असाधारण
िबहार
(सं0 पटना 191) पटना
laΠ,y0th0&01&02@2020
vf/kfu;e] ftlij egkefge jkT;iky fnukad 5 ekpZ 2020
lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
िनबंधन
असाधारण अंक
सरकार ᳇ारा ᮧकािशत
15 QkYxqu 1941 (श0)
पटना, o`gLifrokj, 5 माचᭅ 2020
fof/k foHkkx
———
vf/klwpuk
5 ekpZ 2020
1&02@2020@1658@yst%A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr
jkT;iky fnukad 5 ekpZ 2020 dks vuqefr ns pqds gSa
lk/kkj.k dh lwpuk ds fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj
ljdkj ds
िनबंधन la[;k पी0टी0-40
ᮧकािशत
fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr
gSa] blds }kjk loZ
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
2 िबहार गजट (असाधारण), 5 माचᭅ 2020
[fcgkj vf/kfu;e 2] 2020]
fcgkj fofu;ksx vf/kfu;e] 2020
fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fudklh 31 ekpZ 2020 dks lekIr
gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;e A
Hkkjr x.kjkT; ds bdgÙkjosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i eas ;g
vf/kfu;fer gks A&
1- laf{kIr uke] foLrkj vkSj izkjEHk A&
¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2020 dgk tk ldsxk A
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A
¼3½ ;g 01 vizhy 2019 ds izHkko ls izo`Ùk gksxkA
2- 2019&20 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy 8868]52]58]000 ¼vkB
gtkj vkB lkS vM+lB djksM+ ckou yk[k vBkou gtkj½ :i;s dh fudklh A& fcgkj jkT; dh
lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk&2 esa mfYyf[kr lsokvksa ds laca/k esa] 01
vizhy] 2019 dks 'kq: gksus okys o"kZ ds nkSjku Hkqxrku ds flyflys esa gksus okys fofHkUu O;; dh
iwfrZ ds fy,] dqy 8868]52]58]000 ¼vkB gtkj vkB lkS vM+lB djksM+ ckou yk[k vBkou
gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 esa mfYyf[kr jkf'k ls vf/kd u gksxk]
fudkys tk ldasxs A
3- fofu;ksx A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k esa ls fudklh ds
fy, izkf/kd`r jkf'k] 01 vizhy] 2019 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr
lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA
3 िबहार गजट (असाधारण), 5 माचᭅ 2020
vuqlwph
¼/kkjk,a 2 vkSj 3 ns[ksa½
ekax@
fofu;ksx
la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½
fcgkj fo/kku eaMy }kjk fn, x, vuqnku
jkT; dh lafpr fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
1 d`f"k foHkkx jktLo 1,44,47,17,000 0 1,44,47,17,000
iwath 0 0 0
2 i'kq ,oa eRL;
lalk/ku foHkkx
jktLo 18,88,67,000 0 18,88,67,000
iwath 0 0 0
3 Hkou fuekZ.k foHkkx jktLo 6,49,00,000 0 6,49,00,000
iwath 96,86,23,000 0 96,86,23,000
4 eaf=eaMy lfpoky;
foHkkx
jktLo 56,00,000 0 56,00,000
iwath 0 0 0
5 jkT;iky lfpoky; jktLo 0 30,00,000 30,00,000
iwath 0 0 0
6 fuokZpu foHkkx jktLo 0 0 0
iwath 0 0 0
7
fuxjkuh foHkkx
jktLo 0 0 0
iwath 0 0 0
8 dyk] laLd`fr ,oa
;qok foHkkx
jktLo 45,88,000 0 45,88,000
iwath 0 0 0
9 lgdkfjrk foHkkx jktLo 1,73,38,03,000 0 1,73,38,03,000
iwath 78,02,30,000 0 78,02,30,000
10 mtkZ foHkkx jktLo 31,74,000 0 31,74,000
iwath 0 0 0
11
fiNM+k oxZ ,oa
vfrfiNM+k oxZ
dY;k.k foHkkx
jktLo 23,00,000 0 23,00,000
iwath 0 0 0
12 foÙk foHkkx jktLo 78,01,000 0 78,01,000
iwath 63,59,00,000 0 63,59,00,000
13 lwn Hkqxrku jktLo 0 0 0
iwath 0 0 0
14 _.k vnk;fx;k¡
jktLo 0 0 0
iwath 0 0 0
4 िबहार गजट (असाधारण), 5 माचᭅ 2020
ekax@
fofu;ksx
la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½
fcgkj fo/kku eaMy }kjk fn, x, vuqnku
jkT; dh lafpr fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
15 isa'ku jktLo 10,00,000 0 10,00,000
iwath 0 0 0
16 iapk;rh jkt foHkkx jktLo 10,00,00,00,000 0 10,00,00,00,000
iwath 0 0 0
17 okf.kT;&dj foHkkx jktLo 0 0 0
iwath 0 0 0
18 [kk| ,oa miHkksDrk
laj{k.k foHkkx
jktLo 65,14,000 0 65,14,000
iwath 0 0 0
19
i;kZoj.k ou ,oa
tyok;q ifjorZu
foHkkx
jktLo 3,58,67,000 0 3,58,67,000
iwath 35,12,89,000 0 35,12,89,000
20 LokLF; foHkkx
jktLo 5,46,01,38,000 0 5,46,01,38,000
iwath 0 0 0
21 f'k{kk foHkkx jktLo 9,66,59,17,000 0 9,66,59,17,000
iwath 0 0 0
22 x`g foHkkx jktLo 13,91,27,000 0 13,91,27,000
iwath 15,00,00,000 0 15,00,00,000
23 m|ksx foHkkx jktLo 52,52,32,000 0 52,52,32,000
iwath 50,00,00,000 0 50,00,00,000
24 lwpuk ,oa tulaidZ
foHkkx
jktLo 0 0 0
iwath 0 0 0
25 lwpuk izkoSf/kdh
foHkkx
jktLo 8,91,18,000 0 8,91,18,000
iwath 15,82,00,000 0 15,82,00,000
26 Je lalk/ku foHkkx jktLo 13,88,97,000 0 13,88,97,000
iwath 0 0 0
27 fof/k foHkkx jktLo 3,37,50,000 0 3,37,50,000
iwath 0 0 0
28 mPp U;k;ky; jktLo 0 0 0
iwath 0 0 0
29 [kku ,oa HkwrRo
foHkkx
jktLo 0 0 0
iwath 0 0 0
5 िबहार गजट (असाधारण), 5 माचᭅ 2020
ekax@
fofu;ksx
la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½
fcgkj fo/kku eaMy }kjk fn, x, vuqnku
jkT; dh lafpr fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
30 vYila[;d dY;k.k
foHkkx
jktLo 37,12,000 0 37,12,000
iwath 0 0 0
31 lalnh; dk;Z foHkkx jktLo 2,00,000 0 2,00,000
iwath 0 0 0
32 fo/kku eaMy jktLo 0 0 0
iwath 0 0 0
33 lkekU; iz'kklu
foHkkx
jktLo 0 0 0
iwath 0 0 0
34 fcgkj yksd lsok
vk;ksx
jktLo 0 0 0
iwath 0 0 0
35 ;kstuk ,oa fodkl
foHkkx
jktLo 23,00,000 0 23,00,000
iwath 33,000 0 33,000
36 yksd LokLF;
vfHk;a=.k foHkkx
jktLo 0 0 0
iwath 45,68,00,000 0 45,68,00,000
37 xzkeh.k dk;Z foHkkx
jktLo 0 0 0
iwath 50,00,00,000 0 50,00,00,000
38 e| fu"ks/k] mRikn
,oa fuca/ku foHkkx
jktLo 13,15,00,000 0 13,15,00,000
iwath 0 0 0
39 vkink izca/ku foHkkx
jktLo 11,17,00,00,000 0 11,17,00,00,000
iwath 0 0 0
40 jktLo ,oa Hkwfe
lq/kkj foHkkx
jktLo 8,76,95,000 0 8,76,95,000
iwath 0 0 0
41 iFk fuekZ.k foHkkx
jktLo 1,50,00,00,000 0 1,50,00,00,000
iwath 3,000 0 3,000
42 xzkeh.k fodkl foHkkx
jktLo 22,76,80,10,000 0 22,76,80,10,000
iwath 0 0 0
43 foKku ,oa izkoSf/kdh
foHkkx
jktLo 0 0 0
iwath 0 0 0
6 िबहार गजट (असाधारण), 5 माचᭅ 2020
ekax@
fofu;ksx
la[;k
lsok ls lacaf/kr ekax ;k fofu;ksx
jktLo
iwath
vuf/kd jkf'k;ka ¼#i;ksa esa½
fcgkj fo/kku eaMy }kjk fn, x, vuqnku
jkT; dh lafpr fuf/k ij Hkkfjr ;ksx
1 2 3 4 5 6
44
vuqlwfpr tkfr ,oa
vuqlwfpr tutkfr
dY;k.k foHkkx
jktLo 10,00,00,000 0 10,00,00,000
iwath 0 0 0
45 xUuk m|ksx foHkkx
jktLo 23,00,000 0 23,00,000
iwath 0 0 0
46 i;ZVu foHkkx
jktLo 9,16,30,000 0 9,16,30,000
iwath 0 0 0
47
ifjogu foHkkx
jktLo 2,000 0 2,000
iwath
0 0 0
48 uxj fodkl ,oa
vkokl foHkkx
jktLo 33,81,41,000 0 33,81,41,000
iwath 0 0 0
49 Tky lalk/ku foHkkx
jktLo 4,08,00,000 0 4,08,00,000
iwath 14,78,52,10,000 0 14,78,52,10,000
50 y?kq ty lalk/ku
foHkkx
jktLo 2,69,00,000 0 2,69,00,000
iwath 0 0 0
51 lekt dY;k.k foHkkx
jktLo 3,58,14,70,000 0 3,58,14,70,000
iwath 0 0 0
;ksx jktLo 69,39,59,70,000 30,00,000 69,39,89,70,000
;ksx iwath 19,28,62,88,000 0 19,28,62,88,000
egk;ksx 88,68,22,58,000 30,00,000 88,68,52,58,000
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
7 िबहार गजट (असाधारण), 5 माचᭅ 2020
5 ekpZ 2020
laŒ ,y0th0&01&02@2020@1656@yst%A&—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk fnukad 5 ekpZ 2020 dks vuqer fcgkj fofu;ksx vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn
fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxk A fcgkj&jkT;iky ds vkns'k ls] enu fd'kksj dkSf'kd] ljdkj ds lfpoA
[Bihar Act 2, 2020]
THE BIHAR APPROPRIATION ACT, 2020
AN
ACT
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN AMOUNT
FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR
FOR THE SERVICES DURING THE YEAR ENDING THE THIRTYFIRST DAY OF
MARCH, 2020.
Be it enacted by the Legislature of the State of Bihar in the seventy-first year of the
Republic of India as follows:-
1. Short title, extent and commencement .-
(1) This Act may be called the Bihar Appropriation Act, 2020.
(2) It shall extend to the whole of the state of Bihar.
(3) It shall come intoforce with effect from 1st April 2019.
2. Withdrawal of total Rs.- 8868,52,58,000 (Eight thousand Eight hundred
Sixty eight crore Fifty two lakh and Fifty eight Thousand), out of the Consolidated
Fund of the State of Bihar for the year 2019-20.- Total Rs.- 8868,52,58,000 (Eight
thousand Eight hundred Sixty eight crore Fifty two lakh and Fifty eight Thousand),
which will not be more than the amount mentioned in column-6 of the schedule of
this Act from The Consolidated Fund of The State of Bihar to meet various
expenses to be incurred related to the payment during the year commencing from
1st April, 2019 in relation to the services mentioned in column-2 of the Schedule of
this Act.
3. Appropriation.- The amount authorized for withdrawal from and out of the
Consolidated Fund of the State of Bihar under this Act will be for the purposes and
services mentioned in the Schedule concerned related to the year commencing
from first day of April, 2019 and will be appropriated in respect of them.
8 िबहार गजट (असाधारण), 5 माचᭅ 2020
SCHEDULE
(See Section 2 and 3)
Grant/
Appropriation
Number
Services and
purposes to
which the
appropriation
relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by the
Bihar Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
1 Agriculture
Department
Revenue 1,44,47,17,000 0 1,44,47,17,000
Capital 0 0 0
2
Animal and
Fisheries
Resource
Department
Revenue 18,88,67,000 0 18,88,67,000
Capital 0 0 0
3
Building
Construction
Department
Revenue 6,49,00,000 0 6,49,00,000
Capital 96,86,23,000 0 96,86,23,000
4
Cabinet
Secretariat
Department
Revenue 56,00,000 0 56,00,000
Capital 0 0 0
5 Secretariat of the
Governor
Revenue 0 30,00,000 30,00,000
Capital 0 0 0
6 Election
Department
Revenue 0 0 0
Capital 0 0 0
7 Vigilance
Department
Revenue 0 0 0
Capital 0 0 0
8
Art, Culture and
Youth
Department
Revenue 45,88,000 0 45,88,000
Capital 0 0 0
9 Co-operative
Department
Revenue 1,73,38,03,000 0 1,73,38,03,000
Capital 78,02,30,000 0 78,02,30,000
10 Energy
Department
Revenue 31,74,000 0 31,74,000
Capital 0 0 0
11
BC and MBC
Welfare
Department
Revenue 23,00,000 0 23,00,000
Capital 0 0 0
12 Finance
Department
Revenue 78,01,000 0 78,01,000
Capital 63,59,00,000 0 63,59,00,000
13 Interest Payment Revenue 0 0 0
Capital 0 0 0
14 Repayment of
Loans
Revenue 0 0 0
Capital 0 0 0
15 Pension Revenue 10,00,000 0 10,00,000
Capital 0 0 0
16 Panchayati Raj
Department
Revenue 10,00,00,00,000 0 10,00,00,00,000
Capital
0 0 0
17 Commercial Tax
Department
Revenue 0 0 0
Capital 0 0 0
18
Food and
Consumer
Protection
Department
Revenue 65,14,000 0 65,14,000
Capital 0 0 0
19
Environment
Forest and
Climate Change
Department
Revenue 3,58,67,000 0 3,58,67,000
Capital 35,12,89,000 0 35,12,89,000
20
Health
Department
Revenue 5,46,01,38,000 0 5,46,01,38,000
Capital 0 0 0
21 Education
Department
Revenue 9,66,59,17,000 0 9,66,59,17,000
Capital 0 0 0
22 Home
Department
Revenue 13,91,27,000 0 13,91,27,000
Capital 15,00,00,000 0 15,00,00,000
9 िबहार गजट (असाधारण), 5 माचᭅ 2020
Grant/
Appropriation
Number
Services and
purposes to
which the
appropriation
relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by the
Bihar Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
23 Industries
Department
Revenue 52,52,32,000 0 52,52,32,000
Capital 50,00,00,000 0 50,00,00,000
24
Information and
Public Relation
Department
Revenue 0 0 0
Capital 0 0 0
25
Information
Technology
Department
Revenue 8,91,18,000 0 8,91,18,000
Capital 15,82,00,000 0 15,82,00,000
26
Labour
Resource
Department
Revenue 13,88,97,000 0 13,88,97,000
Capital 0 0 0
27 Law Department Revenue 3,37,50,000 0 3,37,50,000
Capital 0 0 0
28 High Court of
Bihar
Revenue 0 0 0
Capital 0 0 0
29
Mines and
Geology
Department
Revenue 0 0 0
Capital 0 0 0
30
Minorities
Welfare
Department
Revenue 37,12,000 0 37,12,000
Capital 0 0 0
31
Parliamentary
Affairs
Department
Revenue 2,00,000 0 2,00,000
Capital 0 0 0
32 Legislature Revenue 0 0 0
Capital 0 0 0
33
General
Administration
Department
Revenue 0 0 0
Capital 0 0 0
34
Bihar Public
Service
Commission
Revenue 0 0 0
Capital 0 0 0
35
Planning and
Development
Department
Revenue 23,00,000 0 23,00,000
Capital 33,000 0 33,000
36
Public Health
Engineering
Department
Revenue 0 0 0
Capital 45,68,00,000 0 45,68,00,000
37 Rural Works
Department
Revenue 0 0 0
Capital 50,00,00,000 0 50,00,00,000
38
Prohibition,
Excise, and
Registration
Department
Revenue 13,15,00,000 0 13,15,00,000
Capital 0 0 0
39
Disaster
Management
Department
Revenue 11,17,00,00,000 0 11,17,00,00,000
Capital 0 0 0
40
Revenue and
Land Reforms
Department
Revenue 8,76,95,000 0 8,76,95,000
Capital 0 0 0
41
Road
Construction
Department
Revenue 1,50,00,00,000 0 1,50,00,00,000
Capital 3,000 0 3,000
42
Rural
Development
Department
Revenue 22,76,80,10,000 0 22,76,80,10,000
Capital
0
0 0
10 िबहार गजट (असाधारण), 5 माचᭅ 2020
Grant/
Appropriation
Number
Services and
purposes to
which the
appropriation
relates
Revenue
Capital
Sums not exceeding (In Rupees)
Grant made by the
Bihar Legislature
Charged on the
Consolidated
Fund of the State
Total
1 2 3 4 5 6
43
Science and
Technology
Department
Revenue 0 0 0
Capital 0 0 0
44 SC & ST Welfare
Department
Revenue 10,00,00,000 0 10,00,00,000
Capital
0 0 0
45 Sugar Industries
Department
Revenue 23,00,000 0 23,00,000
Capital 0 0 0
46 Tourism
Department
Revenue 9,16,30,000 0 9,16,30,000
Capital 0 0 0
47 Transport
Department
Revenue 2,000 0 2,000
Capital 0 0 0
48
Urban
Development
and Housing
Department
Revenue 33,81,41,000 0 33,81,41,000
Capital 0 0 0
49
Water
Resources
Department
Revenue 4,08,00,000 0 4,08,00,000
Capital 14,78,52,10,000 0 14,78,52,10,000
50
Minor Water
Resource
Department
Revenue 2,69,00,000 0 2,69,00,000
Capital 0 0 0
51 Social Welfare
Department
Revenue 3,58,14,70,000 0 3,58,14,70,000
Capital 0 0 0
Total Revenue 69,39,59,70,000 30,00,000 69,39,89,70,000
Total Capital 19,28,62,88,000 0 19,28,62,88,000
Grand Total 88,68,22,58,000 30,00,000 88,68,52,58,000
By order of the Governor of Bihar,
MADAN KISHORE KAUSHIK,
Secretary to Government.
————
अधीᭃक, सिचवालय मुᮤणालय,
िबहार, पटना ᳇ारा ᮧकािशत एवं मुᳰᮤत।
िबहार गजट (असाधारण) 191-571+400-डी0टी0पी0।
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