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ANIL KUMAR versus STATE OF HARYANA & ORS.

Citation: [2023] 3 S.C.R. 666 · Decided: 24-03-2023 · Supreme Court of India · Bench: M.R. SHAH · Disposal: Dismissed

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Judgment (excerpt)

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666
SUPREME COURT REPORTS
[2023] 3 S.C.R.
ANIL KUMAR
v.
STATE OF HARYANA & ORS.
(Writ Petition (Crl.) No. 46 of 2022)
MARCH 24, 2023
[M. R. SHAH AND C. T. RAVIKUMAR, JJ.]
Haryana Good Conduct Prisoners (Temporary Release) Act,
1988 – s.3(3) – Petitioner was released on emergency parole/
temporary parole pursuant to the decision of the High-Powered
Committee constituted as per the orders issued by Supreme Court,
due to the Covid-19 pandemic – Such parole period if shall be
counted towards the total period of sentence of the petitioner –
Held: No – In the State of Haryana, the temporary release on parole
is governed by the statutory provisions of the 1988 Act – s.3(3) of
the 1988 Act specifically provides that the period of temporary release
shall not be counted towards the total period of the sentence of a
prisoner – Thus, when the petitioner has been convicted for offences
u/s.302/34, IPC and sentenced to undergo life imprisonment, he
has to undergo the said sentence subject to any rule/policy in respect
of remission and the period during which he is released on
emergency/interim parole has to be excluded for the purpose of
actual imprisonment – Petitioner not entitled to any relief prayed in
the writ petition – Penal Code, 1860 – ss.302/34 – Constitution of
India – Art. 32.
Rohan Dhungat Etc. v. The State of Goa & Ors. Etc.
Special Leave Petition (Crl) Nos. 12574-77/2022 :
2023 SCC OnLine SC 16; State of Haryana & Ors. v.
Mohinder Singh (2000) 3 SCC 394 : [2000] 1 SCR
698 – relied on.
Avtar Singh v. State of Haryana (2002) 3 SCC 18 :
[2002] 1 SCR 1082 – referred to
Case Law Reference
[2002] 1 SCR 1082
referred to
Para 3.3
[2000] 1 SCR 698
relied on
Para 3.3
[2023] 3 S.C.R. 666
666
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667
CRIMINAL ORIGINAL JURISDICTION: Writ Petition
(Criminal) No. 46 of 2022.
Under Article 32 of The Constitution of India.
Tushar Mehta, SG, Ms. Aishwarya Bhati, Balbir Singh, A.S.Gs.,
Ms. Garima Prasad, Sr. A.A.G., Ms. Bansuri Swaraj, A.A.G., Mrs. Ankita
Choudhary, D.A.G., S. C. Verma, Sr. Adv., Ms. Ritu Kumar, Satya Mitra,
Shreekant Neelappa Terdal, Dr. N. Visakamurthy, Ankur Talwar, Ms.
Swati Ghildiyal, Rajat Nair, Ms. Ana Upadhyay, Ms. Manya Hasija, Akash
Singh, Nihar Dharmadhikari, Ms. Sampriti Baksi, Dr. Monika Gusain,
Manish Kumar, Vijay Kumar, Rahul Dev Singh, Vinod Sharma,
M/s. Parekh & Co., Talha Abdul Rahman, Malak Manish Bhatt, Ms.
Uttara Babbar, Ms. Sneha Kalita, Gaurav Agrawal, Vivek Narayan
Sharma, Ms. Mahima Bhardwaj, Ms. Laksha Bhavnani, Shubham
Awasthi, Pranshu Kausha, Rajeev Kumar Jha, Ram Kumar, T.L.V.
Ramachari, Hitesh Kumar Sharma, Akhileshwar Jha, Ms. Niharika
Dwivedi, Amit Kumar Chawla, T.N. Rama Rao, Ashok Reddy, G. N.
Reddy, Ms. Jayshree Satpute, Prasanna S., Nirmal Kumar Ambastha,
Ms. Ashmita Bisarya, Dr. Joseph Aristotle S., Shobhit Dwivedi,
Ms. Nupur Sharma, Manendra Pal Gupta, Varun Varma, Dhanesh
Ieshdhan, V. N. Raghupathy, Pukhrambam Ramesh Kumar, Karun
Sharma, Ms. Anupama Ngangom, Ms. Taruna Ardhendumauli Prasad,
Shrirang B. Varma, Siddharth Dharmadhikari, Aaditya A. Pande, Bharat
Bagla, Sourav Singh, M. Yogesh Kanna, Avijit Mani Tripathi, Upendra
Mishra, P.S. Negi, Krishnanand Pandeya, Nirnimesh Dube, Siddhesh
Kotwal, Nihar Dharmadhikari, Ms. Sampriti Baksi, Neeraj Shekhar,
Dr. Sumit Kumar, Ashutosh Thakur, Keshav Baheti, Chandra Pratap,
Raj Bahadur Yadav, Harmeet Singh Ruprah, Anupam Raina, Irshad
Ahmad, G. M. Kawoosa, Ms. Palak Mittal, Shailesh Madiyal, Ms. Simran
Sadyora, Mohd. Farhan Khan, Vinod Sharma, Ms. Astha Sharma, Srisatya
Mohanty, Sanjeev Kaushik, Ms. Mantika Haryani, Shreyas Awasthi,
Himanshu Chakravarty, Ms. Ripul Swati Kumari, Bhanu Mishra,
Ms. Muskan Surana, Ms. Supriya Juneja, Shibashish Misra, K. Rajeev,
Maibam Nabaghanashyam Singh, Shridhar Y Chitale, Pranay Chitale,
Ms. Mukti Chowdhary, Kanhaiya Singhal, Jasmeet S. Chadha, Prasanna,
P. S. Sudheer, Rishi Maheshwari, Anne Mathew, Bharat Sood, Ms. Shruti
Jose, Sandeep Singh, Subash Chandran, Sayooj Mohandas M,
Ms. Kavitha Kt, Rakesh Kumar Singh, Ashok Anand, Samantha Padhan,
Rajeev Ranjan, M/s. Venkat Palwai Law Associates, Ms. K. Enatoli
ANIL KUMAR v. STATE OF HARYANA & ORS.
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SUPREME COURT REPORTS
[2023] 3 S.C.R.
Sema, Ms. Limayinla Jamir, Amit Kumar Singh, Ms. Chubalemla Chang,
Prang Newmai, Ms. Radhika Gautam, Mrs. Taruna Singh Gohil, Mahfooz
Ahsan Nazki, Polanki Gowtham, Shaik Mohamad Haneef, T Vijaya
Bhaskar Reddy, Ms. Rajeswari Mukherjee, Ms. Niti Richhariya, Kv
Girish Chowdary, Mil

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