The Telangana Weekly Holiday (Substitution of Sunday for Friday) Act, 1950.

THE TELANGANA WEEKELY HOLIDAY (SUBSTITUTION OF 
SUNDAY FOR FRIDAY) ACT, 1950. 
(ACT NO. VIII OF 1950.) 
ARRANGEMENT OF SECTIONS 
Sections 
1. Short title and commencement. 
2. Construction of references to Friday in provision 
relating to a weekly holiday. 
3. Construction of references to Thursday in provision 
defining or referring to a week. 
 
THE TELANGANA WEEKELY HOLIDAY (SUBSTITUTION OF 
SUNDAY FOR FRIDAY) ACT, 1950.1 
 
ACT No. VIII OF 1950. 
 
1. (1) This Act may  be called 2[the Telangana Weekly 
Holiday (Substitution of Sunday for Friday) Act, 1950.] 
 
 (2) It shall be deemed to have come into force from the 
26th January, 1950. 
 
2. Every provision of law for the time being in force in 3[the 
State of Telangana] which provides for or relates to the 
observance of Friday as a Weekly Holiday for any purpose 
whatsoever shall have effect as if all reference s therein to 
Friday were reference to Sunday. 
 
3. Every provision of law for the time being in force in 3[the 
State of Telangana] which defines or refers to a week as the 
period of seven days beginning  with midnight on Thursday 
night shall have effect as if all references therein to Thursday 
were references to Saturday. 
 
* * * 
                                                           
1. The Andhra Pradesh (Telangana Area) Weekly Holiday (Substi tution 
of Sunday for Friday ) Act, 1950 in force in the combined State, as on 
02.06.2014, has been adapted to the State of Telangana, under section 
101 of the Andhra Pradesh Reorganisation Act, 2014 (Central Act 6 of 
2014) vide. the Telangana Adaptation of Laws (No.2) Order, 2016, 
issued in G.O.Ms.No.46, Law (F) Department, dated 01.06.2016. 
2. Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016. 
3. Substituted for “the Telangana Area of the State of Andhra Pradesh ” 
by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016. 
Short title and 
commencement. 
Construction of 
references to 
Friday in provision 
relating to a 
weekly holiday. 
Construction of 
references to 
Thursday in 
provisions 
defining or 
referring to a 
week. 

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