/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928ष/uni0938/uni0902/g201ष /uni092F/uni093Eषपी0/uni091F/g5470-40
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अ/uni0938/uni093E/uni0927/uni093E/uni0930णषअ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930णषअ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930णषअ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930णषअ/uni0902क
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षष षष 33 33षष षषपौष पौष पौष पौषषष षष1930ष 1930ष 1930ष 1930ष(( ((/uni0936/uni0936 /uni0936/uni093600 00ुु ुु
(( ((/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00षष षषपप पप/uni091F/uni0928/uni093Eष /uni091F/uni0928/uni093Eष /uni091F/uni0928/uni093Eष /uni091F/uni0928/uni093Eष55 5588 8822 22ुु ुुषष षष प प पप/uni091F/uni0928/uni093E/uni091F/uni0928/uni093E/uni091F/uni0928/uni093E/uni091F/uni0928/uni093E,ष ,ष ,ष ,ष/uni092Cु/uni0927 /uni092Cु/uni0927 /uni092Cु/uni0927 /uni092Cु/uni0927व/uni093E/uni0930 व/uni093E/uni0930 व/uni093E/uni0930 व/uni093E/uni0930षष षष22 2244 44षष षष/g465/uni0926/uni0938/g224ष /uni092C /g465/uni0926/uni0938/g224ष /uni092C /g465/uni0926/uni0938/g224ष /uni092C /g465/uni0926/uni0938/g224ष /uni092C/uni0930ष /uni0930ष /uni0930ष /uni0930ष2008 2008 2008 2008
fof/k foHkkx
———
vf/klwpuk,a
24 fnlEcj 2008
laŒ,y0th0&1&21@2008@yst%190&fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e] ftlij
jkT;iky fnukad 18 fnlEcj] 2008 dks vuqefr ns pqdsa gSa] blds }kjk loZ&lk/kkj.k dh lwpuk ds fy;s
izdkf'kr fd;k tkrk gSA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
lfpoA
2 /g466/uni092C/uni0939/uni093E/uni0930ष/uni0917/uni091C/uni091F ,ष (अ/uni0938/uni093E/uni0927/uni093E/uni0930ण ु] 24 fnlEcj 2008
[fcgkj vf/kfu;e 30] 2008 ]
fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2008
izLrkouk% —fcgkj vkdfLedrk fuf/k vf/kfu;e] 1950 ¼fcgkj vf/kfu; e 19] 1950½ dk la'kks/ku djus ds
fy, vf/fu;eA
pw¡fd jkT; xaHkhj :i ls vkink dh pisV esa gS]
vkSj] pw¡fd jkgr ,oa iquokZl ds mik;ksa dks vkikr vkSj O;kid iSekus ij fd;k tkuk gS]
blfy, vc] Hkkjr x.kjkT; ds mulBosa o"kZ esa fcgkj j kT; fo/kku e.My }kjk fuEufyf[kr :i esa ;g
vf/kfu;fer gks%&
1- laf{kIr uke vkSj izkjEHkA —¼1½ ;g vf/kfu;e fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ v f/kfu;e] 2008 dgk
tk ldsxkA
¼2½ ;g rqjar izo`Ùk gksxkA
2- fcgkj vf/kfu;e 19] 1950 dh /kkjk&4 dk la'kks/kuA —fcgkj vkdfLedrk fuf/k vf/kfu;e] 1950 ¼fcgkj
vf/kfu;e 19] 1950½ ¼ftls blds i'pkr~ mDr vf/kfu;e d gk x;k gS½ dh /kkjk&4 ds ijUrqd ds fy, fuEufyf[kr
ijarqd izfrLFkkfir fd;k tk;sxk %&
^^ijUrq fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu;e] 2008 ds vkjaHk dh frfFk ls izkjEHk gksdj 31 ekpZ]
2009 rd dh vof/k ds nkSjku bl /kkjk dk izHkko bl mikarj.k ds v/khu jgrs gq, jgsxk fd 'kCn
^rhu lkS ipkl djksM+* 'kCn ds LFkku ij 'kCn ^^nks g tkj ik¡p lkS djksM+** }kjk izfrLFkkfir fd;s
tk;sxsA**
3- fujlu ,oa O;ko`frA —¼1½ fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ v/;kns'k 2008 ¼fcgkj v/;kns'k la[;k&2]
2008½ blds }kjk fujflr fd;k tkrk gSA
¼2½ ,sls fujlu ds gksrs gq, Hkh mDr v/;kns'k }kjk ;k ds v/khu iznÙk fdlh 'kfDr ds iz;ksx esa fd;k x;k
dksbZ dk;Z ;k dh x;h dksbZ dkjZokbZ bl vf/kfu;e }kj k ;k ds v/khu iznÙk 'kfDr;ksa ds iz;ksx esa fd;k x; k ;k dh xbZ
le>h tk;sxh] ekuksa ;g vf/kfu;e ml fnu izo`Ùk Fkk ftl fnu ,slk dk;Z fd;k x;k Fkk ;k ,slh dkjZokbZ dh x;h FkhA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
lfpoA
———
24 fnlEcj 2008
laŒ
,y0th0&1&22@2008@yst%191&fcgkj fo/kku eaMy }kjk ;Fkk ikfjr vkSj jkT;iky }kjk fnukad
18 December, 2008 dks vuqer fcgkj vkdfLedrk fuf/k ¼la'kks/ku½ vf/kfu ;e] 2008 dk fuEufyf[kr
vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku
ds vuqPNsn 348 ds [kaM¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le{kk tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
jktsUnz dqekj feJ]
lfpoA
———
[Bihar Act 30, 2008]
THE BIHAR CONTINGENCY FUND (AMENDMENT) ACT, 2008
AN
ACT
Preamble:-TO AMEND THE BIHAR CONTINGENCY FUND ACT, 1950 (BIHAR ACT 19 OF
1950)
WHEREAS, the State is in grip of unprecedented disaster;
AND, WHEREAS, relief and rehabilitation measures have to be undertaken on an emergent scale;
NOW, THEREFORE, be it enacted by the legislature of the State of Bihar in the fiftyninth year of
the Republic of India as follows:-
1. Short title and commencement.-(1) This Act may b y called the Bihar Contingency Fund
(Amendment) Act, 2008
(2) It shall come into force at once.
2. Amendment of section-4 of Bihar Act 19 of 1950.- For the proviso to section-4 of the Bihar
Contingency Fund Act, 1950 (Bihar Act 19 of 1950) ( hereinafter referred to as the said Act) the follow ing
proviso shall be substituted, namely :-
3
/g466/uni092C/uni0939/uni093E/uni0930ष/uni0917/uni091C/uni091F,ष(अ/uni0938/uni093E/uni0927/uni093E/uni0930णु]ष24 fnlEcj 2008
"Provided that during the period beginning on the d ate of commencement of the Bihar
Contingency Fund (Amendment) Act,- 2008 and ending on 31 st day of March 2009 this
section shall have effect subject to the modificati on that for the words 'three hundred and
fifty crores' shall be substituted by the words 'two thousand five hundred crores'
3. Repeal and savings- (1) The Bihar Contingency Fund (Amendment) ordinance, 2008 (Bihar
Ordinance No. 2, 2008) is hereby repealed.
(2) Notwithstanding such repeal anything done or an y action taken in exercise of any power
conferred by, or under the said Ordinance shall be deemed to have been done and taken in exercise of t he
power conferred by or under this Act as if this Act were enforce on the day on which such things was d one
or action taken.
By Order of the Governor of Bihar,
RAJENDRA KUMAR MISHRA,
Secretary to the Government.
————
अ/uni0927ी/g162क,ष/uni0938/uni093F/uni091Aव/uni093E/uni0932/uni092Fष/uni092Eु/u093Fण/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930,षप/uni091F/uni0928/uni093Eष/g430/uni093E/uni0930/uni093Eष/u0942क/uni093E/uni093F/uni0936/uni0924ष/uni090Fव/uni0902ष/uni092Eु/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930ष/uni0917/uni091C/uni091Fष(अ/uni0938/uni093E/uni0927/uni093E/uni0930णुष582-571 +400-/uni0921/g5470/uni091F/g5470पी0/uni0964
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