZpkfj;ksa dk
lek;kstuA& bl vf/kfu;e ds vkjaHk dh frfFk dks ;k ls dek.M {ks= fodkl vfHkdj.kksa ds
inkf/kdkfj;ksa ,oa deZpkfj;ksa dk lek;kstu] ty ,oa Hkwfe izca/ku laLFkku ¼okYeh½] iVuk ds v/khu
fjDr leku osrueku okys inksa ij vFkok leku osrueku okys vko’;drk vk/kkfjr inksa dk l`tu
dj] iwoZ ds leku lsok’krZ ds v/khu fd;k tk,xk vkSj ;fn vko’;d gks rks laLFkku }kjk vkfLr;ksa
,oa nkf;Roksa ds leqfpr izca/ku ds iz;kstukFkZ jkT; ljdkj ds vuqeksnu ls ,d fu;ekoyh cukbZ
tk ldsxhA
5- jkT; ljdkj dh 'kfDr;kWaA& bl vf/kfu;e ds mís’;ksa dh izkfIr ds fy, jkT; ljdkj dks ,sls
vkns’k@funs’k vFkok vuqns’k fuxZr djus dh 'kfDr] iz kf/kdkj ,oa vf/kdkfjrk gksxh ftls og bl
vf/kfu;e ds izko/kkuksa ds fØ;kUo;u esa mRiUu ifjfL Fkfr;ksa ,oa leL;kvksa ds fujkdj.k gsrq mfpr
rFkk vko’;d le>sA
3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 15 मई 2018
6- fujlu ,oa O;ko`fÙkA& ¼1½ fcgkj jkT; d`f"kd ,oa xzkeh.k {ks= fodkl ,tsUlh vf/kfu;e] 1978
¼fcgkj vf/kfu;e 3] 1979½ ,rn~}kjk fujflr fd;k tkrk gSA fu;ekoyh@vkns’k@ladYi bR;kfn
,rn~}kjk fujflr fd, tkrs gSA
¼ 2½ ,sls fujlu ds gksrs gq, Hkh] mDr vf/kfu;e ds v/kh u fd;k x;k dqN Hkh ;k dh xbZ dksbZ
dkjZokbZ vFkok fy;k x;k dksbZ fu.kZ; fof/k lEeÙk ekuk tk,xk rFkk bl vf/kfu;e ds v/khu izkjEHk
dh xbZ dksbZ dk;Zokgh ftlesa n.MkRed dkjZokbZ 'kkfe y gksxh] rFkk mDr dk;Zokgh ds lekiu rd
tkjh jgsxh ekuksa mDr vf/kfu;e bl iz;kstukFkZ fo|ek u gS vkSj bl vk/kkj ij fdlh U;k;ky; esa
py jgh dk;Zokgh vFkok fy, x, fu.kZ; ds laca/k esa dk sbZ ekeyk fdlh U;k;ky; ds le{k lafLFkr
ugha fd;k tk,xk fd mDr vf/kfu;e fujLr dj fn;k x;k gSA
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]
ljdkj ds la;qDr lfpoA
15 ebZ 2018
laŒ ,y0th0&01&07@2017@35@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;iky }kjk
fnukad 17 vizhy 2018 dks vuqer fcgkj d`f"kd ,oa xzk eh.k {ks= ,tsUlh ¼fujlu½ vf/kfu;e] 2017 dk fuEufyf[kr
vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj ]
ljdkj ds la;qDr lfpoA
[Bihar ACT 6 OF 2018]
Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017
AN
ACT
To repeal the Bihar Agricultural and Rural Area Development Agency Act,
1978 (Bihar Act 3, 1979)
Be it enacted by the legislature of the State of Bi har in the sixty eighth year of the Republic
of India as follows :—
1. Short title, extent and commencement .— (1) This Act shall be called Bihar Agricultural
and Rural Area Development Agency (Repeal) Act, 2017
(2) It shall extend to the whole of the State of Bihar,
(3) It shall come into force with effect from 01.07.2017.
2. Definitions. – In this Act, unless otherwise requires in the context. -
(i) “Act” means Bihar Agricultural and Rural Area Developmen t Agency Act, 1978
(Bihar Act 3, 1979);
(ii) “Agency” means Command Area Development Agency constituted under
Agricultural and Rural Area Development Agency Act, 1978 (Bihar Act 3, 1979);
(iii) “Government” means Government of Bihar;
(iv) “Rules” means rules made by the State Government under Sec tion-38 of the Bihar
Agricultural and Rural Area Development Agency Act, 1978 (Bihar Act 3, 1979);
3. Vesting of assets and liabilities of the Command Ar ea Development Agencies in the
Water and Land Management Institute (WALMI), Patna. —On and from the date of
commencement of this Act, all assets and liabilities of the Command Area Development
Agencies shall vest in the Water and Land Managemen t Institute (WALMI), Patna
constituted under the administrative control of the Water Resources Department under
the Societies Act.
4. Absorption of officers and employees of Command Are a Development
Agencies. — On and from the date of repeal of the Act, absorpti on of all officers and
4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 15 मई 2018
employees of the Command Area Development Agencies, shall be made to the vacant
posts of the similar payscale under the Water and L and Management Institute
(WALMI), Patna or after creating need based posts o f similar pay scale on similar
service-conditions and if necessary, Rules may be m ade by the Institute with the
approval of the State Government for the purpose of proper management of assets and
Liabilities.
5. Power of the State Government.— The State Government shall have power, authority
and jurisdiction to issue such order /direction or instructions which it may deem proper
and necessary for the removal of situations and pro blems arising in the implementation
of the provisions of this Act.
6. Repeal and savings.— (1) The Bihar Agricultural and Rural Area Development Agency
Act, 1978 (Bihar Act 3, 1979) is hereby repealed. R ules/Order/Resolution etc. are
hereby repealed.
(2) Notwithstanding such repeal, anything done or any action or decision taken under
the said Act shall be deemed to be valid and any pr oceeding including penal,
initiated under the said Act shall continue till th e conclusion of the said proceeding
as if the Act exists for this purpose and any case relating to the continuing
proceeding or decision taken shall not lie before a ny court on the ground that the
said Act has been repealed.
By order of the Governor of Bihar,
MANOJ KUMAR,
Joint Secretary to the Government.
————
[ध/glyph401¡/uni0915/glyph61 स/u0966/uni091A/uni0935/glyph400/uni0932/uni092F /uni092E/u0967/glyph144ण/glyph400/uni0932/uni092F/glyph61
/u0962/uni092C/uni0939/glyph400/uni0930/glyph61 /uni092A/uni091F/uni0928/glyph400 /u0939/glyph400/uni0930/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924 e/uni0935/glyph417 /uni092E/u0967/u0962/glyph144/uni0924?
/u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59 438/glyph625/glyph691+400 /glyph62ड/glyph401/glyph55/uni091F/glyph402/glyph55/uni092A/glyph401/glyph55?
Website: http://egazette.bih.nic.in