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STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT versus SIDDARAMAIAH, CHIEF MINISTER, GOVERNMENT OF KARNAKATA & ORS.

Citation: [2018] 5 S.C.R. 1125 · Decided: 16-02-2018 · Supreme Court of India · Bench: DIPAK MISRA · Disposal: Disposed off

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Judgment (excerpt)

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1125
STATE OF KARNATAKA BY ITS CHIEF SECRETARY v. STATE
OF T. N. BY ITS CHIEF SECRETARY [DIPAK MISRA, CJI]
STATE OF TAMIL NADU REPRESENTED BY THE
SECRETARY TO GOVERNMENT PUBLIC WORKS
DEPARTMENT
v.
SIDDARAMAIAH, CHIEF MINISTER, GOVERNMENT OF
KARNAKATA & ORS.
(Contempt Petition (Civil) No. 225 of 2013
In
Civil Appeal No.2456 of 2007)
FEBRUARY 16, 2018
[DIPAK MISRA CJI, AMITAVA ROY AND
A. M. KHANWILKAR, JJ.]
Inter-State Water Disputes:
Water dispute between States of Tamil Nadu, Karnataka and
Kerala and Union Territory of Puducherry – In respect of waters
of river Cauvery – Disposed of by Supreme Court in Civil Appeal
No. 2456 of 2007 – Contempt Petition by State of Tamil Nadu against
the Chief Minister of Karnataka and others – Held: Contempt
petition closed in view of judgment passed in Civil Appeal No. 2456
of 2007.
CIVIL ORIGINAL JURISDICTION : Contempt Petition (Civil)
No. 225 OF 2013
IN
Civil Appeal No. 2456 of 2007
From the Judgment and Order dated 05.02.2007 of the Cauvery
Water Disputes Tribunal at New Delhi under Section 5(2) of the Inter-
State Water Disputes Act, 1956.
Ranjit Kumar, S.G., Madhusudan R. Naik, Adv. Gen., Fali S.
Nariman, S.S. Javali, Jaideep Gupta, Shekhar Naphade, A. S. Nambiar,
Rakesh Dwivedi, Subramonium Prasad, Sr. Advs.,  Mohan V. Katarki,
S. C. Sharma, Brijesh Kalappa, R.S. Ravi, V. N. Raghupathy, J. M.
Gangadhar, Ranvir Singh, Abdul Azeem Kalebudde, G. Prakash, Jishnu
M. L., Mrs. Priyanka Prakash, Mrs. Beena Prakash, Vijay Shankar,
1125
[2018] 5 S.C.R. 1125
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1126
SUPREME COURT REPORTS
[2018] 5 S.C.R.
Kunal Chattarjee, Saurabh Gupta, G. Umapathy, C. Paramasivam,
K.V. Vijayakumar, B. Balaji, S. Wasim A. Qadri, Mrs. Madhavi Diwan,
Ajay Sharma, Ms. Snidha Mehra, Hemant Arya, Ms. Saudamini Sharma,
Ms. Kirti Dua, Ms. Somya Rathore, Sumit, D. S. Mahra, M. K. Maroria,
R. Nedumaran, V.G. Pragasam, S. Prabu Ramasubramanian,
P. K. Manohar, Ms. Shantha Vasudevan, Manu Sundaram, Ramesh Babu
M. R., Rajesh Mahale, B. Balaji, A. S. Bhasme, Ms. Aparna Bhat,
Ms. Supreeta Sharanagouda,, Advs. for the appearing parties.
The Judgment of the Court was delivered by
DIPAK MISRA, CJI  As we have disposed of Civil Appeal
No. 2456 of 2007, we do not intend to proceed with the Contempt Petition
against the respondents.  It stands closed accordingly.
Kalpana K. Tripathy                                                                         Contempt petition closed.