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The BIHAR MOTOR SPIRIT AND HIGH SPEED DIESEL OIL DEALERS LICENCING (AMENDMENT) ORDER, 2016

Bihar · state statute
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(i)    For the issue of a licence to an oil company Rs. 25,000; 
(ii)   For the renewal of a licence to an oil company Rs. 20,000; 
(iii)  For the issue of a duplicate licence to an oil company Rs. 10,000; 
(iv)  For the issue of a licence to a dealer other than  an oil company Rs. 10,000; 
(v)   For the renewal of a licence to a dealer other than  an oil company Rs. 5,000; 
(vi)  For the issue of a duplicate  licence to a dealer other than  and  oil company Rs. 2,500.  
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 The 11 th  November 2011  
 No. 02/ Fee-02/ 2016-6637— In exercise of powers co nferred by Section-3 of the Essential 
Commodities Act, 1955 (Act, 10 of 1955) read with O rder No. So 1844 dated the 18th june, 1966 of 
the Government of India, Ministry of Commerce, the Governor of Bihar is pleased to make the 
following order to amend the Bihar Motor Spirit and  High Speed Diesel Oil Dealers Licencing 
Order, 1966 : 
1. Short title, extent and commencement.—  (1) This order may be called the Bihar Motor 
Spirit and High Speed Diesel Oil Dealers Licencing (amendment) Order, 2016. 
(2)  It shall extend to the whole of state of Bihar. 
(3)  It shall come into force on the date of  its final publication in the Bihar Gazette. 
2. Sub para (4) of para 5 of the Bihar Motor Spirit an d High Speed Diesel Oil Dealers 
Licencing Order, 1966, shall be substituted by the following :- 
"(4) The fees specified below shall be chargeable in respect of each licence, namely:- 
(i)    For the issue of a licence to an oil company Rs. 25,000; 
(ii)   For the renewal of a licence to an oil company Rs. 20,000; 
(iii)  For the issue of a duplicate licence to an oil company Rs. 10,000; 
(iv)  For the issue of a licence to a dealer other than  an oil company Rs. 10,000; 
(v)   For the renewal of a licence to a dealer other than  an oil company Rs. 5,000; 
(vi)  For the issue of a duplicate  licence to a dealer other than  and  oil company Rs. 2,500.  
By order of the Governor of Bihar, 
SUJATA CHATURVEDY, 
Principal  Secretary to the Government. 
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Website: http://egazette.bih.nic.in  

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