The BIHAR APPROPRIATION ACT, 2019

Bihar · state statute
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/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E पी0/uni091F/g5470-40  
 
/u0962/uni092Cह/glyph400र गजट  
[स/glyph400ध/glyph400रण [/glyph417क  
/u0962/uni092Cह/glyph400र /uni0938र/uni0915/glyph400र /u0939/glyph400र/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924  
 
/glyph68 /uni092B/glyph400/glyph82 ग/u0967न 1/glyph704/glyph55 /glyph53/uni0936/glyph55/glyph59 
(( ((/uni0938/glyph417/glyph55 पटन/glyph400 2/glyph69/glyph68 ) ) ) )     पटन/glyph400/glyph61 /uni0938/glyph409मव/glyph400र/glyph61    25 25 25 25 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547    201 201 201 20199 99
 
fof/k foHkkx  
——— 
vf/klwpuk 
25  Qjojh 2019 
laŒ ,yŒthŒ&01&04@2019@1557 ystA —fcgkj fo/kku eaMy }kjk ;Fkkikfjr dk fuEufyf[kr 
vf/kfu;e] ftlij egkefge jkT;iky fnukad 21 Qjojh 2019 dsk vuqefr ns pqds gSa]  blds }kjk loZ&lk/kkj.k dh 
lwpuk ds fy;s izdkf'kr fd;k tkrk gSA  
fcgkj&jkT;iky ds vkns’k ls] 
ftrsUæ dqekj] 
ljdkj ds fo’ks"k lfpoA  
 
 
 2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     201 9 
  [fcgkj vf/kfu;e 3] 2019 ⁄=
fcgkj fofu; fcgkj fofu; fcgkj fofu; fcgkj fofu;ksx vf/kfu;e] 2019 ksx vf/kfu;e] 2019 ksx vf/kfu;e] 2019 ksx vf/kfu;e] 2019    
fcgkj jkT; dh lafpr fuf/k esa ls dfri; jkf'k dh fud klh 31 ekpZ 2019 dks lekIr 
gksus okys o"kZ ds nkSjku lsokvksa ds fy, 'kks/ku vkSj fofu;ksx izkf/kd`r djus ds fy, vf/kfu;e A  
 Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kk u eaMy }kj Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku  eaMy }kj Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku  eaMy }kj Hkkjr x.kjkT; ds lÙkjosa o"kZ esa fcgkj jkT; fo/kku  eaMy }kjk fuEufyf[kr :i eas ;g k fuEufyf[kr :i eas ;g k fuEufyf[kr :i eas ;g k fuEufyf[kr :i eas ;g 
vf/kfu;fer gks A& vf/kfu;fer gks A& vf/kfu;fer gks A& vf/kfu;fer gks A& 
11 11-- --    laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& laf{kIr uke] foLrkj vkSj izkjEHk A& 
¼1½ ;g vf/kfu;e fcgkj fofu;ksx vf/kfu;e] 2019 dgk tk ldsxk A 
¼2½ bldk foLrkj lEiw.kZ fcgkj jkT; esa gksxk A 
¼3½ ;g 01 vizhy 2018 ds izHkko ls izo`Ùk gksxkA 
 2 2 22-- -- 2018&19 o"kZ ds 2018&19 o"kZ ds 2018&19 o"kZ ds 2018&19 o"kZ ds fy, fcgkj jkT; dh lafpr fuf/k esa l s dqy fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy fy, fcgkj jkT; dh lafpr fuf/k esa ls dqy 10153 10153 10153 10153]71]63]000 ¼nl ]71]63]000 ¼nl ]71]63]000 ¼nl ]71]63]000 ¼nl 
gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB gtkj½gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB gtkj½gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB gtkj½gtkj ,d lkS frjiu djksM+ bdgÙkj yk[k frjlB gtkj½    :i;s dh fudklh A& :i;s dh fudklh A& :i;s dh fudklh A& :i;s dh fudklh A& fcgkj jkT; dh 
lafpr fuf/k esa ls bl vf/kfu;e dh vuqlwph ds LrEHk& 2 esa mfYyf[kr lsokvksa ds laca/k esa]     
01 vizhy] 2018 dks 'kq: gksus okys o"kZ ds nkSjku H kqxrku ds flyflys esa gksus okys fofHkUu O;; 
dh iwfrZ ds fy,] dqy 10153]71]63]000 ¼nl gtkj ,d lk S frjiu djksM+ bdgÙkj yk[k frjlB 
gtkj½ :i;s] tks bl vf/kfu;e dh vuqlwph ds LrEHk&6 e sa mfYyf[kr jkf'k ls vf/kd u gksxk] 
fudkys tk ldasxs A  
33 33-- -- fofu;ksx fofu;ksx fofu;ksx fofu;ksx    A& A& A& A& bl vf/kfu;e ds v/khu fcgkj jkT; dh lafpr fuf/k e sa ls fudklh ds 
fy, izkf/kd`r jkf'k] 01 vizhy] 2018 dks 'kq: gksus okys o"kZ ls lacaf/kr vuqlwph esa mfYyf[kr 
lsokvksa vkSj iz;kstuksa ds fy, gksxh vkSj muds laca/k esa fofu;ksftr dh tk;sxhA 
vuqlwphvuqlwphvuqlwphvuqlwph
 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;ka ¼:i;ksa esa½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
01 d`f"k foHkkx 
jktLo 1,25,37,49,000  
 
1,25,37,49,000  
iwath 
  
 
02 i'kq ,oa eRL; lalk/ku 
foHkkx  
jktLo 77,01,000  
 
77,01,000  
iwath 
  
 
03 Hkou fuekZ.k foHkkx 
jktLo 3,25,77,000 
 
3,25,77,000 
iwath 30,19,53,000 
 
30,19,53,000 
04 eaf=eaMy lfpoky; foHkkx  
jktLo 1,63,50,000  
 
1,63,50,000  
iwath 
  
 
05 jkT;iky lfpoky;  
jktLo 
  
 
iwath 
  
 
06 fuokZpu foHkkx  
jktLo 20,00,00,000  
 
20,00,00,000  
iwath 
   
 3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     2019  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;ka ¼:i;ksa esa½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
07 fuxjkuh foHkkx  
jktLo 
   
iwath 
   
08 dyk] laLd`fr ,oa ;qok 
foHkkx  
jktLo 
   
iwath 
   
09 lgdkfjrk foHkkx  
jktLo 7,71,69,57,000 
 
7,71,69,57,000 
iwath 9,42,39,25,000 
 
9,42,39,25,000 
10 ÅtkZ foHkkx  
jktLo 9,33,00,00,000  
 
9,33,00,00,000  
iwath 
  
 
11 fiNM+k oxZ ,oa vfrfiNM+k 
oxZ dY;k.k foHkkx  
jktLo 27,58,78,000  
 
27,58,78,000  
iwath  
 
 
12 foÙk foHkkx  
jktLo  
 
 
iwath  
 
 
13 lwn Hkqxrku  
jktLo  
  
iwath 
   
14 _.k vnk;fx;ka 
jktLo 
   
iwath 
   
15 isa'ku  
jktLo 8,70,16,00,000  1,06,00,000  8,71,22,00,000  
iwath 
   
16 iapk;rh jkt foHkkx  
jktLo 1,08,02,00,000  
 
1,08,02,00,000  
iwath  
 
 
17 okf.kT;&dj foHkkx  
jktLo  
 
 
iwath  
 
 
18 [kk| ,oa miHkksDrk laj{k.k 
foHkkx  
jktLo 10,25,02,000  
 
10,25,02,000  
iwath 
  
 
19 i;kZoj.k] ou ,oa tyok;q 
ifjoÙkZu foHkkx  
jktLo 3,72,75,000 
 
3,72,75,000  
iwath 5,03,000 
 
5,03,000  
 4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     201 9 
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;ka ¼:i;ksa esa½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
20 LokLF; foHkkx  
jktLo 7,23,08,31,000 
 
7,23,08,31,000 
iwath 1,000 
 
1,000 
21 f'k{kk foHkkx  
jktLo 13,69,29,12,000  
 
13,69,29,12,000  
iwath  
 
 
22 x`g foHkkx  
jktLo 3,47,71,73,000 
 
3,47,71,73,000 
iwath 79,49,55,000 
 
79,49,55,000 
23 m|ksx foHkkx  
jktLo 54,00,89,000 
 
54,00,89,000 
iwath 15,00,00,000  
 
15,00,00,000  
24 lwpuk ,oa tulaidZ foHkkx  
jktLo  
 
 
iwath  
 
 
25 lwpuk izkoSf/kdh foHkkx  
jktLo 28,00,00,000 
 
28,00,00,000 
iwath 35,83,00,000 
 
35,83,00,000 
26 Je lalk/ku foHkkx  
jktLo 40,82,000  
 
40,82,000  
iwath  
 
 
27 fof/k foHkkx  
jktLo 8,05,00,000  
 
8,05,00,000  
iwath 
  
 
28 mPp U;k;ky;  
jktLo 
  
 
iwath  
 
 
29 [kku ,oa HkwrRo foHkkx  
jktLo  
 
 
iwath  
 
 
30 vYila[;d dY;k.k foHkkx  
jktLo 34,27,000 
 
34,27,000 
iwath 20,00,00,000 
 
20,00,00,000 
31 lalnh; dk;Z foHkkx  
jktLo 2,30,000  
 
2,30,000  
iwath  
 
 
32 fo/kku eaMy  
jktLo 3,81,45,000  
 
3,81,45,000  
iwath 
   
 5 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     2019  
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;ka ¼:i;ksa esa½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
33 lkekU; iz'kklu foHkkx  
jktLo 36,00,000  44,20,000  80,20,000  
iwath     
34 fcgkj yksd lsok vk;ksx  
jktLo  3,60,00,000  3,60,00,000  
iwath    
35 ;kstuk ,oa fodkl foHkkx  
jktLo 14,78,14,000  14,78,14,000 
iwath 1,10,00,00,000  1,10,00,00,000 
36 yksd LokLF; vfHk;a=.k 
foHkkx  
jktLo 13,00,01,000   13,00,01,000  
iwath    
37 xzkeh.k dk;Z foHkkx  
jktLo    
iwath 5,00,00,00,000  5,00,00,00,000 
38 e| fu"ks/k] mRikn ,oa 
fuca/ku foHkkx  
jktLo 5,37,20,000   5,37,20,000  
iwath    
39 vkink izca/ku foHkkx  
jktLo 25,00,00,000   25,00,00,000  
iwath    
40 jktLo ,oa Hkwfe lq/kkj 
foHkkx  
jktLo 38,60,37,000   38,60,37,000  
iwath    
41 iFk fuekZ.k foHkkx  
jktLo    
iwath    
42 xzkeh.k fodkl foHkkx  
jktLo 5,93,84,32,000   5,93,84,32,000  
iwath    
43 foKku ,oa izkoSf/kdh foHkkx  
jktLo 20,00,000  20,00,000 
iwath 15,00,00,000  15,00,00,000 
44 
vuqlwfpr tkfr ,oa 
vuqlwfpr tutkfr   dY;k.k 
foHkkx  
jktLo 50,78,96,000   50,78,96,000  
iwath  
  
45 xUuk m|ksx foHkkx  
jktLo 9,00,000  
 
9,00,000  
iwath 
 
 
 
 6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     201 9 
 
vuqlwphvuqlwphvuqlwphvuqlwph 
¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½¼/kkjk,a 2 vkSj 3 ns[ksa½ 
ekax@ ekax@ ekax@ ekax@    
fofu;ksx fofu;ksx fofu;ksx fofu;ksx    
la[;k la[;k la[;k la[;k  
lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k lsok ls lacaf/kr ekax ;k 
fofu;ksx fofu;ksx fofu;ksx fofu;ksx  
jktLo jktLo jktLo jktLo    
iwath iwath iwath iwath  
vuf/kd jkf'k;ka ¼:i;ksa esa½  
fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy fcgkj fo/kku eaMy 
}kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku }kjk fn, x, vuqnku    
jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr jkT; dh lafpr 
fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr fuf/k ij Hkkfjr    ;ksx ;ksx ;ksx ;ksx    
1 2 3 4 5 6 
46 i;ZVu foHkkx  
jktLo 15,20,00,000  
 
15,20,00,000  
iwath 
   
47 ifjogu foHkkx  
jktLo 10,16,89,50,000   10,16,89,50,000  
iwath    
48 uxj fodkl ,oa vkokl 
foHkkx  
jktLo 6,44,51,05,000  6,44,51,05,000 
iwath 3,00,00,000   3,00,00,000  
49 Tky lalk/ku foHkkx  
jktLo    
iwath 2,15,00,00,000  2,15,00,00,000 
50 y?kq ty lalk/ku foHkkx  
jktLo 1,04,94,00,000   1,04,94,00,000  
iwath    
51 lekt dY;k.k foHkkx  
jktLo 2,48,74,34,000  2,48,74,34,000 
iwath 10,39,000   10,39,000  
;ksx jktLo ;ksx jktLo ;ksx jktLo ;ksx jktLo  81,82,54,67,000  5,10,20,000  81,87,64,87,000  
;ksx iwath;ksx iwath;ksx iwath;ksx iwath    19,66,06,76,000  
 
19,66,06,76,000  
egk;ksx egk;ksx egk;ksx egk;ksx  1,01,48,61,43,000  5,10,20,000  1,01,53,71,63,000  
 fcgkj&jkT;iky ds vkns’k ls] 
ftrsUæ dqekj] 
ljdkj ds fo’ks"k lfpoA 
——— 
25 Qjojh 2019 
laŒ ,yŒthŒ&01&04@2019@1558@yst —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj egkefge 
jkT;iky }kjk fnukad 21 Qjojh 2019  dks vuqer fcgkj fofu;ksx vf/kfu;e] 2019 ¼fcgkj vf/kfu;e 
3] 2019½ dk fuEufyf[kr vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds }kjk izdkf'kr fd;k tkrk gS] 
ftls Hkkjrh; lafo/kku ds vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r 
ikB le>k tk;sxkA 
 fcgkj&jkT;iky ds vkns’k ls] 
ftrsUæ dqekj] 
ljdkj ds fo’ks"k lfpoA 
 7 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     2019  
 
[Bihar Act 3, 2019] 
THE  BIHAR APPROPRIATION ACT, 2019 
AN 
ACT 
TO AUTHORISE PAYMENT AND APPROPRIATION OF CERTAIN A MOUNT 
FROM AND OUT OF THE CONSOLIDATED FUND OF THE STATE OF BIHAR FOR THE 
SERVICES DURING THE YEAR ENDING THE THIRTYFIRST DAY OF MARCH, 2019 
Be it enacted by the Legislature of the State of Bi har in the seventieth year of the 
Republic of India as follows:- 
1. Short title, extent and commencement.-  
(1)  This Act may be called the Bihar Appropriation  Act, 2019. 
(2)  It shall extend to the whole of the state of B ihar. 
(3)  It shall  come intoforce with effect from 1st April 2018. 
2. Withdrawal of total Rs.- 10153,71,63,000 (Ten th ousand One hundred Fifty three 
crore Seventy one lakh and Sixty three Thousand),  out of the Consolidated Fund of the 
State of Bihar for the year  2018-19.- Total Rs.- 1 0153,71,63,000 (Ten thousand One 
hundred Fifty three crore Seventy one lakh and Sixt y three Thousand), which will not be 
more than the amount mentioned in column-6 of the s chedule of this Act from The 
Consolidated Fund of The State of Bihar to meet various expenses to be incurred related to 
the payment during the year commencing from 1st Apr il, 2018 in relation to the services 
mentioned in column-2 of the Schedule of this Act. 
3. Appropriation.-The amount authorized for withdra wal from and out of the 
Consolidated Fund of the State of Bihar under this Act will be for the purposes and services 
mentioned in the Schedule concerned related to the year commencing from first day of 
April, 2018 and will be appropriated in respect of them.  
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
01 Agriculture Department  
Revenue  1,25,37,49,000  
 
1,25,37,49,000  
Capital  
   
02 Animal and Fisheries 
Resource Department 
 
Revenue  77,01,000  
 
77,01,000  
Capital  
   
03 Building Construction 
Department 
 
Revenue  3,25,77,000 
 
3,25,77,000 
Capital  30,19,53,000 
 
30,19,53,000 
04 Cabinet Secretariat 
Department 
 
Revenue  1,63,50,000  
 
1,63,50,000  
Capital  
   
05 Secretariat of the 
Governor 
 
Revenue  
   Capital  
   
06 Election Department  
Revenue  20,00,00,000  
 
20,00,00,000  
Capital  
   
 8 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     201 9 
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
07 Vigilance Department  
Revenue  
   Capital  
   
08 Art, Culture and Youth 
Department 
 
Revenue  
   
Capital  
   
09 Co-operative Department  
Revenue  7,71,69,57,000 
 
7,71,69,57,000 
Capital  9,42,39,25,000 
 
9,42,39,25,000 
10 Energy Department  
Revenue  9,33,00,00,000  
 
9,33,00,00,000  
Capital  
   
11 BC and MBC Welfare 
Department 
 
Revenue  27,58,78,000  
 
27,58,78,000  
Capital  
   
12 Finance Department  
Revenue  
   Capital  
   
13 Interest Payment  
Revenue  
   Capital  
   
14 Repayment of Loans  
Revenue  
   
Capital  
   
15 Pension  
Revenue  8,70,16,00,000  1,06,00,000  8,71,22,00,000  
Capital  
   
16 Panchayati Raj 
Department 
Revenue  1,08,02,00,000  
 
1,08,02,00,000  
Capital 
   
17 Commercial Tax 
Department 
 
Revenue  
   Capital  
   
18 Food and Consumer 
Protection Department 
 
Revenue  10,25,02,000  
 
10,25,02,000  
Capital  
   
19 Environment , Forest and 
Climate Change 
 
Revenue  3,72,75,000 
 
3,72,75,000  
Capital  5,03,000 
 
5,03,000  
20 Health Department  
Revenue  7,23,08,31,000 
 
7,23,08,31,000 
Capital  1,000 
 
1,000 
21 Education Department  
Revenue  13,69,29,12,000  
 
13,69,29,12,000  
Capital  
   
 9 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     2019  
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
22 Home Department  
Revenue  3,47,71,73,000 
 
3,47,71,73,000 
Capital  79,49,55,000 
 
79,49,55,000 
23 Industries Department  
Revenue  54,00,89,000 
 
54,00,89,000 
Capital  15,00,00,000  
 
15,00,00,000  
24 Information and Public 
Relation Department 
 
Revenue  
   Capital  
   
25 Information Technology 
Department 
 
Revenue  28,00,00,000 
 
28,00,00,000 
Capital  35,83,00,000 
 
35,83,00,000 
26 Labour Resource 
Department 
 
Revenue  40,82,000  
 
40,82,000  
Capital  
   
27 Law Department  
Revenue  8,05,00,000  
 
8,05,00,000  
Capital  
   
28 High Court of Bihar  
Revenue  
   Capital  
   
29 Mines and Geology 
Department 
 
Revenue  
   
Capital  
   
30 Minorities Welfare 
Department 
 
Revenue  34,27,000 
 
34,27,000 
Capital  20,00,00,000 
 
20,00,00,000 
31 Parliamentary Affairs 
Department 
 
Revenue  2,30,000  
 
2,30,000  
Capital  
   
32 Legislature  
Revenue  3,81,45,000  
 
3,81,45,000  
Capital 
   
33 General Administration 
Department 
 
Revenue  36,00,000  44,20,000  80,20,000  
Capital  
   
34 Bihar Public Service 
Commission 
 
Revenue  
 
3,60,00,000  3,60,00,000  
Capital  
   
35 Planning and 
Development Department 
 
Revenue  14,78,14,000 
 
14,78,14,000 
Capital  1,10,00,00,000 
 
1,10,00,00,000 
 10  /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     201 9 
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
36 Public Health 
Engineering Department 
 
Revenue  13,00,01,000  
 
13,00,01,000  
Capital  
   
37 Rural Works Department  
Revenue  
   
Capital  5,00,00,00,000 
 
5,00,00,00,000 
38 Prohibition, Excise and 
Registration Department 
 
Revenue  5,37,20,000  
 
5,37,20,000  
Capital  
   
39 Disaster Management 
Department 
 
Revenue  25,00,00,000  
 
25,00,00,000  
Capital  
   
40 Revenue and Land 
Reforms Department
 
Revenue  38,60,37,000  
 
38,60,37,000  
Capital  
   
41 Road Construction 
Department 
 
Revenue  
   
Capital  
   
42 Rural Development 
Department 
 
Revenue  5,93,84,32,000  
 
5,93,84,32,000  
Capital  
   
43 Science and Technology 
Department 
 
Revenue  20,00,000 
 
20,00,000 
Capital  15,00,00,000 
 
15,00,00,000 
44 SC & ST Welfare 
Department 
 
Revenue  50,78,96,000  
 
50,78,96,000  
Capital  
   
45 Sugar Industries 
Department 
 
Revenue  9,00,000  
 
9,00,000  
Capital  
   
46 Tourism Department  
Revenue  15,20,00,000  
 
15,20,00,000  
Capital  
   
47 Transport Department 
Revenue  10,16,89,50,000  
 
10,16,89,50,000  
Capital 
   
48 Urban Development and 
Housing Department 
Revenue  6,44,51,05,000 
 
6,44,51,05,000 
Capital  3,00,00,000  
 
3,00,00,000  
49 Water Resources 
Department 
 
Revenue  
   
Capital  2,15,00,00,000 
 
2,15,00,00,000 
 11  /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण /glyph59/glyph61  25 25 25 25     /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547 /uni092B/uni0930/uni0935/uni0930/g547     2019  
 
Schedule  
(See Sections 2 and 3) 
Grant/ 
Appropriation 
number  
Services and purposes 
to which the 
appropriation relates  
Revenue 
Capital  
Sums not exceeding (In Rupees)  
Grant made by 
the 
Bihar Legislative 
Assembly  
Charged on the 
Consolidated 
Fund of the State  
Total  
1 2 3 4 5 6 
50 Minor Water Resource 
Department 
 
Revenue  1,04,94,00,000  
 
1,04,94,00,000  
Capital  
   
51 Social Welfare 
Department 
 
Revenue  2,48,74,34,000 
 
2,48,74,34,000 
Capital  10,39,000  
 
10,39,000  
Total Revenue  81,82,54,67,000  5,10,20,000  81,87,64,87,000  
Total Capital     19,66,06,76,000  
 
19,66,06,76,000  
Grand Total  1,01,48,61,43,000  5,10,20,000  1,01,53,71,63,000  
 
By Order of the Governor of Bihar, 
Jitendra Kumar , 
Special Secretary to the Government . 
———— 
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Website: http://egazette.bih.nic.in  
    

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