Telangana — state statutes

286 acts.

• The Azamabad Industrial Area (Termination and Regulation of Leases) Act, 1992.
• The Code of Civil Procedure (Telangana) (Second Amendment) Act, 1953.
• The Code of Civil Procedure (Telangana) Amendment Act, 1953.
• The Commission for Development of Backward Areas of Telangana Act, 2008.
• The Cyberabad (Metropolitan Area) Police Act, 2004.
• The Dr.B.R. Ambedkar Open University Act, 1982.
• The Government Securities Act, 1330 Fasli.
• The Greater Hyderabad Municipal Corporation Act, 1955.
• The Hyderabad City Police Act, 1348 Fasli.
• The Hyderabad Currency Demonetization (Consequential and Miscellaneous Provisions) Act, 1953.
• The Hyderabad Metropolitan Development Authority Act, 2008.
• The Hyderabad Metropolitan Water Supply (Validation of Water Rates and Service Charges) Act, 1988.
• The Hyderabad Metropolitan Water Supply and Sewerage Act, 1989.
• The Hyderabad State Bank Act, 1350 Fasli.
• The Identification of Prisoners (Application to Hyderabad) Act, 1956.
• The Jawaharlal Nehru Architecture and Fine Arts University Act, 2008.
• The Jawaharlal Nehru Technological Universities Act, 2008.
• The Kaloji Narayana Rao University of Health Sciences Act, 1986.
• The Karimnagar (Metropolitan Area) Police Act, 2016.
• The Khammam (Metropolitan Area) Police Act, 2016.
• The Nagarjuna sagar Project (Acquisition of Land) Act, 1956.
• The National Academy of Legal Studies and Research University Act, 1998.
• The Nizamabad (Metropolitan Area) Police Act, 2016.
• The Nizams Institute of Medical Sciences Act, 1989.
• The Nizams Trust Deeds (Validation) Act, 1950.
• The P.V. Narsimha Rao Telangana Veterinary University Act, 2005.
• The Potti Sreeramulu Telugu University Act, 1985.
• The Professor Jayashankar Telangana State Agricultural University Act, 1963.
• The Rajiv Gandhi University of Knowledge Technologies Act, 2008.
• The Ramagundam (Metropolitan Area) Police Act, 2016.
• The Siddipet (Metropolitan Area) Police Act, 2016.
• The Sri Konda Laxman Telangana State Horticultural University Act, 2007.
• The Telangana (Abolition of Cash Grants) Act, 1959.
• The Telangana (Agricultural Produce and Livestock) Markets Act, 1966.
• The Telangana (Application of Central Acts) Act, 1952.
• The Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018.
• The Telangana (Prevention of Speculation in Immovable Property) Act, 1954.
• The Telangana (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994.
• The Telangana (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of issue of Community Certificates Act, 1993.
• The Telangana Abolition of Inams Act, 1955.
• The Telangana Abolition of the Posts of Village Assistants Act, 1991.
• The Telangana Abolition of the Posts of Village Revenue Officers Act, 2020.
• The Telangana Absorbed Enclaves Act, 1951.
• The Telangana Acts (Repealing) Act, 2016
• The Telangana Advocates Clerks Welfare Fund Act, 1992.
• The Telangana Advocates Welfare Fund Act, 1987.
• The Telangana Agricultural Holdings (Census) Act, 1957.
• The Telangana Agricultural Improvement Fund Act, 1952.
• The Telangana Agricultural Indebtedness (Relief) Act, 1977.
• The Telangana Agricultural Indebtedness (Relief) Act, 1987.
• The Telangana Agricultural Land (Conversion for Non Agricultural purposes) Act, 2006.
• The Telangana Agricultural Pests and Diseases Act, 1919.
• The Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002.
• The Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960.
• The Telangana Animals and Birds Sacrifices Prohibition Act, 1950.
• The Telangana Apartments (Promotion of Construction and Ownership) Act, 1987.
• The Telangana Aqua-culture Seed (Quality Control) Act, 2006.
• The Telangana Assigned Lands (Prohibition of Transfers) Act, 1977.
• The Telangana Atiyat Enquiries Act, 1952.
• The Telangana Bhoodan and Gramdan Act, 1965.
• The Telangana Bio-fertilisers (Monitoring and Quality Control) Act, 2006.
• The Telangana Board of Revenue (Replacement by Commissioners) Act, 1977.
• The Telangana Borstal Schools Act, 1925.
• The Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960.
• The Telangana Cattle-Disease Act, 1866.
• The Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987.
• The Telangana Children Act, 1979.
• The Telangana Cinemas (Regulation) Act, 1955.
• The Telangana Civil Courts Act, 1972.
• The Telangana Civil Services (Disciplinary Proceedings Tribunal) Act, 1960.
• The Telangana Co-operative Societies Act, 1964.
• The Telangana Co-operative Spinning Mills (Regulation) Act, 1983.
• The Telangana Commission for Backward Classes Act, 1993.
• The Telangana Compulsory Registration of Marriages Act, 2002.
• The Telangana Contingency Fund Act, 2014.
• The Telangana Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007.
• The Telangana Court of Wards Act, 1350 Fasli.
• The Telangana Court-fees and Suits Valuation Act, 1956.
• The Telangana Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1993.
• The Telangana Devadasis (Prohibition of Dedication) Act, 1988.
• The Telangana Disaster and Public Health Emergency (Special Provisions) Act, 2020
• The Telangana District Boards Act, 1955.
• The Telangana District Collectors Powers (Delegation) Act, 1961.
• The Telangana District Officers (Change of Designation and Construction of References) Act, 1950.
• The Telangana District Planning Committees Act, 2005.
• The Telangana District Police Act, 1329 Fasli.
• The Telangana Districts (Formation) Act, 1974.
• The Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of User in Land) Act, 2015.
• The Telangana Education Act, 1982.
• The Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983.
• The Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991.
• The Telangana Electricity Duty Act, 1939.
• The Telangana Electricity Reform Act, 1998.
• The Telangana Electricity Supply Undertakings (Acquisition) Act, 1954.
• The Telangana Escheats and Bona Vacantia Act, 1974.
• The Telangana Essential Services Maintenance Act, 1971.
• The Telangana Eunuchs Act, 1329 Fasli.
• The Telangana Excise Act, 1968.
• The Telangana Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Act, 1993.
• The Telangana Factories and Establishments (National, Festival and other Holidays) Act, 1974.
• The Telangana Famine Relief Fund Act, 1936.
• The Telangana Farmers Management of Irrigation Systems Act, 1997.
• The Telangana Ferries Act, 1314 Fasli.
• The Telangana Fire Service Act, 1999.
• The Telangana Fiscal Responsibility and Budget Management Act, 2005.
• The Telangana Forest Act, 1967.
• The Telangana Forest Produce (Fixation of Selling Prices) Act, 1989.
• The Telangana Gaming Act, 1974.
• The Telangana General Clauses (Amendment and Supplementary) Act, 1950.
• The Telangana General Clauses Act, 1308 Fasli.
• The Telangana General Clauses Act, 1891.
• The Telangana Gift Goods (Prevention of Unlawful Possession) Act, 1965.
• The Telangana Goods and Services Tax Act, 2017.
• The Telangana Government Lands and Buildings (Termination of Leases) Act, 1986.
• The Telangana Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007.
• The Telangana Government Property (Preservation, Protection and Resumption) Act, 2007.
• The Telangana Gram Panchayats (Transitional Arrangements) Act, 1995.
• The Telangana Habitual Offenders Act, 1962.
• The Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017.
• The Telangana Hindu Widows Marriage Act, 1347 Fasli.
• The Telangana Home Guards Act, 1948.
• The Telangana Horse Race (Abolition of Turf Agencies) Act, 1983.
• The Telangana Housing Board Act, 1956.
• The Telangana Housing Schemes (Acquisition of Land) Act, 1961.
• The Telangana Improved Seeds and Seedlings Act, 1951.
• The Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976.
• The Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998.
• The Telangana Infectious Diseases Act, 1950.
• The Telangana Infrastructure Development Corporation Act, 1998.
• The Telangana Infrastructure Development Enabling Act, 2001.
• The Telangana Institute of Medical Sciences Act, 2024.
• The Telangana Interest Free Sales Tax Loans for Industries (Imposition of Ceiling) Act, 1987.
• The Telangana Intermediate Education Act, 1971.
• The Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978.
• The Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965.
• The Telangana Irrigation Act, 1357 Fasli.
• The Telangana Irrigation Utilisation and Command Area Development Act, 1984.
• The Telangana Jagirdars Debt Settlement Act, 1952.
• The Telangana Khadi and Village Industries Board Act, 1958.
• The Telangana Labour Welfare Fund Act, 1987.
• The Telangana Land Encroachment Act, 1905.
• The Telangana Land Licensed Cultivators Act, 2011.
• The Telangana Land Reforms (Ceiling on Agricultural Holdings) Act,1973.
• The Telangana Land Revenue (Additional Wet Assessment) Act, 1975.
• The Telangana Land Revenue (Enhancement) Act, 1967.
• The Telangana Land Revenue Act, 1317 Fasli.
• The Telangana Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004.
• The Telangana Laws (Change of Acronyms) Act, 2024.
• The Telangana Live-stock Improvement Act, 1940.
• The Telangana Local Government Service (Declaration as State Civil Service) Act, 1956.
• The Telangana Lokayukta Act, 1983.
• The Telangana Lotteries Act, 1968.
• The Telangana Maternity Benefit Act. 1349 Fasli.
• The Telangana Medical Act, 1312 Fasli.
• The Telangana Medical Practitioners Registration Act, 1968.
• The Telangana Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008.
• The Telangana Members of Police Force (Regulation of Transfers) Act, 1985.
• The Telangana Metropolitan Planning Committee Act, 2007.
• The Telangana Mica Act, 1957.
• The Telangana Micro Finance Institutions (Regulation of Money Lending) Act, 2011.
• The Telangana Mineral Bearing Lands (Infrastructure) Cess Act, 2005.
• The Telangana Mining Settlements Act, 1956.
• The Telangana Minor Forest Produce (Regulation of Trade) Act, 1971.
• The Telangana Money Lenders Act, 1349 Fasli.
• The Telangana Motor Vehicles Taxation Act, 1963.
• The Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008.
• The Telangana Municipalities Act, 2019
• The Telangana Muttah, Jattu, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1976.
• The Telangana Mutually Aided Co-operative Societies Act, 1995.
• The Telangana Non-mulki Prostitutes and Dancing Girls Act, 1350 Fasli.
• The Telangana Non-trading Companies Act, 1962.
• The Telangana Nurses, Midwives, Auxiliary Nurse-midwives and Health Visitors Act, 1926.
• The Telangana Objectionable Performances Prohibition Act, 1956.
• The Telangana Occupants of Homesteads (Conferment of Ownership) Act, 1976.
• The Telangana Official Languages Act, 1966.
• The Telangana Oil Palm (Regulation of Production and Processing) Act, 1993.
• The Telangana Panchayat Raj Act, 2018.
• The Telangana Para Medical Board Act, 2006.
• The Telangana Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2015.
• The Telangana Pathology and Anatomy Act, 1955.
• The Telangana Pawn Brokers Act, 2002.
• The Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953.
• The Telangana Payment of Taxes (Transfer of Property) Act, 1951.
• The Telangana Police (Selection and Appointment of Director General of Police (Head of Police Force)) Act, 2018.
• The Telangana Prevention of Anti-Social and Hazardous Activities Act, 1980.
• The Telangana Prevention of Begging Act, 1977.
• The Telangana Prevention of Couching Act, 1964.
• The Telangana Prevention of Dangerous Activities of Communal Offenders Act, 1984.
• The Telangana Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997.
• The Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956.
• The Telangana Preventive Detention Act, 1970.
• The Telangana Prisons Development Board Act, 2001.
• The Telangana Private Aided Collegiate and Technical Education Employees (Regulation of Pay) Act, 2006.
• The Telangana Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005.
• The Telangana Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988.
• The Telangana Private Educational Institutions Maintenance Grant (Regulation) Act, 1995.
• The Telangana Probation of Offenders Act, 1936.
• The Telangana Prohibition Act, 1995.
• The Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997.
• The Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977.
• The Telangana Prohibition of Ragging Act, 1997.
• The Telangana Prohibition of Smoking and Health Protection Act, 2002.
• The Telangana Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012.
• The Telangana Propagation of Other Religion in the places of worship or prayer (Prohibition) Act, 2007.
• The Telangana Protection of Depositors of Financial Establishments Act, 1999.
• The Telangana Public Conveyances Act, 1956.
• The Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984.
• The Telangana Public Examinations (Prevention of Malpractice and Unfair means) Act, 1997.
• The Telangana Public Libraries Act, 1960.
• The Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968.
• The Telangana Public Property Malversation Act, 1837.
• The Telangana Public Safety (Measures) Enforcement Act, 2013.
• The Telangana Public Sector Undertakings (Reconstitution of Management) Act, 1996.
• The Telangana Public Security Act, 1992.
• The Telangana Public Security Measures Act, 1951.
• The Telangana Public Societies (Reconstitution of Management) Act, 1996.
• The Telangana Railways, Government Irrigation Sources and other Public Buildings Protection Act, 1321 Fasli.
• The Telangana Registrar General of Births, Deaths and Marriages Act, 1953.
• The Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010.
• The Telangana Regulation of Reservations for Appointments to Public Services Act, 1997.
• The Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993.
• The Telangana Relief, Undertakings (Special Provisions) Act, 1971.
• The Telangana Rent and Revenue Sales Act, 1839.
• The Telangana Requisitioning of Buildings Act, 1954.
• The Telangana Reservation in favour of Socially and Educationally Backward Classes of Muslims Act, 2007.
• The Telangana Revenue Enquiries Act, 1893.
• The Telangana Revenue Recovery Act, 1864.
• The Telangana Revenue Summonses Act, 1869.
• The Telangana Rights in Land and Pattadar Pass Books Act, 2020
• The Telangana Rinderpest Act, 1940.
• The Telangana Road Development Corporation Act, 1998.
• The Telangana Rural Electric Co-operative Societies (Temporary Provisions) Act, 1998.
• The Telangana Sales Tax (Settlement of Disputes) Act, 2001.
• The Telangana School Education Management (Community Participation) Act, 1998.
• The TELANGANA SELF HELP GROUPS (SHG) WOMEN CO-CONTRIBUTORY PENSION (REPEAL) ACT, 2020.
• The Telangana Shops and Establishments Act, 1988.
• The Telangana Silkworm Seed and Cocoon (Control) Act, 1956.
• The Telangana Single Window Cooperative Credit Structure at State Level Act, 1994.
• The Telangana SIum Improvement (Acquisition of Land) Act, 1956.
• The Telangana Small Causes Courts Act, 1330 Fasli.
• The Telangana Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995.
• The Telangana Societies Registration Act, 2001.
• The Telangana Special Protection Force Act, 1991.
• The Telangana Sports Authorities Act, 1988.
• The Telangana State Aid to Industries Act, 1976.
• The Telangana State Audit Act, 1989.
• The Telangana State Building Permission Approval and Self Certification System (TS-bPASS) Act, 2020.
• The Telangana State Co-operative Bank (Formation) Act, 1963.
• The Telangana State Co-operative Societies (Reconstitution) Act, 1956.
• The Telangana State Commission for Debt Relief (Small Farmers, Agricultural Labourers and Rural Artisans) Act, 2016.
• The Telangana State Commission for Scheduled Castes and Scheduled Tribes Act, 2003.
• The Telangana State Council of Higher Education Act, 1988.
• The Telangana State Electricity Board (Recovery of Dues) Act, 1984.
• The Telangana State Handloom Weavers Co-operative Society (Formation) Act, 1976.
• The Telangana State Handloom Weavers Co-operative Society Limited (Merger of certain Co-operative Societies) Act, 1983.
• The Telangana State Industrial Project Approval and Self Certification System (TS-iPASS) Act, 2014.
• The Telangana State Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959.
• The Telangana State Minorities Commission Act, 1998.
• The Telangana State Prevention of Touting and Malpractices against Tourists and Travellers Act, 2021.
• The Telangana State Private Universities (Establishment and Regulation) Act, 2018.
• The Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961.
• The Telangana Suppression of Disturbances Act, 1948.
• The Telangana Survey and Boundaries (Validation) Act, 1924.
• The Telangana Survey and Boundaries Act, 1923.
• The Telangana Tax on Professions, Trades, Callings and Employments Act, 1987.
• The Telangana Taxation Offences (Inapplicability of Limitation) Act, 1982.
• The Telangana Tenancy and Agricultural Lands Act, 1950.
• The Telangana Town Planning Act, 1920.
• The Telangana Towns Nuisances Act, 1889.
• The Telangana Traffic Control Act, 1938.
• The Telangana Transplantation of Human Organs Act, 1995.
• The Telangana Universities Act, 1991.
• The Telangana Urban Areas (Development) Act, 1975.
• The Telangana Vaccination Act, 1951.
• The Telangana Vaidya Vidhana Parishad Act, 1986.
• The Telangana Value Added Tax Act, 2005.
• The Telangana Village Police Act, 1974.
• The Telangana Water Resources Development Corporation Act, 1997.
• The Telangana Water Resources Regulatory Commission Act, 2009.
• The Telangana Water Tax Act, 1988.
• The Telangana Water, Land and Trees Act, 2002.
• The Telangana Weekly Holiday (Substitution of Sunday for Friday) Act, 1950.
• The Telangana Weights and Measures (Enforcement) Act, 1958.
• The Telangana Womens Commission Act, 1998.
• The The Warangal (Metropolitan Area) Police Act, 2015.
• The Young India Skills University, Telangana (Public-Private Partnership) Act, 2024