/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E /uni092A/uni09400/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F /uni0917/uni091C/uni091F
/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915 /uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 /uni0905/uni0902/uni0915
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930/uni0915/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924
44 44 /g207 /uni092F/uni0947/g207 /uni092F/uni0947/g207 /uni092F/uni0947/g207 /uni092F/uni0947/u0902 /uni0920 /u0902 /uni0920 /u0902 /uni0920 /u0902 /uni0920 11 11934 934 934 934 (( ((/uni0936/uni0936 /uni0936/uni093600 00)) ))
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 219 219 219 219) ) ) ) /uni092A/uni092A /uni092A/uni092A/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E,, ,, /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C /uni0936/uni0941/u092C/uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930 /uni0935/uni093E/uni0930,, ,, 25 25 25 25 /uni092E/uni0908 /uni092E/uni0908 /uni092E/uni0908 /uni092E/uni0908 2012 2012 2012 2012
fof/k foHkkx
———
vf/klwpuk,a
25 ebZ 2012
laŒ ,y0th0&1&03@2012@yst% 325 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e]
ftlij egkefge jkT;iky fnukad 23 ebZ 2012 dks vuqefr ns pqdsa gS] blds }kjk loZlk/kkj.k dh lwpuk ds fy;s
izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 25 /uni092E/uni0908 2012
[fcgkj vf/kfu;e 10] 2012 fcgkj vf/kfu;e 10] 2012 fcgkj vf/kfu;e 10] 2012 fcgkj vf/kfu;e 10] 2012 ]
fcgkj yksdk;qDr ¼la'kks/ku½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e ] 2012
fcgkj yksdk;qDr vf/kfu;e] 2011 ¼fcgkj vf/kfu;e 22] 2011½ esa la'kks/ku djus gsrq vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e
Hkkjr x.kjkT; ds frjlBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks %&
1 laf{kIr uke] foLrkj vkSj izkjEHk A & ¼1½ ;g vf/kfu;e fcgkj yksdk;qDr ¼la'kks/ku½ vf/kfu;e]
2012 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g rRdky izHkko esa izo`Ùk gksxkA
2- fcgkj vf/kfu;e 22] 2011 dh /kkjk 2 dk la'kks/ku A & mDr vf/kfu;e dh /kkjk&2 dh mi&/kkjk
¼1½ esa fuEufyf[kr ,d u;k [kaM ¼>>½ [kaM ¼>½ ds ckn tksM+k tk,xk %&
^^ ^^ ^^ ^^ (>> ) " dqiz'kklu " ls vfHkizsr gS fuEufyf[kr fdlh ekeys esa iz'kklfud d`R;ksa ds iz;ksx esa dh x;h
;k fd;s tkus ls rkRif;Zr dkjZokbZ(
(d) tgk¡ fd ,slh dkjZokbZ ;k ,slh dkjZokbZ dks 'kkflr djus okyh iz'kklfud izfdz;k ;k i)fr]
v;qfDRk;qDr] vU;k;iw.kZ] lrkus okyh ;k vuqfpr :i esa foHksndkjh gks] vFkok
([k ) tgk¡ ,slh dkjZokbZ djus esa mis{kk ;k vlE;d~ foyE c gqvk gks] vFkok ,slh dkjZokbZ dks 'kkflr
djus okyh iz'kklfud izfdz;k ;k i)fr esas vlE;d~ foyEc vUroZfyr gksA **
3- fcgkj vf/kfu;e 22] 2011 dh /kkjk&28 ds ckn ,d u; h /kkjk&28d dk tksM+k tkuk A&
mDr vf/kfu;e dh /kkjk&28 ds ckn fuEufyf[kr ,d u;h /kkjk&28d tksM+h tk,xh%&
^^28d- yksdk;qDr dh fjiksVZA & (1) ;fn] ,sls fdlh dkjZokbZ ds vUos"k.k ds ckn] ftlds c kjs esa fdlh
f'kdk;r dks vUroZfyr djus okyk ifjokn fd;k x;k gks ;k fd;k tk ldrk Fkk] yksdk;qDr dk ;g lek/kku gks
tk; fd ,slh dkjZokbZ ls ifjoknh ;k fdlh vU; O;fDr d s lkFk vU;k; gqvk gS ;k mls vlE;d~ dfBukbZ gqbZ gS]
rks yksdk;qDr] fyf[kr :i esa fjiksVZ }kjk] lac) yks d lsod rFkk l{ke izkf/kdkjh ls ;g vuq'kalk djsxk fd ,sls
vU;k; ;k vlE;d~ dfBukbZ dk mipkj ;k izfrrks"k fjiksVZ esa ;Fkk fofufnZ"V jhfr ls vkSj le; ds Hkhrj] dj fn;k
tk,xkA
(2) l{ke izkf/kdkjh mi&/kkjk (1) ds v/khu vius ikl vxzsf"kr fjiksZV dh ijh{kk djsxk vkSj fjiksVZ dh
izkfIr dh rkjh[k ls rhu ekg ds Hkhrj] fjiksVZ ds vk/kkj ij dh x;h ;k dh tkus okyh izLrkfor dkjZokbZ yksdk;qDr
dks lalwfpr djsxk A
(3) mi&/kkjk (1) esa fufnZ"V vuq'kalk ;k fu"d"kksZa ij dh x;h ;k dh tkus okyh izLrkfor dkjZokbZ ls ;fn
yksdk;qDr dk lek/kku gks tk; rks og lac) ifjoknh] yksd&lsod vkSj l{ke inkf/kdkjh dks lwpuk nsrs gq,]
ekeys dks cUn dj nsxh fdUrq ;fn mldk lek/kku u gks vkSj og ekeys dks bl ;ksX; le>rh gks rks og ekeys
ij fo'ks"k fjiksVZ jkT;iky dks ns ldsxh vkSj lac) ifjoknh dks Hkh lwfpr dj ldsxhA
¼4½ yksdk;qDr Lofoosdkuqlkj vius }kjk cUn fd;s x;s ;k vU;Fkk fuiVk;s x;s ,sls ekeyksa dk lkj tks
lkekU;] yksd] 'kS{kf.kd ;k o`fÙkd fgr esa gksuk mls izrhr gksa] le; le; ij] ml jhfr ls vkSj mu O;fDr;k sa dks
miyC/k djsxh] ftUgsa og leqfpr le>s A
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
25 ebZ 2012
laŒ ,y0th0&1&03@2012@yst% 326 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk fnukad 23 ebZ 2012 dks vuqer fcgkj yksdk;qDr ¼la'kks/ku½ vf/kfu;e] 2012 dk
fuEufyf[kr vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdk j ls blds }kjk izdkf'kr fd;k tkrk gS] ftls
Hkkjrh; lafo/kku ds vuqPNsn&348 ds [akM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kÑr
ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
fouksn dqekj flUgk]
ljdkj ds lfpoA
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923), 25 ebZ 2012
[Bihar Act 10, 2012]
The Bihar Lokayukta (Amendment) Act, 2012
AN
ACT
to amend The Bihar Lokayukta Act, 2011 [Bihar Act 22, 2011]
Be it enacted by the Legislature of the State of Bihar in the Sixty-Third year of the Republic
of India as follows:-
1. Short title extent and commencement.— (1) This Act may be called the Bihar
Lokayukta (Amendment) Act, 2012.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force at once.
2. Amendment in Section 2 of Bihar Act 22, 2011.— In the said Act, in sub-section
(1) of Section-2 the following new clause(ii) shall be added after clause(i):-
"( ii) "maladministration" means action taken or purporting to have been taken in
the exercise of administrative functions in any case—
(a) where such action or the administrative proce dure or practice
governing such action is unreasonable, unjust, oppressive or
improperly discriminatory, or
(b) where there has been negligence or undue dela y in taking such action
or the administrative procedure or practice governing such action
involves undue delay."
3. Addition of a new Section 28A after Section 28 in the Bihar Act 22, 2011.— In the
said Act , the following new Section 28A shall be added after Section 28 : -
"28A. Reports of Lokayukta — (1) If, after investigation of any action in respect of
which a complaint involving a grievance has been or can be or could have been made, the
Lokayukta is satisfied that such action has resulted in injustice or undue hardship to the
complainant or any other person, the Lokayukta shall, by a report in writing, recommend
to the public servant and the competent authority concerned that such injustice or undue
hardship shall be remedied or redressed in such manner and within such time as may be
specified in the report.
(2) The competent authority shall examine the report forwarded to it under
sub-section (1) and intimate within three months of the date of receipt of the report, to
the Lokayukta, the action taken or proposed to be taken on the basis of the report.
(3) If the Lokayukta is satisfied with the action taken or proposed to be taken on its
recommendations or findings referred to in sub-sections (1), it shall close the case under
information to the complainant, the public servant and the competent authority
concerned; but where it is not so satisfied and if it considers that the case so deserves, it
may make a special report upon the case to the Governor and also inform the complainant
concerned.
4 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923 ), 25 /uni092E/uni0908 2012
(4) The Lokayukta may, at his discretion, make available from time to time, the
substance of cases closed or otherwise disposed of by him which may appear to him to be
of general public, academic or professional interest in such manner and to such persons as
he may deem appropriate.
By order of the Governor of Bihar,
Vinod Kumar Sinha,
Secretary to the Government.
————
/uni0905/uni0927/uni0940/g162/uni0915, /uni0938/uni093F/uni091A/uni0935/uni093E/uni0932/uni092F /uni092E/uni0941/u093F/uni0923/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, /uni092A/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093E/uni093F/uni0936/uni0924 /uni090F/uni0935/uni0902 /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F (/uni0905/uni0938/uni093E/uni0927/uni093E/uni0930/uni0923) 219-571+400-/uni0921/g5470/uni091F/g5470/uni092A/uni09400/uni0964
Website: http://egazette.bih.nic.in Lexace India is a legal-information & technology platform — not a law firm. It does not advertise, solicit work, or provide legal advice, and no advocate–client relationship is created. Bare-act text for general information; verify against the official source.