LexKAMLA NETI (DEAD) THROUGH LRS. versus THE SPECIAL LAND ACQUISITION OFFICER & ORS.
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SUPREME COURT REPORTS [2022]18 S.C.R.
[2022] 18 ES SI AR 441
[2022] 18 S.C.R 441
Kamla neTi (goj) LRS DarayTe
KAMLA NETI (DEAD) THROUGH LRS.
bonam v.
bises hasa ha.Tiya.w a.ma.liya. ar etag ko
THE SPECIAL LAND ACQUISITON OFFICER & ORS.
(2022 reyag Siwil opil el 6901)
(Civil Appeal No. 6901 of 2022)
disembor 09, 2022
DECEMBER 09, 2022
[em ar sah ar krisna murari, jeje]
[M. R. SHAH AND KRISHNA MURARI, JJ.]
hinDu bira.Da.li a.n, 1956: s. 2 (2) – onusuciT jonja.Ti rin
soheDkowag probHijonko reyag baf-lagaTog – epileNnt – ponoT
DarayTe ha.Tiya.w hasa reyag baboD re kHuTipurun reyag Dam
kHon 1/5 ha.tiq reyag Da.g~biyij boNso/ kHon miDhozij hoponera
– hasasenog reyag taka kHA.li etag samelay kowag Torop re
gota akan uDug akan kOrt DarayTe epileNtag Da.bi ko kHArojx
akaDa ceDAg se seDay kHonag onusuciT jonoja.Ti rinij kanay|
hinDu uTraDHikar a.n reyag praboDHAn la.gu ba.nug-a, ucco
nyayaloy hoTeTe Doho akaD geya- epil Doho ena : sekson 2 (2),
a.n onusuciT jonoja.Ti rin soheDko tHen bay la.gug-a, nova
lekaTe, ucco nyayaloy Do napay lekaTe baTAw akaDay je
epiliya. jiwiT TANhen DHA.bij okoy hoN bafko Da.bi Dazeyag-a
– enhoN ikwiti re, nuy nyayaloy epiliya. savTe TANhe Dazeyag-
a, enhoN jokHon ka.nun ar ikwuti bHiTir re rapacag huyug-a,
kHAn ka.nun gey Dazeg-a – ikwuti Do kHA.li ka.nun reyag puruk
gey huy Dazeyag-a – nova re miD TopHaD menag-a, menkHAn
nova ka.nun Dohza Te THapon bay huy Dazeyag-a, juDi 1956
oDHiniyom lekaTE jiwiD hoz kowag ra.siya. ag ADHAr Te
epeleNnt Da.bi baTAw huy Dazeyag-a, ona Dosa re nova ka.nun
SUPREME COURT REPORTS [2022]18 S.C.R.
re suDHA.r huyen leka somanog-a, jaNha Do aDAloT bay koraw
Dazeyag-a, nova lekaTE, 2(2) lekaTE ar epeleNnt Do onusuciT
jonoja.Ti rinij Tirla. hoponera soheD huyug kan lekaTE bises
rup kHon baher re Doho huy akana, epeleNnt 1956 oDHiniyom
reyag proboDHAn lekaTE uTToraDHikari ag a.yDa.r kHon baf
reyag jaNhan uciT baf huy Dazeyag-a, jokHov baf-a.Diba.si
yij kuzi hoponerahag ra.siya. sompoTTi re soman ha.tiq rin
hokDar baf kanay| begor jaNhaTin re kuzi hopon Do a.Diba.si
ko bafko TaNhe kog-a, uni Do babahag sompoTTi reyag soman
oDHikar e qama| a.Diba.si kuzi hopon sompoTTi reyag hok Do
qamay koza a.Diba.si lekaTE ponoT-ponoT bHiTir re koza kuzi
qapam biDa.l huyug-a| bosiyoT (sompoTTi) rin hokDa.riya.-
nova qel lekaTE, kenDRo sorkar nova mamla qelag ar juDi
la.kTi pazag kHAn 1956 oDHIniyom reyag proboDHAnko suDHA.r
la.giD ANDe ja.ri DAzeyag-a, jaNha lekaTE 1956 oDHIniyom
onusuciT jonoja.Ti rin soheDko tHen bay la.gug-a|
maDHU kisor ar etagko bonam bihar pono Tar etagko,
(1996) 5 SSC 125: [1996] 1 Suppl. SCR 442;
Labiswor manjHi bonam pran manjHI ar eman (2000) 8 SSC 587; bi
premanonDo ar etagko bonam mohon koyikol ar emanko, (2011) 4
SSC 266 : [2011] 3 SCR 932; JE PI Bonsol bonam rajesTHAn ponoT ar
etagko|AIR (2003) SC 1405 : [2003] 2 SCR 933; jHArkHoNd ponoT ar
etagko bonam gObinDx sif, JT 2004 (10) SC 349 – re uDug soDor
akana|
Kes kanun gozosopohoD
[1996] 1 Suppl. SCR 422 RE UDUG SoDor akana
Para 3
[2011] 3 SCR 932 RE UDUG SoDor akana
Para 4.4
[2003] 2 SCR 933 RE UDUG SoDor akana
Para 4.4
(2000) 8 SCC 587 RE UDUG SoDor akana
Para 4.4
JT 2004 (10) SC 349 RE UDUG SoDor akana
Para 4.4
sibHil epelet jurisdikson : 2022 sa.hiT reyag sibHil epil elel
6901|
el e e elel 79/2015 re odisa ucco nyayaloy, kotok reyag ma.hiT
07.10.2016 reyag pHa.ysala ar aNDe Te
SUPREME COURT REPORTS [2022]18 S.C.R.
dr. jonmenjoy ray, ones miTTol, es ar sunDorom, GOwobx
tiyOtiya, susri sonjona moncoNDa, opiliya.ko rin ukil|
dr. keDarnaTH TripatHi, ramenDRo mohon potonayek, BHubon
rajx, rogHunaTH paTHok, respondent rin ukil|
nyayaloy reyag pHA.ysala nyaymurTi em ar sah, je DarayTe
huy akana –
1. hasa ha.Tiya.w opil elel 79/2015 re odisa ucco nyayaloy,
kotok DarayTe pa.riT biba.Dag pa.ysala. ar aNDe kHon
besbaf ar monere a.zis bujHA.w aTe, jaNhay DarayTE ucco
nyayalloy Do opiliya. DArayTe Te samaf a.n opil ka
kHA.rijx akaDay arbaf ga.kHuz kowag uDug soDor akan
ANDeko baTAw akaDay|nyayaloy re muz arDasiya. Do
borToman opil e samaf akaDa|
2. Biba.D ha.Tiya.w hasa reyag jonozaw re qam akan taka
reyag ha.tiq baboD re menag-a| nova hasa muz rup TeDo
goj akan soTyanonDo negi yag quTum re rakab akana,
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