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The Bihar State Universities (Amendment) Act, 2016

Bihar · state statute
Open in Lexace · Ask the AI about this act
 
 
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/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930  
    (( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni09020 /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E  673 ) ) ) ) /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E 
la0 ,y0th0&01&20@2016@161@yst% la0 ,y0th0&01&20@2016@161@yst% la0 ,y0th0&01&20@2016@161@yst% la0 ,y0th0&01&20@2016@161@yst% 
ftlij egkefge jkT;iky fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 
ds fy;s izdkf'kr fd;k tkrk gSA 
         
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E 
 
/uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930 /uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F 
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923  /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915 /uni0905/uni0902/uni0915     
 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930  /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 
26 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923  1938 (/uni0936/uni0936 /uni0936/uni09360) 
/uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E /uni092A/uni091F/uni0928/uni093E , /uni092C/uni0941/uni0927 /uni092C/uni0941/uni0927 /uni092C/uni0941/uni0927 /uni092C/uni0941/uni0927/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 ,    11 1177 77 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924 /uni0905/uni0917/u0903 /uni0924  2016 
fof/k foHkkx fof/k foHkkx fof/k foHkkx fof/k foHkkx    
&&&&&&&&&& 
vf/klwpuk,avf/klwpuk,avf/klwpuk,avf/klwpuk,a    
17 vxLr 17 vxLr 17 vxLr 17 vxLr    2016 2016 2016 2016    
la0 ,y0th0&01&20@2016@161@yst% la0 ,y0th0&01&20@2016@161@yst% la0 ,y0th0&01&20@2016@161@yst% la0 ,y0th0&01&20@2016@161@yst% A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/k fu;e] 
fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016  dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]eukst dqekj]eukst dqekj]eukst dqekj]
ljdkj ds la;qDr lfpoA 
  
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E  /uni092A/uni09400/uni091F/g5470-40  
/uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F  
/u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /u0942/uni0915/uni093E/uni093F/uni0936/uni0924     
 
 
fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/k fu;e] 
dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk 
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
eukst dqekj]eukst dqekj]eukst dqekj]eukst dqekj]    
ljdkj ds la;qDr lfpoA  
 
 
 
2 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ),  17 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924  2016  
 fcgkj jkT fcgkj jkT fcgkj jkT fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e ; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2016 ] 2016 ] 2016 ] 2016    
 [fcgkj vf/kfu;e 13] 2016 fcgkj vf/kfu;e 13] 2016 fcgkj vf/kfu;e 13] 2016 fcgkj vf/kfu;e 13] 2016 ] 
 fcgkj jkT; ds iVuk esa ikVfyiq= fo'ofo|ky; ,oa iwf .kZ;kW esa iwf.kZ;kW fo'ofo|ky; dh LFkkiuk gsrq fcgkj 
jkT; fo'ofo|ky; vf/kfu;e] 1976 ¼fcgkj vf/kfu;e 23] 1976½ dk la'kks/ku djus ds fy, vf/kfu;eA 
    izLrkouk A & iz'kklfud n`f"Vdks.k ,oa Nk=ksa dh f' k{kk ds fgr esa jkT; esa iwoZ ls lapkfyr ex/k 
fo'ofo|ky;] cks/kx;k rFkk HkwisUnz ukjk;.k e.My fo' ofo|ky;] e/ksiqjk dks  foHkkftr dj iVuk ,oa iwf.kZ; kW esa 
,d&,d fo'ofo|ky; dh LFkkiuk vko';d gSA lkFk gh] fcg kj jkT; ds iquxZBu ,oa >kj[kaM jkT; dh LFkkiuk 
dks /;ku esa j[krs gq, >kj[kaM ds {ks=kf/kdkj esa i M+us okys fo'ofo|ky;ksa dks fcgkj jkT; fo'ofo|ky; v f/kfu;e] 
1976 ds mica/kksa ls foyksfir fd;k tkuk vko';d gSA bl fufeÙk fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 ds 
dfri; mica/kksa dk la'kks/ku] dfri; mica/kksa dk tksM+k tkuk ,oa dfri; mica/kksa dk foyksiu vko';d gSA 
 Hkkjr&x.kjkT; ds lM+lBosa o"kZ eas fcgkj jkT; fo/k ku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer 
gks%& 
 1 1 11----    laf{kIr uke] foLrkj ,oa izkjEHk laf{kIr uke] foLrkj ,oa izkjEHk laf{kIr uke] foLrkj ,oa izkjEHk laf{kIr uke] foLrkj ,oa izkjEHk A & ¼1½ ;g vf/kfu;e  fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 
2016 dgk tk ldsxkA  
 ¼2½ ;g vf/kfu;e ml frfFk ls izo`Ùk gksxk tks jkT; ljdkj] vf/klwpuk }kjk fu;r djsA 
 2 2 22----    fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dk la'kks/ku fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dk la'kks/ku fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dk la'kks/ku fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dk la'kks/ku A &  fcgkj jkT; fo'ofo|ky; vf/kfu;e] 1976 
¼fcgkj vf/kfu;e 23] 1976½ dh /kkjk&3 dh mi/kkjk ¼1½ dks fuEuor~ la'kksf/kr fd;k tk,xk %& 
 ¼1½ fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dh mi/kkjk ¼1½ ds [kaM ¼?k½] ¼³½ ¼p½ foyksfir fd, tk,axsA 
 ¼2½ fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dh mi/kkjk ¼1½ ds [kaM ¼N½ dks [kaM ¼?k½ ds :i esa 
iquZla[;kafdr djrs gq, fuEufyf[kr }kjk izfrLFkkfir fd;k tk,xk %& 
 ^^¼?k½ ex/k fo'ofo|ky;] ftldk eq[;ky; cks/kx;k ¼x; k½ esa gksxk vkSj ftldh {ks=h; vf/kdkfjrk laiw.kZ 
ex/k ize.My gksxh^^ 
 3- fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dh mi/kkjk ¼ 1½ ds [kaM ¼t½ ,oa ¼>½ dks Øe'k% [kaM ¼³½ ,oa 
¼p½ ds :i esa iquZla[;kafdr fd;k tk,xkA 
 4- fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 dh mi/kkjk ¼ 1½ ds [kaM ¼¥½ dks [kaM ¼N½ ds :i esa 
iquZla[;kafdr djrs gq, fuEufyf[kr }kjk izfrLFkkfir fd;k tk,xk %& 
 ^^¼N½ HkwisUnz ukjk;.k e.My fo'ofo|ky;] ftldk eq[; ky; e/ksiqjk esa gksxk vkSj ftldh {ks=h; 
vf/kdkfjrk laiw.kZ dks'kh ize.My gksxhA** 
 5- fcgkj vf/kfu;e 23]1976 dh /kkjk&3 dh mi/kkjk ¼1 ½ ds [kaM ¼V½ ,oa ¼B½  Øe'k% [kaM ¼t½ ,oa ¼>½ ds 
:i esa iquZla[;kafdr fd, tk,axsA 
 6- fcgkj vf/kfu;e 23]1976 dh /kkjk&3 dh mi/kkjk ¼1 ½ ds [kaM ¼B½ ds ckn fuEufyf[kr nks u, [kaM ¼¥½ 
,oa ¼V½ tksM+s tk,axs %& 
    ^^¼¥½ jkT; ljdkj }kjk jkti= esa vf/klwpuk }kjk vf/k lwfpr frfFk ls] ikVfyiq= fo'ofo|ky; dh 
LFkkiuk dh tk ldsxh ftldk eq[;ky; iVuk esa gksxk vk Sj  ftldh {ks=h; vf/kdkfjrk] iVuk ize.My ds iVuk 
¼iVuk fo'ofo|ky; dh vf/kdkfjrk esa iM+us okys egkfo |ky;ksa dks NksM+dj½ ,oa ukyUnk ftyksa dh {ks=h; 
vf/kdkfjrk gksxhA** 
 
 
3 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ),  17 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924  2016  
 ^^¼V½ jkT; ljdkj }kjk jkti= esa vf/klwpuk vf/klwfpr  frfFk ls] iwf.kZ;kW fo'ofo|ky; dh LFkkiuk dh tk 
ldsxh ftldk eq[;ky; iwf.kZ;kW esa gksxk vkSj ftldh {ks=h; vf/kdkfjrk laiw.kZ iwf.kZ;kW ize.My dh {ks=h ; 
vf/kdkfjrk gksxhA** 
    3 3 33----    O;ko`fÙkA & O;ko`fÙkA & O;ko`fÙkA & O;ko`fÙkA &fcgkj vf/kfu;e 23] 1976 dh /kkjk&3 ¼1½ e sa ,sls la'kks/ku ds gksrs gq, Hkh] mDr /kkjk&3 ¼1½  
ds }kjk ;k ds v/khu fd;k x;k dksbZ dk;Z ;k dh xbZ d ksbZ dkjokbZ mDr /kkjk&3 ¼1½ ds v/khu fof/kekU; :i ls 
fd;k x;k ;k dh xbZ le>h tk,xh vkSj fcgkj vf/kfu;e 2 3]1976 dh /kkjk&3 ¼1½ esa la'kks/kuksa ds vk/kkj ij  
iz'uxr ugha fd;k tk,xk vFkok dh tk,xhA 
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
eukst dqekj]eukst dqekj]eukst dqekj]eukst dqekj]    
ljdkj ds la;qDr lfpoA 
17 vxLr 2016 17 vxLr 2016 17 vxLr 2016 17 vxLr 2016    
la0 la0 la0 la0 ,y0th0&01&20 ,y0th0&01&20 ,y0th0&01&20 ,y0th0&01&20@2016@162 @2016@162 @2016@162 @2016@162@@ @@yst% yst% yst% yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky 
}kjk fnukad 14 vxLr 2016 dks vuqer fcgkj jkT; fo'of o|ky; ¼la'kks/ku½ vf/kfu;e] 2016 fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2016 fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2016 fcgkj jkT; fo'ofo|ky; ¼la'kks/ku½ vf/kfu;e] 2016 dk  
fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; 
lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf /kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k 
tk;sxkA      
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]    
eukst dqekj]eukst dqekj]eukst dqekj]eukst dqekj]    
ljdkj ds la;qDr lfpoA 
The Bihar State Universities (Amendment) Act, 2016 
 [Bihar Act, 13, 2016] 
AN 
ACT 
To Amend The Bihar State Universities Act, 1976 (Bihar Act 23, 1976) for 
establishment of Patliputra University in Patna and Purnia University in Purnia. 
Preamble :  For administrative purposes and educational interests of students, it is necessary 
to establish two new Universities namely  Patliputra University in Patna and Purnia 
University in Purnia by division of two existing un iversities namely Magadh University, 
Bodhgaya and Bhupendra Narain Mandal University, Ma dhepura. It is also necessary to 
delete certain existing provisions of Bihar State U niversities Act, 1976 in view of the re-
organisation of Bihar and creation of new Jharkhand  State. For these purposes, it is 
 
 
4 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ),  17 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924  2016  
 expedient to amend certain provisions, to add certa in new provisions and to delete certain 
existing provisions of Bihar State Universities Act, 1976 . 
 Be it enacted by the legislature  of the State of Bihar in the sixty-seventh year of the 
Republic of India as follows. 
 1. Short title, extent and commencement. -  (1) This Act  may be called  The Bihar 
State Universities (Amendment) Act, 2016.  
 (2) It shall come into force with effect from the date which the State Government , 
by notification, may fix. 
 2 . Amendment in section 3 of Bihar Act 23 of 1976. -  Sub section (1) of section 3 
of The Bihar State Universities Act, 1976 (Bihar Ac t 23, 1976)   shall be amended as 
follows:- 
  (1) Clauses (d), (e) and (f) of sub section (1) o f section 3 of Bihar Act 23,1976 will 
be deleted. 
 (2) Clause (g) of sub section (1) of section 3 of Bihar Act 23,1976 shall be 
renumbered as clause (d) and shall be substituted by the following :-  
 "(d) The Magadh University headquarters of which w ill be at Bodhgaya (Gaya) and 
territorial jurisdiction of which will be the whole of the Magadh Division.” 
 3. Clause (h) and (i) of sub section (1) of sectio n 3 of Bihar Act 23,1976 shall be 
renumbered as clause (e) and (f) of sub section (1) of section 3 respectively. 
 4. Clause (j) of sub section (1) of section 3 of B ihar Act 23,1976 shall be substituted 
by the following renumbering as clause (f) :-  
 "(f) The Bhupendra Narain Mandal University headqua rters of which will be at 
Madhepura and territorial jurisdiction of which will be the whole of the Koshi Division.” 
 5. Clause (k) and (l) of sub section (1) of sectio n 3 of Bihar Act 23,1976 shall be 
renumbered as clause (h) and (i) respectively. 
 6. The following two new clauses shall be added af ter clause (l) of sub section (1) of 
section 3 of Bihar Act 23,1976. 
 "(j) Patliputra University may be established from  the date notified in the official 
gazette by the State Government, by notification,     headquarters of which will be at Patna 
and territorial jurisdiction of which will be terri torial jurisdiction of Patna and Nalanda 
district of Patna Division except the colleges fall ing within the jurisdiction of the Patna 
University.”  
 
 
5 /g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ),  17 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924  2016  
 "(k) Purnia University may be established from the  date notified in the official 
gazette by the State Government, by notification, h eadquarters of which will be at Purnia 
and the territorial jurisdiction of which will be t he whole of territorial jurisdiction of Purnia 
Division.” 
 3. Savings - Notwithstanding amendment in section 3 of Bihar Act  23, 1976, 
anything done or any action taken under the said se ction 3 (1) shall be deemed to have been 
validly done or taken and shall not be opened to qu estion on the ground of amendment in  
section 3(1) of Bihar Act 23,1976. 
By order of the Governor of Bihar, 
MANOJ KUMAR, 
Joint Secretary to the Government. 
————
 
अध/uni0940/g162/uni0915 , सिचव/uni093Eलय  /uni092E/uni0941/u093Fण/uni093Eलय , 
/g466/uni092C/uni0939/uni093E/uni0930 , पटन/uni093E  /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093Eि/uni0936/uni0924  एवं /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930  गजट  (अस/uni093Eध/uni093E/uni0930ण ) 673-571+400 -/uni0921/g547 0ट/g547 0प/uni0940 0/uni0964 
Website: http://egazette.bih.nic.in     

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