LexThe Bihar Agricultural University (Repeal) Act 2016
Bihar · state statute
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la0 ,y0th0&01&17@2016@164 la0 ,y0th0&01&17@2016@164 la0 ,y0th0&01&17@2016@164 la0 ,y0th0&01&17@2016@164
ftlij egkefge jkT;iky fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016
ds fy;s izdkf'kr fd;k tkrk gSA
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26 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 /u094C/uni093E/uni0935/uni0923 1938 (/uni0936/uni0936 /uni0936/uni09360)
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fof/k foHkkx fof/k foHkkx fof/k foHkkx fof/k foHkkx
&&&&&&&&&&
vf/klwpuk,avf/klwpuk,avf/klwpuk,avf/klwpuk,a
17 vxLr 17 vxLr 17 vxLr 17 vxLr 2016 2016 2016 2016
la0 ,y0th0&01&17@2016@164 la0 ,y0th0&01&17@2016@164 la0 ,y0th0&01&17@2016@164 la0 ,y0th0&01&17@2016@164 @yst% @yst% @yst% @yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/k fu;e]
fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 fnukad 14 vxLr] 2016 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]
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ljdkj ds la;qDr lfpoA
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fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr vf/k fu;e]
dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh lwpuk
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]
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2 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 17 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 2016
fcgkj fcgkj fcgkj fcgkj —— ——f"k fo'ofo|ky; ¼fujlu½ f"k fo'ofo|ky; ¼fujlu½ f"k fo'ofo|ky; ¼fujlu½ f"k fo'ofo|ky; ¼fujlu½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2016 ] 2016 ] 2016 ] 2016
[fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 1 fcgkj vf/kfu;e 144 44] 2016 ] 2016 ] 2016 ] 2016 ]
fcgkj fcgkj fcgkj fcgkj —— ——f"k fo'ofo|ky; vf/kfu;e] 1987 ¼fcgkj vf/kfu;e 8] 1988½ f"k fo'ofo|ky; vf/kfu;e] 1987 ¼fcgkj vf/kfu;e 8] 1988½ f"k fo'ofo|ky; vf/kfu;e] 1987 ¼fcgkj vf/kfu;e 8] 1988½ f"k fo'ofo|ky; vf/kfu;e] 1987 ¼fcgkj vf/kfu;e 8] 1988½ dks fujflr djus gsrq dks fujflr djus gsrq dks fujflr djus gsrq dks fujflr djus gsrq vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;eAA AA
Hkkjr x.kjkT; ds lM+lBosa o"kZ esa fcgkj jkT; fo/kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer gks%&
1- laf{kIr uke] foLrkj ,oa izkjaHk laf{kIr uke] foLrkj ,oa izkjaHk laf{kIr uke] foLrkj ,oa izkjaHk laf{kIr uke] foLrkj ,oa izkjaHk& ¼1½ ;g vf/kfu;e fc gkj —f"k fo'ofo|ky; ¼fujlu½ vf/kfu;e]
2016 dgk tk ldsxkA
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g jkti= esa blds izdk'ku dh frfFk ls izo`Ùk gksxkA
2-
fujlu fujlu fujlu fujlu ,oa O;ko`frA & ,oa O;ko`frA & ,oa O;ko`frA & ,oa O;ko`frA & ¼ i½ fcgkj —f"k fo'ofo|ky; vf/kfu;e] 1987 ,oa blds v/k hu cuk;h x;h
fu;ekoyh] fujflr fd;s tkrs gSA
¼ii ½ bl fujlu ds gksus ij Hkh mDr vf/kfu;e] fu;ekoyh ; k ifjfu;e ds v/khu dh xbZ dkjZokbZ;k¡ oS/k
le>s tk,saxs rFkk mDr vf/kfu;e ds fujlu ds vk/kkj ij iz'uxr ugha fd;s tk,axsA
¼iii ½ jktsUnz —f"k fo'ofo|ky; ls lacaf/kr lHkh ekeys jk tsUnz —f"k fo'ofo|ky; ds dsUnzh; —f"k
fo'ofo|ky; esa laifjorZu ds iz;kstukFkZ fcgkj ljdkj ,oa Hkkjr ljdkj ds chp gLrk{kfjr le>kSrk Kkiu ¼,e-vks-
;q½ ds izko/kkuksa }kjk 'kkflr gksaxsA
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]eukst dqekj]eukst dqekj]eukst dqekj]
ljdkj ds la;qDr lfpoA
17 vxLr 2016 17 vxLr 2016 17 vxLr 2016 17 vxLr 2016
la0 la0 la0 la0 ,y0th0&01& ,y0th0&01& ,y0th0&01& ,y0th0&01&17 17 17 17@2016@16 @2016@16 @2016@16 @2016@1655 55@@ @@yst% yst% yst% yst%A—fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge jkT;i ky
}kjk fnukad 14 vxLr 2016 dks vuqer fcgkj fcgkj fcgkj fcgkj —— ——f"k fo'ofo|ky; ¼fujlu½ f"k fo'ofo|ky; ¼fujlu½ f"k fo'ofo|ky; ¼fujlu½ f"k fo'ofo|ky; ¼fujlu½ vf/kfu;e vf/kfu;e vf/kfu;e vf/kfu;e] 2016 ] 2016 ] 2016 ] 2016 dk fuEufyf[kr
vaxzsth vuqokn fcgkj&jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]fcgkj&jkT;iky ds vkns'k ls]
eukst dqekj]eukst dqekj]eukst dqekj]eukst dqekj]
ljdkj ds la;qDr lfpoA
Bihar Agricultural University (Repeal) Act 2016
[Bihar Act, 14, 2016]
AN
ACT
To repeal the Bihar Agricultural University Act, 1987 (Bihar Act, 8, 1988).
Be it enacted by the legislature of the state of Bi har in the sixty seventh year of the
Republic of India as follows:-
3 /g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ), 17 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 अग/u0903 /uni0924 2016
1. Short title, extent and commencement.—(1) This A ct may be called the Bihar
Agricultural University (Repeal) Act 2016.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force from the date of its publication in the official gazette.
2. Repeal and savings—(i) The Bihar Agricultural Un iversity Act, 1987 and Rules
and Statutes made there under, are hereby repealed.
(ii) Notwithstanding such repeal, any action under the said Act, Rules of statutes or
decision shall be deemed to be valid and shall not be questioned on the ground of repeal of
the said Act.
(iii) All matters related to Rajendra Agricultural University shall be governed by the
provisions of the Memorandum of Understanding (MOU) signed between the Government
of Bihar and Government of India for the purpose of conversion of Rajendra Agricultural
University into a Central Agricultural University.
By order of the Governor of Bihar,
MANOJ KUMAR,
Joint Secretary to the Government.
————
अध/uni0940/g162/uni0915 , सिचव/uni093Eलय /uni092E/uni0941/u093Fण/uni093Eलय ,
/g466/uni092C/uni0939/uni093E/uni0930 , पटन/uni093E /g430/uni093E/uni0930/uni093E /u0942/uni0915/uni093Eि/uni0936/uni0924 एवं /uni092E/uni0941/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 गजट (अस/uni093Eध/uni093E/uni0930ण ) 674-571+400 -/uni0921/g547 0ट/g547 0प/uni0940 0/uni0964
Website: http://egazette.bih.nic.in