LexThe BIHAR MUNICIPAL (AMENDMENT) ACT, 2020
Bihar · state statute
Open in Lexace · Ask the AI about this act
/g467/uni0928/uni092C/uni0902/uni0927/uni0928/uni0020/uni0938/uni0902/g201/uni0020 /uni092F/uni093E/uni0020पी0/uni091F/g5470-40
/u0962/uni092Cह/glyph400र गजट
[स/glyph400ध/glyph400रण [/glyph417क
/u0962/uni092Cह/glyph400र /uni0938र/uni0915/glyph400र /u0939/glyph400र/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924
1/glyph70 /glyph157/glyph400/uni0935/uni0923 1/glyph7042 /glyph53श/glyph55/glyph59
(स/glyph417/glyph55 पटन/glyph400 4/glyph654) पटन/glyph400/glyph61 सोमवार/glyph61 10 /uni0905/uni0917/g232 /uni0924 2020
fof/k foHkkx
———
vf/klwpuk
10 vxLr 2020
laŒ ,yŒthŒ&01&06@2020&4385@ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr
vf/kfu;e] ftlij egkefge jkT;iky fnukad 7 vxLr 2020 dks vuqefr ns pqds gSa] blds }kjk loZ&lk/kkj.k dh
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns’k ls]
ii iihΠhΠhΠhΠlhΠlhΠlhΠlhΠpkS/kjh pkS/kjh pkS/kjh pkS/kjh]]]]
ljdkj ds lfpoA
2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 10 /uni0905/uni0917/g232 /uni0924 202 0
[fcgkj vf/kfu;e 13] 2020 ⁄=
fcgkj uxjikfydk ¼la'kks/ku½ vf/kfu;e] 2020
fcgkj uxjikfydk vf/kfu;e] 2007 ¼fcgkj vf/kfu;e 11] 2007½ esa la'kks/ku djus
ds fy, vf/kfu;eA
Hkkjr&x.kjkT; ds ,dgRrjosa o"kZ esa fcgkj jkT; fo/ kku eaMy }kjk fuEufyf[kr :i esa ;g vf/kfu;fer
gkas %&
1- laf{kIr uke] foLrkj vkSj izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj uxjikfydk ¼la'kks/ku½ vf/kfu;e]
2020 dgk tk;sxk(
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxkA
¼3½ ;g jkti= esa blds izdk'ku dh frfFk ls izo`Rr g ksxkA
2- fcgkj vf/kfu;e] 11] 2007 dh /kkjk&3 dk la'kks/kuA&
¼i½ mDr vf/kfu;e dh /kkjk 3 dh mi/kkjk ¼1½ ds f}rh; ijUrqd fuEufyf[kr }kjk izfrLFkkfir
fd;k tk;sxk %&
**ijUrq ;g vkSj fd lHkh n'kkvksa esa nh?kZdkfyd o vYidkfyd dk'rdkj
dfeZ;ksa ¼d`f"k dfeZ;ksa½ dh dqy tula[;k ml {ks= dh dqy dfeZ;ksa dh tula[;k dk ipkl
izfr'kr ls de gksxhA**
3- fcgkj vf/kfu;e] 11] 2007 dh /kkjk&50 dk la'kks/kuA&
¼i½ mDr vf/kfu;e dh /kkjk 50 dh mi/kkjk ¼1½ esa la[; k ^^2@5** dks la[;k ^^1@3** ds }kjk
izfrLFkkfir fd;k tk;sxkA
4- fcgkj vf/kfu;e] 11] 2007 dh /kkjk&67 dk la'kks/kuA&
¼i½ mDr vf/kfu;e dh /kkjk 67 ds izFke ijUrqd ds ckn fuEufyf[kr f}rh; ijUrqd tksM+k tk;sxk %&
^^ijUrq ;g vkSj fd jkT; ljdkj ds fy, O;kid tufgr es a ,slk funs'k tSlk fd og
;Fkksfpr le>s] tkjh djuk fof/k laxr gksxk] ,oa Ukxjikfydk izkf/kdkjh ds fy, ,sls funs'k dk
ikyu djuk visf{kr gksxkA^^
5- fcgkj vf/kfu;e] 11] 2007 dh /kkjk&145 dk la'kks/kuA&
¼ i½ mDr vf/kfu;e dh /kkjk 145 dh mi/kkjk ¼1½ dks fuE ufyf[kr }kjk izfrLFkkfir
fd;k tk;sxk %&
¼1½ dksbZ Hkh O;fDr eq[; uxjikfydk inkf/kdkjh dh fy f[kr vuqefr ds fcuk
uxjikfydk ds {ks= ds vUrxZr fdlh LFkku esa ;k fdlh lkoZtfud ekxZ
vFkok lkoZtfud LFkku ls fn[kkbZ iM+us okyk dksbZ foKkiu yksdn`f"V esa pkgs
og fdlh jhfr ls gks ¼blesa flusek ds ek/;e ls iznf' kZr dksbZ foKkiu Hkh
'kkfey gS½ iznf'kZr ugha djsxk rFkk u gh dksbZ foKk iu fdlh tehu] Hkou]
fnoky] VV~Vh] Ýse] Nrjh] <k¡pk] xkM+h] fuvkWu vFkok vkdk'kh; fpUg ds mij
yxk;sxk] u iznf'kZr djsxk] u fpidk;sxk vkSj u j[ksxkA
ijUrq ;g fd yksd lHkk fuokZpu ,oa fo/kku lHkk fuo kZpu ds Øe esaa
jktuSfrd nyksa ,oa vH;fFkZ;ksa }kjk pquko izpkj ds fy, izdkf'kr foKkiu ds fy, eq[;
uxjikfydk inkf/kdkjh dh fyf[kr vuqefr vko';d ugha gksxhA
ijUrq ;g vkSj fd yksd lHkk fuokZpu ,oa fo/kku lHkk fuokZpu ds Øe esa a
jktuSfrd nyksa ,oa vH;fFkZ;ksa }kjk tu izfrfuf/kRo vf/kfu;e 1951 ds izko/kku dh ifjf/k
esa gh foKkiu iznf'kZr fd;k tk;sxkA
6- fujlu vkSj O;ko`fRr fujlu vkSj O;ko`fRr fujlu vkSj O;ko`fRr fujlu vkSj O;ko`fRrAA AA&& &&
¼1½ fcgkj uxjikfydk ¼la'kks/ku½ v/;kns'k] 2020 ¼fc gkj v/;kns'k la[;k 02] 2020½ blds }kjk
fujflr fd;k tkrk gSA
¼2½ ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k ds }k jk ;k ds v/khu iznRr fdlh 'kfDr ds iz;ksx
esa fd;k x;k dksbZ dk;Z ;k dh xbZ dksbZ dkjZokbZ bl vf/kfu;e }kjk ;k ds v/khu iznRr
'kfDr;ksa ds iz;ksx esa fd;k x;k ;k dh xbZ le>h tk; sxh] ekuks ;g vf/kfu;e ml fnu
izo`Rr Fkk ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjZokbZ dh xbZ FkhA
fcgkj&jkT;iky ds vkns’k ls]
ii iihΠhΠhΠhΠlhΠlhΠlhΠlhΠpkS/kjh pkS/kjh pkS/kjh pkS/kjh]]]]
ljdkj ds lfpoA
3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 10 /uni0905/uni0917/g232 /uni0924 2020
10 vxLr 2020
laŒ ,yŒthŒ&01&06@2020 &4386@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge
jkT;iky }kjk fnukad 07 vxLr 2020 dks vuqer fcgkj yksd f'kdk;r fuokj.k vf/kdkj ¼la'kks/ku½
vf/kfu;e] 2020 dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/k dkj ls blds }kjk izdkf'kr fd;k
tkrk gS] ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa
izkf/kd`r ikB le>k tk;sxk A
fcgkj&jkT;iky ds vkns’k ls]
ii iihΠhΠhΠhΠlhΠlhΠlhΠlhΠpkS/kjh pkS/kjh pkS/kjh pkS/kjh]]]]
ljdkj ds lfpoA
———
[Bihar Act 13, 2020]
THE BIHAR MUNICIPAL (AMENDMENT) ACT, 2020
AN
ACT
TO AMEND THE BIHAR MUNICIPAL ACT, 2007 ( ACT 11, 2007)
Be it enacted by the legislature of the state of B ihar in the seventy first year of the
Republic of India as follows:-
1. Short title, extent and commencement. —
(1) This Act may be called the Bihar Municipal (Am endment) Act, 2020.
(2) It shall extend to the whole of the State of Bihar.
(3) It shall come into force from the date of its publication in the official
gazette.
2. Amendment of Section-3 of Bihar Act 11, 2007 .—
(i) Second proviso of sub section (1) of section 3 of the said Act shall be
substituted by following:-
"Provided further that the total population of mai n cultivator workers
and marginal cultivator workers shall be below fift y percent of total
population of workers in such area in all cases."
3. Amendment of Section-50 of Bihar Act 11, 2007 .—
(i) In sub-section (1) of section 50 of the said Act the number "2/5" shall be
substituted by the number "1/3".
4. Amendment of Section-67 of Bihar Act 11, 2007 .—
(i) After first proviso of section 67 of the sai d Act the second proviso shall be
inserted by following:-
"Provided that it shall be lawful for the State Go vernment in the
larger public interest to issue such direction to the Municipal Authorities as
may be deemed fit and proper, and the Muncipal Aut horities will be
expected to follow such direction."
5. Amendment of Section-145 of Bihar Act 11, 2007 .—
(i) Sub section (1) of Section 145 of the said Act shall be substituted by following:-
"(1) No person shall not erect, exhibit, fix or re tain upon or over any
land, building, wall, hoarding, frame post, kiosk, structure, vehicle,
neon-sign of sky-sign, any advertisement or display any
advertisement to public view in any manner whatsoever (including
any advertisement exhibited by means of cinematogra ph), visible
from a public street of public place, in any place within the
Municipal area without permission, in writing, of t he Chief
Municipal Officer.
4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61 10 /uni0905/uni0917/g232 /uni0924 202 0
Provided that during Lok Sabha Elections and Legis lative Assembly
elections, written permission of the Chief Municipa l Officer will not be
necessary for the advertisement published for elect ion campaign by political
parties and candidates.
Provided further that during Lok Sabha Elections a nd Legislative
Assembly elections, advertisement will be displayed by the Political Parties
and candidates under the provisions of Representati on of the People Act,
1951.
6. Repeal and Savings.—
(1) The Bihar Municipal (Amendment) Ordinance, 202 0 (Bihar Ordinance
No. 02, 2020) is hereby repealed.
(2) Notwithstanding such repeal anything done or a ny action taken in
exercise of any power conferred by, or under the s aid ordinance shall
be deemed to have been done or taken in exercise of the powers
conferred by or under this Act as if this Act inforce on the day on which
such thing was done or action taken .
By Order of the Governor of Bihar,
P.C. Choudhary ,
Secretary to the Government.
————
[ध/glyph401¡/uni0915/glyph61 स/u0966/uni091A/uni0935/glyph400/uni0932/uni092F /uni092E/u0967/glyph144ण/glyph400/uni0932/uni092F/glyph61
/u0962/uni092C/uni0939/glyph400/uni0930/glyph61 /uni092A/uni091F/uni0928/glyph400 /u0939/glyph400/uni0930/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924 e/uni0935/glyph417 /uni092E/u0967/u0962/glyph144/uni0924?
/u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59 484/glyph625/glyph691+400 /glyph62ड/glyph401/glyph55/uni091F/glyph402/glyph55/uni092A/glyph401/glyph55?
Website: http://egazette.bih.nic.in