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The Bihar Bhoodan Yagna (Amendment) Act, 2016

Bihar · state statute
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 fcgkj Hkwnku fcgkj Hkwnku fcgkj Hkwnku fcgkj Hkwnku ;K ¼la'kks/ku½ vf/kfu;e ;K ¼la'kks/ku½ vf/kfu;e ;K ¼la'kks/ku½ vf/kfu;e ;K ¼la'kks/ku½ vf/kfu;e] 2016 ] 2016 ] 2016 ] 2016    
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 1 1 11---- laf{kIr uke] foLrkj ,oa izkjEHkA& laf{kIr uke] foLrkj ,oa izkjEHkA& laf{kIr uke] foLrkj ,oa izkjEHkA& laf{kIr uke] foLrkj ,oa izkjEHkA&¼1½ ;g vf/kfu;e fc gkj Hkwnku ;K ¼la'kks/ku½ vf/kfu;e] 2016    dgk 
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Bihar Bhoodan Yagna (Amendment) Act, 2016 
[Bihar Act 19, 2016] 
AN 
ACT 
To amend The Bihar Bhoodan Yagna Act, 1954 
 Be it enacted by the legislature of state of Bihar in the sixty seventh years of the 
Republic of India, as flows:- 
 3 /g466/uni092C/uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F  (अस/uni093Eध/uni093E/uni0930ण ),  2  /uni093Fस/uni0924/g224 /uni092C /uni0930  2016  
 1. Short title, extent and commencement .-(1) This Act may be called the Bihar 
Bhoodan Yagna (Amendment) Act, 2016. 
 (2) It shall extend to the whole of the State of B ihar. 
 (3) It shall come into force at once. 
 2. Amendment in the Section 2 of Bihar Act, 22 1954 .- Sub-section (d) (ii) of 
Section-2 of the said Act, 1954 would be replaced b y the following:-"
¼ii ½  For the purpose of 
this Act "landless person" means a person who fulfi lls the following criterion determined by 
the Bihar State Government for qualifying as landless person:-   
 For the purpose of Bihar Bhoodan Yagna Act 'landles s person' means a person 
who fulfills following criterion to be the landless  person determined by the State 
Government %& %& %& %& A person who holds up to one acre or less land. " 
By order of the Governor of Bihar, 
SANJAY KUMAR, 
Secretary to Government. 
———— 
अध/uni0940/g162/uni0915 , स/uni093Fचव/uni093Eलय  /uni092E/uni0941/u093Fण/uni093Eलय , 
/g466/uni092C/uni0939/uni093E/uni0930 , प/uni091Fन/uni093E  /g430/uni093E/uni0930/uni093E  /u0942/uni0915/uni093E/uni093F/uni0936/uni0924  एवं /uni092E/uni0941/g465/u093F/uni0924/uni0964  
/g466/uni092C/uni0939/uni093E/uni0930  /uni0917/uni091C/uni091F  (अस/uni093Eध/uni093E/uni0930ण ) 709-571+400-/uni0921/g547 0/uni091F/g547 0प/uni0940 0/uni0964 
Website: http://egazette.bih.nic.in     

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