The BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018
Bihar · state statute
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laŒ ,yŒthŒ&01&01&2018@367 yst
ftlij egkefge jkT;iky fnukad 13 tuojh 2020 dks vuqe fr ns pqds gSa] blds }kjk loZ lk/kkj.k dh lwpuk
ds fy;s izdkf'kr fd;k tkrk gS%&
fcgkj jkT; mPPkrj f'k{kk ifj"kn~
fcgkj jkT; esa mPPkrj f'k{kk ifj"kn~ dh LFkkiuk vkSj mlls lacaf/kr rFkk mlds vkuq"kafxd izko/kku
izLrkouk%& pw¡fd Hkkjr ljdkj dh jk"Vªh; f'k{kk uhfr] 1986 esa mPPkrj f'k{kk ds fy, jkT; Lrjh; ;kstuk
,oa leUo; jkT; mPPkrj f'k{kk ifj"kn~ ds ek/;e ls fd, tkus dh vuq'kalk lfUufgr gS(
pw¡fd Hkkjr ljdkj }kjk mPPkrj f'k{kk ds mUu;u gsrq jk"Vªh; mPprj f'k{kk vfHk;ku ;ks
izkjEHk fd;k x;k gS rFkk bl ;kstuk dks ykxw djus dk fu.kZ; jkT; ljdkj }kjk o"kZ 2013 esa gh fy;k tk
pqdk gSA
pw¡fd jk"Vªh; mPPkrj f'k{kk vfHk;ku dk fn'kk&funsZ' k Hkh ¼
U;k; ds mUu;u gsrq ljdkj ds uhfr lw=.k ,oa Hkfo";ks
laLFkkuksa ds chp Lok;Ùkrk] ikjnf'kZrk ,oa leUo; lq fuf'pr djus ¼
ds vuqlkj mPPkrj f'k{kk esa lekt ds vkfFkZd lekftd vko';drk ds vuqlkj lkeUtL;iw.kZ fodkl ds
fn'kk&funsZ'k ] ds mn~ns'; ls jkT; mPPkrj f'k{kk ifj"kn~ ds xBu gsrq izko/kku fd;k x;k gSA
pwWafd Hkkjr ljdkj ds jk"Vªh; f'k{kk uhfr esa fd, x , vuq'kalk rFkk jk"Vªh; mPprj f'k{kk
vfHk;ku ds jkT; esa lapkyu gsrq foHkkxh; vf/klwpuk la[;k 687 fnukad 28
jkT; mPprj f'k{kk ifj"kn~ dk xBu fd;k x;k gSA vr% j kT; esa jk"Vªh; mPprj f'k{kk vfHk;ku ;kstuk ds
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[/uni0938/glyph400/uni0927/glyph400/uni0930/uni0923 [/glyph417/uni0915
/u0962/uni092C/uni0939/glyph400/uni0930 /uni0938/uni0930/uni0915/glyph400/uni0930 /u0939/glyph400/uni0930/glyph400 /glyph147/uni0915/glyph400/u0966/uni0936/uni0924
26 ikS"k /uni0031/glyph70/uni0034/uni0031 /glyph53/uni0936/glyph55/glyph59
/glyph61 o`gLifrokj /glyph61 16 tuojh 20 20 20 2020 20 20 20
fof/k foHkkx
———
vf/klwpuk
16 tuojh 2020
laŒ ,yŒthŒ&01&01&2018@367 yst &&fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kf u;e]
ftlij egkefge jkT;iky fnukad 13 tuojh 2020 dks vuqe fr ns pqds gSa] blds }kjk loZ lk/kkj.k dh lwpuk
fcgkj&jkT;iky ds
enu fd'kksj
ljdkj ds lfpoA
[fcgkj vf/kfu;e 01] 2020 ]
fcgkj jkT; mPPkrj f'k{kk ifj"kn~ vf/kfu;e] 2018
fcgkj jkT; esa mPPkrj f'k{kk ifj"kn~ dh LFkkiuk vkSj mlls lacaf/kr rFkk mlds vkuq"kafxd izko/kku
djus ds fy, vf/kfu;eA
pw¡fd Hkkjr ljdkj dh jk"Vªh; f'k{kk uhfr] 1986 esa mPPkrj f'k{kk ds fy, jkT; Lrjh; ;kstuk
,oa leUo; jkT; mPPkrj f'k{kk ifj"kn~ ds ek/;e ls fd, tkus dh vuq'kalk lfUufgr gS(
pw¡fd Hkkjr ljdkj }kjk mPPkrj f'k{kk ds mUu;u gsrq jk"Vªh; mPprj f'k{kk vfHk;ku ;ks
izkjEHk fd;k x;k gS rFkk bl ;kstuk dks ykxw djus dk fu.kZ; jkT; ljdkj }kjk o"kZ 2013 esa gh fy;k tk
pw¡fd jk"Vªh; mPPkrj f'k{kk vfHk;ku dk fn'kk&funsZ' k Hkh ¼ i½ 'kS{kf.kd mRd`"Vrk ,oa lekftd
U;k; ds mUu;u gsrq ljdkj ds uhfr lw=.k ,oa Hkfo";ks Ueq[kh ;kstuk ¼ ii ½ jkT; esa mPPkrj f'k{kk ds lHkh
laLFkkuksa ds chp Lok;Ùkrk] ikjnf'kZrk ,oa leUo; lq fuf'pr djus ¼ iii ½ jkT; ds lekftd vkfFkZd vko';drk
ds vuqlkj mPPkrj f'k{kk esa lekt ds vkfFkZd lekftd vko';drk ds vuqlkj lkeUtL;iw.kZ fodkl ds
] ds mn~ns'; ls jkT; mPPkrj f'k{kk ifj"kn~ ds xBu gsrq izko/kku fd;k x;k gSA
pwWafd Hkkjr ljdkj ds jk"Vªh; f'k{kk uhfr esa fd, x , vuq'kalk rFkk jk"Vªh; mPprj f'k{kk
vfHk;ku ds jkT; esa lapkyu gsrq foHkkxh; vf/klwpuk la[;k 687 fnukad 28 -03-2014 ds }kjk vkS
jkT; mPprj f'k{kk ifj"kn~ dk xBu fd;k x;k gSA vr% j kT; esa jk"Vªh; mPprj f'k{kk vfHk;ku ;kstuk ds
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&&fcgkj fo/kku eaMy }kjk ;Fkkikfjr fuEufyf[kr vf/kf u;e]
ftlij egkefge jkT;iky fnukad 13 tuojh 2020 dks vuqe fr ns pqds gSa] blds }kjk loZ lk/kkj.k dh lwpuk
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
fcgkj jkT; esa mPPkrj f'k{kk ifj"kn~ dh LFkkiuk vkSj mlls lacaf/kr rFkk mlds vkuq"kafxd izko/kku
pw¡fd Hkkjr ljdkj dh jk"Vªh; f'k{kk uhfr] 1986 esa mPPkrj f'k{kk ds fy, jkT; Lrjh; ;kstuk
,oa leUo; jkT; mPPkrj f'k{kk ifj"kn~ ds ek/;e ls fd, tkus dh vuq'kalk lfUufgr gS(
pw¡fd Hkkjr ljdkj }kjk mPPkrj f'k{kk ds mUu;u gsrq jk"Vªh; mPprj f'k{kk vfHk;ku ;ks tuk
izkjEHk fd;k x;k gS rFkk bl ;kstuk dks ykxw djus dk fu.kZ; jkT; ljdkj }kjk o"kZ 2013 esa gh fy;k tk
½ 'kS{kf.kd mRd`"Vrk ,oa lekftd
½ jkT; esa mPPkrj f'k{kk ds lHkh
½ jkT; ds lekftd vkfFkZd vko';drk
ds vuqlkj mPPkrj f'k{kk esa lekt ds vkfFkZd lekftd vko';drk ds vuqlkj lkeUtL;iw.kZ fodkl ds
pwWafd Hkkjr ljdkj ds jk"Vªh; f'k{kk uhfr esa fd, x , vuq'kalk rFkk jk"Vªh; mPprj f'k{kk
2014 ds }kjk vkSicaf/kd :i ls
jkT; mPprj f'k{kk ifj"kn~ dk xBu fd;k x;k gSA vr% j kT; esa jk"Vªh; mPprj f'k{kk vfHk;ku ;kstuk ds
2 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 11 1166 66 tuojh 2020 tuojh 2020 tuojh 2020 tuojh 2020
lE;d :i ls fØ;kUo;u gsrq rFkk vkSicf/kd :i ls xfBRk fd, x, jkT; mPprj f'k{kk ifj"kn~ dks LFkkf;Ro
iznku djus gsrq LFkk;h :i ls jkT; mPprj f'k{kk ifj"kn~ dk xBu djus dk fu.kZ; fy;k x;k gS]
Hkkjr&x.kjkT; ds mugÙkjosa o"kZ esa fcgkj jkT; fo/k ku eaMy }kjk fuEufyf[kr :i esa ;g
vf/kfu;fer gks %&
1- laf{kIr uke] foLrkj] vuqiz;ksx ,oa izkjEHkA& ¼1½ ;g vf/kfu;e fcgkj jkT; mPPkrj f'k{kk
ifj"kn~ vf/kfu;e] 2018 dgk tk ldsxkA
¼2½ bldk foLrkj laiw.kZ fcgkj jkT; esa gksxkA
¼3½ bldk jkT; ds lHkh fo'ofo|ky;ksa] egkfo|ky;ksa r Fkk mPPkrj f'k{kk ds laLFkkuksa ds fy,
vuqiz;ksx fd;k tk,xkA
¼4½ ;g rRdky izHkko ls izo`Ùk gksxkA
2- ifjHkk"kk,¡A& bl vf/kfu;e esa] tc rd fd lanHkZ esa vU;Fkk visf{kr u gks &
¼d½ ^*egkfo|ky;** ls vfHkizszr gS dksbZ egkfo|ky; v Fkok laLFkku tks fdlh
fo'ofo|ky; }kjk vuqjf{kr vFkok vuqeksfnr gks vFkok mlls lac) gks rFkk
fo'ofo|ky; dh ijh{kkvksa ds fy, fdlh ikB~;Øe esa uk ekadu fy;k tkrk gks rFkk
blesa Lok;Ùkrk izkIr egkfo|ky; Hkh 'kkfey gS(
¼[k½ **ifj"kn~** ls vfHkizsr gS bl vf/kfu;e dh /kkj k 3 ds v/khu LFkkfir fcgkj jkT;
mPPkrj f'k{kk ifj"kn~(
¼x½ **mikf/k** ls vfHkizsr gS fdlh fo'ofo|ky; }kjk ekU;rk izkIr dyk] foKku]
okf.kT;] yfyr dyk] vfHk;kaf=dh] vkS"k/kh] rduhdh] i zca/ku] fof/k ;k fdlh vU;
fo"k; dh mikf/k ftlesa LukrdksÙkj mikf/k Hkh 'kkfey gS(
¼?k½ **fMIyksek** ls vfHkizsr gS Lukrd ds mijakr fd lh ikB~;Øe ds iw.kZ gksus ij fMIyksek
dh mikf/k] fdUrqq blesa lfVZfQdsV dksLkZ ikB~;Øe 'kkfey ugha gS(
¼M+½ **ljdkj ** ls vfHkizsr gS fcgkj jkT; ljdkj(
¼p½ **mPPkrj f'k{kk** ls vfHkizsr gS fdlh fo'ofo|ky; ls fdlh fMxzh vFkok fMIyksek dh
mikf/k ds fy, izkIr dh xbZ O;olkf;d] rduhdh vFkok vU; izdkj dh f'k{kk(
¼N½ **mPPkrj f'k{kk laLFkku** ls vfHkizsr gS dksbZ laLFkku tks jkT; ljdkj }kjk mPPkrj
f'k{kk ds fy, vuqeksfnr fdlh ikB~;Øe dk lapkyu djrk gks]
¼t½ **lnL;** ls vfHkizsr gS ifj"kn~ dk dksbZ lnL; v kSj blesa v/;{k] mik/;{k] lnL;
lfpo&lg&jkT; ifj;kstuk funs'kd 'kkfey gS(
¼>½ **fofu;ekoyh** ls vfHkizsr gS ifj"kn~ }kjk bl v f/kfu;e ds v/khu cukbZ xbZ dksbZ
fofu;ekoyh(
¼¥½ **fo'ofo|ky;** ls vfHkizsr gS iVuk fo'ofo|ky;] iVuk( ex/k fo'ofo|ky;]
cks/kx;k( ohj dq¡oj flag fo'ofo|ky;] vkjk( ckck lkg sc Hkhe jko vEcsndj fcgkj
fo'ofo|ky;] eqt¶Qjiqj( t; izdk'k fo'ofo|ky;] Nijk( frydk eka>h Hkkxyiqj
fo'ofo|ky;] Hkkxyiqj( yfyr ukjk;.k fefFkyk fo'ofo|k y;] njHkaxk( HkwisUnz
ukjk;.k eaMy fo'ofo|ky;] e/ksiqjk( dkes'oj flag njH kaxk laLd`r fo'ofo|ky;]
njHkaxk( ekSykuk etg:y gd vjch ,oa Qkjlh fo'ofo|ky; ] iVuk( vk;ZHkÍ Kku
fo'ofo|ky;] iVuk] fcgkj futh fo'ofo|ky; vf/kfu;e] 2 013 ds v/khu LFkkfir
fo'ofo|ky; vFkok ,sls vU; fo'ofo|ky; tks fcgkj jkT; fo/kku eaMy }kjk cuk;s
x, fdlh fof/k ds v/khu fcgkj jkT; esa LFkkfir gkss ] ftlij fo'ofo|ky; vuqnku
vk;ksx vf/kfu;e] 1956 ykxw gksrk gks(
¼V½ **fo'ofo|ky; vuqnku vk;ksx** ls vfHkizsr gS fo' ofo|ky; vuqnku vk;ksx
vf/kfu;e] 1956 dh /kkjk 4 ds v/khu xfBRk fo'ofo|ky; vuqnku vk;ksx(
¼B½ **jk"Vªh; mPPkrj f'k{kk vfHk;ku** ls vfHkizsr g S] Hkkjr ljdkj }kjk izk;ksftr ,oa
lapkfyr jk"Vªh; mPprj f'k{kk vfHk;ku ;kstuk(
¼M½ ^^jkT;^^ ls vfHkizsr gS] fcgkj jkT;A
3- mPPkrj f'k{kk ds fy, ifj"kn~ dh LFkkiukA& ¼1½ jkT; ljdkj bl vf/kfu;e ds izko/kku ds
v/khu vf/klwpuk }kjk fcgkj jkT; mPpÙkj f'k{kk ifj"kn dk xBu djsxhA
¼2½ ifj"kn~ ,d fuxfer fudk; gksxh] ftldk 'kk'or mÙk jkf/kdkj rFkk ,d lkekU;
eqgj ¼lhy½ gksxh ,oa mDr uke ls og okn yk ldsxh vkS j mlij okn yk;k tk
ldsxkA
¼3½ ifj"kn~ dk eq[;ky; iVuk esa vofLFkr gksxkA
4- ifj"kn~ dh lajpukA& ¼1½ ifj"kn~ fuEufyf[kr lnL;ksa ls feydj gksxh%&
¼d½ f'k{kk@mPPkrj f'k{kk ds izHkkjh ea=h &insu v/;{ k(
3 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 11 1166 66 tuojh 2020 tuojh 2020 tuojh 2020 tuojh 2020
¼[k½ mik/;{k& vfHkys[k ls lkfcr izksQslj jSad ds ,d iz[;kr 'kS{kf.kd iz'kkld gksaxs(
¼x½ mPp f'k{kk ds izHkkjh vij lfpo@fo'ks"k lfpo@lfpo & lnL; lfpo&lg&jkT;
ifj;kstuk funs'kd
¼?k½ lfpo@iz/kku lfpo] f'k{kk foHkkx & insu lnL;(
¼³½ lfpo@iz/kku lfpo] foÙk foHkkx & insu lnL;(
¼p½ lfpo@iz/kku lfpo] m|ksx foHkkx & insu lnL;(
¼N½ lfpo@iz/kku lfpo] foKku ,oa izkoSf/kdh foHkkx & insu lnL;(
¼t½ lfpo@iz/kku lfpo] LokLF; foHkkx & insu lnL;(
¼>½ funs'kd] mPp f'k{kk & insu lnL;(
¼¥½ funs'kd] foKku ,oa izkoSf|dh foHkkx] fcgkj& ins u lnL;(
¼V½ lfpo] fo'ofo|ky; vuqnku vk;ksx vFkok muds ukfer izfrfuf/k& insu lnL;(
¼B½ dyk] foKku ,oa izkoSf|dh] laLd`fr] flfoy lkslk; Vh ,oa m|ksx] O;olkf;d f'k{kk
rFkk dkS'ky fodkl ds {ks= ls tqMs+ gq, jkT; ljdkj } kjk euksuhr dqy 05 ¼ik¡p½
O;fDr& lnL;(
¼M+½ fo'ofo|ky; ds dqyifr;ksa esa jkT; ljdkj }kjk e uksuhr rhu ¼03½ lnL;] ftlesa
jkT; esa vofLFkr dsUnzh; fo'ofo|ky; ds dqyifr Hkh 'kkfey gSa] ;fn dksbZ gksa(
¼<+½ jkT; esa lapkfyr fo'ofo|ky;ksa@egkfo|ky;ksa es a ls jkT; ljdkj }kjk euksuhr
izksQslj jSad ds nks lnL;(
5- ifj"kn~ dh lnL;rk ds fy, fujgZrk,¡A& dksbZ Hkh O;fDRk ifj"kn~ ds mik/;{k fu;qDRk gksus vFkok
lnL; euksuhr gksus fujfgZr gksxk ;fn&
¼d½ og ekufld :i ls fof{kIr gks(
¼[k½ mls fnokfy;k ?kksf"kr djus dk U;k; fu.kZ; izfØ ;k/khu gks vFkok fnokfy;k ?kksf"kr
fd;k tk pqdk gks(
¼x½ mls fdlh vijk/k] ftlesa uSfrd v/kerk 'kkfey gks ] ds fy, nafMr fd;k tk
pqdk gS(
¼?k½ ;fn ifj"kn~ esa dk;Zjr ,oa ifj"kn~ ls Hkqxrku izkIr djus okyk dksbZ deZpkjh gks(
¼M+½ og jkT; ljdkj }kjk fofgr fdlh fu;e ds rgr v;ks X; ?kksf"kr gksus ds fy,
ik= gks(
6- mik/;{k ,oa euksuhr lnL;ksa dh lsok fuca/ku vkSj 'kÙksaZA&
¼1½ mik/;{k ds in ij fu;qfDr gsrq vf/kdre vk;q lhek 75 o"kZ gksxhA
¼2½ mik/;{k ds in ij fu;qfDr jkT; ljdkj }kjk dh tk, xhA mik/;{k ik¡p o"kksaZ dh
dkykof/k ds fy, in /kkfjr djsaxs vkSj oss iqufuZ;qfDRk ds ik= ugha gksaxsA
¼3½ euksuhr lnL; rhu o"kksaZ ds fy, in /kkj.k djsax s rFkk iw.kZ dk;Zdky ds fy, iqu%
euksu;u ds fy, ik= gksaxs%
ijarq bl mi/kkjk ds iz;kstukFkZ dksbZ O;fDRk] tks mik/;{k vFkok euksuhr
lnL; ds :i esa vkdfLed fjfDr ds QyLo:i U;wure ,d o" kZ rd ink:<+ jgk
gS] mls iw.kZ dk;Zdky rd in ij dk;Zjr le>k tk,xkA
¼4½ mik/;{k vFkok euksuhr lnL;] ;FkkfLFkfr] ljdkj v Fkok ifj"kn~ dks vius
gLrfyf[kr lacks/ku ls R;kx i= ns ldsaxs ijarq os rc rd vius in ij cus jgsaxs]
tc rd fd ;FkkfLFkfr] ljdkj vFkok ifj"kn~ }kjk mudk R;kx&i= Lohd`r ugha
fd;k tkrk gSA
¼5½ bl /kkjk ds izko/kkuksa ds v/khu jgrs gq,] mik/ ;{k ,oa euksuhr lnL;ksa dh lsok ds
fuca/ku vkSj 'kÙksaZ ogh gksaxh] tks fofgr dh tk;sA
¼6½ mik/;{k mu 'kfDRk;ksa dk iz;ksx ,oa mu d`R;ksa dk ikyu djsaxs] tks fofgr fd;s
tk;sA
7- lnL; lfpo&lg&jkT; ifj;kstuk funs'kd dh lsok fuca/ku vkSj 'kÙksaZA&
¼1½ lnL; lfpo&lg&jkT; ifj;kstuk funs'kd Hkkjrh; iz' kklfud lsok laoxZ ds mPp
f'k{kk ds izHkkjh lfpo@fo'ks"k lfpo@vij lfpo gksaxs A mudh fu;qfDr jkT;
ljdkj }kjk dh tk,xhA
¼2½ lnL; lfpo&lg&jkT; ifj;kstuk funs'kd mu 'kfDRk;k sa dk iz;ksx ,oa mu d`R;ksa
dk ikyu djsaxs] tks bl vf/kfu;e ds v/khu mUgs iznr vFkok vf/kjksfir fd;s x;s
gksa vFkok vU; oSlh 'kfDRk;k¡ ,oa d`R; tks fofgr fd;s tk,¡A
8- ifj"kn~ dh lnL;rk ls gVk;k tkukA& ;fn fdlh le; jkT; ljdkj dks ,slk izrhr gks fd
mik/;{k vFkok dksbZ euksuhr lnL; in ij cus jgus ds vuqi;qDr gS vFkok fdlh
4 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 11 1166 66 tuojh 2020 tuojh 2020 tuojh 2020 tuojh 2020
nqjkpkj ds vFkok mis{kk ds fy, nks"kh gS] ftlls mudks gVk;k tkuk lehphu gS] rks
jkT; ljdkj] ;FkkfLFkfr] mik/;{k vFkok ,sls euksuhr lnL; dks dkj.k n'kkZus gsrq
;qfDr;qDr volj nsus ds ckn ;FkkfLFkfr] mik/;{k ;k e uksuhr lnL; dks ineqDr
dj ldsxhA
9- vkdfLed fjfDr;ksa dk Hkjk tkukA& ;fn mik/;{k vFkok fdlh euksuhr lnL; dh e`R;q]
inR;kx] gVk;s tkus vFkok vU;Fkk dkj.k ls bl in dh v kdfLed fjfDr gksrh gS]
rks oSlh fjfDr ljdkj }kjk] ;Fkk'kh?kz] Hkjh tk,xh r Fkk ,sls fu;qDr@euksuhr
mik/;{k vFkok lnL;] ftl mik/;{k vFkok euksuhr lnL; dh in fjDRkrk ds
dkj.k fu;qDr gq, gksa] mlds dk;Zdky dh dsoy 'ks"k v of/k ds fy, in/kkfjr dj
ldsasxsA
10- rduhdh lgk;rk lewgA& ¼1½- jkT; mPpÙkj f'k{kk ifj"kn~] fo'ks"kKksa feykdj ,d rd uhdh
lgk;rk lewg dh fu;qfDr dj ldsxhA
¼2½- rduhdh lgk;rk lewg dh lajpuk dk fu.kZ; ifj"kn~ }kjk fy;k tk,xkA
¼3½ rduhdh lgk;rk lewg ds dk;Z fuEuor~ gksaxs %&
¼d½ lwpuk rFkk fuf/k ds izokg dk ekWfuVj djukA
¼[k½- lekU; izca/ku lwpuk ra= dh fjiksVZ] vko';drku qlkj] rS;kj djukA
¼x½ ifj"kn~ ds izoZru lgk;rk miyC/k djukA
11- ifj"kn~ dh 'kfDRk;k¡ ,oa d`R;A& ¼1½ ifj"kn~ ds d`R;] le;≤ ij] jk"Vªh; mPprj f'k{ kk
vfHk;ku }kjk fuxZr fn'kk&funsZ'kksa ds vuqlkj] mPPk rj f'k{k.k laLFkkuksa vFkok 'kks/k
,oa oSKkfud rFkk rduhdh laLFkkuksa ds leUo; vkSj ekudksa ds vo/kkj.k ds laca/k esa
lykgdkj ds gksaxsA
¼2½ mi/kkjk ¼1½ ds izko/kkuksa ds v/khu jgrs gq, if j"kn]
¼d½ jk"Vªh; mPprj f'k{kk vfHk;ku }kjk fuxZr fn'kk &funsZ'kksa rFkk jkT; esa mPPkrj f'k{kk
dh izkFkfedrkvksa rFkk laHkkoukvksa dks /;ku esa j[ kdj mPPkrj f'k{kk ds {ks= esa
lesfdr dk;ZØe rS;kj djsxh rFkk mlds fØ;kUo;u esa lgk;rk iznku djsxh(
¼[k½ fo'ofo|ky; vuqnku vk;ksx dks f'k{kk ds ekud dks cuk, j[kus ds fy, vuqj{k.k
ds lanHkZ esa lgk;rk iznku djuk rFkk ;Fkk vko';d lq /kkjkRed dkjZokbZ dk lq>ko
nsxh(
¼x½ jkT; esa mPPkrj f'k{kk ds fodkl ds fy, laHkkou kvksa dh ;kstuk rS;kj djsxh(
¼?k½ fo'ofo|ky;ksa] egkfo|ky;ksa rFkk mPPkrj f'k{k .k laLFkkuksa ds fodkl ;kstukvksa dks
vius earO; rFkk vuq'kalk ds lkFk jk"Vªh; mPprj f'k{ kk vfHk;ku dks vxzlkfjr
djsxh rFkk bl izdkj ds fodklkRed ;kstukvksa ds fØ;kUo;u dk vuqJo.k djsxh(
¼³½ mPPkrj f'k{k.k laLFkkuksa ds chp lg;ksx rFkk le Uo; dks izksRlkfgr djuk rFkk
mudks m|ksx rFkk vU; lacaf/kr laLFkkiukvksa ls var%fØ;k ds laca/k esa laHkkoukvksa dh
ryk'k djsxh(
¼p½ ljdkj rFkk jk"Vªh; mPprj f'k{kk vfHk;ku }kjk fu xZr fn'kk&funsZ'kksa ds vuq:i
mPPkrj f'k{kk esa u, laLFkkuks dks izkjEHk djus fy, fu;e lw=.k gsrq ijke'kZ nsxh(
¼N½ jkT; esa mPPkrj f'k{kk ds fy, vfrfjDr lalk/ku c<+kus gsrq vFkksZik; laca/kh lq>ko
nsxh(
¼t½ fo'ofo|ky;] egkfo|ky; rFkk mPPkrj f'k{k.k laLF kkuksa esa ikB~;Øeksa ds
v|ruhdj.k dks izksUur rFkk izksRlkfgr djus gsrq mld s fodkl] iqulaZjpuk rFkk
v|ruhdj.k ds fy, ijke'kZ nsxh(
¼>½ fo'ofo|ky; rFkk egkfo|ky; ds dk;ZØe dks leUo; rFkk izksRlkfgr djuk]
fuxjkuh iz.kkyh xfBRk djsxh rFkk blds fØ;kUo;u dk vuqJo.k djsxh(
¼´½ fo'ofo|ky;ksa rFkk LOkk;Rr egkfo|ky;ksa }kjk l apkfyr gksus okys ijh{kk ds Lrj ds
lq/kkj ds fy, dne rFkk rjhdk fuekZ.k djsxh(
¼V½ fo'ofo|ky;ksa rFkk egkfo|ky;ksa esa f'k{kdksa dks izf'k{k.k dh lqfo/kk iznku djuk rFkk
mPp xq.kork okys iqLrdsa] eksuksxzkQ rFkk lanHkZ iqL rd izdkf'kr djus rFkk leUo;
ds }kjk vdkneh LVkQ dkWyst ds dk;ksZa dh fuxjkuh djsxh(
¼B½ fo'ofo|ky;ksa rFkk egkfo|ky;ksa ds f'k{kdksa d s chp izHkkoh vUr%fØ;k rFkk 'kS{kf.kd
leUo; ds fy, dk;ZØe fodflr djus gsrq ijke'kZ nsuk rFkk f'k{kdksa ,oa fo|kfFkZ;ksa
dks jkT; ds Hkhrj rFkk ckgj tkus dh xfr'khyrk iznku djsxh(
¼M½ fo'ofo|ky;ksa] egkfo|ky;ksa rFkk mPPkrj f'k{k. k laLFkkuksa esa ukekadu dh izfØ;k
fofu;fer djsxh(
5 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 11 1166 66 tuojh 2020 tuojh 2020 tuojh 2020 tuojh 2020
¼<+½ fo'ofo|ky;ksa rFkk egkfo|ky;ksa esa ØhM+k] [k sy&dwn] 'kkjhfjd f'k{kk rFkk lkaLd`frd
xfrfof/k;ksa dks izksRlkfgr djsxh(
¼.k½ fo'ofo|ky;ksa rFkk {ks=h; fodkl ;kstukvksa ls tqMs+ gq, fo'ks"k {ks=ksa esa fo'ofo|ky;
rFkk m|ksxksa ds chp izHkkoh ijke'kZ ds }kjk foLrkj xfrfof/k;ksa dks izksRlkfgr djuk
rFkk muds chp vUr%fØ;k dk mUu;u djsxh(
¼r½ egkfo|ky;ksa ds dk;Z'kSyh ij ,d laf{kIr izfros nu rS;kj dj mldh ,d izfr
fo'ofo|ky; vuqnku vk;ksx dks izLrqr djsxh(
¼Fk½ fo'ofo|ky; esa mRd`"Vrk ds dsUnz dh igpku dju k rFkk Kku ds vxz.kh {ks=kaas esa
foKku ,oa izkoSf/kdh dh o`f) gsrq jk"Vªh; ,oa vUrjkZ"Vªh; laca/k iznku djsxh(
¼n½ fo'ofo|ky;ksa esa oSKkfud vuqla/kku dh mUufr d s fy, jk"Vªh; ,oa vUrjkZ"Vªh; Lrj
ij vuqla/kku ds foÙkiks"k.k ds fy, leUo; LFkkfir djsxh(
¼?k½ vk.kfod thofoKku] vkuqqoakf'kdh vfHk;kaf=dh] varfj{k&foKku] tSo& izk|ksfxdh rFkk
blh izdkj ds vU; Kku ds vxz.kh {ks=ksa ds fy, fo'of o|ky; i}fr ds vanj rFkk
ckgj mRd`"Vrk ds laLFkku dk mUu;u djsxh(
¼u½ ljdkj dks fo'ofo|ky;ksa rFkk mPPkrj f'k{kk laL Fkkuksa esa o`gr vuqnku ds fu/kkZj.k
gsrq bl izdkj ds vuqnku ds fy, fn'kk&funsZ'k rS;kj dj jkT; ljdkj dks ijke'kZ
nsxh(
¼i½ oSKkfud vuqla/kku ds fy, ,d jkT; Lrjh; dsUnz d h LFkkiuk djuk rFkk
fo'ofo|ky;ksa ds chp vuqla/kku xfrfof/k;ksa dk leUo; djsxh(
¼Q½ jkT; ds fo'ofo|ky;ksa ds ifjfu;eksa] v/;kns'kk as rFkk fofu;ekofy;ksa dh tk¡p djuk
rFkk 'kS{kf.kd xfrfof/k;ksa dh Lok;Ùkrk dks /;ku esa j[krs gq, cxSj fdlh iwokZxzg ds
iz'kklu esa ,d:irk cuk, j[kus ds n`f"Vdks.k ls la'kks/ku gsrq ijke'kZ nsxh(
¼c½ u, fo'ofo|ky;ksa dh LFkkiuk ls lacaf/kr fof/k lfgr fo'ofo|ky;ksa ls lacaf/kr
fof/k;kas ds lq/kkj ds laca/k esa jkT; ljdkj dks lq>ko nsxh(
¼Hk½ mRd`"V oSKkfudksa] f'k{kkfonksa rFkk izkS|ksf xdhfonksa ds ;ksxnku ds fy, izfrf"Br
iqjLdkjksa dh LFkkiuk djsxh(
¼e½ iz'kklu rFkk ljdkj ls fo'ofo|ky;ksa dks lgk;d vuqnku foeqDr djsxh(
¼;½ m|ksxksa] laLFkkuksa rFkk jk"Vªh; ,oa vUrjkZ"V ªh; laxBuksa dks fn, x, ijke'khZ; lsok ls
LomikftZr fuf/k ds ek/;e ls fVdkÅ] fodkl ds fy, vfH kuo@u;s dk;ZØeksa dh
igpku djsxh(
¼j½ jk"Vªh; ,oa vUrjkZ"Vªh; fuf/kdj.k ,tsafl;ksa l s izkIr] ;fn dksbZ gkss] vuqla/kku fuf/k
dk iz'kklu rFkk mls foeqDr djsxh(
¼y½ rduhdh f'k{kk ds lanHkZ esa vf[ky Hkkjrh; rduh dh f'k{kk ifj"kn~ ds lkFk lEidZ
LFkkiuk dk dk;Z djsxh(
¼o½ ljdkj vFkok fdlh fo'ofo|ky;] egkfo|ky; vFkok m PPkrj f'k{kk 'kks/k laLFkku
dks] ifj"kn~ dks lkSais tkus okys fo"k;ksa ls lacaf/kr] lq>ko nsxh(
¼'k½ mPPkrj f'k{kk esa mRd`"Vrk ds mUu;u ds fy,] ; Fkkfofgr vU; vko';d dk;Z dk
laiknu djsxh(
¼"k½ ljdkj }kjk lkSaik x;k vU; dksbZ dk;Z(
12- ifj"kn~ dh cSBdA& ifj"kn~ tc Hkh vko';d gks ml le; rFkk LFkku ij cSB d dj ldsxh
vkSj mu izfdz;k ds fu;ekas dk laizs{k.k djsxh] tks fofu;ekoyh esa micaf/kr fd;s
tk,¡%
ijarq ifj"kn~ dh cSBd rhu ekg esa ,d ckj vo'; gks xhA ifj"kn~ dh cSBd
ds fy, x.kiwfrZ ifj"kn ds U;wure ,d frgkbZ lnL;ksa ls gksxh(
13- ifj"kn~ ds dehZA& ifj"kn~ vius dk;ksZa ds n{krk iw.kZ vuqikyu ds fy, mruh la[;k esa dfeZ;ksa
dh fu;qfDr dj ldsxk] ftruh vko';d gksA ifj"kn~ ds d feZ;ksa dh lsok ds fuca/ku
,oa 'kÙksZsa ogh gksaxh] tks fofu;ekoyh esa micaf/k r gksA ifj"kn~ essa ljdkj }kjk
izfrfu;qDr fu;fer inkf/kdkfj;ksa@deZpkfj;ksa ds vyk os lHkh inkf/kdkjh@deZpkjh
tks ifj"kn~ esa dk;Z djsaxs] mudks jkT; ljdkj dk de Zpkjh@inkf/kdkjh ugha ekuk
tk,xkA ifj"kn~ esa fdlh Hkh inkf/kdkjh vFkok deZpkj h dh lafonk ds vk/kkj
ij@okg~; Jksrksa ls fu;fqDr jkT; ljdkj ds iwoZ vuqeksnu ds ckn dh tk;sxhA
14- ifj"kn~ dk ctVA& ifj"kn~ ;Fkkfofgr iz:i esa rFkk ml le; rd vxys foÙk h; o"kZ ds laca/k
esa vkdfyr izkfIr;k¡ rFkk O;; dks n'kkZrs gq, ,d ct V rS;kj djsxh rFkk ctV dh
izfr ljdkj dks vxzlkfjr dh tk;sxhA
6 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 11 1166 66 tuojh 2020 tuojh 2020 tuojh 2020 tuojh 2020
15- ifj"kn~ dh fuf/kA& ¼1½ ifj"kn~ dh viuh fuf/k gksxh rFkk lHkh izdkj dh jkf' k] tks
le;≤ ij] jkT; ljdkj }kjk Hkqxrku dh tk, vFkok if j"kn~ dks izkIr lHkh
izdkj dh izkfIr;k¡ ¼blesa dsUnz ljdkj] jk"Vªh; mPpr j f'k{kk vfHk;ku vFkok fdlh
vU; izkf/kdkj vFkok O;fDr }kjk ifj"kn~ dks gLrxr dj k;h tkus okyh jkf'k Hkh
'kkfey gS½ blh fuf/k esa tek dh tk,xh]
¼2½ ljdkj] izR;sd foÙkh; o"kZ esa ,slh jkf'k dk Hkqxrku djsxh tks ifj"kn~ ds lapkyu
gsrq vko';d le>h tk;s]
¼3½ bl vf/kfu;e ds v/khu vFkok blds mn~ns';ksa ds fy, ifj"kn~ }kjk mixr lHkh
O;; of.kZr fuf/k ls gh fd, tk,axsA mDr fuf/k ls gks us okys lHkh O;; ij fcgkj
foÙkh; fu;ekoyh ds lqlaxr izko/kku ykxw gksaxsA
16- ifj"kn~ dh okf"kZd ys[kkA& ¼1½ ifj"kn~ dk ys[kk la/kkfjr fd;k tk;sxk ,oa fcgkj foÙkh;
fu;ekoyh ds izko/kkuksa ds vuqlkj okf"kZd ctV rS;kj fd;k tk;sxkA
¼2½ ifj"kn~ ds ys[kk dk vads{k.k o"kZ esa U;wure , d ckj bl fufer ifj"kn~ }kjk ;Fkk
fu;qDRk fucaf/kr pkVZMZ ,dkmUVsaV }kjk fd;k tk,xkA
¼3½ mi/kkjk ¼2½ ds v/khu fu;qDr vads{kd dks] vads{ k.k ds mn~ns';ksa ls] oSls vf/kdkj]
fo'ks"kkf/kdkj rFkk izkf/kdkj gksaxs tks fofgr fd, tk,¡A
¼4½ ifj"kn~ ds lnL; lfpo&lg&jkT; ifj;kstuk funs'kd ] vads{k.k izfrosnu dk dkj.k
n'kkZrs gq, eqfnzr djka,saxs rFkk eqfnzr izfr;k¡ iz R;sd lnL; dks vxzlkfjr djrs gqq,
ml vads{k.k izfrosnu dks ifj"kn~ dh vxyh cSBd esa fopkj.k gsrq izLrqr djsaxsA
¼5½ ifj"kn~ vads{k.k izfrosnu esa n'kkZ, x, vfu;fe rrkvksa vFkok dfe;ksa dks nwj djus ds
fy, vfoyEc vko';d leqfpr dkjZokbZ djsxhA
¼6½ vads{kd }kjk izekf.kr ifj"kn~ ds ys[kk dk vads {k.k izfrosnu ml ij ifj"kn~ dh
fVIi.kh ds lkFk] ;Fkkfofgr le; ds Hkhrj ljdkj dks vxzlkfjr fd;k tk,xkA
¼7½ ljdkj] fyf[kr vkns'k ds }kjk vads{k.k izfrosnu esa [kqyklk fd, x, dfe;ksa ds
fujkdj.k gsrq vkns'k esa fofgr le;&lhek ds Hkhrj ;FkkfofufnZ"V dkjZokbZ djus gsrq
funs'k ifj"kn~ dks ns ldsxh rFkk ifj"kn ml funs'k dk vuqikyu djsxhA
17- okf"kZd izfrosnuA& ifj"kn~ izR;sd foÙkh; o"kZ ds lekfIr ij] ;Fkk'kh?k] z ;Fkkfofgr jhfr rFkk
frfFk ls iwoZ fiNys o"kZ dh viuh xfrfof/k;ksa dk ys [kk tks[kk rFkk vxys o"kZ esa
laHkkfor xfrfof/k;ksa] ;fn dksbZ gks] dk ys[kk tks[ kk ljdkj ds le{k izLrqr djsxh
rFkk ljdkj mldh izkfIr ds ckn ;Fkk'kh?kz fo/kku eaM y ds le{k mi LFkkfir
djok,xhA okf"kZd izfrosnu dh ,d izfr fo'ofo|ky; vuq nku vk;ksx dks Hkh
vxzlkfjr dh tk,xhA
18- funs'k tkjh djus dh 'kfDrA& ljdkj ifj"kn~ dks ,sls funs'k tkjh dj ldsxh tks mud h
jk; esa bl vf/kfu;e ds iz;kstuksa dks dk;kZfUor djus gsrq vko';d ,oa lehphu gks
rFkk ifj"kn~ ,sls lHkh funs'kksa dks izHkkoh djsxhA
19- ifj"kn ds xBu esa =qfV ds dkj.k ifj"kn~ dh dk; Zokgh dks vfof/kekU; ugha fd;k
tkuk A& ifj"kn~ dks] lnL;rk esa fdlh fjfDr vFkok mlds xBu e sa fdlh =qfV ds
ckotwn Hkh dk;Z djus dh 'kfDr gksxh rFkk fdlh lnL; ds ifj"kn~ dh dk;Zokgh esa
cSBus] ernku vFkok vU; dkj.kksa ls Hkkx ysus gsrq vik=rk ds ckotwn Hkh ifj"kn~ dh
dk;Zokgh esa Hkkx fy;k x;k gS rks ifj"kn~ dh dk;Zokgh fof/k ekU; gksxhA
20- ifj"kn~ ds lnL; rFkk dfeZ;ksa dk yksd lsod gksukA& ifj"kn~ ds v/;{k] mik/;k{k] lnL;]
lnL; lfpo&lg&jkT; ifj;kstuk funs'kd rFkk vU; dehZ b l vf/kfu;e ds
izko/kkuksa vFkok bl vf/kfu;e ds rgr fufeZr fuxZr f dlh fu;e vFkok fofu;e
vFkok vkns'k vFkok funs'k ds vuqlj.k esa dk;Z dj jg s dksbZ dehZ Hkkjrh; n.M
lafgrk dh /kkjk 21 ds vFkkZraxZr yksd lsod ekus tk,sxsA
21- fu;e cukus dh 'kfDRkA& ¼1½ ljdkj bl vf/kfu;e ds iz;kstuksa dks fØ;kfUor djus g srq
fu;e cuk ldsxhA
¼2½ bl vf/kfu;e ds v/khu ljdkj }kjk cuk;k x;k izR; sd fu;e] cuk, tkus ds ckn]
;Fkk'kh?kz] jkT; fo/kkueaMy ds izR;sd lnu ds le{k] tc og l= esa gks] tks ,d
;k nks vFkok vf/kd Øfed l=ksa dks feykdj pkSng fnuk sa ds fy, izLrqr fd;k
tk,xk rFkk mij of.kZr ,d ;k nks ;k Øfed l=ksa dh le kfIr ds Bhd igys] ;fn
nksuksa lnu bl ckr ij lger gksrs gS fd fu;e esa fdl h izdkj dk la'kks/ku fd;k
tkuk pkfg, vFkok fu;e ugha cuk;k tkuk pkfg,] mlds c kn] ;FkkfLFkfr] fu;e
la'kksf/kr :i esa gh izHkkoh gksxk vU;Fkk fu"izHkkoh gksxk] tSlk fd ekeyk gks] gkykfd
7 /u0962/uni092C/uni0939/glyph400/uni0930 /uni0917/uni091C/uni091F /glyph53[स/glyph400ध/glyph400/uni0930ण/glyph59/glyph61 11 1166 66 tuojh 2020 tuojh 2020 tuojh 2020 tuojh 2020
bl rjg dk dksbZ la'kks/ku ;k foyksiu fu;e ds rgr fd , x, dk;Z dhs oS/krk ds
izfr iwokZxzg ls jfgr gksxkA
22- fofu;ekoyh cukus dh 'kfDRkA& ¼1½ ifj"kn~ jkT; ljdkj }kjk cuk, x, fdlh fu;e ds
izko/kkuksa ds rgr rFkk jkT; ljdkj ds iwoZ vuqeksnu ls bl vf/kfu;e ds v/khu
ifj"kn~ ds dk;ksaZ ,oa 'kfDRk;ksa ds dk;kZUo;u gsrq fofu;ekoyh cuk ldsxhA
¼2½ bl vf/kfu;e ds v/khu ljdkj }kjk cuk;h x;h izR; sd fofu;ekoyh cuk, tkus ds
ckn] ;Fkk'kh?kz] jkT; fo/kkueaMy ds izR;sd lnu ds l e{k] tc og l= esa gks] tks
,d ;k nks vFkok vf/kd Øfed l=ksa dks feykdj pkSng f nuksa ds fy, izLrqr fd;k
tk,xk rFkk mij of.kZr ,d ;k nks ;k Øfed l=ksa dh le kfIr ds Bhd igys] ;fn
nksuksa lnu bl ckr ij lger gksrs gS fd fofu;ekoyh e sa fdlh izdkj dk la'kks/ku
fd;k tkuk pkfg, vFkok fofu;ekoyh ugha cuk;k tkuk pk fg,] mlds ckn]
;FkkfLFkfr] fofu;ekoyh la'kksf/kr :i esa gh izHkkoh gksxk vU;Fkk fu"izHkkoh gksxk]
tSlk fd ekeyk gks] gkWykfd bl rjg dk dksbZ la'kks/ku ;k foyksiu fofu;ekoyh ds
rgr fd, x, dk;Z dh oS/krk ds izfr iwokZxzg ls jfgr gksxkA
23- dfBukb;ksa dks nwj djus dh 'kfDRkA& ¼1½ ;fn bl vf/kfu;e ds izko/kkuksa dks izHkkoh djus esa
fdlh izdkj dh dfBukb;k¡ mRiUUk gksrh gS] rks ljdkj vkns'k }kjk dksbZ ,slk
izko/kku dj ldsxh tks] vf/kfu;e ds izko/kkuksa ls v alxr ugha gks vkSj dfBukbZ;ksa
ds fujkdj.k ds iz;kstukFkZ vko';d ,oa lehphu gks%
ijarq bl izdkj dk dksbZ Hkh vkns'k vf/kfu;e ds iz kjEHk gksus dh frfFk ls
nks o"kksaZ ds ckn tkjh ugha fd;k tk ldsxkA
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
16 tuojh 2020
laŒ ,yŒthŒ&01&01&2018@368 yst&&fcgkj fo/kku eaMy }k jk ;Fkkikfjr vkSj egkefge jkT;iky
}kjk fnukad 13 tuojh 2020 dks vuqer fcgkj jkT; mPpr j f'k{kk ifj"kn~ vf/kfu;e] 2018 dk fuEufyf[kr
vaxzsth vuqokn fcgkj jkT;iky ds izkf/kdkj ls blds } kjk izdkf'kr fd;k tkrk gS] ftls Hkkjrh; lafo/kku ds
vuqPNsn&348 ds [kaM ¼3½ ds v/khu mDr vf/kfu;e dk vaxzsth Hkk"kk esa izkf/kd`r ikB le>k tk;sxkA
fcgkj&jkT;iky ds vkns'k ls]
enu fd'kksj dkSf'kd]
ljdkj ds lfpoA
[Bihar Act 01, 2020]
THE BIHAR STATE HIGHER EDUCATION COUNCIL Act, 2018
AN
ACT
to provide for the establishment of a State Higher Education Council in the
State of Bihar and for matters connected therewith and incidental there to.
Preamble- WHEREAS the National Policy on Education 1986 of
Government of India contains recommendations that t he State level
planning and co-ordination of Higher Education shal l be done through the
State Council for Higher Education;
AND WHEREAS for upgradation of Higher Education t he
government of India has started Rastriya Uchttar Sh iksha Abiyan Yojna
and 2013 the State government has accordinly decide d to implement this
plan in the state of Bihar.
AND WHEREAS the RUSA guidelines also lay down for the
setting up of State Higher Education Council (SHEC) for Higher
Education; with the objects of (i) promoting academ ic excellence and
social justice by the Government in policy formulat ion and perspective
planning, (ii) ensuring the autonomy, accountabilit y and co-ordination
among all institutions of higher education in the State, and (iii) guiding the
harmonious growth of higher education in accordance with the socio-
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economic requirements of the State;
AND WHEREAS in the light of recomendation of gover nment of
India in the national policy on education 1986 and for implementation of
Rastriya Uchttar Shiksha Abhiyan in the state of Bi har, The state
government has temporarily constituted State Higher Education Council
vide its notification no. 687 dated 28.03.2014. Hen ce for proper
functioning of Rastriya Uchttar Shiksha Abhiyan Yoj na and for providing
statbility to temporarily constituted State Higher Education Council, The
state government has decided to constitute permanen t State Higher
Education Council:
Be it enacted by the Legislature of the State of B ihar in the sixty
eighth year of the Republic of India as follows:-
1. Short title, extent, application and commencement.- (1) This Act
may be called the Bihar State Higher Education Council Act, 2018.
(2) it extends to the whole of the State of Bihar.
(3) It applies to all the Universities, Colleges a nd Institutions of
Higher education.
(4) It shall come into force with immediate effect .
2. Definitions.- In this Act unless the context otherwise requires,
(a) “College” means any College or any institution maintained or
approved by or affiliated to, any University and providing courses of study
for admission to the examination of the University and includes
autonomous college;
(b) “Council” means the Bihar State Higher Educati on Council
established under section 3;
(c) “degree” means a degree in Arts, Science, Comm erce, Finearts,
Engineering, Medicine, Technology, Management, Law or in any other
subject recognized by any University and includes a post graduate degree;
(d) “Diploma” means a diploma awarded on completio n of a
course of study after graduation, but does not include a certificate;
(e) “Government” means the State Government;
(f) “Higher Education” means education, whether pr ofessional,
technical or otherwise, leading to the obtaining of any degree or diploma
from any University;
(g) “Institution of higher Education” means an institution
conducting any course of study in higher Education, which is approved as
such by the Government;
(h) “member” means a member of the Council and inc ludes the
Chairman, the Vice-Chairman, Member Secretary-cum-S tate Project
Director;
(i) “Regulations” means the regulations made by th e Council under
this Act;
(j) ”University” means the Patna University, Patna , the Magadh
University, Bodh Gaya, the Veer Kunwar Singh Univer sity, Ara, the Baba
Saheb Bhim Rao Ambedkar University, Muzaffarpur, th e Jai Prakash
University, Chapra, the Tilka Manjhi Bhagalpur Univ ersity, Bhagalpur,
the Lalit Narayan Mithila University, Darbhanga, th e Bhupendra Narayan
Mandal University, Madhepura, the Kameshwar Singh D arbhanga
Sanskrit University, Darbhanga, the Maulana Mazharu l Haque Arabic &
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Persian University, Patna, the Aryabhatta Knowledge University, Patna,
universities established under Bihar State Private University Act, 2013 or
such other University that may be established in th e State of Bihar under
any Law made by the Legislature of the State of Bih ar to which the
University Grants Commission Act, 1956 applies;
(k) “University Grants Commission” means the Unive rsity Grants
Commission established under section 4 of the Unive rsity Grants
Commission Act, 1956;
(l) “Rashtriya Uchattar Shiksha Abhiyan” means Ras htriya
Uchattar Shiksha Abhiyan Scheme Sponsered and run b y Government
of India.
(m) " State" means the state of Bihar.
3. Establishment of Council for Higher Education.- (1) The
government shall, by notification, constitute the B ihar State Higher Education
Council under the provision of this Act.
(2) The Council shall be a body corporate having p erpetual
succession and a common seal and shall sue and be sued by the said name,
(3) the headquarter of the Council shall be locate d at Patna,
4. Composition of Council.- (1) The Council shall consist of following
members, namely:-
(a) The Minister in-charge of Education/Higher Educatio n, who shall
be the Chairman, ex-officio;
(b) The Vice-Chairman- Vice-Chairman must be an eminent academic
administrator with proven record (Rank of a Professor).
(c) Incharge Secretary/Special Secretay/Additional Secr etary of
Higher education -member secretary-cum-state project, Director;
(d) The Principal Secretary/ Secretary to the Governmen t, Education
Department, ex-officio;
(e) The Principal Secretary/Secretary to the Government , Finance
Department, ex-officio;
(f) The Principal Secretary/Secretary to the Government , Industry
Department ex-officio;
(g) The Principal Secretary/Secretary to the Government Science &
Technology Department; ex-officio;
(h) The Principal Secretary/Secretary to the Government Health
Department; ex-officio;
(i) The Director of Higher Education, ex-officio;
(j) The Director, Scinece & Technology Department, ex-officio;
(k) The Secretary, University Grants Commission or his nominee,
ex-officio;
(l) Five members nominated by the State Government repr esenting
fields of Arts, Science and Technology, Culture, Civil Society and
Industry and Vocational education and skill development.
(m) Three members nominated by the Government among the Vice-
Chancellors of the Universities including Vice-Chan cellors of
Central Universities in this State, if any.
(n) Two members nominated by the Government not below t he rank
of Professor from among the Universities/Colleges of State.
5. Disqualifications for membership of Council.- A person shall be
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disqualified for being appointed as Vice-Chairman o r for being nominated as a
member of the Council, if-
(a) He is of unsound mind:
(b) He is an applicant to be adjudicated as insolvent o r is an
undercharged insolvent;
(c) He has been sentenced for any offence involving moral turpitude;
(d) He is working and paid officer or employee of the Council; or
(e) He incurs such other disqualification as may be pre scribed by
the Government;
6. Terms and condition of service of Vice-Chairman and nominated
members.-
(1) The maximum age for appointment to the post of the Vice-
Chairman shall be 75 year.
(2) The appointment to the post of Vice Chairman shall be made
by the State Government. The Vice-Chairman shall ho ld his office for a
period of five years and shall not be eligible for reappointment.
(3) Nominated members shall hold their office for a period of three
years and shall be eligible for re-nomination for a further term.
provided that for the purpose of this sub-section , a person who has
held office as Vice-chairman or a nominated member in a causal vacancy
for a period of not less than one year shall be dee med to have held office
for a full term of office.
(4) The Vice-chairman or a nominated member may, by wri ting
under his hand addressed to the Government or the C ouncil, as the case
may be, resign his office but he shall continue to hold office until his
resignation is accepted by the Government or, as th e case may be, by the
Council.
(5) Subject to the provisions of this section, the term s and
conditions of service of the Vice-Chairman and the nominated members
shall be such as may be prescribed.
(6) the Vice-Chairman shall exercise such powers and pe rform
such functions as may be prescribed.
7. Terms and conditions of service of Member Secret ary-cum-State
Project Director.- (1) The member Secretary-Cum- State Project Direc tor shall
be a person of Indian administrative service cadre, who is incharge secretary/
special secretary / additional secretary of Higher Education. He shall be appointed
by the State Government.
(2) The Member Secretary-cum-State Project Director shall exercise such
powers and perform such functions which are conferr ed or imposed on him under
this Act and such other powers and functions as may be prescribed.
8. Removal from membership of Council .- If, at any time, it appears to
the Government that the Vice-Chairman or a nominate d member has shown
himself to be unsuitable for office or has been gui lty of misconduct or neglect
which renders his removal expedient, the Government may, after giving the Vice-
Chairman or such nominated member, as the case may be, a reasonable
opportunity of show cause, remove the Vice-Chairman or such nominated
member, as the case may be, from the office.
9. Filling-up of casual vacancy.- If a casual vacancy occurs in the office
of the Vice-chairman or of a nominated member, eith er by reason of his death,
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resignation, removal or otherwise, such vacancy sha ll be filled up, as soon as may
be, by the Government and such Vice-Chairman or nom inated member shall hold
office only for the remainder of the term for which the person whose place he fills
would have been the Vice- Chairman or, a nominated member, as the
case may be.
10. Technical Support Group.- (1) The State Higher Education council
may appoint a Technical Support Group consisting of experts.
(2). The Composition of the Technical Support Group will be
decided by the council.
(3). The Function of the Technical Support Group wi ll be
as follows :-
(a). To monitor flow of funds and information,
(b). To generate Management Information System (MIS ) report as
required, and
(c). To provide operational support to the Council.
11. Powers and functions of Council.- (1) The functions of the Council
shall be advisory with regard to co-ordination and determination of standards in
institutions of higher education, or research and s cientific and technical institution
in accordance with the guidelines issued by the Uni versity Grants Commission,
from time to time.
(2) Subject to the provisions of sub-section (1), the Council shall—
(a) prepare consolidated programmes in the sphere of higher education
in the State keeping in view the overall priorities and perspectives
of higher education in the State and the guidelines issued by the
University Grants Commission and assist in their implementation;
(b) assist the University Grants Commission in respect of
determination and maintenance of standards and sugg est remedial
action wherever necessary;
(c) evolve perspective plans for development of higher education in
the State;
(d) forward the development programmes of Universities, Colleges
and institution of higher education to the Universi ty Grants
Commission along with its comments and recommendati ons and
monitor the progress of implementation of such deve lopmental
programmes;
(e) promote co-operation and co-ordination of instituti on of higher
education among themselves and explore the scope fo r interaction
with industry and other related establishment;
(f) suggest to formulate norms for starting new institu tions for higher
education in accordance with the guidelines issued by the
Government and University Grants Commission;
(g) suggest ways and means for augmenting additional re source for
higher education in the State;
(h) suggest to encourage and promote innovations in cur riculum
development, restructuring and updating of syllabi in universities,
colleges and institutions of higher education,
(i) promote and co-ordinate programmes of Universities and colleges,
set up a monitoring system and monitor its implementation;
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(j) devise methods and steps to improve the standards of examinations
conducted by the Universities and autonomous colleg es and
suggest necessary reforms;
(k) facilitate training of teachers in universities and colleges and
oversee the functioning of the academic staff colle ges through co-
ordination and promote publication of quality text books,
monographs and reference books;
(l) suggest to develop programmes for effective academi c co-
operation and interaction between the faculties in the Universities
and colleges and also provide mobility of teachers and students in
and out side the State;
(m) regulate the admission in Universities, colleges an d institutions of
higher education;
(n) encourage sports, games, physical education and cul tural activities
in the Universities and colleges;
(o) encourage extension activities and promote interact ion between
Universities and industries through effective consu ltancy in special
areas relevant to the Universities and regional pla nning
development;
(p) prepare an overview report on the working of the co lleges and
furnish a copy of the report to the University Grants Commission;
(q) identify Centers of Excellence in the Universities and provide
national and international linkage for the growth o f science and
technology in frontier areas;
(r) co-ordinate research funding at national and intern ational level for
promotion of scientific research in the Universities;
(s) promote institute of excellence within or outside t he University
system in frontier areas of knowledge like molecula r biology,
genetic engineering, aerospace, bio technology and the like;
(t) make suggestions to the Government in determining t he block
grants to Universities and institution of higher ed ucation, by
evolving suitable guidelines for such grants;
(u) set up a State Centre for Scientific Research and t o co-ordinate the
research activities among Universities;
(v) examine the statutes, ordinances and regulations of Universities in
the State and Suggest modifications to maintain uni formity in the
administration without prejudice to the autonomy fo r the academic
pursuits;
(w) make suggestion for the Government regarding improv ements to
the laws relating to the Universities including the law relating to
the establishment of new Universities;
(x) institute prestigious awards to outstanding scienti sts, academicians
and technologists for their contributions;
(y) administer and release grants-in-aid from the Gover nment
to Universities;
(z) identify and administer innovative programs for sustainable growth
through self- generating fund from services such as consultancy to
industries, institutions and national and international organizations;
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(aa) administer and release research funds, if any, rece ived from
national and international funding agencies;
(ab) work in liaison with the all India Council for Technical Education
in relation to technical education;
(ac) advice the Government or any University, College or institution of
Higher Education and research which may refer to the Council;and
(ad) perform such other function necessary for prom oting excellence
in higher education and scientific research, as may be prescribed;
(ae) Any other works assigned by the government;
12. Meeting of Council. - The Council shall meet, as often as may be
necessary, at such time and place and observe such rules of procedure as may be
provided in the regulations.
provided that the council shall meet at least once in three months.
The quorum for the meeting of council shall be mini mum one third
members of the total members of the council.
13. Staff of Council.- The Council shall appoint such number of
employees as may be necessary for the efficient per formance of its functions. The
terms and conditions of service of the employees of the Council shall be such as
may be provided in the regulations. All the Officers/Staffs of Council shall not be
considered as government employee. except the Offic ers/Staffs deputed by the
state governmet in Council. The appointment of any Officer/Staff in Council on
contract basis or from outsourcing shall be made af ter prior approval of the state
government.
14. Budget of Council.-The Council shall prepare in such form and at such
time as may be prescribed, a budget in respect of t he next financial year showing
the estimated receipt and expenditure and a copy of the budget shall be forwarded
to the government.
15. Fund of Council.- (1) The Council shall have its own Fund and all
sums which may, from time to time, be paid to it by the GoveExcerpt shown. Open the full act in Lexace.
Lex