LexMD. JAMILUDIN NASIR versus STATE OF WEST BENGAL
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A B c D [2014] 14 S.C.R. 180 MD. JAMILUDIN NASIR v. STATE OF WEST BENGAL (Criminal M P. Nos. 14533-14534 of 2014) h (Criminal Appeal Nos. 1240-1241 of2010) OCTOBER 10, 2014 [SHIVA KIRTI SINGH AND FAKKIR MOHAMED IBRAHIM KALIFULLA, JJ.] Penal Code, 1860 -: Waging of war against State - Judgment dated 21.05.2014 reported in [2014] 14 S.C.R. 1 - Corrections to be carried out in terms of Annexure - Criminal Miscellaneous Petitions allowed accordingly. CRIMINALAPPELLATE JURISDICTION: Criminal M. P. Nos. 14533-14534 of 2014 in Criminc1I Appeal Nos. 1240- 1241 of2010. From the Judgment and Order dated 05.02.2010 in DR. E No. 2/05 of the High Court of Calcutta. WITH Crl. M. P. Nos. 14373-14374 of 2014 in Criminal Appeal Nbs.1242-1243of2010. F Ms. Manika Tripathy Pandey, Adv. for the Appellant. H -Anip Sachthey, Saakaar Sardana, Advs. for the Respondent. The following Order of the Court was passed: ORDER 1. Having heard counsel for the parties and having perused the office report dated 09.10.2014 and the Report of 180 MD. JAMILUDIN NASIRv. STATE OF WEST BENGAL 181 the Registry dated 9.10.2014, in compliance of our order dated A 1.9.2014, we find that the necessary corrections may be carried out in terms of Annexure "A' of the Report dated 9.10.2014. 2. The Criminal Miscellaneous Petitions are, accordingly, B allowed. ANNEXURE-'A' PROPOSED CORRIGENDUM TO THE JUDGMENT & ORDER DATED 21ST MAY. 2014 PASSED BY THIS C HON'BLE COURT IN CRL.APPEAL NOS.1240-1241 OF 2010 ENTITLED MD. JAMILUDDIN NASIR VERSUS STATE OF WEST BENGALAND CRL. APPEAL NOS.1242-1243 OF 2010 ENTITLEDAFTABAHMEDANSARl@AFTABANSARI VERSUS STATE OF WEST BENGAL D [ S.No. Typograpt1icall Page No. Co1Tect Position I Factual Errors L 21 Indian Penal Page No. 2. 9th line from the 307 Indian Penal Code top Code I 2 38 H. Jawaharlal Page No. 2. 5th line from the 38A, Jawaharlal ·- I Nehru Road. bottom Nehru Road E -- 13 A7 Nush rat Page No.3. 5th Line from the A7 - HasratAlam - Alak top 1- A7 - Nush rat Page No. 4. 10'' Line from A7 - HasratAiam J 4. Alak the top 5. near to Page No.9, 1 O'h Line from at I . F the top 6. Calcutta City Page No. 12. 9'" Line from Hazaribagh Police Police the top 7. 20 01.2002 Page No. 13, 61h line from 28.01.2002 the bottom 8. 23 02.2002 Page No. 14. S" Line from 22 03.2002 G the bottom • 9. Asif Page No. 14, 4" Line from Aftab the bottom 10. Exhibit 4611 Page No. 14, 3'' line from Exhibit 46 the bottom H 182 SUPREME COURT REPORTS [2014) 14 S.C.R. A 11. Pakistan's Page No. 15, 4m line from 'Pakistan's national national flaa the too ftaa" to be omitted 12. SDJM Page No. 20, 11th line from MM the top B 13. Judicial Page No. 23 9th line from Metropolitan the too ' 14. Judicial Page No. 32. 2nd line from Metropolitan Maoistrate the too Maoistrate 15. he filed Page No. 37, 1Z'· line from he was released the top 16. Central Page No. 43. 14111 line from Criminal the ton c 17. Judicial Page No. 49, 4t11 line from Metropolitan the top 18. 22.02.2002 Pane No. 62 last line 27 02.2002 19. Tl1e appellant Page No. 65, 3'0 & 4'° line 'the Appellant' lo be from the top omitted & word 'who' added D 20 Exhibit-46/1 Page No. 76, Sth line from Exhibit-46 tl1e too 21. Exhibit-4511 Page No. 78, 3ra line from Exhibit-45 · the botto"1 22. Exhibit-4511 Page ~o ·81, 5th line frolTI · ~xhibit-45 the too E 23. Hazrat Imam Page No. 83. 5th line from Hassan Imam the top 24 22 02.2002 Page No. 85, 41h line from 22.01.2002 the bottom 25. Exhibit-46i1 Page No. 87. 5th line from Exhibit-46 the bottom F 26. Exhibit -4511 Page No 89. 1 •t line from Exhibit-45 t11e bottom 27. Exhibit-46/1 Page No. 90. 1'1 line from Exhibit- 46 the top 28 Exhibit-4611 Page· No. 97, 3rd ltne from Exi1ibit- 46 the bottom G 29. Exhibit -XXVI Page No. 103, 2nd line from Exhibit-XXIV the too 30. Exhibit. XXVll Page No. 103, 3ro line from Exhibil- XXVI the top H ..... MD. JAMILUDIN NASIR v. STATE OF WEST BENGAL 183 31. Exl1ibit - XXiX Page No. 105, 3"' line from Exhibit - XXVlil A the too 32. Exhibit- Page No. 105. 6"• line from Exhibit - XXIX f-2, XXV1li the top 21 012002 Page No. 105. 3~ line from 22.01.2002 t11e bottom I -l 21.01.2002 •0 age No. 106. 5'' line from 22.012002 the bottom B :)5 Rippon . Street Page No. 108. 7'' line from Russet Street Circular Road 1he bottom cro
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