The BIHAR LAND REFORMS (FIXATION OF CEILING AREA AND ACQUISITION OF SURPLUS LAND) (AMENDMENT) ACT, 2009
Bihar · state statute
Open in Lexace · Ask the AI about this act
/uni093F/uni0928/uni092C/uni0902/uni0927/uni0928 /uni0938/uni0902/g201 /uni092F/uni093E पी0/uni091F/g5470-40
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F
अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क अ/uni0938/uni093E/uni0927/uni093E/uni0930ण अ/uni0902क
/g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /g466/uni092C/uni0939/uni093E/uni0930 /uni0938/uni0930क/uni093E/uni0930 /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924
11 1188 88 /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F /uni092D/uni093E/u093F 1931 1931 1931 1931 ुु ुु/uni0936/uni0936 /uni0936/uni093600 00वव वव
ुु ुु/uni0938/uni0902/uni0938/uni0902 /uni0938/uni0902/uni0938/uni090200 00 पप पप/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E 44 4470 70 70 70वव वव प प पप/uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E /uni091F/uni0928/uni093E, , , , /uni092Cु/uni0927 /uni092Cु/uni0927 /uni092Cु/uni0927 /uni092Cु/uni0927व/uni093E/uni0930 व/uni093E/uni0930 व/uni093E/uni0930 व/uni093E/uni0930,, ,, 99 99 /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C /uni093F/uni0938/uni0924/g224 /uni092C/uni0930/uni0930 /uni0930/uni0930 2009 2009 2009 2009
fof/k foHkkx
———
vf/klwpuk,a
9 flrEcj 2009
laŒ ,y0th0&1&10@2009@yst&70 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kfu;e ]
ftlij jkT;iky fnukad 4 flrEcj] 2009 dks vuqefr ns p qds gaS] blds }kjk loZ&lk/kkj.k dh lwpuk ds
fy;s izdkf'kr fd;k tkrk gS A
fcgkj&jkT;iky ds vkns'k ls]
fnyhi dqekj flUgk]
ljdkj ds la;qDr lfpo A
2 /g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F ुअ/uni0938/uni093E/uni0927/uni093E/uni0930ण व] 9 /uni093F/uni0938/uni0924/g224 /uni092C /uni0930 2009
¼fcgkj vf/kfu;e 11] 2009½
fcgkj Hkwfe lq/kkj ¼vf/kdre lhek fu/kkZj.k rFkk vf/k'ks"k Hkwfe vtZu½
¼la'kks/ku½ vf/kfu;e] 2009
fcgkj Hkwfe lq/kkj ¼vf/kdre lhek fu/kkZj.k rFkk vf/k'ks"k Hkwfe vtZu½ vf/kfu;e] 1961 dk la'kks/ku djus ds fy,
vf/kfu;eA
Hkkjr x.kjkT; ds lkBosa o"kZ esa fcgkj fo/kku eaM y }kjk fuEufyf[kr :i eas ;g vf/kfu;fer gks %&
1- laf{kIr uke] foLrkj vkSj izkjaHk A& ¼1½ ;g vf/kfu;e fcgkj Hkwfe lq/kkj ¼vf/kdre lhek
fu/kkZj.k rFkk vf/k'ks"k Hkwfe vtZu½ ¼la'kks/ku½ vf/kfu;e] 2009 dgk tk ldsxkA
¼2½ ;g laiw.kZ fcgkj jkT; esa ykxw gksxkA
¼3½ ;g rqjr izo`Rr gksxkA
2- fcgkj vf/kfu;e] 12] 1962 dh /kkjk&27 ¼1½ dk la'kks/ku A&¼1½ /kkjk&27 ¼1½ esa 'kCn ÞvftZr
le>h tkusokyhß ds ckn ,oa 'kCn Þbl fufeÙk cuk;h xbZ fu;ekoyhß ds iwoZ 'kCn ÞlHkh Hkwfeß ds LFkku ij 'kCn
ÞHkwfe dk ipkl ¼50½ izfr'krß izfrLFkkfir fd;k tk;A
¼2½ /kkjk&27 ¼ 1½ ¼ vii ½ ds ckn fuEufyf[kr ubZ mi&/kkjk vUr%LFkkfir dh tk;xh %&
Þ27 ¼1&d½ jkT; ljdkj }kjk bl vf/kfu;e ds v/khu vftZ r ;k vftZr le>h tkusokyh Hkwfe
dk 'ks"k ipkl ¼50½ izfr'kr] bl fufeÙk cuk;h xbZ fu; ekoyh ds v/;/khu lekgÙkkZ }kjk
mi;qZDr /kkjk&27 dh mi&/kkjk&¼1½ ds mi&[k.M& ¼ i½] ¼ ii ½] ¼ iii ½] ¼ iv ½ esa mfYyf[kr Jsf.k;ksa
dh efgykvksa ds lkFk cUnkscLr dh tk ldsxhAß
fcgkj&jkT;iky ds vkns'k ls]
fnyhi dqekj flUgk]
ljdkj ds la;qDr lfpo A
———
9 flrEcj 2009
laŒ ,y0th0&1&10@2009@yst 71 —fcgkj fo/kku eaMy }kjk ;Fkkikfjr vkSj jkT;iky }kjk fnukad
4 flrEcj 2009 dks vuqer fcgkj Hkwfe lq/kkj ¼vf/kdre lhek fu/kkZj.k rFkk vf/k'ks"k Hkwfe vtZu½
¼la'kks/ku½ vf/kfu;e] 2009 dk fuEufyf[kr vaxzsth vu qokn fcgkj&jkT;iky ds izkf/kdkj ls blds }kjk
izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds vuq PNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e
dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
fnyhi dqekj flUgk]
ljdkj ds la;qDr lfpo A
———
(Bihar Act 11, 2009)
THE BIHAR LAND REFORMS (FIXATION OF CEILING AREA AND ACQUISITION
OF SURPLUS LAND) (AMENDMENT) ACT, 2009
AN
ACT
TO AMEND THE BIHAR LAND REFORMS (FIXATION OF CEILING AREA AND ACQUISITION OF
SURPLUS LAND ) ACT , 1961,
B E it enacted by the Legislature of the State of Biha r in the sixtieth Year of Republic of
India as follows:-
1. Short title, extent and commencement.— (1) This Act may be called the Bihar Land
Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2009.
(2) It shall extend to the whole of the State of B ihar.
(3) It shall come into force at once.
2. Amendment of section 27 (1) of Bihar Act, 12 of 1962 .— (1) In Section- 27 (1) after
the words "provisions of this Act,' and before the word "acquired" the words "all lands" shall be
replaced by the words " fifty (50) percent of the land".
3
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F ुअ/uni0938/uni093E/uni0927/uni093E/uni0930णव] 9 /uni093F/uni0938/uni0924/g224 /uni092C/uni0930 2009
(2) The following new Sub-Section shall be inserte d after Section -27 (1) ( vii ) :-
" 27 (1 a) - The remaining fifty (50) percent of the land ac quired or deemed to be
acquired by the State Government under this Act sha ll, subject to Rules made
under this behalf, be settled by the Collector with women belonging to
categories mentioned in sub clause - ( i), ( ii ), ( iii ), ( iv ) of Sub-Section- (1) of
Section-27".
By Order of the Governor of Bihar,
DILIP KUMAR SINHA,
Joint Secretary to Government.
————
अ/uni0927ी/g162क, /uni0938/uni093F/uni091Aव/uni093E/uni0932/uni092F /uni092Eु/u093Fण/uni093E/uni0932/uni092F,
/g466/uni092C/uni0939/uni093E/uni0930, प/uni091F/uni0928/uni093E /g430/uni093E/uni0930/uni093E /u0942क/uni093E/uni093F/uni0936/uni0924 /uni090Fव/uni0902 /uni092Eु/g465/u093F/uni0924/uni0964
/g466/uni092C/uni0939/uni093E/uni0930 /uni0917/uni091C/uni091F ुअ/uni0938/uni093E/uni0927/uni093E/uni0930णव 470-571 +400-/uni0921/g5470/uni091F/g5470पी0/uni0964
Website: http://egazette.bih.nic.in